Bare Acts

Showing 9491 - 9500 of 11113 acts
Type: State Acts
S Gujarat

Sachin Notified Area Consolidated Tax Rules, 2003

Act 17685 2025
S Bengal

Sadar And Subdivisional Hospitals Act, 1955

Act 15132 2025
S Gujarat

Sagbara And Mehwassi Estates (Proprietary Rights Abolition Etc.) Rules, 1962

Act 17686 2025
S Gujarat

Sagbara And Mehwassi Estates Regulation, 1962

Act 17687 2025
S Bengal

Sagore Dutt Hospital Act, 1958

Act 15133 2025
S Assam

Salaries, Allowances And Pension Of Members Of The Legislative Assembly (Tripura) (Eighteenth Amendment) Act, 2007

Act 14727 2025
S Assam

Salaries, Allowances And Pension Of Members Of The Legislative Assembly (Tripura) (Seventeenth Amendment) Act, 2005

Act 14728 2025
S Assam

Salaries, Allowances, Pensions And Other Benefits Of The (Ministers, Speaker, Deputy Speaker, Leader Of Opposition, Government Chief Whip And The Members Of The Legislative Assembly) Tripura, Act, 2008

Act 24028 2025
S Assam

Salaries, Allowances, Pensions And Other Benefits Of The Ministers, Speaker, Deputy Speaker, Leader Of Opposition, Government Chief Whip And The Members Of The Legislative Assembly (Tripura) (Amendment) Act, 2009

Act 24029 2025
S Assam

Salaries And Allowances Of Members Of The Legislative Assembly (Manipur) Eighteenth Amendment Act, 2010

Act 14723 2025