Bare Acts

Showing 41 - 50 of 11113 acts
Type: State Acts
S Gujarat

Agriculture Officer, Grade-I (Class-Iii) (Panchayat Service) Recruitment Rules, 1997

Act 16385 2025
S Gujarat

Agriculture Officer, Gujarat Agriculture Service, Class-Ii, Recruitment Rules, 2003

Act 16386 2025
S Gujarat

Agriculture Supervisor (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Act 16387 2025
S Andhra Pradesh

Agriculturists Loans (Andhra Pradesh Amendment) Act, 1935

Act 12901 2025
S Maharashtra

Agriculturists Loans And The Bombay Non-Agriculturists Loans (Amendment) Act, 1949

Act 19996 2025
S Tamil Nadu

Agriculturists Loans (Madras Amendment) Act, 1935

Act 22672 2025
S Maharashtra

Agriculturists Loans (Maharashtra Amendment) Act, 1965

Act 19995 2025
S Orissa

Agriculturists Loans (Orissa Amendment) Act, 1937

Act 21246 2025
S Gujarat

Ahmedabad And Surat Municipal Administration Validating Act, 1946

Act 16388 2025
S Gujarat

Ahmedabad City Civil Court Rules, 1961

Act 16389 2025