Bare Acts

Showing 9061 - 9070 of 11113 acts
Type: State Acts
S Gujarat

Railways (Punitive Charges For Overloading Of Wagon) Rules, 1990

Act 17670 2025
S Gujarat

Railways (Punitive Charges For Overloading Of Wagon) Rules, 2004

Act 17671 2025
S Gujarat

Railways (Punitive Charges For Overloading Of Wagon) Rules, 2005

Act 17672 2025
S Punjab and Haryana

Railways (Transport Of Goods) (West Pakistan Amendment) Act, 1963

Act 22230 2025
S Punjab and Haryana

Railways (Transport Of Goods) (West Pakistan Amendment) Ordinance, 1965

Act 22231 2025
S Punjab and Haryana

Railways (Transport Of Goods) (West Pakistan Amendment) Ordinance, 1967

Act 22232 2025
S Punjab and Haryana

Railways (Transport Of Goods) (West Pakistan Amendment) Ordinance, 1970

Act 22233 2025
S Punjab and Haryana

Railways (West Pakistan Amendment) Act, 1964

Act 22234 2025
S Tamil Nadu

Rajapalayam Municipal Executive Authority (Functions Validation) Act, 1942

Act 23020 2025
S Rajasthan

Rajasthan Advocates Welfare Fund (Amendment) Act, 2012

Act 22359 2025