Bare Acts

Showing 9421 - 9430 of 11113 acts
Type: State Acts
S Karnataka

Retrocession (Miscellaneous Provisions) Act, 1947

Act 19120 2025
S Karnataka

Retrocession (Transitional Provisions) Act, 1947

Act 19121 2025
S Orissa

Revenue Recovery (Orissa Amendment) Act, 1981

Act 21553 2025
S Andhra Pradesh

Revised Rules For Admission Into Post Graduate Medical Courses (AyurvedaUnaniHomoeopathy) In The Medical Colleges In The State Of Andhra Pradesh

Act 13986 2025
S Bengal

R.G. Kar Medical College And Hospital Act, 1958

Act 15123 2025
S Assam

Rice-Milling Industry (Regulation) Act, 1958

Act 14720 2025
S Assam

Rice Milling Industry (Regulation And Licensing) Rules, 1959

Act 14719 2025
S Maharashtra

Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement (Goa Amendment) Act, 2015

Act 21215 2025
S Tamil Nadu

Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement (Tamil Nadu Amendment) Act, 2014

Act 23024 2025
S Jammu and Kashmir

Right To Information Act, 2009

Act 18070 2025