Bare Acts

Showing 21 - 30 of 11113 acts
Type: State Acts
S Gujarat

Administrative Officer, Class-I, In The Gujarat Horticulture Service Recruitment Rules, 1999

Act 16376 2025
S Gujarat

Administrator General (Gujarat) Rules, 1976

Act 16377 2025
S Karnataka

Administrator-General Of Madras (Recognition) Act, 1910

Act 18150 2025
S Punjab and Haryana

Administrator Generals Act, 1913

Act 21564 2025
S Bengal

Administrator Generals (Bengal Amendment) Act, 1940

Act 14792 2025
S Delhi

Administrator Generals (Union Territory Of Delhi) Rules, 1972

Act 16080 2025
S Punjab and Haryana

Administrator-Generals (West Pakistan Amendment) Ordinance, 1966

Act 21565 2025
S Punjab and Haryana

Administrators-General (Amendment) Act, 2012

Act 21566 2025
S Maharashtra

Administrators-General And Official Trustees (Maharashtra Amendment) Act, 1982

Act 19994 2025
S Delhi

Administrators (Powers Relating To The Procedure And Conduct Of Business Of Metropolitan Council Of Delhi) Rules, 1967

Act 16081 2025