Bare Acts

Showing 9441 - 9450 of 11113 acts
Type: State Acts
S Gujarat

Rules For Provident Fund Of The Gujarat Medical Council

Act 17679 2025
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S Gujarat

Rules For Regulating Cultivation Of Hemp And Manufacture Of Ganja And For Deposit Of Hemp Drugs In The Bonded Warehouses

Act 17680 2025
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S Gujarat

Rules For Regulating The Import, Export And Transport Of Hemp And Any Intoxicating Drugs

Act 17681 2025
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S Andhra Pradesh

Rules For Regulating Traffic In Streets By Surface Markings, 1971

Act 13990 2025
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S Andhra Pradesh

Rules For Remission Suspension Of Land Revenue In Andhra Area

Act 13991 2025
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S Delhi

Rules For The Carrying In Streets And Public Places Of Gun Powder And Other Explosive Substances Under Section 3 Of Delhi Control Of Carrying Explosives Regulations, 1980

Act 16354 2025
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S Andhra Pradesh

Rules For The Conduct Of Business At A Meeting Of Mandal Parishad, Zilla Parishad Or A Standing Committee Of A Zilla Parishad

Act 13992 2025
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S Assam

Rules For The Election Of Commissioners Of Municipal Boards Under Assam Municipal Act, 1956

Act 14722 2025
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S Andhra Pradesh

Rules For The Election Of Members Of The Executive Committee Under Sub Section (1) Of Section 11 Of The Andhra Pradesh Medical Practitioners Registration Act, 1968

Act 13993 2025
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S Karnataka

Rules For The Manufacture, Use, Import, Export And Storage Of Hazardous Micro OrganismsGenetically Engineered Organisms Or Cells

Act 19125 2025
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