1.   
  2. Bare Acts

Search Acts (State Acts)

      • Advocate On Record For The Andhra Pradesh Electricity Regulatory Commission In Supreme Court (Appointment, Condition Of Appointment And Remuneration) Regulations, 1999
      • Agency Tracts Interest And Land Transfers Act, 1917
      • Agriculturists Loans (Andhra Pradesh Amendment) Act, 1935
      • Anakapalle And Other Impartible Estates Act, 1932
      • Andhra Absorbed Enclaves (Hyderabad Jagirdars Commutation Sum And Allowance) Act, 1955
      • Andhra Court-Fees And Suits Valuation (Andhra Pradesh Amendment Act, 1958
      • Andhra Court-Fees And Suits Valuation (Andhra Pradesh Second Amendment) Act, 1958
      • Andhra Pradesh (Agricultural Produce And Live Stock) Market Rules, 1969
      • Andhra Pradesh (Agricultural Produce And Live Stock) Markets Act, 1966
      • Andhra Pradesh (Agricultural Produce And Live Stocks) Markets (Amendment), 1987
      • Andhra Pradesh (Agricultural Produce And Livestock) Markets (Amendment And Validation) Act, 1971
      • Andhra Pradesh (Agricultural Produce And Livestock) Markets (Amendment) Act, 2011
      • Andhra Pradesh (Andhra Area State Co-Operative Societies (Reconstitution) And Formation Act, 1953
      • Andhra Pradesh (Andhra Area) (Scheduled Tribes) Debt Relief Regulation Rules, 1960
      • Andhra Pradesh (Andhra Area) Administration Of Estates Regulation, 1802
      • Andhra Pradesh (Andhra Area) Agency Debt Bondage Abolition Regulation, 1940
      • Andhra Pradesh (Andhra Area) Agriculturists Relief (Amendment) Act, 1943
      • Andhra Pradesh (Andhra Area) Agriculturists Relief (Amendment) Act, 1948
      • Andhra Pradesh (Andhra Area) Agriculturists Relief (Amendment) Act, 1949
      • Andhra Pradesh (Andhra Area) Agriculturists Relief (Amendment) Act, 1950
      • Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938
      • Andhra Pradesh (Andhra Area) Agriculturists Relief Rules
      • Andhra Pradesh (Andhra Area) Aliyasantana Act, 1949
      • Andhra Pradesh (Andhra Area) Ayurvedic And Homoeopathic Medical Practitioners Registration Act, 1956
      • Andhra Pradesh (Andhra Area) Ayurvedic And Homoeopathic Medical Practitioners Registration Rules, 1959
      • Andhra Pradesh (Andhra Area) Betting Tax Act, 1935
      • Andhra Pradesh (Andhra Area) Board Of Revenue Act, 1894
      • Andhra Pradesh (Andhra Area) Board Of Revenue Regulation, 1803
      • Andhra Pradesh (Andhra Area) Canals And Public Ferries Act, 1890
      • Andhra Pradesh (Andhra Area) Christian Marriage Validation Act, 1954
      • Andhra Pradesh (Andhra Area) Christian Marriages (Second Validation) Act, 1941
      • Andhra Pradesh (Andhra Area) Christian Marriages Validation Act, 1928
      • Andhra Pradesh (Andhra Area) Christian Marriages Validation Act, 1940
      • Andhra Pradesh (Andhra Area) Christian Marriages Validation Act, 1952
      • Andhra Pradesh (Andhra Area) Coffee-Stealing Prevention Act, 1878
      • Andhra Pradesh (Andhra Area) Compulsory Labour Act, 1858
      • Andhra Pradesh (Andhra Area) Cotton (Trade Stocks) Census Act, 1949
      • Andhra Pradesh (Andhra Area) Cotton Control Act, 1952
      • Andhra Pradesh (Andhra Area) Court Of Wards Act, 1902
      • Andhra Pradesh (Andhra Area) Debt Conciliation Act, 1936
      • Andhra Pradesh (Andhra Area) Debtors Protection Act, 1934
      • Andhra Pradesh (Andhra Area) Decentralization Act, 1914
      • Andhra Pradesh (Andhra Area) District Police (Amendment) Act, 1865
      • Andhra Pradesh (Andhra Area) District Police Act, 1859
      • Andhra Pradesh (Andhra Area) District Police Act, 1989
      • Andhra Pradesh (Andhra Area) Drugs (Control) Repeal Act, 1986
      • Andhra Pradesh (Andhra Area) Estates (Abolition And Conversion Into Ryotwari) Act, 1948
      • Andhra Pradesh (Andhra Area) Estates Communal, Forest And Private Lands (Prohibition Of Alienation) Act, 1947
      • Andhra Pradesh (Andhra Area) Estates Land (Reduction Of Rent) Act, 1947
      • Andhra Pradesh (Andhra Area) Estates Land (Reduction Of Rent) Rules, 1947
      • Andhra Pradesh (Andhra Area) Estates Land (Reduction Of Rent) Rules
      • Andhra Pradesh (Andhra Area) Estates Land (Temporary Amendment) Act, 1944
      • Andhra Pradesh (Andhra Area) Estates Land Act, 1908
      • Andhra Pradesh (Andhra Area) Hackney Carriage Act, 1911
      • Andhra Pradesh (Andhra Area) Hindu Transfers And Bequests Act, 1914
      • Andhra Pradesh (Andhra Area) Impartible Estates Act, 1904
      • Andhra Pradesh (Andhra Area) Inams (Abolition And Conversion Into Ryotwari) Act, 1956
      • Andhra Pradesh (Andhra Area) Inams (Abolition And Conversion Into Ryotwari) Rules, 1957
      • Andhra Pradesh (Andhra Area) Inams (Assessment) Act, 1955
      • Andhra Pradesh (Andhra Area) Inams (Assessment) Rules, 1955
      • Andhra Pradesh (Andhra Area) Inams Act, 1869
      • Andhra Pradesh (Andhra Area) Irrigation (Voluntary Cess) Act, 1942
      • Andhra Pradesh (Andhra Area) Irrigation Cess Act, 1865
      • Andhra Pradesh (Andhra Area) Irrigation Tanks (Improvement) Act, 1949
      • Andhra Pradesh (Andhra Area) Irrigation Works (Levy Of Compulsory Water Cess) Act, 1955
      • Andhra Pradesh (Andhra Area) Irrigation Works (Repairs Improvement And Construction ) Act, 1943
      • Andhra Pradesh (Andhra Area) Jute Goods Control Act, 1949
      • Andhra Pradesh (Andhra Area) Land Improvement Schemes (Contour Bunding And Contour Trenching) Act, 1949
      • Andhra Pradesh (Andhra Area) Land Revenue Assessment (Amendment) Act, 1914
      • Andhra Pradesh (Andhra Area) Land Revenue Assessment Act, 1876
      • Andhra Pradesh (Andhra Area) Land Revenue Assessments (Standardization) Act, 1956
      • Andhra Pradesh (Andhra Area) Limited Proprietors Act, 1911
      • Andhra Pradesh (Andhra Area) Live Stock Improvement Act, 1940
      • Andhra Pradesh (Andhra Area) Local Authorities Loan Act, 1888
      • Andhra Pradesh (Andhra Area) Marumakkattayam Act, 1932
      • Andhra Pradesh (Andhra Area) Maternity Benefit Act, 1934
      • Andhra Pradesh (Andhra Area) Merged States (Laws) Act, 1949
      • Andhra Pradesh (Andhra Area) Official Seals Act, 1865
      • Andhra Pradesh (Andhra Area) Pawnbrokers Rules, 1943
      • Andhra Pradesh (Andhra Area) Places Of Public Resort Act, 1888
      • Andhra Pradesh (Andhra Area) Ports Police Act, 1881
      • Andhra Pradesh (Andhra Area) Preservation Of Private Forests Act, 1954
      • Andhra Pradesh (Andhra Area) Proprietary Estates Village Service And The Andhra Pradesh (Andhra Area) Hereditary Village Offices Laws (Repeal) Act, 1969
      • Andhra Pradesh (Andhra Area) Public Health Act, 1939
      • Andhra Pradesh (Andhra Area) Restriction Of Habitual Offenders Act, 1948
      • Andhra Pradesh (Andhra Area) Revenue Commissioner Act, 1849
      • Andhra Pradesh (Andhra Area) Rinderpest Act, 1940
      • Andhra Pradesh (Andhra Area) Rivers Conservancy Act, 1884
      • Andhra Pradesh (Andhra Area) Silk Worm Diseases (Prevention And Eradication) Act, 1948
      • Andhra Pradesh (Andhra Area) State Co-Operative Societies (Reconstitution And Formation) Act, 1953
      • Andhra Pradesh (Andhra Area) Temple Entry Authorization Act, 1947
      • Andhra Pradesh (Andhra Area) Tenancy Act, 1956
      • Andhra Pradesh (Andhra Area) Town Planning Act, 1920
      • Andhra Pradesh (Andhra Area) Tuberculosis Sanatoria (Regulation Of Buildings) Act, 1947
      • Andhra Pradesh (Andhra Area) Ware-Houses Act, 1951
      • Andhra Pradesh (Andhra Area) Wild Elephants Preservation Act, 1873
      • Andhra Pradesh (Andhra Area)Pawnbrokers Act, 1943
      • Andhra Pradesh (Andhra Areas Scheduled Tribes) Debt Relief Regulation, 1960
      • Andhra Pradesh (Krishna, Godavari And Pennar Delta Area) Drainage Cess (Levy And Collections) Rules, 1985
      • Andhra Pradesh (Krishna, Godavari And Pennar Delta Area) Drainage Cess Act, 1985
      • Andhra Pradesh (Mineral Rights) Tax Act, 1975
      • Andhra Pradesh (Non-Delta Area) Drainage Cess (Levy And Collection) Rules, 1986
      • Andhra Pradesh (Non-Delta Area) Drainage Cess Act, 1986
      • Andhra Pradesh (Non-Delta Area) Drainage Cess Fund Rules, 1986
      • Andhra Pradesh (Office Accommodation Rental) Regulations, 1982
      • Andhra Pradesh (Prevention Of Speculation In Immovable Property) Act, 1954
      • Andhra Pradesh (Regulation Of Appointments To Public Services And Rationalisation Of Staff Pattern And Pay Structure) (Amendment) Act, 1997
      • Andhra Pradesh (Regulation Of Appointments To Public Services And Rationalisation Of Staff Pattern And Pay Structure) (Amendment) Act, 2004
      • Andhra Pradesh (Regulation Of Appointments To Public Services And Rationalisation Of Staff Pattern And Pay Structure) Act, 1994
      • Andhra Pradesh (Regulation Of Wholesale Trade And Distribution And Retail Trade In Indian Liquor, Foreign Liquor, Wine And Beer) Act, 1993
      • Andhra Pradesh (Regulation Of Wholesale Trade And Distribution Of Indian Liquor, Foreign Liquor, Wine And Beer) Rules, 1993
      • Andhra Pradesh (Sale Of Liquor To Permit Holders And Licences) Rules, 1995
      • Andhra Pradesh (Scheduled Castes, Scheduled Tribes And Backward Classes) Issue Of Community, Nativity And Date Of Birth Certificates Rules, 1997
      • Andhra Pradesh (Scheduled Castes, Scheduled Tribes And Backward Classes) Regulation Of Issue Of Community Certificates Act, 1993
      • Andhra Pradesh (Secunderabad Area) Land Administration Rules, 1976
      • Andhra Pradesh (Telanga Area) Eunuchs Act, 1329F
      • Andhra Pradesh (Telangana Area) Abolition Of Inams (Amendment) Act, 1994
      • Andhra Pradesh (Telangana Area) (Application Of Central Acts) Act, 1952
      • Andhra Pradesh (Telangana Area) Abolition Of Cash Grants Act, 1959
      • Andhra Pradesh (Telangana Area) Abolition Of Inams (Amendment) Act, 1986
      • Andhra Pradesh (Telangana Area) Abolition Of Inams (Amendment) Act, 2011
      • Andhra Pradesh (Telangana Area) Abolition Of Inams Act, 1955
      • Andhra Pradesh (Telangana Area) Abolition Of Inams Rules, 1975
      • Andhra Pradesh (Telangana Area) Abolition Of Whipping Act, 1956
      • Andhra Pradesh (Telangana Area) Absorbed Enclaves Act, 1951
      • Andhra Pradesh (Telangana Area) Agricultural Debtors Relief Act, 1956
      • Andhra Pradesh (Telangana Area) Agricultural Debtors Relief Rules, 1959
      • Andhra Pradesh (Telangana Area) Agricultural Improvement Fund Act, 1952
      • Andhra Pradesh (Telangana Area) Alienation Of State Lands And Land Revenue Rules, 1975
      • Andhra Pradesh (Telangana Area) Assumption Of Management Or Acquisition Of Surplus Lands Rules, 1955
      • Andhra Pradesh (Telangana Area) Atiyat Enquiries Act, 1952
      • Andhra Pradesh (Telangana Area) Atiyat Enquiries Rules, 1952
      • Andhra Pradesh (Telangana Area) Board Of Revenue Regulation, 1358
      • Andhra Pradesh (Telangana Area) Court Of Wards Act, 1350
      • Andhra Pradesh (Telangana Area) District Boards (Amendment) Act, 1989
      • Andhra Pradesh (Telangana Area) District Officers (Change Of Designation Construction Of References) Act, 1950
      • Andhra Pradesh (Telangana Area) District Police Act, 1329
      • Andhra Pradesh (Telangana Area) Famine Stricken Pattadars Property Protection Act, 1331
      • Andhra Pradesh (Telangana Area) Ferries Act, 1314
      • Andhra Pradesh (Telangana Area) Fisheries Act, 1356
      • Andhra Pradesh (Telangana Area) Grant Of Lease Of Lands For Non Agricultural Purposes Rules, 1977
      • Andhra Pradesh (Telangana Area) Hindu Widows Marriage Act, 1347
      • Andhra Pradesh (Telangana Area) Horse Racing And Betting Tax (Amendment) Act, 1986
      • Andhra Pradesh (Telangana Area) Ijara And Kowli Land Cancellation Of Irregular Pattas And Abolition Of Concessional Assessment Act, 1961
      • Andhra Pradesh (Telangana Area) Ijara And Kowli Land Cancellation Of Irregular Pattas And Abolition Of Concessional Assessment Rules, 1962
      • Andhra Pradesh (Telangana Area) Improved Seeds And Seedlings Act, 1951
      • Andhra Pradesh (Telangana Area) Industrial Fund Rules (Amendment) Act, 1957
      • Andhra Pradesh (Telangana Area) Infectious Diseases Act, 1950
      • Andhra Pradesh (Telangana Area) Irrigation Act, 1357
      • Andhra Pradesh (Telangana Area) Jagirdars Debt Settlement Act, 1952
      • Andhra Pradesh (Telangana Area) Land (Special Assessment) Act, 1952
      • Andhra Pradesh (Telangana Area) Land Improvement Act, 1953
      • Andhra Pradesh (Telangana Area) Land Revenue (Amendment) Act, 1990
      • Andhra Pradesh (Telangana Area) Land Revenue Act, 1317
      • Andhra Pradesh (Telangana Area) Land Revenue Rules, 1951
      • Andhra Pradesh (Telangana Area) Local Government Service (Declaration As State Civil Service) Act, 1956
      • Andhra Pradesh (Telangana Area) Mining Settlements Act, 1956
      • Andhra Pradesh (Telangana Area) Money Lenders Act, 1349
      • Andhra Pradesh (Telangana Area) Money-Lenders (Validity Of Licences) Act, 1956
      • Andhra Pradesh (Telangana Area) Non-Mulki Prostitutes And Dancing Girls Act, 1350
      • Andhra Pradesh (Telangana Area) Payment Of Taxes (Transfer Of Property) Act, 1951
      • Andhra Pradesh (Telangana Area) Power Alcohol Act, 1350Fasli
      • Andhra Pradesh (Telangana Area) Prevention Of Fragmentation And Consolidation Of Holdings Act, 1956
      • Andhra Pradesh (Telangana Area) Public Conveyances Act, 1956
      • Andhra Pradesh (Telangana Area) Public Security Measures Act, 1951
      • Andhra Pradesh (Telangana Area) Railways, Government Irrigation Sources And Other Public Buildings Protection Act, 1321
      • Andhra Pradesh (Telangana Area) Small Causes Courts Act, 1330
      • Andhra Pradesh (Telangana Area) State Co-Operative Societies (Reconstitution) Act, 1956
      • Andhra Pradesh (Telangana Area) Tenancy And Agricultural Land Rules, 1950
      • Andhra Pradesh (Telangana Area) Tenancy And Agricultural Lands Act, 1950
      • Andhra Pradesh (Telangana Area) Tenancy And Agricultural Lands Rules, 1950
      • Andhra Pradesh (Telangana Area) Vaccination Act, 1951
      • Andhra Pradesh (Telangana Area) Weekly Holiday Substitution Of Sunday For Friday) Act, 1950
      • Andhra Pradesh (Telangana Area)(Slaughter Of Animals) Act, 1950
      • Andhra Pradesh (Transferred Territories) Extension Of Laws Act, 1961
      • Andhra Pradesh Abolition Of Posts Of Part-Time Village Officers Act, 1985
      • Andhra Pradesh Abolition Of The Posts Of Village Assistants Act, 1991
      • Andhra Pradesh Absorbed Enclaves(Hyderabad Jagirdars Commutation Sum And Allowance) Act, 1955
      • Andhra Pradesh Adaptation Of Law Order, 1961
      • Andhra Pradesh Adaptation Of Laws Order, 1957
      • Andhra Pradesh Admission Into M.Sc.(Nursing) Course Rules, 1985
      • Andhra Pradesh Admission To Post Graduate Courses In The Ayurvedic Medical Colleges Rules, 1985
      • Andhra Pradesh Admission To The Multipurpose Health Workers (Male) Training Course Rules, 1987
      • Andhra Pradesh Admission To The Post Graduate Courses (Unani) In The Government Nizamia Tibbi College Hyderabad Rules, 1985
      • Andhra Pradesh Advocates Clerks Welfare Fund (Amendment) Act, 1994
      • Andhra Pradesh Advocates Clerks Welfare Fund (Amendment) Act, 2011
      • Andhra Pradesh Advocates Clerks Welfare Fund Act, 1992
      • Andhra Pradesh Advocates Welfare Fund (Amendment) Act, 1990
      • Andhra Pradesh Advocates Welfare Fund (Amendment) Act, 1992
      • Andhra Pradesh Advocates Welfare Fund (Amendment) Act, 1994
      • Andhra Pradesh Advocates Welfare Fund (Amendment) Act, 2011
      • Andhra Pradesh Advocates Welfare Fund (Loansfor The Purchase Of Books) Rules, 1994
      • Andhra Pradesh Advocates Welfare Fund Act, 1987
      • Andhra Pradesh Advocates Welfare Fund And The Andhra Pradesh Advocates Clerks Welfare Fund (Amendment) Act, 2001
      • Andhra Pradesh Advocates Welfare Fund And The Andhra Pradesh Advocates Clerks Welfare Fund Acts (Amendment) Act, 1992
      • Andhra Pradesh Advocates Welfare Fund Rules, 1989
      • Andhra Pradesh Agricultural Holdings (Census) Act, 1957
      • Andhra Pradesh Agricultural Indebtedness (Relief) (Amendment) Act, 1984
      • Andhra Pradesh Agricultural Indebtedness (Relief) (Amendment) Act, 1990
      • Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977
      • Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1987
      • Andhra Pradesh Agricultural Indebtedness (Relief) Rules, 1977
      • Andhra Pradesh Agricultural Land (Conversion For Non-Agricultural Purposes) (Amendment) Act, 2012
      • Andhra Pradesh Agricultural Land (Conversion For Non-Agricultural Purposes) Act, 2006
      • Andhra Pradesh Agricultural Land (Conversion For Non-Agricultural Purposes) Rules, 2006
      • Andhra Pradesh Agricultural Land(Conversion For Non-Agricultural Purposes)Act, 2006
      • Andhra Pradesh Agricultural Lands (Prohibition Of Alienation) Act, 1972
      • Andhra Pradesh Agricultural Pests And Diseases Act, 1919
      • Andhra Pradesh Agricultural University (Conditions Of Service) Regulations, 1965
      • Andhra Pradesh Agricultural University Act, 1963
      • Andhra Pradesh Agricultural University Employees (Conduct) Regulations, 1983
      • Andhra Pradesh Agricultural University Regulations
      • Andhra Pradesh Agricultural University Rules
      • Andhra Pradesh Aided Degree, Oriental And Junior Colleges Staff Pension Rules, 1993
      • Andhra Pradesh Ancient And Historical Monuments And Archaeological Sites And Remains (Amendments) Act, 2001
      • Andhra Pradesh Ancient And Historical Monuments And Archaeological Sites And Remains Act, 1960
      • Andhra Pradesh Ancient And Historical Monuments And Archaeological Sites And Remains Rules, 1961
      • Andhra Pradesh And Madras (Alteration Of Boundaries) Act, 1959
      • Andhra Pradesh And Mysore (Transfer Of Territory) Act, 1968
      • Andhra Pradesh Animals And Birds Sacrifices Prohibition Act,1950
      • Andhra Pradesh Apartments (Promotion Of Construction And Ownership) (Amendment) Act, 1993
      • Andhra Pradesh Apartments (Promotion Of Construction And Ownership) Act, 1987
      • Andhra Pradesh Apartments (Promotion Of Construction And Ownership) Rules, 1987
      • Andhra Pradesh Appropriation (No. 2) Act, 2007
      • Andhra Pradesh Appropriation (No. 2) Act, 2012
      • Andhra Pradesh Appropriation (No.2) Act, 2005
      • Andhra Pradesh Appropriation Act, 2004
      • Andhra Pradesh Appropriation Act, 2005
      • Andhra Pradesh Appropriation Act, 2007
      • Andhra Pradesh Appropriation Act, 2012
      • Andhra Pradesh Aquaculture Seed (Quality Control) Act, 2006
      • Andhra Pradesh Arrack (Manufactory, Possession, Transport And Export) Rules, 1971
      • Andhra Pradesh Assigned Lands (Prohibition Of Transfers) Act, 1977
      • Andhra Pradesh Assigned Lands (Prohibition Of Transfers) Rules, 1977
      • Andhra Pradesh Bhoodan And Gramdan Act, 1965
      • Andhra Pradesh Bhoodan And Gramdan Rules, 1965
      • Andhra Pradesh Bio-Fertilisers (Monitoring And Quality Control), Act, 2006
      • Andhra Pradesh Board Of Revenue (Replacement By Commissioners) Act, 1977
      • Andhra Pradesh Borstal Schools (Amendment) Act, 2001
      • Andhra Pradesh Borstal Schools Act, 1925
      • Andhra Pradesh Borstal Schools Rules
      • Andhra Pradesh Brewery Rules, 1970
      • Andhra Pradesh Buildings (Lease, Rent And Eviction Control (Amendment) Act, 1997
      • Andhra Pradesh Buildings (Lease, Rent And Eviction) Control (Amendment) Act, 2005
      • Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Act, 1960
      • Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Rules, 1961
      • Andhra Pradesh Capital Region Development Authority Act, 2014
      • Andhra Pradesh Cattle-Disease Act, 1866
      • Andhra Pradesh Cess Validation Act, 1974
      • Andhra Pradesh Chairtable And Hindu Religious Institutions And Endowments (Removal Of Encroachments) Rules, 1987
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments (Amendment) Act, 1997
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments (Amendment) Act, 2001
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments (Enquiries And Appeals) Rules, 1987
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Act, 1987
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Administration Of Math Rules, 1987
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Administration Of Oath Of Office And Secrecy Rules, 1987
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Advisory Council Rules, 1987
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Alienation Of Immovable Property Rules, 1987
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Appointmentof Trustees Rules, 1987
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Archakasand Other Office Holders And Servants Qualifications And Emoluments Rules, 1987
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Audit Rules, 1987
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Budget Rules, 1987
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Conditional Attachment Of Property Rules, 1987
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Dharmadayam Rules, 1988
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Dittam Rules, 1989
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Framing Of Scheme To The Maths Rules, 1987
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Inspection Of Movable And Immovable Property Rules, 1987
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Meeting Of Board Of Trustees Rules, 1987
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Money Lending Or Borrowing Rules, 1987
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Office Holders And Servants Punishment Rules, 1987
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Recovery Of Surcharge And Contribution Rules, 1987
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Registration Rules, 1987
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Renovation Committee Rules, 1987
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Resumption Of Inam Lands And Appeal Rules, 1987
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Rules
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Service Rules
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments(Jewels Or Other Valuables And Documents Maintenance) Rules, 1987
      • Andhra Pradesh Charitable And Hindu Religiousinstitutions And Endowments Trustees T.A. D.A. Rules, 1987
      • Andhra Pradesh Children Act, 1979
      • Andhra Pradesh Chit Funds Act, 1971
      • Andhra Pradesh Chloral Hydrate (Chloral) Rules, 1973
      • Andhra Pradesh Cinemas (Regulation ) Act, 1955
      • Andhra Pradesh Cinemas (Regulation) (Amendment) Act, 1984
      • Andhra Pradesh Cinemas (Regulation) Rules, 1970
      • Andhra Pradesh Cinemas Regulation Act, 1955
      • Andhra Pradesh Civil Courts (Amendment) Act, 1980
      • Andhra Pradesh Civil Courts (Amendment) Act, 1984
      • Andhra Pradesh Civil Courts Act, 1972
      • Andhra Pradesh Civil Courts Laws (Amendment) Act, 1997
      • Andhra Pradesh Civil Rules Of Practice And Circular Orders, 1990
      • Andhra Pradesh Civil Services (Classification, Control And Appeal) Rules, 1991
      • Andhra Pradesh Civil Services (Conduct) Rules, 1964
      • Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Act, 1960
      • Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Rules, 1989
      • Andhra Pradesh Co-Operative Laws (Amendment) Act, 1987
      • Andhra Pradesh Co-Operative Laws (Second Amendment) Act, 1987
      • Andhra Pradesh Co-Operative Societies (Amendment) Act, 1965
      • Andhra Pradesh Co-Operative Societies (Amendment) Act, 1985
      • Andhra Pradesh Co-Operative Societies (Amendment) Act, 1990
      • Andhra Pradesh Co-Operative Societies (Amendment) Act, 1996
      • Andhra Pradesh Co-Operative Societies (Amendment) Act, 1999
      • Andhra Pradesh Co-Operative Societies (Amendment) Act, 2001
      • Andhra Pradesh Co-Operative Societies (Amendment) Amending Act, 1991
      • Andhra Pradesh Co-Operative Societies (Second Amendment And Validation) Act, 1976
      • Andhra Pradesh Co-Operative Societies (Second Amendment) Act, 1995
      • Andhra Pradesh Co-Operative Societies (Second Amendment) Act, 1999
      • Andhra Pradesh Co-Operative Societies (Second Amendment) Act, 2001
      • Andhra Pradesh Co-Operative Societies (Temporary Provisions) Act, 1995
      • Andhra Pradesh Co-Operative Societies Act, 1964
      • Andhra Pradesh Co-Operative Societies Rules, 1964
      • Andhra Pradesh Co-Operative Spinning Mills (Regulation) (Amendment) Act, 2001
      • Andhra Pradesh Co-Operative Spinning Mills (Regulation) Act, 1983
      • Andhra Pradesh Co-Operative Sugar Factories And Co-Operative Spinning Mills (Special Provisions) Rules, 1997
      • Andhra Pradesh Co-Operative Tribunals (Procedure) Rules, 1994
      • Andhra Pradesh College Service Commission (Amendment) Act, 1995
      • Andhra Pradesh College Service Commission (Repeal) Act, 2001
      • Andhra Pradesh College Service Commission Act, 1985
      • Andhra Pradesh Colleges Of Education (Regulation Of Admissions Into B.Ed. Course Through Common Entrance Test) Rules, 1989
      • Andhra Pradesh Colleges Of Physical Education Admissions Through Common Entrance Test Rules, 2003
      • Andhra Pradesh Commission For Back-Ward Classes (Amendment) Act, 1997
      • Andhra Pradesh Commission For Backward Classes Act, 1993
      • Andhra Pradesh Commission For Backward Classes Regulations For Supply Of Certified Copies
      • Andhra Pradesh Commission For Backward Classes Regulations
      • Andhra Pradesh Commission For Backward Classes Rules, 1993
      • Andhra Pradesh Commissionerate Of Higher Education Act, 1986
      • Andhra Pradesh Common Entrance Test For Entry Into Engineering, Architecture, Pharmacy, Agriculture, Medical And Dental Courses Rules, 2003
      • Andhra Pradesh Common Entrance Test For Entry Into Engineering, Architecture, Pharmacy, Agriculture, Medical And Dental Courses Rules, 2004
      • Andhra Pradesh Compulsory Primary Education Rules, 1982
      • Andhra Pradesh Compulsory Registration Of Marriages Act, 2002
      • Andhra Pradesh Conferment Of Pattadari Rights On Shikmidars Rules, 1964
      • Andhra Pradesh Contingency Fund (Amendment) Act, 1980
      • Andhra Pradesh Contingency Fund (Amendment) Act, 1984
      • Andhra Pradesh Contingency Fund Act, 1957
      • Andhra Pradesh Contingency Fund Rules, 1961
      • Andhra Pradesh Control Of Organised Crime Act, 2001
      • Andhra Pradesh Corneal Grafting (Amendment) Act, 1986
      • Andhra Pradesh Corneal Grafting Act, 1963
      • Andhra Pradesh Cotton Seeds (Regulation Of Supply, Distribution, Sale And Fixation Of Sale Price) Act, 2007
      • Andhra Pradesh Court Fees And Suits Valuation (Amendment) Act, 2001
      • Andhra Pradesh Court Fees And Suits Valuation Act, 1956
      • Andhra Pradesh Court Fees And Suits Valuation Rules, 1987
      • Andhra Pradesh Court-Fees And Suits Valuation (Amendment) Act, 1984
      • Andhra Pradesh Denatured Spirit And Denatured Spirituous Preparations Rules, 1971
      • Andhra Pradesh Departmental Inquiries (Enforcement Of Attendance Of Witnesses And Production Of Documents) Act, 1993
      • Andhra Pradesh Devadasis (Prohibition Of Dedication) Act, 1988
      • Andhra Pradesh Direct Recruitment For Posts Of Teachers In Municipalities (Scheme Of Selection) Rules
      • Andhra Pradesh Direct Recuitment For The Post Of Teachers (Scheme Of Selection) Rules, 2000
      • Andhra Pradesh Distillery Rules, 1970
      • Andhra Pradesh District Collectors Powers (Delegation) Act, 1961
      • Andhra Pradesh District Planning Committees Act, 2004
      • Andhra Pradesh Districts (Formation) Act, 1974
      • Andhra Pradesh Districts (Formation) Rules, 1974
      • Andhra Pradesh Drift Wood Rules, 1975
      • Andhra Pradesh Education (Amendment) Act, 1987
      • Andhra Pradesh Education Act, 1982
      • Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration And Control Of Institutions Of Higher Education) Rules, 1987
      • Andhra Pradesh Educational Institutions (Inspection And Visits) Rules, 1988
      • Andhra Pradesh Educational Institutions (Parent - Teachers Association) Rules, 1987
      • Andhra Pradesh Educational Institutions (Regulation Of Admission And Prohibition Of Capitation Fee) Act, 1983
      • Andhra Pradesh Educational Institutions (Regulation Of Admission And Prohibition Of Capitation Fee) Amendment Act, 1984
      • Andhra Pradesh Educational Institutions (Regulation Of Admission And Prohibition Of Capitation Fee) Rule
      • Andhra Pradesh Educational Institutions (Regulation Of Admission And Prohibition Of Capitation Fee) Second Amendment Act, 1984
      • Andhra Pradesh Educational Institutions (Regulation Of Admission And Prohibition Of Capitation Fee) Third Amendment Act, 1984
      • Andhra Pradesh Educational Institutions (Regulation Of Admission Into Teacher Training Course Through Common Entrance Test) Rules, 1990
      • Andhra Pradesh Educational Institutions (Regulation Of Admissions And Prohibition Of Capitation Fee) Amendment Act, 1985
      • Andhra Pradesh Educational Institutions (Taking Over Management, Requisitioning And Acquisition) Rules, 1983
      • Andhra Pradesh Educational Institutions Grant-In-Aid (Regulation) Supplementary Provision Act, 1995
      • Andhra Pradesh Educational Service (Regulation Of Pay Fixation Of Principals And Lecturers) Act, 1990
      • Andhra Pradesh Educational Service Rules
      • Andhra Pradesh Educational Service Untrained Teachers (Regulation Of Services And Fixation Of Pay) Act, 1991
      • Andhra Pradesh Electricity Duty (Amendment) Act, 1994
      • Andhra Pradesh Electricity Duty Act, 1939
      • Andhra Pradesh Electricity Reform (Transfer Of Distribution Undertakings From Aptransco To Distribution Companies) Order, 2000
      • Andhra Pradesh Electricity Reform Act, 1998
      • Andhra Pradesh Electricity Regulation Commission (Constitution Of Commission Advisory Committee And Its Functioning) Regulations, 1999
      • Andhra Pradesh Electricity Regulatory Commission (Conditions Of Service Of Chairman And Members) Rules, 1999
      • Andhra Pradesh Electricity Regulatory Commission (Consumers Right To Information) Regulations, 2000
      • Andhra Pradesh Electricity Regulatory Commission (Method Of Recruitment And Conditions Of Service Of Officers And Staff) Regulations, 1999
      • Andhra Pradesh Electricity Regulatory Commission (Standards Of Performance) Regulations, 2000
      • Andhra Pradesh Electricity Regulatory Commission (Terms And Conditions For Determination Of Tariff For Wheeling And Retail Sale Of Electricity)Regulation, 2005
      • Andhra Pradesh Electricity Regulatory Commission Regulation For (Treatment Of Other Business Of Transmission Licensees And Distribution Licensees) Regulation, 2005
      • Andhra Pradesh Electricity Regulatory Commission Standing Legal Counsels (Terms And Conditions Of Appointment) Regulations, 1999
      • Andhra Pradesh Electricity Supply Undertakings (Acquisition) Act, 1954
      • Andhra Pradesh Electricity Supply Undertakings (Acquisition) Rules, 1955
      • Andhra Pradesh Energy Conservation Fund Rules, 2005
      • Andhra Pradesh Engineering Common Entrance Test For Diploma Holders For Admission Into B.E., B.Tech. And B.Pharm Courses Rules, 2004
      • Andhra Pradesh Engineering Educational Institutions (Admission Into Part-Time Under-Graduate Course In Engineering) Rules, 1989
      • Andhra Pradesh Entertainment Tax (Amendment) Act, 1986
      • Andhra Pradesh Entertainments Tax (Amendment) Act, 1984
      • Andhra Pradesh Entertainments Tax (Amendment) Act, 1997
      • Andhra Pradesh Entertainments Tax (Amendment) Act, 2002
      • Andhra Pradesh Entertainments Tax Act, 1939
      • Andhra Pradesh Entry Of Goods Into Local Area Tax (Repeal) Act, 1990
      • Andhra Pradesh Escheats And Bona Vacantia Act, 1974
      • Andhra Pradesh Essential Services Maintenance Act, 1971
      • Andhra Pradesh Excheats And Bona Vacantia Act, 1974
      • Andhra Pradesh Excise (Amendment) Act, 1984
      • Andhra Pradesh Excise (Amendment) Act, 1985
      • Andhra Pradesh Excise (Amendment) Act, 1989
      • Andhra Pradesh Excise (Amendment) Act, 1994
      • Andhra Pradesh Excise (Amendment) Act, 2010
      • Andhra Pradesh Excise (Appeal And Revision) Rules, 1969
      • Andhra Pradesh Excise (Arrack And Toddy Licences General Conditions) Rules, 1969
      • Andhra Pradesh Excise (Compounding Of Offences) Rules, 1973
      • Andhra Pradesh Excise (Delegation Of Powers) Rules, 1972
      • Andhra Pradesh Excise (Disposal Of Confiscated And Other Articles) Rules, 1969
      • Andhra Pradesh Excise (Grant Of Licence Of Selling By Bar And Conditions Of Licence) Rules, 2005
      • Andhra Pradesh Excise (Grant Of License Of Selling By In-House And Conditions Of Licence) Rules, 2005
      • Andhra Pradesh Excise (Import, Export And Transport Of Indian Liquor And Foreign Liquorpermits) Rules, 2005
      • Andhra Pradesh Excise (Indian Liquor And Foreign Liquor Retail Sale Conditions Of Licences) Rules, 1993
      • Andhra Pradesh Excise (Intimation Of Unwillingness To Tap The Excise Trees) Rules, 1974
      • Andhra Pradesh Excise (Issue Of Duplicate Licences And Permits) Rules, 1969
      • Andhra Pradesh Excise (Lease Of Right Of Selling By Shop And Conditions Of Licence) Rules, 2005
      • Andhra Pradesh Excise (Lease Of Right To Sell Indian Liquor And Foreign Liquor In Retail) Rules, 1993
      • Andhra Pradesh Excise (Lease Of Right To Sell Indian Liquor, Foreign Liquor And Beer In Retail Under Il-24 Licence) Rules, 1998
      • Andhra Pradesh Excise (Lease Of Right To Sell Liquor In Retail) Rules, 1969
      • Andhra Pradesh Excise (Levy Of Interest On Government Dues) Rules, 1982
      • Andhra Pradesh Excise (Mohwa Flowers) Rules, 1973
      • Andhra Pradesh Excise (Regulation Of Drawal And Sales Of Neera) Rules, 1969
      • Andhra Pradesh Excise (Second Amendment) Act, 1994
      • Andhra Pradesh Excise (Second Amendment) Act, 2010
      • Andhra Pradesh Excise (Tapping Of Trees And Toddy Shops - Special Conditions Of Licence) Rules, 1969
      • Andhra Pradesh Excise (Tapping Of Trees And Toddy Shops Special Conditions Of Licence) Rules, 1969
      • Andhra Pradesh Excise (Transportation Of Maximum Quantity Of Intoxicants) Rules, 1972
      • Andhra Pradesh Excise Act, 1968
      • Andhra Pradesh Excise Tree Owners Rent Rules, 1968
      • Andhra Pradesh Exhibition Of Films On Television Screen Through Video Cassette Recorders (Regulation) (Amendment) Act, 2005
      • Andhra Pradesh Exhibition Of Films On Television Screen Through Video Cassette Recorders (Regulation) (Amendment) Act, 2011
      • Andhra Pradesh Exhibition Of Films On Television Screen Through Video Cassette Recorders (Regulation) Act, 1993
      • Andhra Pradesh Factories And Establishments (National, Festival And Other Holidays) Act, 1974
      • Andhra Pradesh Factories And Establishments (National, Festival And Other Holidays) Amendment Act, 1980
      • Andhra Pradesh Factories And Establishments (National, Festival And Other Holidays) Rules, 1974
      • Andhra Pradesh Famine Relief Fund Act, 1936
      • Andhra Pradesh Fanners Management Of Irrigation Systems (Recall) Rules, 2005
      • Andhra Pradesh Farmers Agricultural Debts(Moratorium) Act, 2004
      • Andhra Pradesh Farmers Management Of Irrigation Systems (Amendment) Act, 1999
      • Andhra Pradesh Farmers Management Of Irrigation Systems (Amendment) Act, 2010
      • Andhra Pradesh Farmers Management Of Irrigation Systems Act, 1997
      • Andhra Pradesh Farmers Management Of Irrigation Systems Rules, 1997
      • Andhra Pradesh Farmers Management Of Irrigation Systems Rules
      • Andhra Pradesh Fire And Emergency Operations And Levy Of Fee Rules
      • Andhra Pradesh Fire Services Act, 1999
      • Andhra Pradesh Fiscal Responsibility And Budget Management (Amendment) Act, 2011
      • Andhra Pradesh Fiscal Responsibility And Budget Management Act, 2005
      • Andhra Pradesh Forest (Amendment) Act, 1997
      • Andhra Pradesh Forest Act, 1967
      • Andhra Pradesh Forest Contract (Disposal Of Forest Produce) Rules, 1977
      • Andhra Pradesh Forest Department Reward Rules, 1970
      • Andhra Pradesh Forest Offences (Compounding And Prosecution) Rules, 1969
      • Andhra Pradesh Forest Produce (Fixation Of Selling Prices) Act, 1989
      • Andhra Pradesh Forest Produce (Fixation Of Selling Prices) Rules, 1991
      • Andhra Pradesh Forest Produce Transit Rules, 1970
      • Andhra Pradesh Forest Settlement Rules, 1969
      • Andhra Pradesh Gaming Act, 1974
      • Andhra Pradesh Gaming Rules, 1976
      • Andhra Pradesh General Clauses Act, 1891
      • Andhra Pradesh General Sales Tax (Amendment) Act, 1980
      • Andhra Pradesh General Sales Tax (Amendment) Act, 1984
      • Andhra Pradesh General Sales Tax (Amendment) Act, 1986
      • Andhra Pradesh General Sales Tax (Amendment) Act, 1992
      • Andhra Pradesh General Sales Tax (Amendment) Act, 1994
      • Andhra Pradesh General Sales Tax (Amendment) Act, 1997
      • Andhra Pradesh General Sales Tax (Amendment) Act, 1999
      • Andhra Pradesh General Sales Tax (Amendment) Act, 2001
      • Andhra Pradesh General Sales Tax (Amendment), 1987
      • Andhra Pradesh General Sales Tax (Second Amendment) Act, 1994
      • Andhra Pradesh General Sales Tax (Second Amendment) Act, 1997
      • Andhra Pradesh General Sales Tax (Second Amendment), 1987
      • Andhra Pradesh General Sales Tax (Third Amendment) Act, 1987
      • Andhra Pradesh General Sales Tax Act, 1957
      • Andhra Pradesh General Sales Tax Rules, 1957
      • Andhra Pradesh Gift Goods (Prevention Of Unlawful Possession) Act, 1965
      • Andhra Pradesh Gift Goods (Prevention Of Unlawful Possession) Rules, 1970
      • Andhra Pradesh Government Lands And Buildings (Termination Of Leases) Act, 1986
      • Andhra Pradesh Government Lands And Buildings (Termination Of Leases) Rules, 1986
      • Andhra Pradesh Government Property (Preservation, Protection And Resumption) Act, 2007
      • Andhra Pradesh Gram Panchayat (Establishment And Maintenance Of The Institutions To Two Or More Mandal Parishads) Rules, 2000
      • Andhra Pradesh Gram Panchayat (Executive Authorities Power To Summon And Examine Witness) Rules, 2000
      • Andhra Pradesh Gram Panchayat (Power To Naming Of Streets And Numbering The Buildings) Rules, 2000
      • Andhra Pradesh Gram Panchayat (Second Appeal) Rules, 2000
      • Andhra Pradesh Gram Panchayat General Powers And Functions Rules, 2000
      • Andhra Pradesh Gram Panchayat Land Development (Layout And Building) Rules, 2002
      • Andhra Pradesh Gram Panchayat, Preparation And Submission Of Budget Rules, 2000
      • Andhra Pradesh Gram Panchayat, Public Or Government Ferries Rules, 2000
      • Andhra Pradesh Gram Panchayats & Panchayat Samithis And Zilla Parishads (Amendment) Amending Act, 1986
      • Andhra Pradesh Gram Panchayats (Amendment) Act, 1980
      • Andhra Pradesh Gram Panchayats (Amendment) Act, 1986
      • Andhra Pradesh Gram Panchayats (Amendment) Act, 1987
      • Andhra Pradesh Gram Panchayats (Amendment) Act, 1990
      • Andhra Pradesh Gram Panchayats (Declaration Of Villages) Rules, 1994
      • Andhra Pradesh Gram Panchayats (Levy Of Special Tax On Houses) Rules, 1997
      • Andhra Pradesh Gram Panchayats (Second Amendment) Act, 1980
      • Andhra Pradesh Gram Panchayats (Second Amendment) Act, 1986
      • Andhra Pradesh Gram Panchayats (Third Amendment) Act, 1986
      • Andhra Pradesh Gram Panchayats (Transitional Arrangements) Act, 1995
      • Andhra Pradesh Gram Panchayats And Panchayat Samithis And Zilla Parishads (Amendment) Amending Act, 1980
      • Andhra Pradesh Ground Water (Regulation For Drinking Water Purposes) Act, 1996
      • Andhra Pradesh Habitual Offenders Act, 1962
      • Andhra Pradesh Habitual Offenders Rules, 1965
      • Andhra Pradesh High Court Right To Information Rules, 20O5
      • Andhra Pradesh Hindu Religious Institutions And Endowments Depositing And Investment Of Moneys Rules, 1987
      • Andhra Pradesh Home Guards Act, 1948
      • Andhra Pradesh Horse Race (Abolition Of Turf Agencies) Act, 1983
      • Andhra Pradesh Horticultural University (Amendment) Act, 2011
      • Andhra Pradesh Horticulture Nurseries (Regulation) Act, 2010
      • Andhra Pradesh Housing Board (Allotment Of Garages) Regulation, 1980
      • Andhra Pradesh Housing Board (Allotment Of Plots) Rules, 1977
      • Andhra Pradesh Housing Board (Allotment, Management And Sale Of Hig, Mig, Lig And Ews Houses Or Flats) Regulations, 1997
      • Andhra Pradesh Housing Board (Allotment, Management And Sale Of High Income Groups Houses) Regulations, 1977
      • Andhra Pradesh Housing Board (Allotment, Management And Sale Of Houses For Economically Weaker Sections) Regulations, 1975
      • Andhra Pradesh Housing Board (Allotment, Management And Sale Of Low Income Group Housing) Regulations, 1975
      • Andhra Pradesh Housing Board (Allotment, Management And Sale Of Middle Income Group Houses) Regulations, 1975
      • Andhra Pradesh Housing Board (Amendment) Act, 1983
      • Andhra Pradesh Housing Board (Amendment) Act, 2010
      • Andhra Pradesh Housing Board (Appointment And Payment Of Fees To The Counsel) Rules, 1968
      • Andhra Pradesh Housing Board (Self Financing Housing Scheme) Regulations, 1975
      • Andhra Pradesh Housing Board (Shops) Rental Regulations, 1975
      • Andhra Pradesh Housing Board Act, 1956
      • Andhra Pradesh Housing Board Classification, Control And Appeal Rules, 1984
      • Andhra Pradesh Housing Board Medical Reimbursement Rules, 1975
      • Andhra Pradesh Housing Board Travelling Allowance Rules, 1977
      • Andhra Pradesh Housing Schemes (Acquisition Of Land) Act, 1961
      • Andhra Pradesh Indebted Agriculturists, Landless Labourers And Artisans (Temporary Relief) Act, 1976
      • Andhra Pradesh Indian Liquor And Foreign Liquor Rules, 1970
      • Andhra Pradesh Industrial Single Window Clearance Act, 2002
      • Andhra Pradesh Industrial Workers (Representation, Participation In Management And Relief) Act, 1998
      • Andhra Pradesh Industrial Workers (Representations Participation In Management And Relief) Act, 1998
      • Andhra Pradesh Infrastructure Development Corporation Act, 1998
      • Andhra Pradesh Infrastructure Development Enabling Act, 2001
      • Andhra Pradesh Infrastructure Development Enabling Terms And Condition Rules, 2003
      • Andhra Pradesh Institutions Of Law (Regulation Of Admissions Into Courses In Law Through Common Entrance Test) Rules, 1989
      • Andhra Pradesh Integrated Common Entrance Test (Icet) For Admission Into M.B.A. And M.C.A. Professional Courses, 2003
      • Andhra Pradesh Integrated Common Entrance Test For Admission Into Mba And Mca Professional Courses Rules, 2002
      • Andhra Pradesh Interest Free Sales Tax Loans For Industries (Imposition Of Ceiling) Act, 1987
      • Andhra Pradesh Intermediate Education Act, 1971
      • Andhra Pradesh Intermediate Education Rules
      • Andhra Pradesh Intoxicating Liquors (Prohibition Of Advertisements) Act, 1978
      • Andhra Pradesh Irrigation (Construction And Maintenance Of Water Courses) Act, 1965
      • Andhra Pradesh Irrigation (Construction And Maintenance Of Water Courses) Rules, 1966
      • Andhra Pradesh Irrigation (Levy Of Betterment Contribution And Advance Betterment Contribution) Act, 1955
      • Andhra Pradesh Irrigation Projects (Special Land Tax) (Repeal) Act, 1989
      • Andhra Pradesh Irrigation Utilisation And Command Area Development Act, 1984
      • Andhra Pradesh Irrigation Utilisation And Command Area Development Act, 1993
      • Andhra Pradesh Irrigation Utilisation And Command Area Development Rules, 1985
      • Andhra Pradesh Judicial Ministerial Service Rules, 1964
      • Andhra Pradesh Khadi And Village Industries Board (Amendment) Act, 1997
      • Andhra Pradesh Khadi And Village Industries Board Act, 1958
      • Andhra Pradesh Khadi And Village Industries Board Employees Discipline And Appeal Regulations
      • Andhra Pradesh Khadi And Village Industries Board Rules, 1969
      • Andhra Pradesh Labour Welfare Fund Act, 1987
      • Andhra Pradesh Labour Welfare Fund Rules, 1988
      • Andhra Pradesh Land Encroachment (Extension And Amendment) Act 1958
      • Andhra Pradesh Land Encroachment Act, 1905
      • Andhra Pradesh Land Grabbing (Prohibition) (Amendment) Act, 1987
      • Andhra Pradesh Land Grabbing (Prohibition) (Amendment) Act, 1994
      • Andhra Pradesh Land Grabbing (Prohibition) Act, 1982
      • Andhra Pradesh Land Grabbing (Prohibition) Rules, 1988
      • Andhra Pradesh Land Grabbing (Prohibition) Special Court Regulations, 1988
      • Andhra Pradesh Land Licensed Cultivators Act, 2011
      • Andhra Pradesh Land Reforms (Ceiling On Agricultural Holdings) Act, 1973
      • Andhra Pradesh Land Reforms (Ceiling On Agricultural Holdings) Amendment Act, 1977
      • Andhra Pradesh Land Revenue (Additional Assessment) And Cess Revision (Amendment) Act, 1962
      • Andhra Pradesh Land Revenue (Additional Wet Assessment) Act, 1975
      • Andhra Pradesh Land Revenue (Additional Wet Assessment) Amendment Act, 1986
      • Andhra Pradesh Land Revenue (Additional Wet Assessment) Rules, 1974
      • Andhra Pradesh Land Revenue (Enhancement) Act, 1967
      • Andhra Pradesh Land Revenue (Enhancement) Rules, 1967
      • Andhra Pradesh Land Revenue Code, 1999
      • Andhra Pradesh Land Revenue Remission And Suspension Rules, 1968
      • Andhra Pradesh Language Pandits Grade-Ii (Regulation Of Scale Of Pay) Act, 2004
      • Andhra Pradesh Language Pandits Training Colleges (Regulation Of Admission) Rules, 2005
      • Andhra Pradesh Last Grade Service Rules, 1992
      • Andhra Pradesh Law Courses (Regulation Of Admissions Into 3 Year And 5 Year Ll.BB.L. Courses Through Common Entrance Test) Rules, 2003
      • Andhra Pradesh Laws (Amendment Of Short Titles) (No. 2) Act, 1961
      • Andhra Pradesh Laws (Amendment Of Short Titles) Act, 1961
      • Andhra Pradesh Legislative Council (Abolition) Act, 1985
      • Andhra Pradesh Leprosy (Repeal) Act, 1990
      • Andhra Pradesh Licensed Surveyors (Licensing And Regulation) Rules, 2003
      • Andhra Pradesh Local Bodies Electoral Reforms Act, 1989
      • Andhra Pradesh Lokayukta Act, 1983
      • Andhra Pradesh Lokayukta And Upa Lokayukta (Competent Authority) Rules, 1984
      • Andhra Pradesh Lokayukta And Upa Lokayukta Act, 1983
      • Andhra Pradesh Lokayukta And Upa-Lokayukta (Amendment) Act, 2001
      • Andhra Pradesh Lokayukta And Upa-Lokayukta (Investigation) Rules, 1984
      • Andhra Pradesh Lotteries Act, 1968
      • Andhra Pradesh Lotteries Rules, 1968
      • Andhra Pradesh Mandala Praia Parishads, Zilla Praja Parishads And Zilla Abhivrudhi Sameeksha Mandals (Second Amendment) Act, 1987
      • Andhra Pradesh Mandala Praia Parishads, Zilla Praja Parishads And Zilla Pranalika Abhivrudhi Manuals Act, 1986
      • Andhra Pradesh Mandala Praja Parishads, Zilla Praja Parishads Amd Zilla Pranalika, Abhivrudhi Mandals (Amendment) Act, 1987
      • Andhra Pradesh Mandala Praja Parishads, Zilla Praja Parishads And Zilla Pranalika And Abhivrudhi Sameeksha Mandals (Amendment) Act, 1992
      • Andhra Pradesh Marine Fishing (Regulation) Act, 1994
      • Andhra Pradesh Marine Fishing (Regulation) Rules, 1995
      • Andhra Pradesh Medical Colleges (Admission Into Post-Graduate Medical Courses) Rules, 1997
      • Andhra Pradesh Medical Council (Conduct Of Election) Rules, 1978
      • Andhra Pradesh Medical Practitioners Registration (Amendment) Act, 1986
      • Andhra Pradesh Medical Practitioners Registration Act, 1968
      • Andhra Pradesh Members Of Police Force (Regulation Of Transfers) Act, 1985
      • Andhra Pradesh Mica Act, 1957
      • Andhra Pradesh Mica Rules, 1957
      • Andhra Pradesh Micro Finance Institutions (Regulation Of Money Lending) Act, 2011
      • Andhra Pradesh Mineral Bearing Lands (Infrastructure) Cess Act, 2005
      • Andhra Pradesh Minimum Wages Rules, 1960
      • Andhra Pradesh Ministerial Service Rules, 1998
      • Andhra Pradesh Minor Forest Produce (Regulation Of Trade In Abnus Leaves) Rules, 1970
      • Andhra Pradesh Minor Forest Produce (Regulation Of Trade) Act, 1971
      • Andhra Pradesh Minor Mineral Concession Rules, 1966
      • Andhra Pradesh Minor Ports Landing And Shipping Fees Act, 1885
      • Andhra Pradesh Money Circulation Schemes (Prohibition) Act, 1965
      • Andhra Pradesh Money Lenders Act, 2000
      • Andhra Pradesh Motor Vehicles (Amendment) Act, 1997
      • Andhra Pradesh Motor Vehicles Rules, 1989
      • Andhra Pradesh Motor Vehicles Taxation (Amendment) Act, 1987
      • Andhra Pradesh Motor Vehicles Taxation (Amendment) Act, 1992
      • Andhra Pradesh Motor Vehicles Taxation (Amendment) Act, 1994
      • Andhra Pradesh Motor Vehicles Taxation (Second Amendment) Act, 1997
      • Andhra Pradesh Motor Vehicles Taxation Act, 1963
      • Andhra Pradesh Municipal Corporations (Conduct Of Election Of Mayor And Deputy Mayor) Rules, 2005
      • Andhra Pradesh Municipal Corporations (Election Of Chairperson Of Standing Committee) Rules, 1995
      • Andhra Pradesh Municipal Corporations (Preparation And Publication Of Electoral Rolls) Rules, 2001
      • Andhra Pradesh Municipal Corporations (Registration Of Electors) Rules, 1994
      • Andhra Pradesh Municipal Corporations (Reservation Of Seats) Rules, 1995
      • Andhra Pradesh Municipal Corporations Act, 1994
      • Andhra Pradesh Municipal Councils (Constitution Of Wards Committees, Election Of Chair Persons, Powers And Functions Etc.,) Rules, 1995
      • Andhra Pradesh Municipal CouncilsNagar Panchayats (Co Option Of Members Belonging To Minorities) Rules, 1995
      • Andhra Pradesh Municipal CouncilsNagar Panchayats (Co Option Of Members Having Special Knowledge Or Experience In Municipal Administration) Rules, 1995
      • Andhra Pradesh Municipal CouncilsNagar Panchayats (Conduct Of Election) Rules, 1965
      • Andhra Pradesh Municipal CouncilsNagar Panchayats (Direct Election Of Chairperson) Rules, 1986
      • Andhra Pradesh Municipal Laws (Amendment) Act, 1986
      • Andhra Pradesh Municipal Laws (Amendment) Act, 1987
      • Andhra Pradesh Municipal Laws (Amendment) Act, 1990
      • Andhra Pradesh Municipal Laws (Amendment) Act, 1992
      • Andhra Pradesh Municipal Laws (Amendment) Act, 1994
      • Andhra Pradesh Municipal Laws (Amendment) Act, 1997
      • Andhra Pradesh Municipal Laws (Amendment) Act, 1999
      • Andhra Pradesh Municipal Laws (Amendment) Act, 2001
      • Andhra Pradesh Municipal Laws (Amendment) Act, 2010
      • Andhra Pradesh Municipal Laws (Amendment) Act, 2011
      • Andhra Pradesh Municipal Laws (Fourth Amendment) Act, 2001
      • Andhra Pradesh Municipal Laws (Second Amendment) Act, 1987
      • Andhra Pradesh Municipal Laws (Second Amendment) Act, 1990
      • Andhra Pradesh Municipal Laws (Second Amendment) Act, 1992
      • Andhra Pradesh Municipal Laws (Second Amendment) Act, 1994
      • Andhra Pradesh Municipal Laws (Second Amendment) Act, 2001
      • Andhra Pradesh Municipal Laws (Second Amendment) Act, 2011
      • Andhra Pradesh Municipal Laws (Third Amendment) Act, 2001
      • Andhra Pradesh Municipal Laws And The Andhra Pradesh Urban Areas (Development) (Amendment) Act, 1992
      • Andhra Pradesh Municipalities ( Amendment) Act, 1994
      • Andhra Pradesh Municipalities (Acquisition And Transfer Of Immovable Properties) Rules, 1967
      • Andhra Pradesh Municipalities (Administrative Control Of Chairman Of A Municipal Council Over The Municipal Commissioner) Rules, 1977
      • Andhra Pradesh Municipalities (Advertisement Tax) Rules, 1967
      • Andhra Pradesh Municipalities (Alteration Of Ownership Of Property In Assessment Books) Rules, 1966
      • Andhra Pradesh Municipalities (Amendment) Act, 1980
      • Andhra Pradesh Municipalities (Amendment) Act, 1983
      • Andhra Pradesh Municipalities (Amendment) Act, 1997
      • Andhra Pradesh Municipalities (Amendment) Act, 1999
      • Andhra Pradesh Municipalities (Amendment) Act, 2001
      • Andhra Pradesh Municipalities (Amendment) Act, 2011
      • Andhra Pradesh Municipalities (Appointment Of Standing Counsels, Payment Of Fees And Travelling Allowances And Procedure For Filing Of Appeal In Civil Cases) Rules, 1968
      • Andhra Pradesh Municipalities (Check-Measurement Of Works) Rules, 1972
      • Andhra Pradesh Municipalities (Classification Of Records As Confidential Or Secret) Rules, 1965
      • Andhra Pradesh Municipalities (Collection Of Taxes) Rules, 1965
      • Andhra Pradesh Municipalities (Conduct Of Election Of Chairperson And Vice Chairperson) Rules, 2005
      • Andhra Pradesh Municipalities (Conduct Of Election Of Members) Rules, 2005
      • Andhra Pradesh Municipalities (Conduct Of Election Of Vice-Chairperson) Rules, 1986
      • Andhra Pradesh Municipalities (Decision Of Election Disputes) Rules, 1967
      • Andhra Pradesh Municipalities (Disqualification Of Chairperson Or Members On Ground Of Defection) Rules, 1988
      • Andhra Pradesh Municipalities (Division Of Nagar Panchayats And Municipalities Into Wards) Rules, 1994
      • Andhra Pradesh Municipalities (Fixation Of Strength Of Nagar Panchayats And Municipal Councils) Rules, 1994
      • Andhra Pradesh Municipalities (Functioning Of The Committee) Rules, 1969
      • Andhra Pradesh Municipalities (Gradation Of Municipal Councils And Nagar Panchayats) Rules, 1994
      • Andhra Pradesh Municipalities (Grant Of Remission To Contractors And Leases Of Municipal Councils) Rules, 1965
      • Andhra Pradesh Municipalities (Grants In Aid To Educational And Medical Institutions And Co Operative Building Societies) Rules, 1967
      • Andhra Pradesh Municipalities (Layout) Rules, 1970
      • Andhra Pradesh Municipalities (Licences For Projections And Lease Of Road Sides And Street Margins) Rules, 1969
      • Andhra Pradesh Municipalities (Moving Of Resolutions At Meetings Of Municipal Council) Rules, 1965
      • Andhra Pradesh Municipalities (Pension-Cum-Gratuity Fund) Rules, 1969
      • Andhra Pradesh Municipalities (Powers Of Inquiry Officers) Rules, 1968
      • Andhra Pradesh Municipalities (Preparation Of Budget, Allotment And Transfer Of Funds) Rules, 1967
      • Andhra Pradesh Municipalities (Publication Of Bye-Laws) Rules, 1969
      • Andhra Pradesh Municipalities (Publication Of Notice) Rules, 1967
      • Andhra Pradesh Municipalities (Publication Of Notification For Purpose For Which Places May Not Be Used Without A Licence) Rules, 1967
      • Andhra Pradesh Municipalities (Reservation Of Seats In Municipal Councils And Nagar Panchayats) Rules, 1995
      • Andhra Pradesh Municipalities (Second Amendment) Act, 1980
      • Andhra Pradesh Municipalities (Second Amendment) Act, 1999
      • Andhra Pradesh Municipalities (Third Amendment) Act, 1999
      • Andhra Pradesh Municipalities Act, 1965
      • Andhra Pradesh Municipalities And Nagar Panchayats (Preparation And Publication Of Electoral Rolls) Rules, 2001
      • Andhra Pradesh Mutta, Jattu, Hamal And Other Manual Workers (Regulation Of Employment And Welfare) Act, 1976
      • Andhra Pradesh Mutta, Jattu, Hamal And Other Manual Workers (Regulation Of Employment And Welfare) Rules, 1977
      • Andhra Pradesh Muttas (Abolition And Conversion Into Ryotwari) Regulation, 1969
      • Andhra Pradesh Mutually Aided Co-Operative Societies Act, 1995
      • Andhra Pradesh Non-Agricultural Lands Assessment (Amendment) Act, 1994
      • Andhra Pradesh Non-Agricultural Lands Assessment Act, 1963
      • Andhra Pradesh Non-Agricultural Lands Assessment Rules, 1963
      • Andhra Pradesh Non-Agriculturul Lands Assessment Act, 1963
      • Andhra Pradesh Non-Trading Companies Act, 1962
      • Andhra Pradesh Nurses, Midwives, Auxiliary Nursing-Midwives And Health Visitors Act, 1926
      • Andhra Pradesh Objectionable Performances Prohibition Act, 1956
      • Andhra Pradesh Occupants Of Homesteads (Conferment Of Ownership) Act, 1976
      • Andhra Pradesh Official Language Ruels
      • Andhra Pradesh Official Languages Act, 1966
      • Andhra Pradesh Oil Palm (Regulation Of Production And Processing ) Act, 1993
      • Andhra Pradesh Panchayat Raj (Accounts Of Private Markets And Its Maintenance, Audit And Inspection) Rules, 2000
      • Andhra Pradesh Panchayat Raj (Amendment) Act, 1997
      • Andhra Pradesh Panchayat Raj (Amendment) Act, 2011
      • Andhra Pradesh Panchayat Raj (Calling Of Information From Village Administrative OfficerVillage Development Officer) Rules, 2000
      • Andhra Pradesh Panchayat Raj (Emergency Powers Of The Government, Commissioner And District Collector) Rules, 2000
      • Andhra Pradesh Panchayat Raj (Functions Of Panchayat Secretary) Rules, 2002
      • Andhra Pradesh Panchayat Raj (Preparation And Publication Of Electoral Rolls) Rules, 2000
      • Andhra Pradesh Panchayat Raj (Prohibition Or Regularisation Of The Use Of Places For Slaughtering Animals And The Licencing Of Slaughters) Rules, 2000
      • Andhra Pradesh Panchayat Raj (Reservation Of Seats And Offices Of Mandal Parishads And Zilla Parishads) Rules, 1995
      • Andhra Pradesh Panchayat Raj (Transfer Of Institutions Or Works To Panchayats) Rules, 1999
      • Andhra Pradesh Panchayat Raj Act, 1994 Rules For Making Bye Laws
      • Andhra Pradesh Panchayat Raj Act, 1994
      • Andhra Pradesh Panchayat Raj Levy Of Fees On Animals Brought For Sale Into Or Sold In Public Markets Rules, 1995
      • Andhra Pradesh Panchayat Raj Officers Delegation Of Powers Rules, 2000
      • Andhra Pradesh Panchayat Raj Sarpanch, Upa Sarpanch And Members Of Gram Panchayat (Travelling Allowance And Dearness Allowance) Rules, 2000
      • Andhra Pradesh Panchayat Samithis And Zilla Parishads (Amendment) Act, 1980
      • Andhra Pradesh Panchayat Samithis And Zilla Parishads (Amendment) Act, 1983
      • Andhra Pradesh Panchayat Subordinate Services (Supplementary) Rules
      • Andhra Pradesh Para Medical Board Act, 2006
      • Andhra Pradesh Pathology And Anatomy Act, 1955
      • Andhra Pradesh Pathology And Anatomy Rules, 1960
      • Andhra Pradesh Pawn Brokers Act, 2002
      • Andhra Pradesh Payment Of Salaries And Pension And Removal Of Disqualifications (Amendment) Act, 1986
      • Andhra Pradesh Payment Of Salaries And Pension And Removal Of Disqualifications (Amendment) Act, 1990
      • Andhra Pradesh Payment Of Salaries And Pension And Removal Of Disqualifications (Amendment) Act, 1999
      • Andhra Pradesh Payment Of Salaries And Pension And Removal Of Disqualifications (Amendment) Act, 2011
      • Andhra Pradesh Payment Of Salaries And Pension And Removal Of Disqualifications Act, 1953
      • Andhra Pradesh Payment Of Salaries And Pensions And Rem0val Of Disqualifications (Amendment) Act, 1997
      • Andhra Pradesh Pests And Diseases Rules
      • Andhra Pradesh Petroleum Products(Licensing And Regulation Of Supplies) Order, 1980
      • Andhra Pradesh Planning And Architecture Common Entrance Lest (Pacet) For Entry Into 5 Year B.Arch. And 4 Year B.Plng. And Other Related Courses Rules, 2004
      • Andhra Pradesh Preservation Of Private Forest Rules, 1978
      • Andhra Pradesh Prevention Of Anti-Social And Hazardous Activities Act, 1980
      • Andhra Pradesh Prevention Of Begging Act, 1977
      • Andhra Pradesh Prevention Of Couching Act, 1964
      • Andhra Pradesh Prevention Of Dangerous Activities Of Bootleggers, Dacoits, Drug-Offenders, Goondas, Immoral Traffic Offenders And Land-Grabbers Act, 1986
      • Andhra Pradesh Prevention Of Dangerous Activities Of Communal Offenders Act, 1984
      • Andhra Pradesh Prevention Of Disfigurement Of Open Places And Prohibition Of Obscene And Objectionable Posters And Advertisements Rules, 1999
      • Andhra Pradesh Prevention Of Disfigurement Of Open Places And Prohibition Of Obscene And Objectionable Posters And Advertisements, Act, 1997
      • Andhra Pradesh Preventive Detention (Regulation Of Place And Conditions) Order, 1969
      • Andhra Pradesh Preventive Detention Act, 1970
      • Andhra Pradesh Prisons Development Board Act, 2001
      • Andhra Pradesh Private Aided Collegiate And Technical Education Employees (Regulation Of Pay) Act, 2006
      • Andhra Pradesh Private Aided Educational Staff (Regulation Of Pay) Act, 2000
      • Andhra Pradesh Private Educational Institutions (Inspection, Accounts, Audit And Returns) Rules, 1986
      • Andhra Pradesh Private Educational Institutions Employees (Conduct) Rules, 1985
      • Andhra Pradesh Private Educational Institutions Grant In Aid (Regulation) Act, 1988
      • Andhra Pradesh Private Educational Institutions Maintenance Grant (Regulation) Act, 1995
      • Andhra Pradesh Private Medical Care Establishments (Registration And Regulation) Act, 2002
      • Andhra Pradesh Private MedicalDental Un-Aided, Minority Professional Institutions (Admissions Into Post Graduate MedicalDental Courses) Rules, 2003
      • Andhra Pradesh Private Minority (AidedUn-Aided) Colleges Of Education (Regulation Of Admissions Into B.Ed. Course Through Common Entrance Test) Rules, 2005
      • Andhra Pradesh Probation Of Offenders Act, 1936
      • Andhra Pradesh Professional Educational Institutions (Regulation Of Admission Into Under-Graduate Professional Courses Through Common Entrance Test) Rules, 1993
      • Andhra Pradesh Prohibition Act, 1995
      • Andhra Pradesh Prohibition Of Absorption Of Employees Of State Government Public Sector Undertakings Into Public Service Act, 1997
      • Andhra Pradesh Prohibition Of Allowing Outflow Of Filth On Streets Rules, 2000
      • Andhra Pradesh Prohibition Of Cow Slaughter And Animal Preservation Act, 1977
      • Andhra Pradesh Prohibition Of Cow Slaughter And Animal Preservation Rules, 1980
      • Andhra Pradesh Prohibition Of Ragging Act, 1997
      • Andhra Pradesh Prohibition Of Smoking And Health Protection Act, 2002
      • Andhra Pradesh Prohibitions (Amendment) Act, 1997
      • Andhra Pradesh Project Affected Lands Assignment Rules, 1961
      • Andhra Pradesh Promotion Of Social Audit And Prevention Of Corrupt Practices Act, 2012
      • Andhra Pradesh Propagation Of Other Religion In The Places Of Worship Or Prayer (Prohibition) Act, 2007
      • Andhra Pradesh Protected Forest Rules, 1970
      • Andhra Pradesh Protection Of Depositors Of Financial Establishments Act, 1999
      • Andhra Pradesh Protection Of Depositors Of Financial Establishments Rules, 1999
      • Andhra Pradesh Public Conveyances Rules, 1959
      • Andhra Pradesh Public Distribution System (Control Order), 2001
      • Andhra Pradesh Public Employment (Regulation Of Age Of Superannuation) (Amendment) Act, 1997
      • Andhra Pradesh Public Employment (Regulation Of Age Of Superannuation) Act, 1984
      • Andhra Pradesh Public Libraries (Amendment) Act, 1990
      • Andhra Pradesh Public Libraries (Second Amendment) Act, 1987
      • Andhra Pradesh Public Libraries Act, 1960
      • Andhra Pradesh Public Libraries Act, 1989
      • Andhra Pradesh Public Premises (Eviction Of Unauthorised Occupants) Act, 1968
      • Andhra Pradesh Public Premises Eviction Of Unauthorised Occupants Amendment Act, 1986
      • Andhra Pradesh Public Property Malversation Act, 1837
      • Andhra Pradesh Public Safety (Measures) Enforcement Act, 2013
      • Andhra Pradesh Public Sector Undertakings (Reconstitution Of Management) Act, 1996
      • Andhra Pradesh Public Security Act, 1992
      • Andhra Pradesh Public Security Rules, 2000
      • Andhra Pradesh Public Service Commission Regulations, 1963
      • Andhra Pradesh Public Societies (Reconstitution Of Management) Act, 1996
      • Andhra Pradesh Public Walkfs (Extention Of Limitation) (Amendment) Act, 1994
      • Andhra Pradesh Rashtra Karshaka Parishad And Allied Bodies (Repeal) Act, 1991
      • Andhra Pradesh Rashtra Karshaka Parishad And Allied Bodies Act, 1987
      • Andhra Pradesh Rashtra Karshaka Parishad And Allied Bodies And The Andhra Pradesh (Agricultural Produce And Livestock) Markets (Amendment) Act, 1988
      • Andhra Pradesh Record Of Rights In Land And Pattadar Pass Books (Amendment) Act, 1994
      • Andhra Pradesh Rectified Spirit Rules, 1971
      • Andhra Pradesh Red Sanders Wood Possesssion Rules, 1989
      • Andhra Pradesh Registered Schools (Establishment, Recognition, Registration And Regulation) Rules, 1987
      • Andhra Pradesh Regularisation Of The Unauthorised Constructions In Municipal Corporations, Municipalities And Urban Development Authorities Act, 2003
      • Andhra Pradesh Regulation Of Admission Of Candidates Into Diploma Course In Pharmacy Offered In Polytechnics And State-Wide Institutions Rules, 1993
      • Andhra Pradesh Regulation Of Admission Of Candidates Into Polytechnics And State-Wide Institution Rules, 1988
      • Andhra Pradesh Regulation Of Admission Of Students Into Advanced Technician Courses (In Engineering And Technology) Rules, 1986
      • Andhra Pradesh Regulation Of Admission To Super Specialities In The Medical Colleges Rules, 1983
      • Andhra Pradesh Regulation Of Admission To The M.D.S. Course In Government Dental College And Hospital, Hyderabad Rules, 1985
      • Andhra Pradesh Regulation Of Admissions Of Students Into Part Time Diploma Courses In Polytechnics Rules, 1985
      • Andhra Pradesh Regulation Of Reservations For Appointments To Public Services Act, 1997
      • Andhra Pradesh Relief Undertakings (Special Provisions) Act, 1971
      • Andhra Pradesh Rent And Revenue Sales Act, 1839
      • Andhra Pradesh Reorganisation (Amendment) Act, 2014
      • Andhra Pradesh Reorganisation (Amendment) Act, 2015
      • Andhra Pradesh Reorganisation Act, 2014
      • Andhra Pradesh Requisitioning Of Buildings Act, 1954
      • Andhra Pradesh Revenue Enquiries Act, 1893
      • Andhra Pradesh Revenue Recovery (Amendment) Act, 1997
      • Andhra Pradesh Revenue Recovery (Sales Of Perishable Articles) Rules, 1959
      • Andhra Pradesh Revenue Recovery Act, 1864
      • Andhra Pradesh Revenue Summonses Act, 1869
      • Andhra Pradesh Revenue Summonses Rules, 1959
      • Andhra Pradesh Right To Information (Regulation Of Fee And Cost) Rules, 2005
      • Andhra Pradesh Right To Information(Regulation Of Fee And Cost) Rules, 2005
      • Andhra Pradesh Rights In Land And Pattadar Pass Books (Amendment) Act, 2001
      • Andhra Pradesh Rights In Land And Pattadar Pass Books (Amendment) Act, 2011
      • Andhra Pradesh Rights In Land And Pattadar Pass Books Act, 1971
      • Andhra Pradesh Rights In Land And Pattadar Pass Books Rules, 1989
      • Andhra Pradesh Road Development Corporation Act, 1998
      • Andhra Pradesh Rural And Infrastructure Development Cess Rules, 1996
      • Andhra Pradesh Rural Development Cess Act, 1996
      • Andhra Pradesh Rural Electric Co-Operative Societies (Temporary Provisions) (Amendment) Act, 2001
      • Andhra Pradesh Rural Electric Co-Operative Societies (Temporary Provisions) Act, 1998
      • Andhra Pradesh Sahakara Junior Kalasalalu (Registration, Establishment, Recognition And Regulation) Rules, 1988
      • Andhra Pradesh Sales Of Motor Spirit Taxation Act, 1960
      • Andhra Pradesh Sales Tax (Settlement Of Disputes) Act, 2001
      • Andhra Pradesh Sales Tax Appellate Tribunal Regulations, 1957
      • Andhra Pradesh Sales Tax Settlement Of Disputes Rules, 2001
      • Andhra Pradesh Sandal Wood And Red Sandals Wood Transit Rules, 1969
      • Andhra Pradesh Sandal Wood Possession Rules, 1969
      • Andhra Pradesh Saw Mills (Regulation) Rules, 1969
      • Andhra Pradesh Scheduled Areas Ryotwari Settlement Regulation, 1970
      • Andhra Pradesh Scheduled Areas Ryotwari Settlement Rules, 1971
      • Andhra Pradesh Scheduled Castes (Rationalisation Of Reservations) Act, 2000
      • Andhra Pradesh Scheduled Castes Sub-Plan And Tribal Sub-Plan (Planning, Allocation And Utilisation Of Financial Resources) Act, 2013
      • Andhra Pradesh Scheduled Commodities (Regulation Of Distribution By Cards System) Order, 1973
      • Andhra Pradesh Scheduled Commodities Dealers(Licensing And Distribution) Order, 1982
      • Andhra Pradesh School Education (Community Participation) Act, 1998
      • Andhra Pradesh School Education Teachers And Other Employees (Abolition Of Existing Service Cadres And Regulation Of Recruitment And Conditions Of Service) Act, 2005
      • Andhra Pradesh Secretariat Service Rules
      • Andhra Pradesh Secretariat Subordinate Service Rules, 1997
      • Andhra Pradesh Shops And Establishments Act, 1988
      • Andhra Pradesh Shops And Establishments Rules, 1990
      • Andhra Pradesh Silk Worm Seed And Cocoon (Control) Rules, 1983
      • Andhra Pradesh Silkworm Seed And Cocoon (Control) Act, 1956
      • Andhra Pradesh Single Window Clearance Act, 2014
      • Andhra Pradesh Single Window Co Operative Credit Structure At State Level Act, 1994
      • Andhra Pradesh Slum Improvement (Acquisition Of Land) Act, 1956
      • Andhra Pradesh Small Scale Industries (Restriction On Sales Tax Holiday) Act, 1995
      • Andhra Pradesh Small Scale Industries (Restriction On Sales Tax Holidays) Act, 1995
      • Andhra Pradesh Societies Registration (Validation) Act, 1959
      • Andhra Pradesh Societies Registration Act, 2001
      • Andhra Pradesh Special Protection Force Act, 1991
      • Andhra Pradesh Splitting Up Of Joint Pattas Act, 1965
      • Andhra Pradesh Splitting Up Of Joint Pattas Rules, 1965
      • Andhra Pradesh Sports Authorities (Amendment) Act, 2010
      • Andhra Pradesh Sports Authorities Act, 1988
      • Andhra Pradesh State Aid To Industries Act, 1976
      • Andhra Pradesh State And Subordinate Service Rules, 1996
      • Andhra Pradesh State Audit Act, 1989
      • Andhra Pradesh State Audit Rules, 2000
      • Andhra Pradesh State Co-Operative Bank (Formation) Act, 1963
      • Andhra Pradesh State Commission For Scheduled Castes And Scheduled Tribes Act, 2003
      • Andhra Pradesh State Council Of Higher Education Act, 1988
      • Andhra Pradesh State Electricity Board (Recovery Of Dues) Act, 1984
      • Andhra Pradesh State Handloom Weavers Co-Operative Society (Formation) Act, 1976
      • Andhra Pradesh State Handloom Weavers Co-Operative Society Limited (Merger Of Certain Co-Operative Societies) Act, 1983
      • Andhra Pradesh State Legal Service Authority Regulations, 1996
      • Andhra Pradesh State Legal Services Authorities Rules, 1995
      • Andhra Pradesh State Legislature (Continuance Of The English Language) Act, 1964
      • Andhra Pradesh State Legislature (Vacation Of Seat On Simultaneous Membership) Act, 1959
      • Andhra Pradesh State Minorities Commission Act, 1998
      • Andhra Pradesh State Public Distribution System Control Order, 2001
      • Andhra Pradesh Sugarcane (Regulation Of Supply And Purchase) Act, 1961
      • Andhra Pradesh Sugarcane (Regulation Of Supply And Purchase) Rules, 1961
      • Andhra Pradesh Sugarcane Crop Land Revenue Assessment (Repeal) Act, 1971
      • Andhra Pradesh Suppression Of Disturbances Act, 1948
      • Andhra Pradesh Survey And Boundaries Act, 1923
      • Andhra Pradesh Tahsildars And Deputy Tahsildars (Construction Of References) Act, 1985
      • Andhra Pradesh Tax On Entry Of Goods Into Local Areas Act, 2001
      • Andhra Pradesh Tax On Entry Of Motor Vehicles Into Local Areas Act, 1996
      • Andhra Pradesh Tax On Entry Of Motor Vehicles Into Local Areas Rules, 1996
      • Andhra Pradesh Tax On Luxuries (Amendment) Act, 1997
      • Andhra Pradesh Tax On Luxuries Act, 1987
      • Andhra Pradesh Tax On Professions, Trades, Callings And Employments Act, 1987
      • Andhra Pradesh Teakwood Possession Rules, 1970
      • Andhra Pradesh Tenants And Ryots Protection (Amendment) Act, 1986
      • Andhra Pradesh Town-Planning Act, 1920
      • Andhra Pradesh Towns Nuisances Act, 1889
      • Andhra Pradesh Transplantation Of Human Organs Act, 1995
      • Andhra Pradesh Transplantation Of Human Organs Rules, 1995
      • Andhra Pradesh Tutorial Institutions (Registration And Regulation) Rules, 1997
      • Andhra Pradesh Un-Aided Minority Professional Institutions (Regulations Of Admissions Into Under Graduate Medical And Dental Professional Courses) Rules, 2004
      • Andhra Pradesh Un-Aided Non-Minority Professional Institutions (Regulation Of Admissions Into Post Graduate Medical And Dental Professional Courses) Rules, 2003
      • Andhra Pradesh Unaided Private B.Pharmacy Colleges (Establishment, Management, And Admission) Rules, 1992
      • Andhra Pradesh Unaided Private Engineering Colleges (Establishment, Management And Admission) Rules, 1992
      • Andhra Pradesh Unaided Private Medical And Dental Colleges (Establishment,Management And Administration) Rules, 1992
      • Andhra Pradesh Unaided Private Polytechnics (Establishment, Management And Admissions) Rules, 1992
      • Andhra Pradesh Universities (Amendment) Act, 2001
      • Andhra Pradesh Universities (Amendment) Act, 2004
      • Andhra Pradesh Universities Act, 1991
      • Andhra Pradesh University Acts (Amendment) Act, 1986
      • Andhra Pradesh University Of Law (Amendment) Act, 2012
      • Andhra Pradesh Urban Areas (Development) (Amendment) Act, 1983
      • Andhra Pradesh Urban Areas (Development) (Amendment) Act, 1994
      • Andhra Pradesh Urban Areas (Development) (Amendment) Act, 1997
      • Andhra Pradesh Urban Areas (Development) (Amendment) Act, 2001
      • Andhra Pradesh Urban Areas (Development) (Amendment) Act, 2003
      • Andhra Pradesh Urban Areas (Development) (Amendment) Act, 2006
      • Andhra Pradesh Urban Areas (Development) (Amendment) Act, 2007
      • Andhra Pradesh Urban Areas (Development) Act, 1975
      • Andhra Pradesh Urban Areas (Development) Amendment Act, 1986
      • Andhra Pradesh Urban Areas (Development) Amendment Act, 1996
      • Andhra Pradesh Urban Areas (Surcharge On Property Tax) Repeal Act, 1978
      • Andhra Pradesh Urban Art Commission Rules, 1978
      • Andhra Pradesh Vacant Lands In Urban Areas (Prohibition Of Alienation) Act, 1972
      • Andhra Pradesh Vacant Lands In Urban Areas (Prohibition Of Alienation) Repeal Act, 1978
      • Andhra Pradesh Vaidya Vidhana Parishad (Amendment), 1987
      • Andhra Pradesh Vaidya Vidhana Parishad Act, 1986
      • Andhra Pradesh Vaidya Vtdhana Parishad Act, 1986
      • Andhra Pradesh Value Added Sales Tax Act, 2003
      • Andhra Pradesh Value Added Tax (Amendment) Act, 2005
      • Andhra Pradesh Value Added Tax (Amendment) Act, 2006
      • Andhra Pradesh Value Added Tax (Amendment) Act, 2007
      • Andhra Pradesh Value Added Tax (Amendment) Act, 2009
      • Andhra Pradesh Value Added Tax (Amendment) Act, 2011
      • Andhra Pradesh Value Added Tax (Amendment) Act, 2012
      • Andhra Pradesh Value Added Tax (Second Amendment) Act, 2006
      • Andhra Pradesh Value Added Tax (Second Amendment) Act, 2012
      • Andhra Pradesh Value Added Tax (Third Amendment) Act, 2012
      • Andhra Pradesh Value Added Tax Act, 2005
      • Andhra Pradesh Vat (Amendment) Act, 2010
      • Andhra Pradesh Village Courts (Validation Of Enhanced Jurisdiction) Act, 1965
      • Andhra Pradesh Village Police Act, 1974
      • Andhra Pradesh Watans (Abolition) Act, 1978
      • Andhra Pradesh Watans (Abolition) Rules, 1978
      • Andhra Pradesh Water Resources Development Corporation (Amendment) Act, 2004
      • Andhra Pradesh Water Resources Development Corporation Act, 1997
      • Andhra Pradesh Water Tax (Amendment) Act, 1997
      • Andhra Pradesh Water Tax Act, 1988
      • Andhra Pradesh Water Tax Rules, 1990
      • Andhra Pradesh Water, Land And Trees (Amendment) Act, 2004
      • Andhra Pradesh Water, Land And Trees Act, 2002
      • Andhra Pradesh Weights And Measures (Enforcement) Act, 1958
      • Andhra Pradesh Womens Commission Act, 1998
      • Andhra Pradesh Yogadhayayana Parishad (Repeal) Act, 1990
      • Andhra Predesh Forest Produce (Storage And Depot) Rules, 1989
      • Andhra Scientific Company Limited (Acquisition And Transfer Of Undertakings) Act, 1982
      • Andhra Scientific Company Limited (Acquisition And Transfer Of Undertakings) Administration Of Funds Rules, 1985
      • Andhra Scientific Company Limited (Acquisition And Transfer Of Undertakings)(Intimation Regarding Mortgage, Charge Lien Or Other Interest In Any Property) Rules, 1985
      • Andhra State Act, 1953
      • Arbitration (Andhra Pradesh Amendment) Act, 1990
      • Azamabad Industrial Area (Termination And Regulation Of Leases) Act, 1992
      • Azamabad Industrial Area (Termination And Regulation Of Leases) Rules, 1992
      • Armed Forces (Assam And Manipur) Special Powers (Amendment) Act, 1972
      • Armed Forces (Assam And Manipur) Special Powers Act, 1958
      • Armed Forces Special Powers Act, 1958
      • Arunachal Pradesh Forest Act, 2014
      • Arunachal Pradesh Judicial Service Rules, 2006
      • Arunachal Pradesh Motor Vehicles Taxation Act, 1984
      • Arunachal Pradesh Weights And Measures (Enforcement) Act, 1979
      • Assam (Sales Of Petroleum And Petroleum Products Including Motor Spirit And Lubricants) Taxation (Amendment) Act, 1958
      • Assam (Sales Of Petroleum And Petroleum Products, Including Motor Spirit And Lubricants) Taxation (Amendment) Act, 1956
      • Assam (Sales Of Petroleum And Petroleum Products, Including Motor Spirit And Lubricants) Taxation (Amendment) Act, 1957
      • Assam (Sales Of Petroleum And Petroleum Products, Including Motor Spirit And Lubricants) Taxation (Amendment) Act, 1967
      • Assam (Sales Of Petroleum And Petroleum Products, Including Motor Spirit And Lubricants) Taxation (Amendment) Act, 1971
      • Assam (Sales Of Petroleum And Petroleum Products, Including Motor Spirit And Lubricants) Taxation (Amendment) Act, 1977
      • Assam (Sales Of Petroleum And Petroleum Products, Including Motor Spirit And Lubricants) Taxation (Amendment) Act, 1986
      • Assam (Temporarily Settled Areas) Tenancy (Amendment) Act, 1983
      • Assam (Temporarily Settled Areas) Tenancy Act, 1971
      • Assam (Temporary-Settled Districts) Tenancy (Amendment) Act, 1953
      • Assam Acquisition Of Land For Flood Control And Prevention Of Erosion (Amendment) Act, 1959
      • Assam Adhiars Protection And Regulation (Amendment) Act, 1952
      • Assam Adhiars Protection And Regulation (Amendment) Act, 1955
      • Assam Adhiars Protection And Regulation (Amendment) Act, 1957
      • Assam Administration Of Justice In The Karbi Anglong District Act, 2009
      • Assam Administration Of Justice In The North Cachar Hills District Act, 2009
      • Assam Administrative And Pension Tribunal (Amendment) Act, 2005
      • Assam Administrative Tribunal (Amendment) Act, 1992
      • Assam Administrative Tribunal (Amendment) Act, 1996
      • Assam Administrative Tribunal (Amendment) Act, 2008
      • Assam Administrative Tribunal Act, 1977
      • Assam Administrative Tribunal Regulations, 1977
      • Assam Advocates Welfare Fund (Amendment) Act, 2009
      • Assam Advocates Welfare Fund Act, 1998
      • Assam Agricultural Credit Operations And Miscellaneous Provisions (Banks) Act, 1977
      • Assam Agricultural Engineering Service Rules, 1983
      • Assam Agricultural Farming Corporations Act, 1973
      • Assam Agricultural Income Tax (Amendment) Act, 1972
      • Assam Agricultural Income Tax (Amendment) Act, 1990
      • Assam Agricultural Income Tax (Amendment) Act, 1993
      • Assam Agricultural Income Tax (Amendment) Act, 1995
      • Assam Agricultural Income Tax (Amendment) Act, 2000
      • Assam Agricultural Income Tax (Amendment) Act, 2002
      • Assam Agricultural Income Tax (Amendment) Act, 2003
      • Assam Agricultural Income Tax (Amendment) Act, 2004
      • Assam Agricultural Income Tax (Amendment) Act, 2005
      • Assam Agricultural Income Tax (Amendment) Act, 2006
      • Assam Agricultural Income Tax (Amendment) Act, 2007
      • Assam Agricultural Income Tax (Amendment) Act, 2008
      • Assam Agricultural Income Tax (Amendment) Act, 2009
      • Assam Agricultural Income Tax (Amendment) Act, 2010
      • Assam Agricultural Income Tax (Amendment) Act, 2011
      • Assam Agricultural Income Tax (Second Amendment) Act, 1954
      • Assam Agricultural Income Tax (Second Amendment) Act, 1994
      • Assam Agricultural Income Tax (Second Amendment) Act, 2007
      • Assam Agricultural Income Tax (Second Amendment) Act, 2009
      • Assam Agricultural Income Tax (Third Amendment) Act, 2009
      • Assam Agricultural Income Tax Act, 1939
      • Assam Agricultural Income-Tax (Amendment) Act, 1952
      • Assam Agricultural Income-Tax (Amendment) Act, 1954
      • Assam Agricultural Income-Tax (Amendment) Act, 1959
      • Assam Agricultural Income-Tax (Amendment) Act, 1967
      • Assam Agricultural Income-Tax (Amendment) Act, 1971
      • Assam Agricultural Income-Tax (Amendment) Act, 1989
      • Assam Agricultural Income-Tax Act, 1939
      • Assam Agricultural Pests And Diseases Act, 1950
      • Assam Agricultural Produce Market (Amendment Act, 1983
      • Assam Agricultural Produce Market (Amendment) Act, 2000
      • Assam Agricultural Produce Market (Amendment) Act, 2006
      • Assam Agricultural Produce Market Act, 1972
      • Assam Agricultural Produce Markets (General) Rules, 1975
      • Assam Agricultural University (Amendment) Act, 1977
      • Assam Agricultural University (Amendment) Act, 1986
      • Assam Agricultural University (Amendment) Act, 2014
      • Assam Agricutural Credit Operations And Miscellaneous Provisions (Banks) Rules, 1978
      • Assam Aid To Industries (Small And Cottage Industries) (Amendment) Act, 1956
      • Assam Aid To Industries (Small And Cottage Industries) (Amendment) Act, 1970
      • Assam Aid To Industries (Small And Cottage Industries) Act, 1955
      • Assam Amusement And Betting Tax Act, 1939
      • Assam Amusements And Betting Tax (Amendment) Act, 1958
      • Assam Amusements And Betting Tax (Amendment) Act, 1969
      • Assam Amusements And Betting Tax (Amendment) Act, 1971
      • Assam Amusements And Betting Tax (Amendment) Act, 1972
      • Assam Amusements And Betting Tax (Amendment) Act, 1979
      • Assam Amusements And Betting Tax (Amendment) Act, 1993
      • Assam Amusements And Betting Tax (Amendment) Act, 1998
      • Assam Amusements And Betting Tax (Amendment) Act, 1999
      • Assam Amusements And Betting Tax (Amendment) Act, 2002
      • Assam Amusements And Betting Tax (Amendment) Act, 2007
      • Assam Amusements And Betting Tax (Amendment) Act, 2008
      • Assam Amusements And Betting Tax (Amendment) Act, 2009
      • Assam Amusements And Betting Tax (Amendment) Act, 2014
      • Assam Amusements And Betting Tax (Second Amendment) Act, 1969
      • Assam Amusements And Betting Tax (Second Amendment) Act, 2003
      • Assam Amusments And Betting Tax (Amendment) Act, 2005
      • Assam Ancient Monuments And Records Act, 1959
      • Assam Apartments (Construction And Transfer Of Ownership) Act, 2006
      • Assam Appropriation (No. Iv) Act, 2005
      • Assam Autonomous Districts (Administration Of Justice) Act, 1960
      • Assam Autonomous Districts Administration Of Justice (Miscellaneous Provisions) Act, 1957
      • Assam Autonomous Districts Administration Of Justice Act, 1960
      • Assam Backward Classes Commission (Amendment) Act, 1995
      • Assam Backward Classes Commission Act, 1993
      • Assam Basic Education (Amendment) Act, 1958
      • Assam Betterment Fee And Mooring Tax (Dibrugarh) (Amendment) Act, 1954
      • Assam Betterment Fee And Mooring Tax (Dibrugarh) (Amendment) Act, 1957
      • Assam Bhoodan (Amendment) Act, 2000
      • Assam Births And Deaths Registration Act, 1935
      • Assam Cement Control Act, 1953
      • Assam Children Act, 1970
      • Assam Cinema (Regulation) (Amendment) Act, 2005
      • Assam Cinemas (Regulation) (Amendment) Act, 1956
      • Assam Cinemas (Regulation) Act, 1953
      • Assam Classical Institutions (Sanskrit And Pali-Prakrit) (Provincialisation) Act, 1996
      • Assam Co-Operative Agriculture And Rural Development Bank Act, 1960
      • Assam Co-Operative Land Mortgage Bank (Amendment) Act, 1976
      • Assam Co-Operative Land Mortgage Bank (Amendment) Act, 1990
      • Assam Co-Operative Societies (Amendment) Act, 1953
      • Assam Co-Operative Societies Act, 1949
      • Assam College Employees (Provincialisation) Act, 2005
      • Assam Court-Fees (Second Amendment) Act, 1958
      • Assam Criminal Law (Amendment) Act, 1978
      • Assam Criminal Law Amendment (Supplementary) Act, 1934
      • Assam Criminal Law Amendment Act, 1953
      • Assam Debt Conciliation Act, 1936
      • Assam Deputy Speakers Salaries And Allowances Act, 1956
      • Assam Districtwise Population Pattern Reflection In Services (In Class Iii And Class Iv Posts) Act, 1994
      • Assam Drugs (Control) Act, 1950
      • Assam Electricity Duty Act, 1964
      • Assam Elementary Education (Provincialisation) Act, 1974
      • Assam Entry Tax (Amendment) Act, 2009
      • Assam Entry Tax (Amendment) Act, 2011
      • Assam Entry Tax (Amendment) Act, 2012
      • Assam Entry Tax (Amendment) Ordinance, 2008
      • Assam Entry Tax (Third Amendment) Act, 2009
      • Assam Entry Tax Act, 2001
      • Assam Entry Tax Act, 2008
      • Assam Entry Tax Rules, 2008
      • Assam Finance Commission (Miscellaneous Provision) Act, 1995
      • Assam Fish Seed Act, 2005
      • Assam Fixation Of Ceiling On Land Holdings (Amendment) Act, 1993
      • Assam Forest (Amendment) Act, 1952
      • Assam Forest (Amendment) Act, 1953
      • Assam Forest (Removal And Storage Of Forest Produce) Regulation Act, 2000
      • Assam Forest Protection Force Act, 1986
      • Assam Forest Regulation (Amendment) Act, 1971
      • Assam Forest Regulation (Amendment) Act, 1995
      • Assam Forest Regulation, 1891
      • Assam Frontier (Administration Of Justice) Regulation, 1945
      • Assam Game And Betting Act, 1970
      • Assam Ganja And Bhang Prohibition (Amendment) Act, 1994
      • Assam Ganja And Bhang Prohibition (Amendment) Act, 1995
      • Assam Ganja And Bhang Prohibition Act, 1958
      • Assam General Clauses Act, 1915
      • Assam General Sales Tax ( Amendment) Act, 1995
      • Assam General Sales Tax (Amendment) Act, 1994
      • Assam General Sales Tax (Amendment) Act, 1997
      • Assam General Sales Tax (Amendment) Act, 1998
      • Assam General Sales Tax (Amendment) Act, 1999
      • Assam General Sales Tax (Amendment) Act, 2000
      • Assam General Sales Tax (Amendment) Act, 2001
      • Assam General Sales Tax (Amendment) Act, 2003
      • Assam General Sales Tax (Amendment) Act, 2004
      • Assam General Sales Tax (Second Amendment) Act, 1999
      • Assam General Sales Tax (Second Amendment) Act, 2003
      • Assam General Sales Tax Act, 1993
      • Assam General Sales Tax Rules, 1993
      • Assam Good Conduct Prisoners Probational Release (Amendment) Act, 1956
      • Assam Gramdan (Amendment) Act, 1978
      • Assam Gratuity Act, 1992
      • Assam Ground Water Control And Regulation Act, 2012
      • Assam Handicraft Artisans Welfare Fund Act, 1998
      • Assam Health Establishments (Amendment) Act, 1998
      • Assam Health Establishments (Amendment) Act, 2003
      • Assam Health Establishments Act, 1993
      • Assam Health Infrastructure And Services Development Fund Act, 2009
      • Assam Higher Secondary Education Act, 1984
      • Assam Highways Act, 1928
      • Assam Highways Act, 1989
      • Assam Hill Land And Ecological Sites (Protection And Management) Act, 2006
      • Assam Homeopathic Medicine (Amendment) Act, 1959
      • Assam Homeopathic Medicine Act, 1955
      • Assam Industrial Establishments (Conferment Of Permanent Status To Workmen) Act, 1985
      • Assam Industrial Infrastructure Development Corporation (Amendment) Act, 2000
      • Assam Industrial Infrastructure Development Corporation Act, 1990
      • Assam Industries (Sales Tax Concessions) Act, 1986
      • Assam Irrigation (Amendment) Act, 1990
      • Assam Irrigation Act, 1983
      • Assam Irrigation Water Users Act, 2004
      • Assam Junior College Education (Provincialisation) Act, 1996
      • Assam Junior Colleges (Provincialisation) Act, 2012
      • Assam Khadi And Village Industries Board (Amendment) Act, 1956
      • Assam Khadi And Village Industries Board (Amendment) Act, 1970
      • Assam Land (Requisition And Acquisition) (Amendment) Act, 1953
      • Assam Land (Requisition And Acquisition) (Amendment) Act, 1958
      • Assam Land (Requisition And Acquisition) Act, 1964
      • Assam Land Acquisition (Dibrugarh) Act, 1953
      • Assam Land And Revenue Regulation (Amendment) Act, 1959
      • Assam Land And Revenue Regulation (Amendment) Act, 1981
      • Assam Land And Revenue Regulation (Amendment) Act, 1990
      • Assam Land And Revenue Regulation (Amendment) Act, 2009
      • Assam Land And Revenue Regulation (First Amendment) Act, 1971
      • Assam Land And Revenue Regulation (Second Amendment) Act, 1971
      • Assam Land And Revenue Regulations, 1886
      • Assam Land Grabbing (Prohibition) Act, 2010
      • Assam Land Holding (Adoption Of Relationship Under The Assam Land And Revenue Regulation, 1886 In The Acquired Permanently Settled Estates) (Amendment) Act, 1990
      • Assam Land Revenue And Rent (Surcharge) (Amendment) Act, 1976
      • Assam Land Revenue And Rent (Surcharge) Act, 1970
      • Assam Land Revenue Re-Assessment (Amendment) Act, 1986
      • Assam Land Revenue Re-Assessment (Amendment) Act, 1990
      • Assam Land Revenue Re-Assessment Act, 1936
      • Assam Land Revenue, Rent And Cess (Apportionment) Act, 1950
      • Assam Legislative Assembly (Members Emoluments) (Amendment) Act, 1957
      • Assam Legislative Assembly (Members Emoluments) Act, 1954
      • Assam Legislative Assembly Members Salaries Allowances And Pensions (Amendment) Act, 2008
      • Assam Legislative Assembly Members Salaries And Allowances (Amendment) Act, 1979
      • Assam Legislative Assembly Members Salaries And Allowances (Amendment) Act, 1983
      • Assam Legislative Assembly Members Salaries, Allowances And Pensions (Amendment) Act, 1986
      • Assam Legislative Assembly Members Salaries, Allowances And Pensions (Amendment) Act, 1989
      • Assam Legislative Assembly Members Salaries, Allowances And Pensions (Amendment) Act, 2003
      • Assam Legislative Assembly Members Salaries, Allowances And Pensions (Amendment) Act, 2010
      • Assam Legislative Assembly Members Salaries, Allowances And Pensions (Amendment) Act, 2011
      • Assam Legislative Assembly Members Salaries, Allowances And Pensions (Amendment) Act, 2014
      • Assam Lifts And Escalators Act, 2006
      • Assam Liquor Prohibition (Amendment) Act, 1953
      • Assam Liquor Prohibition (Amendment) Act, 1956
      • Assam Liquor Prohibition (Amendment) Act, 1976
      • Assam Liquor Prohibition (Amendment) Act, 1994
      • Assam Liquor Prohibition (Second Amendment) Act, 1956
      • Assam Local Authorities Compensatory Grants (Charged) Act, 1953
      • Assam Local Board Elections (Emergency Provisions) (No. 2) Act, 1954
      • Assam Local Board Elections (Emergency Provisions) Act, 1953
      • Assam Local Board Elections (Emergency Provisions) Act, 1954
      • Assam Local Board Elections (Emergency Provisions) Act, 1959
      • Assam Local Funds (Accounts And Audit) (Amendment) Act, 1969
      • Assam Local Funds (Accounts And Audit) Act, 1930
      • Assam Local Rates (Amendment) Act, 1953
      • Assam Local Rates (Amendment) Act, 1959
      • Assam Local Self-Government (Amendment) Act, 1954
      • Assam Local Self-Government (Second Amendment) Act, 1954
      • Assam Local Self-Government Fiscal Responsibility Act, 2011
      • Assam Lokayukta And Upa-Lokayuktas (Amendment) Act, 1987
      • Assam Lokayukta And Upa-Lokayuktas (Amendment) Act, 1990
      • Assam Lokayukta And Upa-Lokayuktas (Amendment) Act, 1999
      • Assam Lokayukta And Upa-Lokayuktas Act, 1985
      • Assam Lushai Hills District (Acquisition Of Chiefs Rights) Act, 1954
      • Assam Madrassa Education (Provincialisation) Act, 1995
      • Assam Maintenance Of Public Order (Amendment) Act, 1953
      • Assam Maintenance Of Public Order (Autonomous Districts) (Amendment) Act, 1970
      • Assam Maintenance Of Public Order (Autonomous Districts) Act, 1953
      • Assam Maternity Benefit (Amendment) Act, 1952
      • Assam Medical Act, 1916
      • Assam Medical Council (Amendment) Act, 2014
      • Assam Medical Council Act, 1999
      • Assam Medicare Service Persons And Medicare Service Institutions (Prevention Of Violence And Damage To Property) Act, 2011
      • Assam Ministers And Deputy Ministers Salaries And Allowances (Amendment) Act, 1959
      • Assam Ministers, Ministers Of State And Deputy Ministers Salaries And Allowances (Amendment) Act, 1970
      • Assam Ministers, Ministers Of State And Deputy Ministers Salaries And Allowances (Amendment) Act, 1986
      • Assam Ministers, Ministers Of State And Deputy Ministers Salaries And Allowances (Amendment) Act, 1994
      • Assam Ministers, Ministers Of State And Deputy Ministers Salaries And Allowances (Amendment) Act, 2003
      • Assam Ministers, Ministers Of State And Deputy Ministers Salaries And Allowances (Amendment) Act, 2014
      • Assam Ministers, Ministers Of State, And Deputy Ministers, Salaries And Allowances (Amendment) Act, 2008
      • Assam Ministers, Ministers Of State, And Deputy Ministers, Salaries And Allowances (Amendment) Act, 2010
      • Assam Mizo District (Acquisition Of Chiefs Rights) (Amendment) Act, 1955
      • Assam Mobile Theatre (Regulation And Artists Welfare Fund) Act, 2010
      • Assam Money Lenders (Amendment) Act, 1954
      • Assam Money Lenders (Amendment) Act, 1968
      • Assam Money Lenders (Second Amendment) Act, 1954
      • Assam Money Lenders Act, 1934
      • Assam Moslem Marriages And Divorces Registration (Amendment) Act, 1953
      • Assam Moslem Marriages And Divorces Registration (Amendment) Act, 2010
      • Assam Moslem Marriages And Divorces Registration Act, 1935
      • Assam Motor Vehicles Taxation (Amendment) Act, 1955
      • Assam Motor Vehicles Taxation (Amendment) Act, 1956
      • Assam Motor Vehicles Taxation (Amendment) Act, 1972
      • Assam Motor Vehicles Taxation (Amendment) Act, 1976
      • Assam Motor Vehicles Taxation (Amendment) Act, 1992
      • Assam Motor Vehicles Taxation (Amendment) Act, 2002
      • Assam Motor Vehicles Taxation (Amendment) Act, 2003
      • Assam Motor Vehicles Taxation (Amendment) Act, 2005
      • Assam Motor Vehicles Taxation (Amendment) Act, 2011
      • Assam Motor Vehicles Taxation (Amendment) Act, 2013
      • Assam Motor Vehicles Taxation (Amendments) Act, 1994
      • Assam Motor Vehicles Taxation (Manipur Amendment) Act, 1975
      • Assam Municipal (Amendment) Act, 1957
      • Assam Municipal (Amendment) Act, 1958
      • Assam Municipal (Amendment) Act, 1959
      • Assam Municipal (Amendment) Act, 1991
      • Assam Municipal (Amendment) Act, 1994
      • Assam Municipal (Amendment) Act, 2003
      • Assam Municipal (Amendment) Act, 2004
      • Assam Municipal (Amendment) Act, 2011
      • Assam Municipal (Amendment) Act, 2012
      • Assam Municipal (Duty On Transfers Of Property) Rules, 1962
      • Assam Municipal (Validation Of Elections) Act, 1957
      • Assam Municipal Act, 1956
      • Assam Municipality Disclosure Act, 2007
      • Assam Muslim Marriages And Divorces Registration (Amendment) Act, 2013
      • Assam Nagara Raj (Amendment) Act, 2009
      • Assam Nagara Raj (Amendment) Act, 2010
      • Assam Nagara Raj Act, 2007
      • Assam National Parks Act, 1968
      • Assam Non-Agricultural Urban Areas Tenancy Act, 1955
      • Assam Non-Government (Deficit) College Central Pension And Provident Fund (Amendment) Act, 2001
      • Assam Non-Government (Deficit) College Central Pension And Provident Fund Act, 1997
      • Assam Non-Government Educational Institutions (Regulation And Management) Act, 2006
      • Assam Non-Government School And College Employees Centralised Provident Fund Scheme (Amendment) Act, 1971
      • Assam Nowgong And Sibsagar (Assimilation Of Laws) Act, 1953
      • Assam Nurses, Midwives And Health Visitors Registration (Amendment) Act, 1953
      • Assam Opium (Amendment) Act, 1933
      • Assam Opium Amendment (Autonomous Districts) Act, 1954
      • Assam Opium Prohibition (Amendment) Act, 1952
      • Assam Opium Prohibition (Amendment) Act, 1954
      • Assam Opium Prohibition (Amendment) Act, 1994
      • Assam Opium Prohibition (Amendment) Act, 1995
      • Assam Opium Smoking Act, 1927
      • Assam Panchayat (Administrative) Rules, 2002
      • Assam Panchayat (Amendment) Act, 1966
      • Assam Panchayat (Amendment) Act, 1970
      • Assam Panchayat (Amendment) Act, 1999
      • Assam Panchayat (Amendment) Act, 2000
      • Assam Panchayat (Amendment) Act, 2001
      • Assam Panchayat (Amendment) Act, 2002
      • Assam Panchayat (Amendment) Act, 2011
      • Assam Panchayat (Constitution) Rules, 1995
      • Assam Panchayat (No. Ii) (Amendment) Act, 2002
      • Assam Panchayat Act, 1994
      • Assam Panchayat Employees (Provincialisation) Act, 1999
      • Assam Panchayati Raj (Administrative) Rule, 1990
      • Assam Panchayati Raj (Amendment) Act, 1990
      • Assam Panchayati Raj (Amendment) Act, 1991
      • Assam Panchayati Raj (Amendment) Act, 1992
      • Assam Panchayati Raj (Fifth Amendment Act, 1977
      • Assam Panchayati Raj (Fourth Amendment) Act, 1976
      • Assam Panchayati Raj (Seventh Amendment) Act, 1983
      • Assam Panchayti Raj (Eighth Amendment) Act, 1983
      • Assam Parliamentary Secretaries (Appointment, Salaries, Allowances And Miscellaneous Provisions) Act, 2004
      • Assam Passengers And Goods Taxation (Amendment) Act, 1971
      • Assam Passengers And Goods Taxation (Amendment) Act, 1992
      • Assam Physically Handicapped Persons (Employment In Factories) Act, 1986
      • Assam Police Act, 2007
      • Assam Preferential Stores Purchase (Amendment) Act, 1990
      • Assam Private Fisheries Protection Act, 1935
      • Assam Private Universities Act, 2007
      • Assam Professions, Trades, Callings And Employments Taxation (Amendment) Act, 1952
      • Assam Professions, Trades, Callings And Employments Taxation (Amendment) Act, 1954
      • Assam Professions, Trades, Callings And Employments Taxation (Amendment) Act, 1959
      • Assam Professions, Trades, Callings And Employments Taxation (Amendment) Act, 1971
      • Assam Professions, Trades, Callings And Employments Taxation (Amendment) Act, 1972
      • Assam Professions, Trades, Callings And Employments Taxation (Amendment) Act, 1989
      • Assam Professions, Trades, Callings And Employments Taxation (Amendment) Act, 1993
      • Assam Professions, Trades, Callings And Employments Taxation (Amendment) Act, 1999
      • Assam Professions, Trades, Callings And Employments Taxation (Amendment) Act, 2003
      • Assam Professions, Trades, Callings And Employments Taxation (Amendment) Act, 2009
      • Assam Professions, Trades, Callings And Employments Taxation Act, 1947
      • Assam Professions, Trades, Callings And Employments Taxation Rules, 1947
      • Assam Professions, Trades, Callings And Employments, Taxation (Amendment) Act, 1979
      • Assam Prohibition Of Smoking And Non-Smokers Health Protection Act, 1999
      • Assam Prohibition Of Ragging Act, 1998
      • Assam Prohibition Of Smoking In Passenger Vehicles Act, 1954
      • Assam Protection Of Interests Of Depositors (In Financial Establishments) (Amendment) Act, 2013
      • Assam Public Premises (Eviction Of Unauthorised Occupants) (Amendment) Act, 1977
      • Assam Public Premises (Eviction Of Unauthorised Occupants) (Amendment) Act, 1995
      • Assam Public Premises (Eviction Of Unauthorised Occupants) Act, 1971
      • Assam Public Works (Regulation Of Road Development And Road Transport) Act, 2010
      • Assam Purchase Tax (Amendment) Act, 1971
      • Assam Purchase Tax (Amendment) Act, 1977
      • Assam Purchase Tax (Amendment) Act, 1992
      • Assam Recovery Of Loans (Amendment) Act, 1977
      • Assam Recovery Of Loans Act, 1976
      • Assam Regulated And Licensed Warehouses Act, 1959
      • Assam Repealing (No. Ii) Act, 1986
      • Assam Repealing Act, 1955
      • Assam Repealing Act, 1957
      • Assam Repealing Act, 1986
      • Assam Repealing Act, 2003
      • Assam Repealing Act, 2005
      • Assam Repealing Act, 2006
      • Assam Repealing And Amending Act, 1953
      • Assam Requisition And Control Of Vehicles (Amendment) Act, 1952
      • Assam Requisition And Control Of Vehicles (Amendment) Act, 1953
      • Assam Requisition And Control Of Vehicles (Amendment) Act, 1954
      • Assam Requisition And Control Of Vehicles (Amendment) Act, 1955
      • Assam Requisition And Control Of Vehicles (Amendment) Act, 1958
      • Assam Requisition And Control Of Vehicles Act, 1968
      • Assam Revenue Recovery (Extension To Lushai Hills) Act, 1954
      • Assam Rhinoceros Preservation (Amendment) Act, 1970
      • Assam Rhinoceros Preservation Act, 1954
      • Assam Rifles (Amendment) Act, 1951
      • Assam Rifles (Amendment) Act, 1958
      • Assam Rifles (Amendment) Act, 1962
      • Assam Rifles Act, 1920
      • Assam Rifles Act, 2006
      • Assam Rifles Rules, 2010
      • Assam Right Of Children To Free And Compulsory Education Rules, 2011
      • Assam Right To Information Act, 2001
      • Assam Right To Public Services Act, 2012
      • Assam Rural Indebtedness Relief (Amendment) Act, 1976
      • Assam Rural Indebtedness Relief Act, 1975
      • Assam Rural Indebtedness Relief Rules, 1975
      • Assam Rural Panchayat (Amendment) Act, 1952
      • Assam Rural Panchayat (Amendment) Act, 1955
      • Assam Sales Of Motor Spirit And Lubricants Taxation (Amendment) Act, 1953
      • Assam Sales Of Petroleum And Petroleum Products, (Including Motor Spirit And Lubricants) Taxation (Amendment) Act, 1977
      • Assam Sales Tax (Amendment) Act, 1952
      • Assam Sales Tax (Amendment) Act, 1956
      • Assam Sales Tax (Amendment) Act, 1957
      • Assam Sales Tax (Amendment) Act, 1958
      • Assam Sales Tax (Amendment) Act, 1959
      • Assam Sales Tax (Amendment) Act, 1967
      • Assam Sales Tax (Amendment) Act, 1971
      • Assam Sales Tax (Amendment) Act, 1972
      • Assam Sales Tax (Amendment) Act, 1977
      • Assam Sales Tax (Amendment) Act, 1979
      • Assam Sales Tax (Amendment) Act, 1992
      • Assam Scheduled Castes And Scheduled Tribes (Reservation Of Vacancies In Services And Posts) Act, 1978
      • Assam Science And Technology University (Amendment) Act, 2011
      • Assam Secondary Education (Amendment) Act, 1972
      • Assam Secondary Education (Provincialisation) Act, 1977
      • Assam Secondary Education Act, 1961
      • Assam Sericulture (Silk-Worm Seed, Cocoon And Silk Yarn Control) Act, 1987
      • Assam Service (Discipline And Appeal) Rules, 1964
      • Assam Shop And Establishments Rules, 1976
      • Assam Shops And Establishments (Amendment) Act 1979
      • Assam Shops And Establishments Act, 1971
      • Assam Shramik Bahini (Amendment) Act, 1970
      • Assam Sillimanite Limited (Acquisition And Transfer Of Refractory Plant) Act, 1976
      • Assam Speakers Salaries And Allowances (Amendment) Act, 1959
      • Assam Speakers Salaries And Allowances (Amendment) Act, 1986
      • Assam Speakers Salaries And Allowances (Amendment) Act, 1994
      • Assam Speakers Salaries And Allowances (Amendment) Act, 1995
      • Assam Speakers Salaries And Allowances (Amendment) Act, 2003
      • Assam Speakers Salaries And Allowances (Amendment) Act, 2008
      • Assam Speakers Salaries And Allowances (Amendment) Act, 2010
      • Assam Speakers Salaries And Allowances (Amendment) Act, 2014
      • Assam Speakers Salaries, And Allowances (Amendment) Act, 1983
      • Assam Stamp (Amendment) Act, 1955
      • Assam Stamp (Amendment) Act, 1958
      • Assam Standards Of Weights And Measures (Enforcement) Rules, 1994
      • Assam State Acquisition Of Lands Belonging To Religious Or Charitable Institution Of Public Nature (Amendment) Act, 2011
      • Assam State Acquisition Of Lands Belonging To Religious Or Charitable Institutions Of Public Nature Act, 1959
      • Assam State Acquisition Of Lands Belonging To Religious Or Charitable Institutions Of Public Nature Amendment), Act, 1987
      • Assam State Acquisition Of Zamindaris (Amendment) Act, 1953
      • Assam State Acquisition Of Zamindaris (Amendment) Act, 1954
      • Assam State Acquisition Of Zamindaris (Amendment) Act, 1955
      • Assam State Acquisition Of Zamindaris (Extension To Autonomous District Of Garo Hills) Act, 1953
      • Assam State Agricultural Produce Markets (General) Rules, 1975
      • Assam State Commission For Minorities Act, 2003
      • Assam State Commission For Women Act, 1994
      • Assam State Industrial Relief Undertakings (Special Provisions) (Amendment) Act, 1989
      • Assam State Legislature (Delegation Of Powers) Act, 1981
      • Assam State Legislature (Delegation Of Powers) Act, 1982
      • Assam State Legislature Members (Removal Of Disqualifications) (Amendment) Act, 1952
      • Assam State Legislature Members (Removal Of Disqualifications) (Amendment) Act, 1954
      • Assam State Legislature Members (Removal Of Disqualifications) (Amendment) Act, 1957
      • Assam State Legislature Members (Removal Of Disqualifications) (Amendment) Act, 1967
      • Assam State Legislature Members (Removal Of Disqualifications) (Amendment) Act, 1970
      • Assam State Legislature Members (Removal Of Disqualifications) (Amendment) Act, 2012
      • Assam State Legislature Members (Removal Of Disqualifications) Act, 1950
      • Assam State Road Transport (Amendment) Act, 1955
      • Assam State Transport Corporation (Prevention Of Unauthorised Travel) Act, 1977
      • Assam Students And Juvenile Smoking Act, 1923
      • Assam Tax On Luxuries (Hotel And Lodging Houses) Rules, 1989
      • Assam Tax On Luxuries (Hotels And Lodging Houses) (Amendment) Act, 1994
      • Assam Tax On Luxuries (Hotels And Lodging Houses) (Amendment) Act, 2004
      • Assam Tax On Luxuries (Hotels And Lodging Houses) (Amendment) Act, 2006
      • Assam Tax On Luxuries (Hotels And Lodging Houses) (Amendment) Act, 2007
      • Assam Tax On Luxuries (Hotels And Lodging Houses) (Amendment) Act, 2008
      • Assam Tax On Luxuries (Hotels And Lodging Houses) (Amendment) Act, 2009
      • Assam Tax On Luxuries (Hotels And Lodging Houses) Act, 1989
      • Assam Tax On Luxuries (Hotels, Lodging Houses And Hospitals) (Amendment) Act, 2012
      • Assam Tax On Luxuries (Hotels, Lodging Houses And Hospitals) (Amendment) Act, 2013
      • Assam Taxation (Liquidation Of Arrear Dues) (Amendment) Act, 2006
      • Assam Taxation (Liquidation Of Arrear Dues) (Amendment) Act, 2007
      • Assam Taxation (Liquidation Of Arrear Dues) (Amendment) Act, 2009
      • Assam Taxation (Liquidation Of Arrear Dues)Act, 2005
      • Assam Taxation (On Goods Carried By Road Or Inland Water-Ways) Act, 1954
      • Assam Taxation (On Goods Carried By Roads Of Inland Water-Ways) (Amendment) Act, 1955
      • Assam Taxation (On Goods Carried By Roads Or Inland Water-Ways) (Amendment) Act, 1954
      • Assam Taxation (On Goods Carried By Roads Or Inland Water-Ways) (Amendment) Act, 1957
      • Assam Taxation (On Goods Carried By Roads Or Inland Water-Ways) (Amendment) Act, 1958
      • Assam Taxation (On Goods Carried By Roads Or Inland Water-Ways) (Amendment) Act, 1959
      • Assam Taxation (On Luxuries) (Amendment) Act, 2000
      • Assam Taxation (On Luxuries) Act, 1997
      • Assam Taxation (On Specified Lands) Act, 1990
      • Assam Taxation (Procedure For Rounding Off) Act, 1971
      • Assam Taxation (Settlement Of Disputes) Act, 2000
      • Assam Taxation (Settlement Of Disputes) Rules, 2000
      • Assam Taxation Laws (Amendment) Act, 1982
      • Assam Tea Plantations Deposit-Linked Insurance Fund Scheme, 1984
      • Assam Tea Plantations Employees Welfare Fund Act, 1959
      • Assam Tea Plantations Employees(Welfare Fund) Rules, 1960
      • Assam Tea Plantations Provident Fund And Pension Fund And Deposit-Linked Insurance Fund Scheme Act, 1955
      • Assam Tea Plantations Provident Fund Scheme, 1959
      • Assam Town And Country Plannig (Management Of Authority) Rules, 1963
      • Assam Town And Country Planning (Constitution Of Authority) Rules, 1961
      • Assam Town And Country Planning (Financial) Rules, 1963
      • Assam Town And Country Planning Act, 1959
      • Assam Town And Country Planning Publication Of Master Plan And The Zoning (Regulation) Rules, 1962
      • Assam Tribal Development Authority Act, 1983
      • Assam Urban Areas Rent Control Act, 1955
      • Assam Urban Areas Rent Control Act, 1966
      • Assam Urban Areas Rent Control Act, 1972
      • Assam Urban Water Supply And Sewerage Board Act, 1985
      • Assam Value Added Tax (Amendment) Act, 2007
      • Assam Value Added Tax (Amendment) Act, 2008
      • Assam Value Added Tax (Amendment) Act, 2009
      • Assam Value Added Tax (Amendment) Rules, 2008
      • Assam Value Added Tax (Amendment) Rules, 2009
      • Assam Value Added Tax (Amendment) Rules, 2010
      • Assam Value Added Tax (Second Amendment) Rules, 2008
      • Assam Value Added Tax (Second Amendment) Rules, 2009
      • Assam Value Added Tax Act, 2003
      • Assam Venture Educational Institutions (Provincialisation Of Services) Act, 2011
      • Assam Venture Madrassa Educational Institutions (Provincialisation Of Services) Act, 2011
      • Assam Venture Sanskrit And Pali Educational Institutions (Provincialisation Of Services) Act, 2012
      • Assam Veterinary Council Act, 1979
      • Assam Veterinary Council Rules, 1997
      • Assam Village Defence Organisation Act, 1966
      • Assam Water Hyacinth Act, 1926
      • Assam Weights And Measures (Enforcement) Act, 1958
      • Assam Women (Reservation Of Vacancies In Services And Posts) Act, 2005
      • Assam Workmens Protection Act, 1984
      • Administrator Generals (Bengal Amendment) Act, 1940
      • Albert Victor Leper Hospital (Abolition) Act, 1956
      • Aluminium Corporation Of India Limited (Acquisition And Transfer Of Aluminium Undertaking Act, 1984
      • Apollo Zipper Company (Private) Limited (Acquisition And Transfer Of Undertakings) Act, 1996
      • Asansol Municipal Corporation Act, 1990
      • Anugraha Narayan Sinha Institute Of Social Studies Act, 1964
      • Arbitration And Conciliation (Bihar Amendment) Act, 1999
      • Assistants Of The Secretariat And Attached Offices Joint Cadre Act, 1989
      • Ayush And Health Sciences University Of Chhattisgarh (Amendment) Act, 2013
      • Ayush And Health Sciences University Of Chhattisgarh Act, 2008
      • Administrator Generals (Union Territory Of Delhi) Rules, 1972
      • Administrators (Powers Relating To The Procedure And Conduct Of Business Of Metropolitan Council Of Delhi) Rules, 1967
      • Air (Prevention And Control Of Pollution) Act, 1981
      • Air (Prevention And Control Of Pollution)(Union Terriories) Rule, 1983
      • Allotment Of Three Wheeler Scooter Rickshaw To The Indian Repatriates From Burma Rules, 1968
      • Azadpur Agricultural Produce Market Committee By-Laws, 1980
      • Accountant (Class-Iii) (Panchayat Service) Recruitment Rules, 1999
      • Accountant, Class-Iii (In The Office Of The Directorate Of Sainik Welfare And Resettlement) Recruitment Rules, 2004
      • Accountant, In The Gujarat State Wakf Board, Recruitment Regulations, 2000
      • Accounts Group Ii (Gujarat Panchayat Service) Recruitment (Competitive Examination) Rules, 1985
      • Additional Assistant Engineer (Civil) (Class-Iii) (Panchayat Service) Recruitment Rules, 2002
      • Administrative Officer, Class-I, In The Gujarat Horticulture Service Recruitment Rules, 1999
      • Administrative Officer, Class-I, In The Gujarat Horticulture Service Recruitment Rules, 1999
      • Administrator General (Gujarat) Rules, 1976
      • Admission As Advocates (Training And Examination) Rules, 1968
      • Advocates (Removal Of Difficulties) No. 2 Order, 1963
      • Advocates (Removal Of Difficulties) Order, 1963
      • Advocates (Removal Of Difficulties) Order, 1966
      • Advocates (Removal Of Difficulties) Order, 1968
      • Advocates (Right To Take Up Law Teaching) Rules, 1979
      • Advocates Act, 1961
      • Agriculture Officer, Grade-I (Class-Iii) (Panchayat Service) Recruitment Rules, 1997
      • Agriculture Officer, Gujarat Agriculture Service, Class-Ii, Recruitment Rules, 2003
      • Agriculture Supervisor (Class-Iii) (Panchayat Service) Recruitment Rules, 1998
      • Ahmedabad And Surat Municipal Administration Validating Act, 1946
      • Ahmedabad City Civil Court Rules, 1961
      • Ahmedabad City Courts Act, 1961
      • Ahmedabad Municipal Officers Acts Validating Act, 1944
      • Ahmedabad Small Cause Court Rules
      • Air Conditioning Plant Superintendent, Class-Iii, Recruitment Rules, 1999
      • Alang Sosiya Notified Area Consolidated Tax Rules, 2000
      • All India Bar Council (First Constitution) Rules 1961
      • All India Services Act, 1951
      • Ankleshwar (Expansion) Notified Area Consolidated Tax Rules, 1997
      • Ankleshwar Notified Area Consolidated Tax Rules, 2003
      • Appropriate Dispute Resolution Guidelines Civil Procedure Appriate Dispute Resolution (Gujarat) Draft Rules, 2007
      • Appropriation Act, 1976
      • Armed Deputy Superintendent Of Police, Assistant Commandmant, Adjustant And Battalian Quarters Master In Gujarat State Reserve Police Service, Recruitment Rules, 1996
      • Armed Deputy Superintendent Of Police, Assistant Commandmant, Adjustant And Battalian Quarters Master In Gujarat State Reserve Police Service, Recruitment Rules, 1996
      • Artist-Cum-Photographer (Class-Iii) (Panchayat Service) Recruitment Rules, 1998
      • Assessment Officer, Class-I, Recruitment Rules, 2007
      • Assistant Administrative Officer (Class-Iii) (Panchayat Service) Recruitment Rules, 1998
      • Assistant Director Of Fisheries (Engineer) Class-I (In The Commissionerate Of Fisheries) Recruitment Rules, 2005
      • Assistant Director Of Medical Services, Class-I, Employees State Insurance Scheme, Recruitment Rules, 2004
      • Assistant District Malaria Officer (Class-Iii) (Panchayat Service) Recruitment Rules, 1998
      • Assistant Draftsman (Class I)(Panchayat Service) Recruitment Rules, 1998
      • Assistant Draftsman (Class-Iii) (Panchayat Service) Recruitment Rules, 1998
      • Assistant Educational Inspector, Class-Iii, Recruitment Rules, 2004
      • Assistant Geologist, Class-Ii, Recruitment Rules, 2004
      • Assistant Instructor (Class-Iii) (Panchayat Service) Recruitment Rules, 1998
      • Assistant Intelligence Officer (Equivalent To Head Constable Grade-I)Class-Iii In The State Crime Investigation Department (Intelligence Bureau), Recruitment Rules, 1991
      • Auto Electrician (Class-Iii) (Panchayat Service) Recruitment Rules, 1998
      • Auxiliary Nurse Midwife (Class-Iii) (Panchayat Service) Recruitment Rules, 1999
      • Ayas, Dais (Class-Iv) (Panchayat Service) Recruitment Rules, 2002
      • Abhilashi University (Establishment And Regulation) Act, 2014
      • Abolition Of Cash Grants Act, 1967
      • Administrator-General Of Madras (Recognition) Act, 1910
      • Advocate General (Designation) Act, 1941
      • Alliance University Act, 2010
      • Arsikere Town Municipality (Extension Of Limits) Act, 1967
      • Arsikere Town Municipality (Extension Of Limits) Act, 1982
      • Azim Premji University Act, 2010
      • Abkari (Amendment) Act, 1969
      • Abkari (Amendment) Act, 1973
      • Abkari (Amendment) Act, 1997
      • Abkari (Second Amendment) Act, 1975
      • Abolition Of Jagirs And Land Reforms (Vindhya Pradesh) (Madhya Pradesh Amendment And Validation) Act, 1965
      • Abolition Of Jagirs And Land Reforms Act, 1952
      • Abolition Of Jagirs And Land Reforms Act, 1953
      • Adjudication Of Certain Claims Of Cultivators Act, 1932
      • Abkari Act, 1878
      • Abolition Of Proprietary Rights (Estates, Mahals, Alienated Lands) Act (M.P.) 1950
      • Act For Avoiding Wagers (Amendment) Act, 1865
      • Administrators-General And Official Trustees (Maharashtra Amendment) Act, 1982
      • Agriculturists Loans (Maharashtra Amendment) Act, 1965
      • Agriculturists Loans And The Bombay Non-Agriculturists Loans (Amendment) Act, 1949
      • Ajeenkya Dy Patil University Act, 2014
      • Ambernath Interim Municipality (Constitution And Actions) Validation Act, 1965
      • Ancient Monuments And Archaeological Sites And Remains Rules, 1962
      • Appropriation (Railways) No. 3 Act, 2015
      • Aurangabad City Municipal Corporation Octroi Rules
      • Agriculturists Loans (Orissa Amendment) Act, 1937
      • Alluvion And Diluvion (Amendment) Act, 1868
      • Alluvion And Diluvion Act, 1847
      • Adesh University Act, 2012
      • Administrator Generals Act, 1913
      • Administrator-Generals (West Pakistan Amendment) Ordinance, 1966
      • Administrators-General (Amendment) Act, 2012
      • Ali Institute Of Education Lahore Act, 2010
      • Appropriation (No. 4) Act, 2012
      • Ajasthan Municipalities (Amendment) Act, 2015
      • Ajmer Development Authority Act, 2013
      • Amity University Rajasthan, Jaipur Act, 2008
      • Apprentices (Rajasthan Amendment) Act, 2014
      • Agriculturists Loans (Madras Amendment) Act, 1935
      • Anna University (Amendment) Act, 2006
      • Anna University (Amendment) Act, 2013
      • Anna University Of Technology, Chennai Act, 2010
      • Anna University Of Technology, Madurai Act, 2010
      • Anna University, Chennai (Amendment) Act, 2010
      • Anna University, Coimbatore (Amendment) Act, 2007
      • Anna University, Coimbatore Act, 2006
      • Anna University, Tiruchirappalli (Amendment) Act, 2007
      • Anna University, Tiruchirappalli Act, 2006
      • Anna University, Tirunelveli (Amendment) Act, 2009
      • Anna University, Tirunelveli Act, 2007
      • Annamalai University (Amendment) Act, 2014
      • Annamalai University Act, 1928
      • Annamalai University Act, 2013
      • Allahabad High Court (Right To Information) Rules, 2006
      • Allahabad High Court Officers And Staff (Conditions Of Services And Conduct) Rules, 1976
      • Almora Honorary Assistant Collectors Decrees And Orders Validating Act, 1938
      • Andhra Pradesh Charitable And Hindu Religious Institutions And Endowments Collection Of Income And Incurring Of Expenditure, Arrear Claims And Write-Off Irrecoverable Loans Etc., Rules, 1987
      • Andhra Pradesh Conduct Of Election Of Members (Co Opted) And PresidentVice President Of Mandala Parishad And Members (Co Opted) And Chairman And Vice Chairman Of Zilla Parishads Rules, 1994
      • Andhra Pradesh Farmers Management Of Irrigation Systems (Election Tribunals In Respect Of Water Users Associations, Distributory Committees And Project Committees) Rules, 1997
      • Andhra Pradesh Gram Panchayats And The Andhra Pradesh Mandala Praja Parishads, Zilla Praja Parishads And Zilla Pranalika And Abhivrudhi Sameeksha Mandala (Amendment) Act, 1990
      • Andhra Pradesh Municipalities (Payment Of Travelling Allowance And Daily Allowance To The Chairperson, Vice-Chairperson And Members) (Including The Ex-Officio Members) Rules, 1988
      • Andhra Pradesh Panchayat Raj [(Powers And Functions Of Gazetted Extension Officers) (Panchayat Raj And Rural Development) Grade-I And Extension Officers (Panchayat Raj And Rural Development)] Rules, 2001
      • Andhra Pradesh Panchayat Raj {(Powers And Functions Of Gazetted Extension Officers) (Panchayat Raj And Rural Development) Grade-I And Extension Officers (Panchayat Raj And Rural Development)} Rules, 2001
      • Andhra Pradesh Physical Education Conduct Of Common Entrance Test For Admission Into Bachelor Of Physical Education (B.P.Ed.) And Under Graduation Diploma In Physical Education Courses Rules, 2004
      • Andhra Pradesh Prevention Of Dangerous Activities Of Boot Leggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders &Land Grabbers (Regulation Of Place & Conditions Of Detention) Order, 1986
      • Assam Health (Prohibition Of Manufacturing, Advertisement, Trade, Storage, Distribution, Sale And Consumption Of Zarda, Gutkha, Panmasala Etc. Containing Tobacco AndOr Nicotine) Act, 2013
      • Arni University (Establishment And Regulation) Act, 2009
      • APG (Alakh Prakash Goyal) Shimla University Establishment And Regulation Act, 2012