Bare Acts

Showing 11 - 20 of 11113 acts
Type: State Acts
S Maharashtra

Abolition Of Proprietary Rights (Estates, Mahals, Alienated Lands) Act (M.P.) 1950

Act 19992 2025
S Gujarat

Accountant, Class-Iii (In The Office Of The Directorate Of Sainik Welfare And Resettlement) Recruitment Rules, 2004

Act 16371 2025
S Gujarat

Accountant (Class-Iii) (Panchayat Service) Recruitment Rules, 1999

Act 16370 2025
S Gujarat

Accountant, In The Gujarat State Wakf Board, Recruitment Regulations, 2000

Act 16372 2025
S Gujarat

Accounts Group Ii (Gujarat Panchayat Service) Recruitment (Competitive Examination) Rules, 1985

Act 16373 2025
S Maharashtra

Act For Avoiding Wagers (Amendment) Act, 1865

Act 19993 2025
S Gujarat

Additional Assistant Engineer (Civil) (Class-Iii) (Panchayat Service) Recruitment Rules, 2002

Act 16374 2025
S Punjab and Haryana

Adesh University Act, 2012

Act 21563 2025
S Madhya Pradesh

Adjudication Of Certain Claims Of Cultivators Act, 1932

Act 19529 2025
S Gujarat

Administrative Officer, Class-I, In The Gujarat Horticulture Service Recruitment Rules, 1999

Act 16375 2025