Bare Acts

Showing 9401 - 9410 of 11113 acts
Type: State Acts
S Tamil Nadu

Registration (Tamil Nadu Amendment) Act, 2009

Act 23022 2025
S Tamil Nadu

Registration (Tamil Nadu Amendment) Act, 2012

Act 23023 2025
S Punjab and Haryana

Registration (West Pakistan Amendment) Act, 1967

Act 22237 2025
S Maharashtra

Regularisation Of Unauthorised Developments In The City Of Ulhasnagar Act, 2006

Act 21214 2025
S Delhi

Regulation Farmed By The Board Of Ayurvedic And Unani Systems Of Medicine, Delhi

Act 16352 2025
S Andhra Pradesh

Regulations For Allotment On Lease Cum Sale Of Tenements And Premises Constructed By The Erstwhile City Improvement Board

Act 13983 2025
S Delhi

Regulations For Licensing And Controlling Places Of Amusement (Other Than Cinemas) And Performances For Public Amusement, 1980

Act 16353 2025
S Bengal

Rehabilitation Of Displaced Persons And Eviction Of Persons In Unauthorised Occupation Of Land (Continuance Of Provisions) Act, 1964

Act 15130 2025
S Jammu and Kashmir

Religious Endowments Act, 1977

Act 18067 2025
S Andhra Pradesh

Removal Of Civil Disabilities Act, 1938

Act 13984 2025