Bare Acts

Showing 51 - 60 of 11113 acts
Type: State Acts
S Gujarat

Ahmedabad City Courts Act, 1961

Act 16390 2025
S Gujarat

Ahmedabad Municipal Officers Acts Validating Act, 1944

Act 16391 2025
S Gujarat

Ahmedabad Small Cause Court Rules

Act 16392 2025
S Gujarat

Air Conditioning Plant Superintendent, Class-Iii, Recruitment Rules, 1999

Act 16393 2025
S Delhi

Air (Prevention And Control Of Pollution) Act, 1981

Act 16082 2025
S Delhi

Air (Prevention And Control Of Pollution)(Union Terriories) Rule, 1983

Act 16083 2025
S Rajasthan

Ajasthan Municipalities (Amendment) Act, 2015

Act 22291 2025
S Maharashtra

Ajeenkya Dy Patil University Act, 2014

Act 19997 2025
S Rajasthan

Ajmer Development Authority Act, 2013

Act 22292 2025
S Gujarat

Alang Sosiya Notified Area Consolidated Tax Rules, 2000

Act 16394 2025