Bare Acts

Showing 9461 - 9470 of 11113 acts
Type: State Acts
S Maharashtra

Rules Regarding Clearance Of Forest Land, 1950

Act 21219 2025
S Maharashtra

Rules Regarding Determination Of Debts, 1950

Act 21220 2025
S Andhra Pradesh

Rules Regarding Grant Of Pattadari Rights In Non Khalsa Village

Act 13996 2025
S Maharashtra

Rules Regarding Partition Of Home-Farm, 1950

Act 21221 2025
S Maharashtra

Rules Regarding Payment Of Compensation, 1950

Act 21222 2025
S Maharashtra

Rules Regarding Procedure To Be Followed By The Mines Tribunal, 1950

Act 21223 2025
S Maharashtra

Rules Regarding Purchase Of Rights In Trees, 1950

Act 21224 2025
S Maharashtra

Rules Regarding Rehabilitation Grant, 1950

Act 21225 2025
S Andhra Pradesh

Rules Relating Proceedings Of Gram Panchayats And Their Committees Orders Issued

Act 13997 2025
S Andhra Pradesh

Rules Relating To Admission Of Students In To B.Ed. Course In UniversityGovernmentPrivate Aided And Unaided Non-Minority Colleges Of Education In The State

Act 13998 2025