Bare Acts

Showing 9481 - 9490 of 11113 acts
Type: State Acts
S Andhra Pradesh

Rules Under Andhra Pradesh (Andhra Area) Estates Land (Reduction Of Rent) Rules, 1947

Act 14005 2025
S Andhra Pradesh

Rules Under Andhra Pradesh Pests And Diseases Act, 1919

Act 14006 2025
S Karnataka

Rules Under Arbitration Act, 1940

Act 19130 2025
S Andhra Pradesh

Rules Under Chapter 2 Of The Andhra Pradesh Education Act, 1982

Act 14008 2025
S Andhra Pradesh

Rules Under Chapter Ii Of The Andhra Pradesh Education Act, 1982

Act 14009 2025
S Andhra Pradesh

Rules Under The Agency Tracts Interest And Land Transfer Act, 1917

Act 14010 2025
S Karnataka

Rules Under The Mysore Religious And Charitable Institutions Regulation

Act 19131 2025
S Karnataka

Rules Under The Weights And Measures Act, 1902

Act 19132 2025
S Andhra Pradesh

Rules Under Town-Planning Act, 1920

Act 14011 2025
S Gujarat

Sachin Notified Area Consolidated Tax Rules, 1997

Act 17684 2025