Bare Acts

Showing 9041 - 9050 of 11113 acts
Type: State Acts
S Rajasthan

Raffles University Neemrana (Alwar) Act, 2011

Act 22358 2025
S Gujarat

Railway Accident (Compensation) Rules, 1990

Act 17657 2025
S Gujarat

Railway Accidents (Compensation) Rules, 1989

Act 17658 2025
S Gujarat

Railway Accidents Untoward Incidents (Compensation) Rules, 1990

Act 17659 2025
S Gujarat

Railway (Disposal Of Goods Not Removed From Notified Railway Stations) Rules, 1990

Act 17655 2025
S Karnataka

Railway Lands (Employment Of Foreign Forces) Act, 1941

Act 19104 2025
S Gujarat

Railway (Notices Of And Inquires Into Accidents) Rules, 1998

Act 17656 2025
S Gujarat

Railway Passengers (Cancellation Of Ticket And Refund Of Fare) Rules, 1998

Act 17660 2025
S Gujarat

Railway Passengers (Cancellation Of Tickets And Refund Of Fares) Rules, 1990

Act 17661 2025
S Gujarat

Railway Passengers (Manner Of Investigation Of Untoward Incidents) Rules, 2003

Act 17662 2025