Bare Acts

Showing 31 - 40 of 11113 acts
Type: State Acts
S Gujarat

Admission As Advocates (Training And Examination) Rules, 1968

Act 16378 2025
S Karnataka

Advocate General (Designation) Act, 1941

Act 18151 2025
S Andhra Pradesh

Advocate On Record For The Andhra Pradesh Electricity Regulatory Commission In Supreme Court (Appointment, Condition Of Appointment And Remuneration) Regulations, 1999

Act 12899 2025
S Gujarat

Advocates Act, 1961

Act 16384 2025
S Gujarat

Advocates (Removal Of Difficulties) No. 2 Order, 1963

Act 16379 2025
S Gujarat

Advocates (Removal Of Difficulties) Order, 1963

Act 16380 2025
S Gujarat

Advocates (Removal Of Difficulties) Order, 1966

Act 16381 2025
S Gujarat

Advocates (Removal Of Difficulties) Order, 1968

Act 16382 2025
S Gujarat

Advocates (Right To Take Up Law Teaching) Rules, 1979

Act 16383 2025
S Andhra Pradesh

Agency Tracts Interest And Land Transfers Act, 1917

Act 12900 2025