Bare Acts

Showing 9031 - 9040 of 11113 acts
Type: State Acts
S Bengal

Puri Lodging-House And The Puri Lodging-House (Extension) (Repealing) Act, 1964

Act 15122 2025
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S Orissa

Puri Shri Jagannath Temple (Administration) Act, 1952

Act 21547 2025
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S Punjab and Haryana

Qarshi University, Muridke Act, 2011

Act 22228 2025
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S Bengal

Rabindra Bharati Act, 1981

Act 15125 2025
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S Bengal

Rabindra Bharati (Temporary Supersession) Act, 1975

Act 15124 2025
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S Bengal

Rabindra Cultural Institutions (Taking Over Of Management) Act, 1980

Act 15126 2025
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S Bengal

Rabindra Mukta Vidyalaya Act, 2001

Act 15127 2025
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S Punjab and Haryana

Race Courses Licensing (Repeal) Ordinance, 1985

Act 22229 2025
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S Gujarat

Radio Operator (Head Constable Grade-I) Recruitment Rules, 1992

Act 17653 2025
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S Gujarat

Radio Operator (Head Constable Grade-I) Recruitment Rules, 1992

Act 17654 2025
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