Bare Acts

S Bengal

Albert Victor Leper Hospital (Abolition) Act, 1956

Act 14793 2025

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S Punjab and Haryana

Ali Institute Of Education Lahore Act, 2010

Act 21567 2025

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S Uttar Pradesh

Allahabad High Court Officers And Staff (Conditions Of Services And Conduct) Rules, 1976

Act 23494 2025

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S Uttar Pradesh

Allahabad High Court (Right To Information) Rules, 2006

Act 23493 2025

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S Karnataka

Alliance University Act, 2010

Act 18152 2025

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S Gujarat

All India Bar Council (First Constitution) Rules 1961

Act 16395 2025

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S Gujarat

All India Services Act, 1951

Act 16396 2025

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S Delhi

Allotment Of Three Wheeler Scooter Rickshaw To The Indian Repatriates From Burma Rules, 1968

Act 16084 2025

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S Orissa

Alluvion And Diluvion Act, 1847

Act 21248 2025

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S Orissa

Alluvion And Diluvion (Amendment) Act, 1868

Act 21247 2025

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