Bare Acts

Showing 9011 - 9020 of 11113 acts
Type: State Acts
S Punjab and Haryana

Punjab Usurious Loans Ordinance, 1959

Act 22209 2025
S Punjab and Haryana

Punjab Vaccination Ordinance, 1958

Act 22210 2025
S Punjab and Haryana

Punjab Vagrancy Ordinance, 1958

Act 22211 2025
S Punjab and Haryana

Punjab Value Added Tax Act, 2005

Act 22217 2025
S Punjab and Haryana

Punjab Value Added Tax (Amendment) Act, 2008

Act 22212 2025
S Punjab and Haryana

Punjab Value Added Tax (Amendment) Act, 2012

Act 22213 2025
S Punjab and Haryana

Punjab Value Added Tax (Amendment) Ordinance, 2010

Act 22214 2025
S Punjab and Haryana

Punjab Value Added Tax (Fourth Amendment) Act, 2007

Act 22215 2025
S Punjab and Haryana

Punjab Value Added Tax Rules, 2005

Act 22218 2025
S Punjab and Haryana

Punjab Value Added Tax (Third Amendment) Rules, 2009

Act 22216 2025