Bare Acts

Showing 9051 - 9060 of 11113 acts
Type: State Acts
S Andhra Pradesh

Railway Protection Act, 1886

Act 13977 2025
S Maharashtra

Railway Protection Force (Amendment) Act, 2003

Act 21211 2025
S Gujarat

Railway Rates Tribunal (Procedure) Regulations, 1990

Act 17663 2025
S Gujarat

Railway Rates Tribunal (Salaries And Allowances And Conditions Of Service Of Chairman And Members) Rules, 1995

Act 17664 2025
S Gujarat

Railways (Disposal Of Goods Not Removed From Notified Railway Stations) Rules, 1975

Act 17665 2025
S Gujarat

Railways (Extent Of Monetary Liability And Prescription Of Percentage Charge) Rules, 1990

Act 17666 2025
S Gujarat

Railways (Manner Of Delivery Of Consignments And Sale Proceeds In The Absence Of Railway Receipt) Rules, 1990

Act 17667 2025
S Gujarat

Railways Passangers Cancellation Of Tickets And Refunded Of Rairs) Rules, 1986

Act 17673 2025
S Gujarat

Railways (Prescription Of Infectious And Contagious Diseases For Animals) Rules, 1990

Act 17668 2025
S Gujarat

Railways (Prescription Of Offensive Goods) Rules, 1990

Act 17669 2025