Bare Acts

Showing 81 - 90 of 11113 acts
Type: State Acts
S Andhra Pradesh

Andhra Pradesh Abolition Of The Posts Of Village Assistants Act, 1991

Act 13075 2025
S Andhra Pradesh

Andhra Pradesh Absorbed Enclaves(Hyderabad Jagirdars Commutation Sum And Allowance) Act, 1955

Act 13076 2025
S Andhra Pradesh

Andhra Pradesh Adaptation Of Law Order, 1961

Act 13077 2025
S Andhra Pradesh

Andhra Pradesh Adaptation Of Laws Order, 1957

Act 13078 2025
S Andhra Pradesh

Andhra Pradesh Admission Into M.Sc.(Nursing) Course Rules, 1985

Act 13079 2025
S Andhra Pradesh

Andhra Pradesh Admission To Post Graduate Courses In The Ayurvedic Medical Colleges Rules, 1985

Act 13080 2025
S Andhra Pradesh

Andhra Pradesh Admission To The Multipurpose Health Workers (Male) Training Course Rules, 1987

Act 13081 2025
S Andhra Pradesh

Andhra Pradesh Admission To The Post Graduate Courses (Unani) In The Government Nizamia Tibbi College Hyderabad Rules, 1985

Act 13082 2025
S Andhra Pradesh

Andhra Pradesh Advocates Clerks Welfare Fund Act, 1992

Act 13085 2025
S Andhra Pradesh

Andhra Pradesh Advocates Clerks Welfare Fund (Amendment) Act, 1994

Act 13083 2025