CourtKutchehry - Legal Acts

Bare Acts

951 results found

Central Acts
State Acts

Bobbili And Seethanagaram (Acquisition And Transfer Of Sugar Undertakings) Act, 1986
Bye-Laws For Regulating The Use Of Parks, Gardens, Parking Places, Play Grounds, 1968
Bye-Laws Regulating The Admission And Management Of Rest Houses Belonging To The Municipal Corporation
Bijni Succession Act, 1931
Bodoland Autonomous Council (Repeal) Act, 2003
Bodoland University Act, 2009
Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996
Building And Other Construction Workers Welfare Cess Act, 1996
Burmah Oil Company Acquisition Of Shares Of Oil India Limited And Of Undertaking In India Of Assam Oil Company Limited And Burmah Oil Company (India Trading) Limited Act, 1981
Bangabasi Group Of Colleges (Taking Over Of Management) Act, 1978
Barakar Electric Supply Installations Acquisition Act, 1981
Bengal (Aliens) Disqualification Act, 1918
Bengal Aerial Ropeways Act, 1923
Bengal Agricultural And Sanitary Improvement Act, 1920
Bengal Agricultural Debtors Act, 1936
Bengal Agricultural Income Tax Act, 1944
Bengal Alienation Of Agricultural Land (Temporary Provisions) Act, 1944
Bengal Alluvial Land Settlement Act, 1858
Bengal Alluvial Lands Act, 1920
Bengal Amusements Tax Act, 1922
Bengal Births And Deaths Registration Act, 1873
Bengal Board Of Revenue Act, 1913
Bengal Bonded Warehouse Association Act, 1854
Bengal Borstal Schools Act, 1928
Bengal Chemical And Pharmaceutical Works Limited (Acquisiion And Transfer Of Undertakings) Rules, 1981
Bengal Chemical And Pharmaceutical Works Limited (Acquisition And Transfer Of Undertakings) Act, 1980
Bengal Chemical And Pharmaceutical Works Limited (Acquisition And Transfer Of Undertakings, Maintenance Of Accounts And Administration Of Funds) Rules, 1981
Bengal Children Act, 1922
Bengal Court Of Wards (Amendment) Act, 1941
Bengal Criminal Law (Arms And Explosives) Act, 1932
Bengal Criminal Law (Industrial Areas) Amendment Act, 1942
Bengal Criminal Law Amendment Act, 1930
Bengal Criminal Law Amendment Act, 1934
Bengal Decentralization Act, 1915
Bengal Development Act, 1935
Bengal Diseases Of Animals Act, 1944
Bengal Districts Act, 1864
Bengal Districts Act,1836
Bengal Electricity Duty Act, 1935
Bengal Embankment (Sundarbans) Act, 1915
Bengal Embankment Act, 1882
Bengal Excise Act, 1909
Bengal Famine Insurance Fund Act, 1938
Bengal Ferries Act, 1885
Bengal Finance (Sales Tax) (Delhi Validation Of Appointments And Proceedings) Act, 1971
Bengal General Clauses Act, 1899
Bengal Ghatwali Lands Act, 1859
Bengal Immunity Company Limited (Acquisition And Transfer Of Undertakings) Act, 1984
Bengal Irrigation Act, 1876
Bengal Juvenile Smoking Act, 1919
Bengal Land Revenue Resumption Act, 1862
Bengal Land Revenue Sales Act, 1859
Bengal Land Revenue Sales Act, 1868
Bengal Land-Revenue (Interest) Act, 1935
Bengal Land-Revenue Resumption Act, 1862
Bengal Land-Revenue Sales (Amendment) Act, 1862
Bengal Land-Revenue Sales (West Bengal Amendment) Act, 1950
Bengal Land-Revenue Settlement Act, 1868
Bengal Landholders Attendance Act, 1848
Bengal Laws Act, 1914
Bengal Legislative Assembly (Members Emoluments) Act, 1937
Bengal Local Self-Government Associations (Recognition) Act, 1936
Bengal Medical Act, 1914
Bengal Money-Lenders Act, 1933
Bengal Money-Lenders Act, 1940
Bengal Muhammadan Marriages And Divorces Registration Act, 1876
Bengal Municipal Act, 1932
Bengal Natural History Society (Acquisition Of The Natural History Museum) Act, 1993
Bengal Nurses Act, 1934
Bengal Opium Smoking Act, 1932
Bengal Orphanages And Widows Homes Act, 1944
Bengal Places Of Public Amusement Act, 1933
Bengal Police Act, 1869
Bengal Ports Act, 1867
Bengal Public Demands Recovery (Validation Of Certificates And Notices) Act, 1961
Bengal Public Gambling Act, 1867
Bengal Public Parks Act, 1904
Bengal Rent (Appeals) Act, 1867
Bengal Rent Act, 1862
Bengal Rent Recovery (Under-Tenures) Act, 1865
Bengal Rent Settlement Act, 1879
Bengal Rhinoceros Preservation Act, 1932
Bengal Rural Poor And Unemployed Relief Act, 1939
Bengal Smoke-Nuisances Act, 1905
Bengal Smuggling Of Arms Act, 1934
Bengal State Aid To Industries Act, 1931
Bengal Suppression Of Immoral Traffic Act, 1933
Bengal Suppression Of Terrorist Outrages Act, 1932
Bengal Survey Act, 1875
Bengal Tanks Improvement Act, 1939
Bengal Touts Act, 1942
Bengal Tramways Act, 1883
Bengal Vagrancy Act, 1943
Bengal Village Self-Government (Temporary Provisions) Act, 1935
Bengal Village Self-Government Act, 1919
Bengal Wakf Act, 1934
Bengal Water Hyacinth Act, 1936
Bengal Waterways Act, 1934
Bengal Workmens Protection Act, 1935
Bengal, Agra And Assam Civil Courts Act, 1887
Berhampore Electric Supply Company Limited (Undertaking) Acquisition Act, 1981
Bidhan Chandra Krishi Viswa Vidyalaya (Temporary Supersession) Act, 1978
Bidhan Chandra Krishi Viswavidyalaya Act, 1974
Bihar And Orissa Municipal (West Bengal Amendment) Act, 1962
Bihar And West Bengal (Transfer Of Territories) Act, 1956
Bihar Tenancy (West Bengal Amendment) Act, 1963
Birla College Of Science And Education (Taking Over Of Management) Act, 1979
Britannia Engineering Company Limited (Titagarh Unit) (Acquisition And Transfer Of Undertakings) Act, 1984
Burdwan University (Temporary Supersession) Act, 1978
Burdwan University Act, 1981
Bengal Alluvion (Amendment) Act, 1868
Bengal Alluvion And Diluvion Act, 1847
Bengal Canals Act, 1864
Bengal Cruelty To Animals (Arrest) Act, 1869
Bengal Cruelty To Animals Act, 1869
Bengal Land Records Maintenance Act, 1895
Bengal Land-Holders Attendance Act, 1848
Bengal Mohammadan Marriages And Divorces Registration Act, 1876
Bengal Vaccination (Amendment) Act, 1911
Bengal, Agra And Assam Civil Courts (Bihar Amendment) Act, 1959
Bengal, Agra And Assam Civil Courts (Bihar Amendment) Act, 1960
Bengal, Agra And Assam Civil Courts (Bihar Amendment) Act, 1987
Bengal, Agra And Assam Civil Courts (Bihar Amendment) Act, 1995
Bengal, Agra And Assam Civil Courts (Jharkhand Amendment) Act, 2002
Bengal, Bihar And Orissa And Assam Laws Act, 1912
Bihar (Non-Trading) Companies Act, 1959
Bihar Abolition Of Zamindaris Repealing Act, 1950
Bihar Additional Commissioners (Appointment And Regulation Of Functions) Act, 1949
Bihar Administrative Tribunal (Repeal) Act, 1990
Bihar Agricultural And Rural Area Development Agency Act, 1978
Bihar Agricultural Credit Operations And Miscellaneous Provisions (Banks) Act, 1977
Bihar Agricultural Income Tax (Repealing) Act, 1981
Bihar Agricultural Produce Markets (Amendment) Act, 1992
Bihar Agricultural Produce Markets (Amendment) Act, 1993
Bihar Agricultural Produce Markets (Validation) Act, 1982
Bihar Agricultural Service Act, 1982
Bihar Agricultural University (Amendment) Act, 2010
Bihar Agricultural University Act, 2010
Bihar Agriculture Land (Conversion For Non-Agriculture Purposes) Act, 2010
Bihar Agriculture Produce Market (Repealing) Act, 2006
Bihar Anatomy Act, 1961
Bihar Ancient Monuments And Archaeological Sites, Remains And Art Treasures Act, 1976
Bihar And Orissa Aerial Ropeways Act, 1924
Bihar And Orissa Court-Fees (Amendment) Act, 1922
Bihar And Orissa General Clauses Act, 1917
Bihar And Orissa Kamiauti Agreements Act, 1920
Bihar And Orissa Local Fund Audit Act, 1925
Bihar And Orissa Local Self-Government Act, 1885
Bihar And Orissa Medical Act, 1916
Bihar And Orissa Natural Calamities Loans Act, 1934
Bihar And Orissa Nurses Registration Act, 1935
Bihar And Orissa Primary Education Act, 1919
Bihar And Orissa Public Demands Recovery (Amendment) Act, 1993
Bihar And Orissa Public Demands Recovery Act, 1914
Bihar And Orrisa Board Of Revenue Act , 1913
Bihar Apartment Ownership Act, 2006
Bihar Application Of State Laws To Transferred Territories Act, 1976
Bihar Bakasht Disputes Settlement Act, 1947
Bihar Ban On Lottery Act, 1993
Bihar Bhoodan Yagna (Amendment) Act, 1965
Bihar Bhoodan Yagna (Amendment) Act, 1975
Bihar Bhoodan Yagna (Amendment) Act, 1981
Bihar Bhoodan Yagna Act, 1954
Bihar Borstal Act, 1961
Bihar Bricks Supplies And Price Control Act, 1984
Bihar Buildings (Lease, Rent And Eviction) (Control Amendment) Act, 1953
Bihar Buildings (Lease, Rent And Eviction) Control (Amending And Validating) Act, 1949
Bihar Buildings (Lease, Rent And Eviction) Control (Amendment) Act, 1950
Bihar Buildings (Lease, Rent And Eviction) Control (Amendment) Act, 1954
Bihar Buildings (Lease, Rent And Eviction) Control (Amendment) Act, 1955
Bihar Buildings (Lease, Rent And Eviction) Control (Amendment) Act, 1958
Bihar Buildings (Lease, Rent And Eviction) Control (Amendment) Act, 1960
Bihar Buildings (Lease, Rent And Eviction) Control (Amendment) Act, 1966
Bihar Buildings (Lease, Rent And Eviction) Control (Amendment) Act, 1993
Bihar Buildings (Lease, Rent And Eviction) Control (Validating) Act, 1959
Bihar Buildings (Lease, Rent And Eviction) Control Act, 1947
Bihar Buildings (Lease, Rent And Eviction) Control Act, 1977
Bihar Buildings (Lease, Rent And Eviction) Control Act, 1982
Bihar Children Act, 1970
Bihar Children Act, 1982
Bihar Cinemas Regulation Act, 1954
Bihar Clinical Establishment (Control And Regulation) (Repeal) Act, 2011
Bihar Clinical Establishments (Control And Regulation) (Amendment) Act, 2007
Bihar Clinical Establishments (Control And Regulation) Act, 2007
Bihar Co-Operative Societies (Amendment) Act, 1982
Bihar Co-Operative Societies (Amendment) Act, 2008
Bihar Co-Operative Societies (Amendment) Act, 2009
Bihar Co-Operative Societies (Amendment) Act, 2010
Bihar Co-Operative Societies Act, 1935
Bihar Coaching Institute (Control And Regulation) Act, 2010
Bihar Coal Mining Area Development Authority (Amendment) Act, 1992
Bihar Coal Mining Area Development Authority Act, 1986
Bihar Collective Fines (Imposition) Act, 1982
Bihar College Service Commission (Amendment) Act, 1996
Bihar College Service Commission (Repeal) Act, 2007
Bihar College Service Commission Act, 1976
Bihar Combined Entrance Competitive Examination Act, 1995
Bihar Conduct Of Examination Act, 1981
Bihar Consolidation Of Holdings And Prevention Of Fragmentation (Amendment) Act, 1981
Bihar Consolidation Of Holdings And Prevention Of Fragmentation Act, 1956
Bihar Consumer Protection Rules, 1987
Bihar Contingency Fund (Amendment) Act, 2008
Bihar Contingency Fund (Amendment) Act, 2011
Bihar Contingency Fund Act, 1950
Bihar Continuance Of Certificate Proceedings And Indemnity (State Management Of Estates And Tenures) Act, 1950
Bihar Control Of Crimes (Amendment) Act, 1993
Bihar Control Of Crimes Act, 1981
Bihar Control Of The Use And Play Of Loud Speakers Act, 1955
Bihar Cooperative Societies (Amendment) Act, 1989
Bihar Cooperative Societies (Amendment) Ordinance, 1988
Bihar Cooperative Societies Rules, 1959
Bihar Corneal Grafting Act, 1960
Bihar Court-Fees (Amendment) Act, 1939
Bihar Cycle-Rickshaw (Regulation Of Licence) Act, 1979
Bihar Debt Relief Act, 1976
Bihar Deed Writers Licensing Rules, 1996
Bihar Deputy Ministers Salaries And Allowances Act, 1952
Bihar Development Of Ayurvedic And Unani System Of Medicine Act, 1951
Bihar Development Of Homeopathic System Of Medicine (Validating) Act, 1974
Bihar Development Of Homeopathic System Of Medicine Act, 1953
Bihar Displaced Persons (Rehabilitation Loans) Act, 1953
Bihar Displaced Persons Government Premises (Rent, Recovery And Eviction) Act, 1954
Bihar Displaced Persons Rehabilitation (Acquisition Of Land) Act, 1950
Bihar Disqualified Owners (Management Of Property) Act, 1952
Bihar District Boards And Local Boards (Control And Management (Amendment) Act, 1963
Bihar District Boards And Local Boards (Control And Management) (Amendment) Act, 1966
Bihar District Boards And Local Boards (Control And Management) Act, 1958
Bihar District Boards And Local Boards Control And Management (Amendment) Act, 1964
Bihar District Boards And Municipal Preparation Of Electoral Rolls And Conduct Of Elections (Barring Of Courts Jurisdiction) Act, 1951
Bihar Electricity (Temporary Control) Act, 1959
Bihar Electricity Duty (Amendment) Act, 1988
Bihar Electricity Duty Act, 1948
Bihar Electricity Supply Undertakings (Acquisition) Act, 1979
Bihar Elementary School Education Committee Act, 2011
Bihar Emergency Cultivation And Irrigation Act, 1955
Bihar Entertainment Tax Act, 1948 (Amendment) Act, 2005
Bihar Entertainments Duty, Court-Fees And Stamp (Surcharge Amendments) Act, 1948
Bihar Entertainments Tax Act, 1948
Bihar Essential Services Maintenance Act, 1947
Bihar Essential Services Maintenance Act, 1948
Bihar Evacuee Interest (Separation) Supplementary Act, 1953
Bihar Evacuee Property (Management) Act, 1953
Bihar Excise (Amending & Validating) Act, 1981
Bihar Excise (Amending And Validating) Act, 1995
Bihar Excise Act, 1915
Bihar Executive Magistrates (Temporary Powers) Act, 1976
Bihar Famine Relief Fund (Expenditure) Act, 1937
Bihar Famine Relief Fund Act, 1936
Bihar Finance (No.2) Act, 1949
Bihar Finance Act, 1956
Bihar Finance Act, 1957
Bihar Finance Act, 1984
Bihar Finance Act, 2006
Bihar Finance Act, 2007
Bihar Finance Act, 2008
Bihar Finance Act, 2010
Bihar Finance Act, 2011
Bihar Finance Act, 2012
Bihar Finance Act, 2013
Bihar Finance Service (Recruitment By Selection) Act, 1990
Bihar Fire Service Act, 1948
Bihar Fiscal Responsibility And Budget Management (Amendment) Act, 2010
Bihar Fiscal Responsibility And Budget Management Act, 2006
Bihar Fish Jalkar Management Act, 2006
Bihar Flying Club (Taking Over Of Management And Control) Act, 1974
Bihar Forest Produce (Regulation Of Trade) Act, 1984
Bihar Gazetted Officers (Ad-Hoc Appointments Regularisations) Act, 1987
Bihar Goshala Act, 1950
Bihar Government Premises (Allotment, Rent, Recovery And Eviction) (Amendment) Act, 2008
Bihar Government Premises (Rent, Recovery And Eviction) (Amendment) Act, 1995
Bihar Government Premises (Rent, Recovery And Eviction) Act, 1956
Bihar Gramdan (Amendment) Act, 1966
Bihar High Schools (Control And Regulation Of Administration) Act, 1960
Bihar Industrial Area Development Authority Act, 1974
Bihar Industrial Training Instructor Cadre Rules, 2013
Bihar Integrated Check-Post Authority Act, 2011
Bihar Inter University Board (Repeal) Act, 2007
Bihar Intermediate Education Council Act, 1992
Bihar Intermediate Education Council Repeal Act, 2007
Bihar Irrigation Act, 1997
Bihar Irrigation And Flood Protection (Betterment Contribution) Act, 1959
Bihar Irrigation Field Channels Act, 1965
Bihar Jalkar Management (Amendment) Act, 2007
Bihar Kendu Leaves (Control Of Trade) Act, 1973
Bihar Khadi And Village Industries Act, 1956
Bihar Kolhan Civil Justice (Regulating And Validating) Act, 1978
Bihar Land Disputes Resolution (Amendment) Act, 2010
Bihar Land Disputes Resolution Act, 2009
Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land (Amendment) Act, 1973
Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land (Amendment) Act, 1975
Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land (Amendment) Act, 2002
Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) (Amendment) Act, 1972
Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) (Amendment) Act, 1976
Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) (Amendment) Act, 1978
Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) (Amendment) Act, 1997
Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) (Amendment) Act, 2006
Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) (Amendment) Act, 2009
Bihar Land Reforms (Fixation Of Ceiling Area And Acquisition Of Surplus Land) Act, 1961
Bihar Land Reforms Act, 1950
Bihar Land Reforms Laws (Regulating Mines And Minerals) Validation Act, 1969
Bihar Land Tribunal Act, 2009
Bihar Language Of Laws Act, 1955
Bihar Legislature (Removal Of Disqualifications) Act, 1950
Bihar Lift Irrigation Act, 1956
Bihar Lokayukta Act, 1973
Bihar Maintenance Of Public Order Act, 1949
Bihar Maternity Benefit (Repeal) Act, 1962
Bihar Medical Service Institution And Person Protection Act, 2011
Bihar Mica Act, 1947
Bihar Molasses (Control) (Amendment And Validation) Act, 1999
Bihar Molasses (Control) Act, 1947
Bihar Money Lenders Act, 1974
Bihar Money-Lenders Act, 1974
Bihar Motor Transport Vehicles Toll Act, 1992
Bihar Motor Vehicles Taxation (Validation) Act, 1995
Bihar Motor Vehicles Taxation Act, 1994
Bihar Municipal (Amendment) Act, 2011
Bihar Municipal Act, 2007
Bihar Municipality Disclosure Act, 2008
Bihar Non Government Secondary School (Taking Over Management And Control) (Amendment) Act, 2011
Bihar Non-Government Educational Institution (Taking Over) Act, 1988
Bihar Non-Government Elementary Schools (Taking Over Of Control) Act, 1976
Bihar Official Language Act, 1950
Bihar Panchayat Election Rules, 1995
Bihar Panchayat Election Rules, 2006
Bihar Panchayat Raj (Amendment) Act, 2006
Bihar Panchayat Raj (Amendment) Act, 2007
Bihar Panchayat Raj (Amendment) Act, 2010
Bihar Panchayat Raj (Amendment) Act, 2011
Bihar Panchayat Raj Act, 2006
Bihar Police Act, 2007
Bihar Power Alcohol Act, 1948
Bihar Preservation And Improvement Of Animals Act, 1955
Bihar Press Representative Recognition Rules, 2008
Bihar Prevention And Control Of Agricultural Pests, Diseases And Noxious Weeds Act, 1953
Bihar Prevention Of Beggary Act, 1951
Bihar Prevention Of Defacement Of Property (Amendment) Act, 2010
Bihar Prevention Of Defacement Of Property Act, 1985
Bihar Private Educational Institutions (Taking Over) Act, 1987
Bihar Private Forest (Validating) Act, 1949
Bihar Private Forest Act, 1947
Bihar Private Irrigation Works Act, 1922
Bihar Private Medical (Indian System Of Medicine) College (Taking Over) Act, 1985
Bihar Private Medical Colleges (Taking Over) Act, 1978
Bihar Privileged Persons Homestead Tenancy Act, 1947
Bihar Prohibition Act, 1938
Bihar Prohibition Of Smoking (Show-Houses) Act, 1954
Bihar Protection Of Interest Of Depositors (In Financial Establishments) Act, 2002
Bihar Provincialisation Of Roads And Hospitals Act, 1947
Bihar Public Irrigation And Drainage Works Act, 1947
Bihar Public Land Encroachment Act, 1956
Bihar Public Works Contracts Disputes Arbitration Tribunal Act, 2008
Bihar Re-Enacting Act, 1970
Bihar Regional Development Authority (Amendment) Act, 2006
Bihar Restoration And Improvement Of Degraded Forest Land Taxation Act, 1992
Bihar Right To Public Services Act, 2011
Bihar Sales Tax (Validation) Act, 1981
Bihar Sales Tax Act, 1959
Bihar Saw Mills (Regulation) Act, 1990
Bihar School Examination Board (Amendment) Act, 2007
Bihar School Examination Board (Amendment) Act, 2011
Bihar School Examination Board Act, 1952
Bihar Secretariat Service Act, 2007
Bihar Self-Supporting Co-Operative Societies (Amendment) Act, 2008
Bihar Self-Supporting Co-Operative Societies (Amendment) Act, 2010
Bihar Self-Supporting Co-Operative Societies Act, 1996
Bihar Self-Supporting Cooperative Societies Tribunal (Constitution And Procedure) Rules, 2002
Bihar Service (Amendment) Code, 2011
Bihar Shops And Establishments Act, 1953
Bihar Single Window Clearance Act, 2006
Bihar Soil And Water Conservation And Land Development Act, 1970
Bihar Special Courts Act, 2009
Bihar Special Marriage (Amendment) Rules, 2001
Bihar Staff Selection Commission (Amendment) Act, 2011
Bihar State Advocates Welfare Fund Act, 1983
Bihar State Aid To Industries Act, 1956
Bihar State Commission For Backward Classes Act, 1993
Bihar State Commission For Women Act, 1999
Bihar State Government Employees Revision Of Pension, Family Pension And Death-Cum- Retirement Gratuity (Validation And Enforcement) Act, 2001
Bihar State Housing Board Act, 1982
Bihar State Infrastructure Development Enabling Act, 2006
Bihar State Legislature (Delegation Of Powers) Act, 1968
Bihar State Legislature (Delegation Of Powers) Act, 1969
Bihar State Mela Authority Act, 2008
Bihar State Micro And Small Enterprises Rehabilitation Act, 2008
Bihar State Minorities Commission Act, 1991
Bihar State Public Library And Information Centre Act, 2008
Bihar State Regulation Of Cold Storages Act, 1992
Bihar State Universities (Amendment) Act, 2007
Bihar Sugarcane (Regulation Of Supply And Purchase) Act, 1981
Bihar Tax On Entry Of Goods Into Local Areas For Consumption, Use Or Sale Therein (Amendment) Act, 2006
Bihar Tax On Entry Of Goods Into Local Areas For Consumption, Use Or Sale Therein Act, 1993
Bihar Tax On Professions, Trades, Callings And Employments Act, 2011
Bihar Taxation Law (Amendment And Validation) Act, 1993
Bihar Taxation Law (Amendment And Validation) Act, 1996
Bihar Tenancy (West Bengal Amendment) Act, 1961
Bihar Tenancy Act, 1885
Bihar Value Added Tax (Amendment) Act, 2006
Bihar Value Added Tax (Amendment) Act, 2008
Bihar Value Added Tax (Amendment) Act, 2011
Bihar Value Added Tax Act, 2005
Bihar Value Added Tax Amendment Rules, 2005
Bihar Value Added Tax Ordinance, 2003
Bihar Value Added Tax Rules, 2005
Bengal Alluvion And Diluvion Regulation, 1825
Bengal Land (Conditional Sales) Regulation, 1798
Bengal Land (Redemption And Foreclosure) Regulations, 1806
Bombay Public Security Measures Act, 1947
Bailiff, Class-Iii, Recruitment Rules, 2003
Bar Council Of India Rules
Bar Council Of India Legal Aid Rules
Bar Council Of Gujarat Election Rules, 1968
Bar Council Of Gujarat Rules
Bar Council Of India Rules, 1975
Bar Council Of India Training Rules, 1995
Bar Council Rules (Training And Examination)
Baroda Theatre Tax Rules, 1974
Beedi And Cigar Workers (Conditions Of Employment) (Gujarat) Rules, 1968
Beedi And Cigar Workers(Conditions Of Employment) Act, 1966
Bhakta Kavi Narsinh Mehta University Act, 2015
Bharuch Notified Area Consolidated Tax Rules, 2003
Bhavnagar Mercantile Disputes Settlement Rules (Repealing And Consequential Provisions) Act, 1961
Bhavnagar University (Amendment) Act, 2012
Bhavnagar University Act, 1978
Block Extension Educator (Panchayat Service) Recruitment (Examination) Rules, 1974
Bombay Anatomy Act, 1949
Bombay (Okhamandal Salami Tenure Abolition) Act, 1953
Bombay (Saurashtra Area) Aghat And Tenure And Ijaras Abolition Act, 1959
Bombay (Saurashtra Area) Aghat Tenure And Ijaras Abolition Rules, 1959
Bombay Abkari (Amendment) Act, 1912
Bombay Abkari Act, 1878
Bombay Abolition Of Whipping Act, 1957
Bombay Adjudication Proceeding (Transfer And Continuance) Act, 1947
Bombay Aerial Ropeways Act, 1955
Bombay Aerial Ropeways Rules, 1959
Bombay Agricultural Debtors Relief (Mehwassi Estates And Akrani Mahal) (Amendment) Regulation, 1952
Bombay Agricultural Debtors Relief Act, 1947
Bombay Animal Preservation (Gujarat) Rules, 1967
Bombay Animal Preservation Act, 1954
Bombay Ankadia Tenure (Saurashtra Area) Abolition Act, 1959
Bombay Bandhijama, Udhad And Ugadia Tenures Abolition Act, 1959
Bombay Betting Tax (Gujarat Repeal) Act, 2004
Bombay Betting Tax Act, 1925
Bombay Bhagdari And Narwadari Tenures Abolition Act, 1949
Bombay Bhil Naik Inams Abolition Act, 1955
Bombay Bhil Naik Inams Abolitions (Compensation Bonds) Rules, 1956
Bombay Borstal Schools Act, 1929
Bombay Building (Control Of Erection) Regulation, 1950
Bombay Building (Control On Erection, Re-Erection And Conversion) Act, 1948
Bombay Children Act, 1948
Bombay Cinema Rules, 1954
Bombay Cinemas (Regulation) Act, 1953
Bombay Civil Courts Act, 1869
Bombay Civil Jails Act, 1874
Bombay Corneal Grafting Act, 1957
Bombay Cotton (Statistics) Act, 1946
Bombay Court Fees Act, 1959
Bombay Court-Fees (Gujarat Amendment) Act, 1965
Bombay Devadasis Protection Act, 1934
Bombay Devadasis Protection Rules, 1959
Bombay Disqualification Of Aliens Act, 1918
Bombay District Vaccination Act, 1892
Bombay Drugs (Control) (Gujarat) Appeal Rules, 1961
Bombay Drugs (Control) (Gujarat) Rules, 1961
Bombay Drugs (Control) Act, 1959
Bombay Drugs (Control) Confiscated Articles (Disposal) (Gujarat) Rules, 1961
Bombay Electricity (Special Power Act) (Application To Scheduled Areas) Regulation, 1955
Bombay Electricity (Special Powers) Act, 1946
Bombay Electricity Duty (Amendment) Act, 1968
Bombay Electricity Duty (Guj.) Rules, 1968
Bombay Electricity Duty Act, 1958
Bombay Entertainments Duty (Gujarat Amendment) Act, 1965
Bombay Entertainments Duty (Gujarat Second Amendment) Act, 1965
Bombay Entertainments Duty And Advertisements Tax (Gujarat Amendment) Act, 1966
Bombay Entertainments Duty And Advertisements Tax (Gujarat Amendment) Act, 1969
Bombay Entertainments Duty And Advertisements Tax (Gujarat Amendment) Act, 1971
Bombay Essential Commodities And Cattle (Control) Act, 1958
Bombay Execution Of Decrees (Temporary Postponement) Act, 1959
Bombay Extension Of Laws To Non Scheduled (Partially Excluded Areas) Act, 1954
Bombay Ferries And Inland Vessels (Conditions Of Licence) Rules, 1848
Bombay Ferries And Inland Vessels Act, 1868
Bombay Finance Act, 1932
Bombay Fodder And Grain Control Act, 1939
Bombay Foreign Liquor Bottling Rules
Bombay Forfeited Lands Restoration Act, 1938
Bombay Forward Contracts Control Act, 1947
Bombay Gas Supply Act, 1939
Bombay Gas Supply Rules, 1940
Bombay General Clauses Act, 1904
Bombay Government Premises (Eviction) (Extension And Amendment) Act, 1959
Bombay Government Premises (Eviction) Act, 1955
Bombay Growth Of Foodcrops Act, 1944
Bombay Habitual Offenders Act, 1959
Bombay Hereditary Offices (Amendment) Act, 1886
Bombay Hereditary Offices Act, 1874
Bombay Highways Act, 1955
Bombay Highways Rules, 1958
Bombay Hindu Divorce (Decrees Validation) Act, 1958
Bombay Hindu Heirs Relief Act, 1866
Bombay Hindu Places Of Public Worship (Entry Authorization) Act, 1956
Bombay Home Guards Act, 1947
Bombay Home Guards Rules, 1953
Bombay Housing Board (Premises) Eviction Rules, 1953
Bombay Inams (Kutch Area) Abolition (Amendment) Act, 1966
Bombay Inams (Kutch Area) Abolition (Amendment) Act, 1967
Bombay Inams (Kutch Area) Abolition (Amendment) Act, 1969
Bombay Inams (Kutch Area) Abolition (Compensation Bond) Rules, 1959
Bombay Inams (Kutch Area) Abolition (Repeal) Act, 2011
Bombay Inams (Kutch Area) Abolition Act, 1958
Bombay Inams (Kutch Area) Abolition Rules, 1959
Bombay Industrial Relations (Gujarat Amendment) Act, 1966
Bombay Industrial Relations (Gujarat Amendment) Act, 1968
Bombay Industrial Relations (Gujarat) Rules, 1961
Bombay Industrial Relations Act, 1946
Bombay Inferior Village Watans Abolition Rules, 1959
Bombay Inferior Villages Watans Abolition Act, 1958
Bombay Irrigation Act, 1879
Bombay Judicial Proceedings (Regulation Of Reports) Act, 1955
Bombay Khadi And Village Industries (Gujarat Amendment) Act, 1965
Bombay Khadi And Village Industries Act, 1960
Bombay Khar Lands Act, 1948
Bombay Labour Welfare Fund Act, 1953
Bombay Land Improvement Scheme Rules, 1949
Bombay Land Improvement Schemes Act, 1942
Bombay Land Requisition (Determination Of Compensation) Rules, 1949
Bombay Land Requisition (Exemption) Rules, 1948
Bombay Land Requisition (Gujarat Extension Of Duration) Act, 1966
Bombay Land Requisition (Gujarat Extension Of Duration) Act, 1970
Bombay Land Requisition Act, 1948
Bombay Land Revenue Code, 1879
Bombay Land Tenures Abolition (Amendment) Act, 1953
Bombay Land Tenures Abolition (Compensation Bonds) Rules, 1955
Bombay Land Tenures Abolition (Recovery Of Records) Act, 1953
Bombay Landing And Wharfage Fees Act, 1882
Bombay Lift Rules, 1958
Bombay Lifts Act, 1939
Bombay Live-Stock Improvement Rules, 1935
Bombay Local Authorities Census Expenses Contribution Act, 1950
Bombay Lotteries (Control And Tax) And Prize Competitions (Tax) Act, 1958
Bombay Maleki Tenure Abolition Act, 1949
Bombay Medical (Gujarat Amendment) Act, 1966
Bombay Medical (Gujarat Amendment) Act, 1967
Bombay Merged States (Laws) Act, 1950
Bombay Merged Territories (Ankadia Tenure Abolition (Compensation Bonds) Rules, 1956
Bombay Merged Territories (Ankadia Tenure Abolition) Act, 1953
Bombay Merged Territories (Baroda Mulgiras Tenure Abolition) (Compensation Bonds) Rules, 1956
Bombay Merged Territories (Baroda Mulgiras Tenure Abolition) Act, 1953
Bombay Merged Territories (Baroda Watan Abolition) (Compensation Bonds) Rules, 1956
Bombay Merged Territories (Baroda Watan Abolition) Act, 1953
Bombay Merged Territories And Areas (Jagirs Abolition Compensation Bonds) Rules, 1956
Bombay Merged Territories And Areas (Jagirs Abolition) Act, 1953
Bombay Merged Territories And Areas (Jagirs Abolition)(Payment Of Compensation For Abolition Of Mineral Right)Rules, 1982
Bombay Merged Territories Matadari Tenure Abolition (Compensation Bonds) Rules, 1956
Bombay Merged Territories Matadari Tenure Abolition Act, 1953
Bombay Merged Territories Miscellaneous (Alienations Abolition)(Payment Of Compensation For Abolition Of Mineral Rights)Rules, 1982
Bombay Merged Territories Miscellaneous Alienations Abolition (Compensation Bonds) Rules, 1955
Bombay Merged Territories Miscellaneous Alienations Abolition Act, 1955
Bombay Molasses (Control) Act, 1956
Bombay Money Lenders Act, 1946
Bombay Money-Lenders Rules, 1959
Bombay Motor Vehicles (Taxation Of Passengers) (Gujarat Amendment) Act, 1965
Bombay Motor Vehicles (Taxation Of Passengers) (Gujarat Amendment) Act, 1969
Bombay Motor Vehicles (Taxation Of Passengers) (Gujarat Second Amendment) Act, 1965
Bombay Motor Vehicles (Taxation Of Passengers) Act, 1958
Bombay Motor Vehicles (Taxation Of Passengers) Rules, 1958
Bombay Motor Vehicles Tax (Gujarat Amendment) Act, 1970
Bombay Motor Vehicles Tax (Gujarat Amendment) Act, 1971
Bombay Motor Vehicles Tax Act, 1958
Bombay Motor Vehicles Tax Rules, 1959
Bombay National Parks Act, 1950
Bombay National Parks Regulations, 1957
Bombay Non Agriculturists Loans (Extension) Act, 1957
Bombay Non Agriculturists Loans Act, 1928
Bombay Non-Agriculturists Loans Rules, 1958
Bombay Non-Trading Corporation Act, 1959
Bombay Non-Trading Corporations Rules, 1959
Bombay Nursing Homes Registration Act, 1949
Bombay Opium Smoking (Extension And Amendment) Act, 1959
Bombay Opium Smoking Act, 1936
Bombay Opium Smoking Confiscated Articles (Disposal) Rules, 1959
Bombay Paragana And Kulkarni Watans (Abolition) Act, 1950
Bombay Personal Inams Abolition (Compensation Bond) Rules, 1956
Bombay Personal Inams Abolition (Payment Of Compensation For Abolition Of Mineral Rights) Rules, 1982
Bombay Personal Inams Abolition Act, 1952
Bombay Police (Gujarat Amendment And Validation) Act, 2006
Bombay Police (Punishments And Appeals) Rules, 1956
Bombay Police Act, 1951
Bombay Prevention Of Begging Act, 1959
Bombay Prevention Of Ex-Communication Act, 1949
Bombay Prevention Of Fragmentation And Consolidation Of Holdings (Gujarat Amendment) Act, 2011
Bombay Prevention Of Fragmentation And Consolidation Of Holdings Act, 1947
Bombay Prevention Of Gambling Act, 1887
Bombay Prohibition Act, 1949
Bombay Provincial Municipal Corporations (Gujarat Amendment And Validating Provisions) Act, 1970
Bombay Provincial Municipal Corporations (Gujarat Amendment And Validation) Act, 2007
Bombay Provincial Municipal Corporations (Gujarat Amendment) Act, 1967
Bombay Provincial Municipal Corporations (Gujarat Amendment) Act, 1968
Bombay Provincial Municipal Corporations (Gujarat Amendment) Act, 1969
Bombay Provincial Municipal Corporations (Gujarat Amendment) Act, 1971
Bombay Provincial Municipal Corporations (Gujarat Second Amendment) Act, 1968
Bombay Provincial Municipal Corporations (Registration Of Electors) Rules, 1994
Bombay Provincial Municipal Corporations (Reservation In The Office Of The Mayor) Rules, 1995
Bombay Provincial Municipal Corporations (Restoration Of Voters) Rules, 1994
Bombay Provincial Municipal Corporations (The Delimitation Of Wards In The City And Allocation Of Reserved Seats) Rules, 1994
Bombay Provincial Municipal Corporations Act, 1949
Bombay Provisional Collection Of Taxes Act, 1938
Bombay Public Authorities Seals Act, 1883
Bombay Public Conveyances Act, 1920
Bombay Public Trusts (Gujarat) Rules, 1961
Bombay Public Trusts Act, 1950
Bombay Public Trusts Registration Act, 1935
Bombay Race-Courses Licensing Act, 1912
Bombay Rationing (Preparatory And Continuance) Measures Act, 1947
Bombay Refugees Act, 1948
Bombay Registration Of Marriages Act, 1953
Bombay Regulation Xxii Of 1827
Bombay Regulation, 1827
Bombay Relief Undertakings (Special Provisions) Act, 1958
Bombay Rents, Hotel And Lodging House Rates Control (Gujarat Amendment) Act, 1965
Bombay Rents, Hotel And Lodging House Rates Control (Gujarat Amendment) Act, 1969
Bombay Rents, Hotel And Lodging House Rates Control Act, 1947
Bombay Reorganisation (Removal Of Difficulties) Order No. 1
Bombay Reorganisation (Removal Of Difficulties) Order No. 2
Bombay Reorganisation (Removal Of Difficulties) Order No. 3
Bombay Reorganisation Act, 1960
Bombay Revenue Jurisdiction Act, 1876
Bombay Revenue Tribunal Act, 1957
Bombay Sales Of Motor Spirit Taxation (Gujarat Amendment) Act, 1984
Bombay Sales Of Motor Spirit Taxation Act, 1958
Bombay Sales Of Motor Spirit Taxation Rules, 1958
Bombay Sales Tax (Amendment) Act, 1966
Bombay Sales Tax (Gujarat Amendment) Act, 1965
Bombay Sales Tax (Gujarat Amendment) Act, 1967
Bombay Secondary School Certificate Examination (Extension And Amendment) Act, 1969
Bombay Secondary School Certificate Examination Act, 1948
Bombay Separation Of Judicial And Executive Functions (Extension) And The Code Of Criminal Procedure (Provision For Uniformity) Act, 1958
Bombay Service Imams (Useful To Community) Abolition Act, 1953
Bombay Service Inams, (Useful To Community) Abolition (Compensation Bonds) Rules, 1956
Bombay Stamp (Gujarat Amendment) Act, 1969
Bombay Stamp (Gujarat Amendment) Act, 1971
Bombay Stamp (Gujarat Amendment) Act, 1999
Bombay State Famine Relief Fund Act, 1958
Bombay State Reserve Police Force Act, 1951
Bombay Sugarcane Cess Act, 1948
Bombay Taluqdari Tenure Abolition (Amendment) Act, 1966
Bombay Taluqdari Tenure Abolition (Gujarat Amendment) Act, 1968
Bombay Taluqdari Tenure Abolition (Payment Of Compensation For Abolition Of Mineral Rights) Rules, 1982
Bombay Taluqdari Tenure Abolition Act, 1949
Bombay Tenancy And Agricultural Lands (Gujarat Amendment) Act, 1969
Bombay Tenancy And Agricultural Lands (Gujarat Amendment) Act, 1970
Bombay Tenancy And Agricultural Lands (Vidarbha Region And Kutch Area) (Gujarat Amendment) Act, 1968
Bombay Tenancy And Agricultural Lands (Vidarbha Region And Kutch Area) Rules, 1959
Bombay Tenancy And Agricultural Lands Act, 1948
Bombay Town Planning (Gujarat Amendment) Act, 1965
Bombay Trade Disputes Conciliation Act, 1934
Bombay Vaccination Act, 1877
Bombay Village Police Act, 1867
Bombay Village Sanitation Act, 1889
Bombay Wage Board (Gujarat) Rules, 1961
Bombay Warehouses Act, 1959
Bombay Warehouses Rules, 1960
Bombay Watwa Vazifdari Rights Abolition Act, 1950
Bombay Weights And Measures (Enforcement) (Gujarat Amendment) Act, 1965
Bombay Weights And Measures (Enforcement) (Gujarat Amendment) Act, 1967
Bombay Weights And Measures (Enforcement) Act, 1958
Bombay Weights And Measures Act, 1932
Bombay Wine Manufacturing Rules, 1946
Budhists Polyandrous Marriages Prohibition Act, Svt. 1998
Bodh Gaya Temple Act, 1949
Bagalkot Town Development Authority (Allotment Of Sites)Rules, 1993
Bangalore Acquisition Of Lands (Validation) Act, 1962
Bangalore City Civil Court Act, 1979
Bangalore City Planning Area Zonal Regulation Amendment And Validation Act, 1996
Bangalore Development Authority (Allotment Of Buildings Under Self-Financing Housing Scheme) Rules, 1982
Bangalore Development Authority (Allotment Of Civic Amenity Sites) Rules, 1989
Bangalore Development Authority (Allotment Of Sites) Rules, 1982
Bangalore Development Authority (Allotment Of Sites) Rules, 1984
Bangalore Development Authority (Amendment) Act, 2005
Bangalore Development Authority (Annual Report) Rules, 1988
Bangalore Development Authority (Bulk Allotment) Rules, 1995
Bangalore Development Authority (Disposal Of Corner Sites And Commercial Sites) Rules, 1984
Bangalore Development Authority (Incentive Scheme For Voluntary Surrender Of Land) Rules, 1989
Bangalore Development Authority Act, 1976
Bangalore Development Authority And Certain Other Law (Amendment) Act, 2002
Bangalore Development Authority Rules, 1975
Bangalore Metropolitan Region Development Authority (Amendment) Act, 2005
Bangalore Metropolitan Region Development Authority (Amendment) Act, 2009
Bangalore Metropolitan Region Development Authority Act, 1985
Bangalore Metropolitan Region Development Authority Regulations, 1996
Bangalore Palace (Acquisition And Transfer) Act, 1996
Bangalore Sewerage Regulations, 1974
Bangalore Water Supply And Sewerage (Adaptation Of Sewerage Bye-Laws) Order, 1964
Bangalore Water Supply And Sewerage (Adaptation Of Water Supply Laws) Order, 1964
Bangalore Water Supply And Sewerage (Amendment) Act, 2009
Bangalore Water Supply And Sewerage (Amendment) Act, 2010
Bangalore Water Supply And Sewerage (Amendment) Act, 2011
Bangalore Water Supply And Sewerage Act, 1964
Bangalore Water Supply And Sewerage Board (Acceptance Of Fixed Deposits From Public) Rules, 1976
Bangalore Water Supply And Sewerage Board (Borrowing Sums By Issue Of Debentures) Rules, 1971
Bangalore Water Supply And Sewerage Board (Conduct Of Business) Order, 1964
Bangalore Water Supply And Sewerage Board (Conduct Of Business) Regulations, 1967
Bangalore Water Supply And Sewerage Rules, 1964
Bangalore Water Supply Regulations, 1965
Bayaluseeme Development Board Act, 1994
Beedi And Cigar Workers (Conditions Of Employment)(Karnataka) Rules, 1969
Beedi And Cigar Workers (Conditions Of Employment)Act, 1966
Bhalki Taluk (Registration Of Documents) Act, 1963
Bio-Medical Waste (Management And Handling) Rules, 1998
Bombay Merged Territories And Areas (Jagirs Abolition) (Karnataka Amendment) Act, 1963
Bhilsa Ramlila Fair Act, 1956
Bhopal Debt Redemption Act, 1955
Bhopal Gas Leak Disaster (Processing Of Claims) Amendment Act, 1992
Bhopal Gas Trasadi (Jangam Sampatti Ke Vikrayon Ka Shoonya Ghoshit Kiya Jana) Adhiniyam, 1985
Bank Of Maharashtra (Employees) Pension (Amendment) Regulations, 2009
Banking Laws (Application To Co Operative Societies) Act, 1965
Bhagelas Contracts Act
Bombay Adjudication Proceedings (Transfer And Continuance) Act, 1947
Bombay Agricultural Debtors Relief (Mehwassi Estates And Akrani Mahal) (Amendment) Regulations, 1952
Bombay Agricultural Debtors Relief Rules, 1947
Bombay Agricultural Pests And Diseases (Maharashtra) Rules, 1963
Bombay Agricultural Pests And Diseases Act, 1947
Bombay Anatomy Act, 1949
Bombay Anatomy Rules, 1950
Bombay Betting Tax (Amendment) Act, 2010
Bombay Betting Tax Rules, 1925
Bombay Bhil Naik Inams Abolition Rules, 1956
Bombay Building (Control On Erection, Re-Erection And Conversion) (Repeal) Act, 1971
Bombay Charged Expenditure Act, 1957
Bombay Children Rules, 1950
Bombay City (Inami And Special Tenures) Abolition And Maharashtra Land Revenue Code (Amendment) Act, 1969
Bombay City Civil Court Act, 1948
Bombay Civil Courts (Amendment) Act, 2011
Bombay Co-Operative Societies Act, 1925
Bombay Commissioners Of Divisions Act, 1957
Bombay Contingency Fund Rules, 1957
Bombay Cotton (Statistics)Rules, 1947
Bombay Cotton Contracts Act, 1932
Bombay Cotton Contracts Control (War Provisions) Repeal Act, 1922
Bombay Cotton Control (Maharashtra) Rules, 1963
Bombay Cotton Control Act, 1942
Bombay Court Fee (Amendment And Continuance) Ordinance, 2010
Bombay Court Of Wards Act, 1905
Bombay Court Of Wards Rules, 1908
Bombay Court-Fees (Amendment And Continuance) Act, 2010
Bombay Court-Fees (Amendment) Act, 2004
Bombay Court-Fees (Amendment) Act, 2008
Bombay Court-Fees (Amendment) Act, 2011
Bombay Court-Fees Act, 1959
Bombay Diseases Of Animals Act, 1948
Bombay Diseases Of Animals Rules, 1951
Bombay Disqualification Of Municipal Councillors (Removal Of Doubts) Act, 1958
Bombay Entertainments Duty (Amendment) Act, 2006
Bombay Entertainments Duty (Amendment) Act, 2009
Bombay Entertainments Duty (Amendment) Act, 2010
Bombay Entertainments Duty (Amendment) Act, 2011
Bombay Entertainments Duty (Second Amendment) Act, 2010
Bombay Entertainments Duty Act, 1923
Bombay Entertainments Duty Rules, 1958
Bombay Evacuee Interest (Separation)Validating And Supplementary Act, 1953
Bombay Extension Of Laws To Non Scheduled (Partially Excluded) Areas Act, 1954
Bombay Ferries And Inland Vessels (Conditions Of Licence) Rules, 1948
Bombay Forest Rules, 1942
Bombay Gas (Fixation Of Price Limit) Rules, 1967
Bombay Government Premises (Eviction) (Amendment) Act, 2007
Bombay Government Premises (Eviction) Rules, 1960
Bombay High Court (Letters Patent) Act, 1866
Bombay High Court Letters Patents (Amendment) Act, 1948
Bombay Hindu Womens Rights To Property (Extension To Agricultural Land) Act, 1947
Bombay Homoeopathic Practitioners Act, 1959
Bombay Industrial Relations Rules, 1947
Bombay Inferior Village Watans Abolition Act, 1958
Bombay Kauli And Katuban Tenures(Abolition) Act, 1953
Bombay Khoti Abolition Act, 1949
Bombay Khoti Abolition Rules, 1949
Bombay Labour Welfare Board (Gratuity) Rules, 1956
Bombay Labour Welfare Board Contributory Provident Fund Rules, 1955
Bombay Labour Welfare Fund Rules, 1953
Bombay Land Acquisition Officers Proceedings Validation Act, 1949
Bombay Land Tenure Abolition Laws (Amendment) Act, 1958
Bombay Land Tenures Ablition (Recovery Of Records) Act, 1953
Bombay Land Tenures Abolition (Amendment) Act, 1956
Bombay Land Tenures Abolition (Recovery Of Records) Rules, 1953
Bombay Lifts Rules, 1958
Bombay Live-Stock Improvement Act, 1933
Bombay Local Fund Audit (Amendment) Act, 2011
Bombay Local Fund Audit Act, 1930
Bombay Local Fund Audit Rules, 1931
Bombay Lotteries (Control And Tax) And Prize Competitions (Tax) Rules, 1958
Bombay Maternity Benefit, Hyderabad Maternity Benefit And Central Provinces And Berar Maternity Benefit (Repeal) Act, 1964
Bombay Merged Areas, Enclaves And Specified Areas (Amendment Of Laws) Act, 1950
Bombay Merged Territories (Janjira And Bhor) Khoti Tenure Abolition Act, 1953
Bombay Metropolitan Region Development Authority (Service Of Notice) Rules, 1975
Bombay Metropolitan Region Development Authority Act, 1974
Bombay Metropolitan Region Development Authority Rules, 1976
Bombay Metropolitan Region Specified Commodities Markets (Regulation Of Location) Act, 1983
Bombay Money-Lenders Act, 1946
Bombay Motor Vehicles (Taxation Of Passenger) Rules, 1958
Bombay Motor Vehicles (Taxation Of Passengers)Healath And Nutrition Fund Rules, 1976
Bombay Motor Vehicles Tax (Amendment) Act, 2006
Bombay Motor Vehicles Tax (Amendment) Act, 2009
Bombay Motor Vehicles Tax (Amendment) Act, 2010
Bombay Motor Vehicles Tax (Second Amendment) Act, 2006
Bombay Motor Vehicles Tax (Second Amendment) Act, 2010
Bombay Motor Vehicles Tax (Third Amendment) Act, 2006
Bombay Municipal Servants Act, 1890
Bombay Municipal Taxes And Urban Immoveable Property Tax (Validation In Certain Areas Of The Extended Surburbs Of Greater Bombay) Act, 1960
Bombay Non-Agriculturists Loans Act, 1928
Bombay Non-Agriculturists Loans Rules, 1928
Bombay Non-Trading Corporations Act, 1959
Bombay Nursing Homes Registration Act, 1949
Bombay Nursing Homes Registration Rules, 1951
Bombay Nursing Homes Registration(Amendment) Act, 2005
Bombay Paragana And Kulkarniwatans (Abolition) Act, 1950
Bombay Pargana And Kulkarni Watans (Abolition) Act, 1950
Bombay Pleaders Act, 1920
Bombay Police (Amendment) Act, 2008
Bombay Prevention Of Beffing Act, 1959
Bombay Prevention Of Fragmentation And Consolidation Of Holdings Rules, 1959
Bombay Primary Education Act, 1947
Bombay Primary Education Rules, 1949
Bombay Prohibition (Amendment) Act, 2006
Bombay Prohibition Of Simultaneous Membership Act, 1957
Bombay Provincial Municipal Corporation Act, 1949
Bombay Provincial Municipal Corporations (Amendment) Act, 2008
Bombay Provincial Municipal Corporations (Amendment) And The City Of Nagpur Corporation (Repeal) Act, 2011
Bombay Provincial Municipal Corporations And The Bombay Village Panchayats (Amendment) Act, 2009
Bombay Public Trusts Rules, 1951
Bombay Queen Victoria Statue Site, (And Adjoining Land Utilisation For Construction Of Satellite Telecommunications Exchange Of The Overseas Communications Service) Act, 1968
Bombay Race Courses Licencing Act, 1912
Bombay Refugees Rules, 1949
Bombay Registration Of Marriages Rules, 1954
Bombay Relief Undertakings (Special Provisions) Act, 1958
Bombay Rent-Free Estates Act, 1852
Bombay Rents, Hotel And Lodging House Rates Control Rules, 1948
Bombay Reserved Trees Cutting And Removal Rules, 1936
Bombay Sales Tax Act, 1959
Bombay Seals Act, 1949
Bombay Service Inams (Useful To Community) Abolition (Compensation Bonds) Rules, 1956
Bombay Service Inams (Useful To Community) Abolition Act, 1953
Bombay Shetgi Wat An Rights (Ratnagiri) Abolition Act, 1956
Bombay Shilotri Rights (Kolaba) Abolition Act, 1955
Bombay Shilotri Rights (Kolaba) Abolition Rules, 1955
Bombay Shops And Establishments (Amendment) Act, 2011
Bombay Shops And Establishments Act, 1948
Bombay Shops And Establishments Rules, 1962
Bombay Smoke Nuisance Act, 1912
Bombay Smoke Nuisances Rules, 1912
Bombay Special Suits And Proceedings Validating Act, 1951
Bombay Special Tribunal (Continuance) Act, 1946
Bombay Stamp (Amendment) Act, 2001
Bombay Stamp (Amendment) Act, 2003
Bombay Stamp (Amendment) Act, 2005
Bombay Stamp (Amendment) Act, 2008
Bombay Stamp (Amendment) Act, 2009
Bombay Stamp (Amendment) Act, 2011
Bombay Stamp (Determination Of Market Value Of Property) Rules, 1984
Bombay Stamp (Determination Of True Market Value Of Property) Rules, 1995
Bombay Stamp (Refund) Rules, 1963
Bombay Stamp (Third Amendment) Act, 2003
Bombay Stamp Act, 1958
Bombay Stamp Rules, 1939
Bombay Stamps (Payment Of Discount To The Department Of Posts On Sale Of Revenue Stamps) Rules, 2004
Bombay State Commissioners Of Police Act, 1959
Bombay State Reserve Police Force Rules, 1959
Bombay State Scarcity Relief Fund Act, 1958
Bombay Statutory Corporations (Regional Reorganisation) Act, 1960
Bombay Statutory Funds Act, 1959
Bombay Tenancy And Agricultural Lands (Bombay Revenue Tribunal Procedure) Rules, 1958
Bombay Tenancy And Agricultural Lands (Validation Of Appointment As Mamlatdar And Proceedings) Act, 1967
Bombay Tenancy And Agricultural Lands (Vidarbha Region) (Amendment) Act, 2011
Bombay Tenancy And Agricultural Lands (Vidarbha Region) (Amendment) Act, 2012
Bombay Tenancy And Agricultural Lands (Vidarbha Region) Act, 1958
Bombay Tenancy And Agricultural Lands Rules, 1956
Bombay Tenancy And Agricultural Lands(Amendment) Act, 2005
Bombay Transit Of Forest Produce (Vidarbha Region, Surashtra And Kutch Areas) Rules, 1960
Bombay University Act, 1974
Bombay Village Panchayats (Amendment) Act, 2006
Bombay Village Panchayats (Amendment) Act, 2010
Bombay Village Panchayats (Amendment) Act, 2011
Bombay Village Panchayats (Budget And Accounts) Rules, 1959
Bombay Village Panchayats (Classification, Preservation And Destruction Of Records) Rules, 1970
Bombay Village Panchayats (Custody And Investment Of Village Funds) Rules, 1959
Bombay Village Panchayats (Declaration Of Village) Enquiry Rules, 1959
Bombay Village Panchayats (Delivery Of Resignation And Notice Of Resignation) Rules, 1965
Bombay Village Panchayats (Gram Sabha Meetings) Rules, 1959
Bombay Village Panchayats (Grant Of Loans By Zilla Parishad) Rules, 1969
Bombay Village Panchayats (Maximum Rate Of Tax Or Fee) Rules, 1966
Bombay Village Panchayats (Meetings) Rules, 1959
Bombay Village Panchayats (Members) (Travelling And Daily Allowances) Rules, 1966
Bombay Village Panchayats (Notice Of Inquiry And Order) Rules, 1960
Bombay Village Panchayats (Notice Of Vacancy In The Office Of A Sarpanch, Upa-Sarpanch Or Member Of A Panchayat) Rules, 1959
Bombay Village Panchayats (Number Of Members, Divisions Of Village Into Wards And Reservation Of Seats) Rules, 1966
Bombay Village Panchayats (Period For Removal Of Obstructions And Encroachment) Rules, 1971
Bombay Village Panchayats (Publication Of Notice For Stoppage Or Discontinuance Of Public Road Or Street) Rules, 1960
Bombay Village Panchayats (Recovery Of Dues) Rules, 1960
Bombay Village Panchayats (Refund) Rules, 1960
Bombay Village Panchayats (Sarpanch And Upa-Sarpanch)Election Rules, 1964
Bombay Village Panchayats (Sarpanch) (Sumptuary Allowances) Rules, 1995
Bombay Village Panchayats (Second Amendment) Act, 2010
Bombay Village Panchayats (Vesting Of Properties And Works) Rules, 1971
Bombay Village Panchayats Act, 1958
Bombay Village Panchayats And Maharashtra Zilla Parishads And Panchayat Samitis (Second Amendment) Act, 2010
Bombay Village Panchayats And The Maharashtra Zilla Parishads And Panchayat Samitis (Amendment) Act, 2006
Bombay Village Panchayats And The Maharashtra Zilla Parishads And Panchayat Samitis (Amendment) Act, 2007
Bombay Village Panchayats And The Maharashtra Zilla Parishads And Panchayat Samitis (Amendment) Act, 2008
Bombay Village Panchayats Cess On Land Revenue (Deduction Of Cost Of Collection) Rules, 1969
Bombay Village Panchayats Election Rules, 1959
Bombay Village Panchayats Grant Of Subsistence Allowance Rules, 1969
Bombay Village Panchayats Impounded Cattle (Declaration Of Ownership And Security Deposit) Rules, 1967
Bombay Village Panchayats Sarpanch And Upa-Sarpanch (No Confidence Motion) Rules, 1975
Bombay Village Panchayats Servants (Recruitment And Conditions Of Service) Rules, 1960
Bombay Village Panchayats Watch And Ward (Costs) Rules, 1960
Bombay Wild Animals And Wild Birds Protection Act, 1951
Bord And Court Of Examiners Of Homoepathic And Biochemic Systems Of Medicine (Executive Committees) Rules, 1963
Borough Municipalities (Validation Of Certain Taxes On Buildings And Lands) Act, 1965
Balugaon Notified Area Council (Extension Of Term Of Office And Validation) Act, 1990
Bengal Embankment Act, 1855
Bengal Embankment Act, 1866
Bhaskar Textile Mills (Acquisition And Transfer) Act, 1986
Bhubaneswar Municipal Council (Postponement Of Election And Validation) Act, 1990
Bihar And Orissa Places Of Pilgrimage Act, 1920
Baha-Ud-Din Zakariya University Act, 1975
Bahawalpur Cotton Control (Validation Of Levy Of Fees) Ordinance, 1967
Bahawalpur Development Authority Act, 1991
Bank Of Punjab Act, 1989
Beaconhouse National University, Lahore Act 2005
Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan (Second Amendment) Act, 2012
Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006
Boilers (West Pakistan Amendment) Ordinance, 1958
Bonded Labour System (Abolition) Act, 1992
Bar Councils And Legal Practitioners (Madras Amendment) Act, 1947
Bhavani Reservoir Irrigation Cess Act, 1933
Bhavanisagar Township Act, 1954
Banaras Hindu University (Amendment) Act, 1958
Banaras Hindu University (Amendment) Act, 1966
Banaras Hindu University (Amendment) Act, 1969
Banaras Hindu University Act, 1915
Beedi And Cigar Workers (Conditions Of Employment) Act, 1966
Benami Transactions (Prohibition) Act, 1988
Benares Family Domains Act, 1904
Bengal Agra And Assam Civil Courts (Extension To Oudh) Act, 1956
Bengal Indigo Contracts Act, 1836
Bengal Regulation Repealing Act, 1938
Bihar And Uttar Pradesh (Alteration Of Boundaries) Act, 1968
Bist Industrial Corporation, Limited (Acquisition Of Undertaking) Act, 1970
Bureau Of Indian Standards Act, 1986
Bombay Provincial Municipal Corporations, The City Of Nagpur Corporation And The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships (Amendment) Act, 2007
Bombay Provincial Municipal Corporations, The City Of Nagpur Corporation And The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships (Amendment) Act, 2011
Bihar Mica Rules, 1948
Baddi University Of Emerging Sciences And Technology (Establishment And Regulation) Act, 2009
Bahra University (Establishment And Regulation) Act, 2010

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