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What is courtkutchehry.com?
CourtKutchehry.com is your single digital platform for a lot of your legal requirements and that holds true for lawyers as well as clients. While lawyers can access around 10 Lakh Judgements at an unimaginable cost, the end consumers have a chance to make an informed choice and engage the most suitable lawyers which is equally beneficial for lawyers thereby turning this digital endeavor into a lawyer – client meeting place.
How CourtKutchehry serves?
The end users can seek directional advice and can also avail full services of our in-house Expert Panelists who are imminent personalities of the legal world.Both lawyers and end consumers with or without maintaining anonymity, can also voice their opinion and get their basic legal queries resolved on our Discussion Forums.
How to emgage a lawyer online?
CourtKutchehry.com has thousands of registered lawyers with their updated credentials for you to see. Based on your requirements you can quickly narrow down your search for a suitable lawyer through our efficient filters. There are 4 ways of engaging the lawyer which are as follows:
  1. Telephonic Consultation
  2. Personal Visit
  3. Detailed opinion by e-mail
  4. Video Conferencing
What is in Judgement Section?
CourtKutchehry.com over the years has been able to create a repository of approximately 10 L Judgements of the Hon’ble Supreme Court and all the Hon’ble High Courts of the country since 1950 onwards.
What is Text Search in Judgement?
Simple Text search is meant for those who are looking to dig out a specific judgement but do not know the exact details. The following functionalities make this search more result oriented:
  1. Any Words
  2. All Words
  3. Exact Phrase
  4. Boolean Search
What is Advance Search in Judgement?
If one knows any of the specific detail pertaining to a case, then this is the apt platform where in you can narrow down to the exact judgement from our database.
The filters provided are as follows:
  1. Act Title
  2. Court
  3. Subject
  4. Advocate
  5. Final Decision
  6. Section/ Articles
  7. Party name
  8. Hon’ble Judges
  9. Appeal Type
  10. Citation
What is Discussion Forums?
If you are not a lawyer and are looking to get your query resolved, then you can put your query on the discussion forum where the general participants and lawyers can revert on the query asked. You can maintain complete anonymity if you so desire. Moreover, you can participate in discussions going on over hot current affairs related legal topics. Thus, along with getting your query resolved you can also voice your opinion on this platform.
Lawyers can additionally participate on Lawyer specific discussion forum to get clarity on legal issues from the legal brains of the country.
What is Legal Documents Section?
There are around 27 different categories with over 2000 legal documents in total. We are sure whatever you are looking for in terms of legal document, you should be able to find it here. These legal documents have been curated by legal professionals and hence, quality is guaranteed.
We attach a premium to our documents and hence the documents come with a price.