Bare Acts

Showing 9411 - 9420 of 11113 acts
Type: State Acts
S Karnataka

Renuka Yellamma Devasthana (Administration) Act, 1974

Act 19117 2025
S Karnataka

Renuka Yellamma Devasthana (Administration) Rules, 1975

Act 19118 2025
S Punjab and Haryana

Repealing (Punjab Loans Limitation) Act, 1923

Act 22238 2025
S Gujarat

Research Assistant (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Act 17677 2025
S Gujarat

Research Officer, Class-Ii, In The Gujarat Statistical Service Recruitment Rules, 2004

Act 17678 2025
S Andhra Pradesh

Reservation Of Lands For Resumption For Personal Cultivation Rules, 1957

Act 13985 2025
S Jammu and Kashmir

Residents Of The State Of Jammu And Kashmir (Relaxation Of Upper Age Limit For Recruitment To Central Civil Services And Posts) Amendment Rules, 2007

Act 18068 2025
S Jammu and Kashmir

Residents Of The State Of Jammu And Kashmir (Relaxation Of Upper Age Limit For Recruitment To Central Civil Services Posts) Amendment Rules, 2009

Act 18069 2025
S Punjab and Haryana

Restriction Of Habitual Offenders (Punjab) Act, 1918

Act 22239 2025
S Karnataka

Retroceded Area (Application Of Laws) Act, 1948

Act 19119 2025