1.   
  2. Bare Acts

Search Acts (State Acts)

      • Cattle Trespass (Andhra Pradesh Extension And Amendment) Act, 1959
      • Code Of Civil Procedure (Andhra Pradesh Unification And Amendment) Act, 1962
      • Code Of Civil Procedure (Andhra Pradesh) (Amendment) Act, 1979
      • Code Of Civil Procedure (Andhra Pradesh) (Andhra Area) Amendment Act, 1950
      • Code Of Civil Procedure (Andhra Pradesh) (Telangana Area) (Amendment) Act, 1953
      • Code Of Civil Procedure (Andhra Pradesh) (Telangana Area) (Second Amendment) Act, 1953
      • Code Of Criminal Procedure (Andhra Pradesh Amendment) Act, 1987
      • Code Of Criminal Procedure (Andhra Pradesh Amendment) Act, 1992
      • Code Of Criminal Procedure (Andhra Pradesh Amendment) Act, 2001
      • Code Of Criminal Procedure (Andhra Pradesh Second Amendment) Act, 1992
      • Consolidation Of Holdings Rules, 1957
      • Cotton Ginning And Pressing Factories (Andhra Pradesh) (Andhra Area) Amendment Act, 1948
      • Cotton Ginning And Pressing Factories (Andhra Pradesh) (Andhra Area) Amendment Act, 1953
      • Cotton Ginning And Pressing Factories (Andhra Pradesh) (Telangana Area) Amendment Act, 1954
      • Cotton Ginning And Pressing Factories (Hyderabad Amendment) Act, 1954
      • Cyberabad (Metropolitan Area) Police Act, 2004
      • Chief Whips Of The Legislature Parties In The Assam Legislative Assembly (Facilities) Act, 2012
      • Constitution (Seventy-Third Amendment) Act, 1992
      • Contingency Fund Of Tripura Act, 1972
      • Cotton College State University Act, 2011
      • Court Fees (Mizoram Amendment) (Amendment) Act, 2007
      • Criminal Law Amendment (Extension To Autonomous Districts) Act, 1955
      • Calcutta And Suburban Police (Superannuation Fund) Act, 1905
      • Calcutta Burial Boards Act, 1881
      • Calcutta Burial Boards Act, 1889
      • Calcutta Disturbances Commission Of Enquiry Act, 1946
      • Calcutta Hackney Carriage Act, 1919
      • Calcutta High Court (Extension Of Jurisdiction) Act, 1953
      • Calcutta High Court (Jurisdictional Limits) Act, 1919
      • Calcutta Homoeopathic Medical College And Hospital (Taking Over Of Management And Subsequent Acquisition) Act, 1983
      • Calcutta Improvement (Appeals) Act, 1911
      • Calcutta Improvement Act, 1911
      • Calcutta Land-Revenue Act, 1850
      • Calcutta Land-Revenue Act, 1856
      • Calcutta Metropolitan Development Authority Act, 1972
      • Calcutta Metropolitan Planning Area (Use And Development Of Land) Control Act, 1965
      • Calcutta Metropolitan Water And Sanitation Authority Act, 1966
      • Calcutta National Medical College And Hospital Act, 1967
      • Calcutta Official Receivers Act, 1938
      • Calcutta Police Act, 1866
      • Calcutta Police Act, 1898
      • Calcutta Port (Pilotage) Act, 1948
      • Calcutta Sheriffs Act, 1948
      • Calcutta Slum Clearance And Rehabilitation Of Slum-Dwellers Act, 1958
      • Calcutta Sports Act, 1955
      • Calcutta Suburban Police Act, 1866
      • Calcutta Survey Act, 1887
      • Calcutta Thika Tenancy (Acquisition And Regulation) Act, 1981
      • Calcutta Thika Tenancy Act, 1949
      • Calcutta Thika Tenancy Stay Of Proceedings (Temporary Provisions) Act, 1978
      • Calcutta Tramways (Amendment) Act, 1884
      • Calcutta Tramways (Electrictraction) Act, 1900
      • Calcutta Tramways Act, 1880
      • Calcutta Tramways Act, 1894
      • Calcutta Tramways Act, 1951
      • Calcutta Tramways Company (Acquisition Of Undertaking) Act, 1976
      • Calcutta Tramways Company (Taking Over Of Management) Act, 1967
      • Calcutta University Act, 1979
      • Calcutta University Institute (Taking Over Of Management Of Auditorium)Act, 1985
      • Calcutta University(Temporary Supersession)Act, 1978
      • Calcutta Vehicles Act, 1927
      • Canals Act, 1864
      • Cattle-Trespass (West Bengal Amendment) Act, 1955
      • Cess Act, 1880
      • Chanchal College (Taking Over Of Management) Act, 1976
      • Chandernagore (Assimilation Of Laws) Act, 1955
      • Chandernagore Municipal Corporation Act, 1990
      • Chota Nagpur Tenancy (West Bengal Amendment) Act, 1961
      • Chota Nagpur Tenancy (West Bengal Amendment) Act, 1962
      • City Civil Court Act, 1953
      • City Sessions Court Act, 1953
      • Code Of Civil Procedure (West Bengal Amendment) Act, 1988
      • Code Of Criminal Procedure (West Bengal Amendment) Act, 1955
      • Code Of Criminal Procedure (West Bengal Amendment) Act, 1966
      • Code Of Criminal Procedure (West Bengal Amendment) Act, 1972
      • Code Of Criminal Procedure (West Bengal Amendment) Act, 1978
      • Code Of Criminal Procedure (West Bengal Amendment) Act, 1981
      • Code Of Criminal Procedure (West Bengal Amendment) Act, 1988
      • Code Of Criminal Procedure (West Bengal Amendment) Act, 1990
      • Code Of Criminal Procedure (West Bengal Amendment) Act, 1992
      • Code Of Criminal Procedure (West Bengal Amendment) Act, 1995
      • Code Of Criminal Procedure (West Bengal Second Amendment) Act, 1985
      • Code Of Criminal Procedure (West Bengal Third Amendment) Act, 1985
      • Commissions Of Inquiry (West Bengal Amendment) Act, 1974
      • Commissions Of Inquiry (West Bengal Amendment) Act, 1980
      • Contingency Fund Of West Bengal Act, 1950
      • Cooch Behar (Assimilation Of State Laws) Act, 1950
      • Cooch Behar Disturbances Enquiry Act, 1951
      • Cooch Behar Municipal (Amendment) Act, 1962
      • Cooch Behar Municipal (Second Amendment) Act, 1962
      • Court Of Wards Act, 1879
      • Criminal Procedure (West Bengal Amendment) Act, 1950
      • Criminal Procedure (West Bengal Second Amendment) Act, 1950
      • Champaran Agrarian Act, 1918
      • Chota Nagpur Tenures Act, 1869
      • Chotanagpur Encumbered Estates Act, 1876
      • Chotanagpur Rural Police Act, 1914
      • Chotanagpur Tenancy Act, 1908
      • Chotanagpur Tenure Holders Rent Account Act, 1929
      • Code Of Criminal Procedure (Bihar Amendment) Act, 1976
      • Code Of Criminal Procedure (Bihar Amendment) Act, 1983
      • Code Of Criminal Procedure (Bihar Amendment) Act, 1984
      • Court Fees (Bihar Amendment) Act, 2001
      • Court Fees (Bihar Amendment) Act, 2007
      • Court-Fees (Bihar Amendment) Act, 1958
      • Court-Fees (Bihar Amendment) Act, 1995
      • Court-Fees (Bihar Amendment) Act, 2008
      • Court-Fees (Bihar Amendment) Act, 2010
      • Criminal Law Amendment (Andhra Pradesh Extension And Amendment) Act, 1979
      • Chattisgarh Commercial Tax Rules, 1995
      • Chhattisgarh (Adhosanrachana Vikas Evam Paryavaran) Upkar (Sanshodhan) Adhiniyam, 2013
      • Chhattisgarh (Adhosanrachna Vikas Evam Paryavaran) Upkar Adhiniyam, 2005
      • Chhattisgarh Adhivakta Kalyan Nidhi (Sanshodhan) Act, 2004
      • Chhattisgarh Adhyaksha Tatha Upadhyaksha (Vetan Tatha Bhatta) (Sanshodhan) Adhiniyam, 2010
      • Chhattisgarh Adhyaksha Tatha Upadhyaksha, Neta Pratipaksha Vetan Tatha Bhatta Vidhi Sanshodhan Adhiniyam, 2004
      • Chhattisgarh Agricultural Cattle Preservation (Amendment) Act, 2011
      • Chhattisgarh Agricultural Cattle Preservation Act, 2004
      • Chhattisgarh Anadhikrit Vikas Ka Niyamitikaran (Sanshodhan) Adhiniyam, 2002
      • Chhattisgarh Anadhikrit Vikas Ka Niyamitikaran (Sanshodhan) Adhiniyam, 2003
      • Chhattisgarh Appropriation (No. 1) Act, 2011
      • Chhattisgarh Appropriation (No. 4) Act, 2004
      • Chhattisgarh Audyogik Nivesh Protsahan (Sanshodhan) Adhiniyam, 2004
      • Chhattisgarh Audyogik Nivesh Protsahan Adhiniyam, 2002
      • Chhattisgarh Audyogik Nivesh Protsahan Niyam, 2004
      • Chhattisgarh Auxiliary Armed Police Force Act, 2011
      • Chhattisgarh Chikitsa Mandal (Sanshodhan) Act, 2007
      • Chhattisgarh Chikitsa Mandal (Sansodhan) Adhiniyam, 2001
      • Chhattisgarh Chikitsa Mandal Adhiniyam, 2001
      • Chhattisgarh Citizen Service (Electronic Governance) Rules, 2003
      • Chhattisgarh Civil Courts Act, 1958
      • Chhattisgarh Civil Services Rule
      • Chhattisgarh Co-Operative Societies (Amendment) Act, 2004
      • Chhattisgarh Co-Operative Societies (Amendment) Adhiniyam, 2002
      • Chhattisgarh Co-Operative Societies (Recovery Of Losses) Act, 2007
      • Chhattisgarh Co-Operative Societies Act, 1960
      • Chhattisgarh Commercial Tax Act, 1994
      • Chhattisgarh Contingency Fund Act, 2001
      • Chhattisgarh Educational Institutions (Reservation In Admission) Act, 2012
      • Chhattisgarh Electricity Duty (Amendment) Act, 2013
      • Chhattisgarh Entertainment Duty And Advertisement Tax (Amendment) Act, 2004
      • Chhattisgarh Entertainment Duty And Advertisement Tax (Amendment) Act, 2008
      • Chhattisgarh Entertainment Duty And Advertisement Tax (Amendment) Act, 2010
      • Chhattisgarh Excise (Amendment) Act, 2004
      • Chhattisgarh Excise (Amendment) Act, 2010
      • Chhattisgarh Excise (Amendment) Act, 2011
      • Chhattisgarh Excise Act, 1915
      • Chhattisgarh Fiscal Responsibility And Budget Management (Amendment) Act, 2006
      • Chhattisgarh Fiscal Responsibility And Budget Management (Amendment) Act, 2011
      • Chhattisgarh Fiscal Responsibility And Budget Management Act, 2005
      • Chhattisgarh Fiscal Responsibility And Budget Management Rules, 2006
      • Chhattisgarh Food Security (Amendment) Act, 2013
      • Chhattisgarh Food Security Act, 2012
      • Chhattisgarh Goseva Ayog Act, 2004
      • Chhattisgarh Gram Nyayalaya Adhiniyam, 1996
      • Chhattisgarh High Court (Appeal To Division Bench) (Amendment) Act, 2013
      • Chhattisgarh High Court (Appeal To Division Bench) Act, 2006
      • Chhattisgarh Hotel Tatha Vas Grihon Me Vilas Vastuon Par Kar (Amendment) Act, 2006
      • Chhattisgarh Hotel Tatha Vas Grihon Me Vilas Vastuon Par Kar Adhiniyam, 1988
      • Chhattisgarh Hotel Tatha Vas Grihon Me Vilas Vastuon Par Kar Niyam, 1988
      • Chhattisgarh Information Commission (Non-Gazetted) Service Recruitment Rules, 2009
      • Chhattisgarh Irrigation (Amendment) Act, 2012
      • Chhattisgarh Kamdhenu Vishwavidyalaya Act, 2011
      • Chhattisgarh Krishi Upaj Mandi (Amendment) Act, 2007
      • Chhattisgarh Krishi Upaj Mandi (Amendment) Act, 2011
      • Chhattisgarh Krishi Upaj Mandi (Amendment) Adhiniyam, 2005
      • Chhattisgarh Krishi Upaj Mandi (Sanshodhan) Act, 2008
      • Chhattisgarh Krishi Upaj Mandi (Sanshodhan) Act, 2010
      • Chhattisgarh Krishi Upaj Mandi (Sanshodhan) Adhiniyam, 2004
      • Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar (Amendment) Act, 2008
      • Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University (Amendment) Act, 2005
      • Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University (Amendment) Act, 2006
      • Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004
      • Chhattisgarh Land Holding (Validation) Act, 2013
      • Chhattisgarh Land Revenue (Amendment) Act, 2013
      • Chhattisgarh Land Revenue Code (Amendment) Act, 2003
      • Chhattisgarh Land Revenue Code (Amendment) Act, 2005
      • Chhattisgarh Land Revenue Code (Amendment) Act, 2008
      • Chhattisgarh Land Revenue Code (Amendment) Act, 2011
      • Chhattisgarh Land Revenue Code (Amendment) Act, 2012
      • Chhattisgarh Land Revenue Code (Amendment) Adhiniyam, 2002
      • Chhattisgarh Lok Aayog Adhiniyam, 2002
      • Chhattisgarh Lok Aayog Adhyadesh, 2002
      • Chhattisgarh Lok Ayog (Sansodhan) Act, 2007
      • Chhattisgarh Lok Seva (Anusuchit Jatiyon, Anusuchit Jan Jatiyon Aur Anya Pichhade Vargon Ke Liye Arakshan) (Sanshodhan) Adhiniyam, 2011
      • Chhattisgarh Lok Sewa Guarantee Act, 2011
      • Chhattisgarh Madarsa Board (Sanshodhan) Act, 2007
      • Chhattisgarh Madhyamik Shiksha (Amendment) Adhiniyam, 2002
      • Chhattisgarh Madhyastham Adhikaran (Sanshodhan) Act, 2005
      • Chhattisgarh Madhyastham Adhikaran (Sanshodhan) Adhiniyam, 2005
      • Chhattisgarh Maharishi University Of Management And Technology Act, 2002
      • Chhattisgarh Mantri (Vetan Tatha Bhatta) (Sanshodhan) Adhiniyam, 2004
      • Chhattisgarh Mantri (Vetan Tatha Bhatta) (Sanshodhan) Adhiniyam, 2010
      • Chhattisgarh Medicare Service Persons And Medicare Service Institutions (Prevention Of Violence And Damage Or Loss To Property) Act, 2010
      • Chhattisgarh Mineral Development Fund Act, 2003
      • Chhattisgarh Money Lender (Amendment) Act, 2010
      • Chhattisgarh Money Lending (Amendment) Act, 2005
      • Chhattisgarh Motoryan Karadhan (Sanshodhan) Act, 2008
      • Chhattisgarh Motoryan Karadhan (Sanshodhan) Adhiniyam, 2011
      • Chhattisgarh Motoryan Karadhan (Sanshodhan) Adhiniyam, 2012
      • Chhattisgarh Motoryan Karadhan Adhiniyam, 1991
      • Chhattisgarh Muncipalities (Amendment) Act, 2011
      • Chhattisgarh Municipal Corporation (Amendment) Act, 2003
      • Chhattisgarh Municipal Corporation (Amendment) Act, 2004
      • Chhattisgarh Municipal Corporation (Amendment) Act, 2005
      • Chhattisgarh Municipal Corporation (Amendment) Act, 2011
      • Chhattisgarh Municipal Corporation (Amendment) Act, 2012
      • Chhattisgarh Municipal Corporation (Sanshodhan) Act, 2009
      • Chhattisgarh Municipal Revenue (Establishment Of Regulatory Commission) Act, 2011
      • Chhattisgarh Municipalities (Amendment) Act, 2003
      • Chhattisgarh Municipalities (Amendment) Act, 2004
      • Chhattisgarh Municipalities (Amendment) Act, 2005
      • Chhattisgarh Municipalities (Amendment) Act, 2012
      • Chhattisgarh Municipalities (Sanshodhan) Act, 2009
      • Chhattisgarh Nagar Tatha Gram Nivesh (Amendment) Act, 2010
      • Chhattisgarh Nagar Tatha Gram Nivesh (Sanshodhan) Adhiniyam, 2004
      • Chhattisgarh Niji Kshetra Vishwavidyalaya (Sthapana Aur Viniyaman) Adhiniyam, 2001
      • Chhattisgarh Niji Kshetra Vishwavidyalaya (Sthapana Aur Viniyaman) Adhiniyam, 2002
      • Chhattisgarh Niji Kshetra Vishwavidyalaya (Sthapana Aur Viniyaman) Sansodhan Adhiniyam, 2004
      • Chhattisgarh Niji Vyavasayik Shikshan Sanstha (Pravesh Ka Viniyaman Avam Shulk Ka Nirdharan) Act, 2008
      • Chhattisgarh Niji Vyavsayik Shikshan Sanstha (Pravesh Ka Viniyaman Avam Shulk Ka Nirdharan) (Amendment) Act, 2010
      • Chhattisgarh Nirashriton Avam Nirdhan Vyaktiyon Ki Sahayata (Sanshodhan) Act, 2010
      • Chhattisgarh Non-Government Colleges And Institutions In Higher Education (Establishment And Regulation) (Amendment) Act, 2013
      • Chhattisgarh Non-Government Colleges And Institutions In Higher Education (Establishment And Regulation) Act, 2006
      • Chhattisgarh Official Language (Amendment) Act, 2007
      • Chhattisgarh Official Language Commission Act, 2010
      • Chhattisgarh Panchayat Raj (Amendment) Act, 2008
      • Chhattisgarh Panchayat Raj (Sanshodhan) Adhiniyam, 2004
      • Chhattisgarh Panchayat Raj (Sansodhan) Adhiniyam, 2003
      • Chhattisgarh Panchayat Raj Adhiniyam, 1993
      • Chhattisgarh Police (Amendment) Act, 2007
      • Chhattisgarh Police Act, 2007
      • Chhattisgarh Prakoshtha Swamitva Adhiniyam, 1976
      • Chhattisgarh Primary Education Act, 1961
      • Chhattisgarh Private Placement Agencies (Regulation) Act, 2013
      • Chhattisgarh Private Universities (Establishment And Operation (Amendment) Act, 2011
      • Chhattisgarh Private Universities (Establishment And Operation) (Amendment) Act, 2006
      • Chhattisgarh Private Universities (Establishment And Operation) (Amendment) Act, 2008
      • Chhattisgarh Private Universities (Establishment And Operation) (Amendment) Act, 2010
      • Chhattisgarh Private Universities (Establishment And Operation) Act, 2005
      • Chhattisgarh Professional Tax Rules, 1995
      • Chhattisgarh Public Examination (Prevention Of Unfair Means) Act, 2008
      • Chhattisgarh Public Libraries Act, 2008
      • Chhattisgarh Rajim Kumbh Mela Act, 2006
      • Chhattisgarh Rajya Alpsankhyak Ayog (Sanshodhan) Adhiniyam, 2013
      • Chhattisgarh Rajya Pichhada Varg Ayog (Sanshodhan) Act, 2007
      • Chhattisgarh Rajya Prashasnik Adhikaran (Lambit Avam Nirakrit Avedano Ka Antaran) Adhiniyam, 2004
      • Chhattisgarh Regularisation Of Unauthorised Development Act, 2002
      • Chhattisgarh Regulation, Prohibition, Sale And Use Of Acid Act, 2013
      • Chhattisgarh Rent Control (Amendment) Act, 2014
      • Chhattisgarh Rent Control Act, 2011
      • Chhattisgarh Right Of Youth To Skill Development Act, 2013
      • Chhattisgarh Sah Chikitsa Parishad Act, 2001
      • Chhattisgarh Sales Tax (Central) Rules, 1957
      • Chhattisgarh Sarvajanik Dharmik Bhawan Tatha Sthan Viniyaman Adhiniyam, 1984
      • Chhattisgarh Scheduled Castes, Scheduled Tribes And Other Backward Classes (Regulation Of Social Status Certification) Act, 2013
      • Chhattisgarh Shaikshanik Sansthan Me Pratarna Ka Pratishedh Act, 2001
      • Chhattisgarh Shaskiya Sevak (Adhivarshiki-Ayu) (Sanshodhan) Act, 2007
      • Chhattisgarh Shaskiya Sevak (Adhivarshiki-Ayu) (Sanshodhan) Adhiniyam, 2012
      • Chhattisgarh Shaskiya Sevak (Adhivarshiki-Ayu) (Sanshodhan) Adhiniyam, 2013
      • Chhattisgarh Shaskiya Sevak (Adhivarshiki-Ayu) (Sanshodhan) Adhiniyam, 2014
      • Chhattisgarh Shram Kalyan Nidhi (Sanshodhan) Act, 2007
      • Chhattisgarh Sinchai Prabandhan Me Krishakon Ki Bhagidari (Amendment) Adhiniyam, 2005
      • Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari (Sanshodhan) Adhiniyam, 2012
      • Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006
      • Chhattisgarh Special Police Establishment (Repeal) Adhiniyam, 2003
      • Chhattisgarh Special Police Establishment Act, 1947
      • Chhattisgarh State Electricity Regulatory Commission (Security Deposit) Regulations, 2005
      • Chhattisgarh State Electricity Regulatory Commission (Standards Of Performance In Distribution Of Electricity) Regulations, 2006
      • Chhattisgarh State Government Guarantee Rules, 2003
      • Chhattisgarh State Rajmarg Adhiniyam, 2003
      • Chhattisgarh State Upcharyagriha Tatha Rogopchar Sambandhi Sthapanaye Anugyapan Adhiniyam, 2010
      • Chhattisgarh Sthaniya Kshetra Me Mai Ke Pravesh Par Kar (Sanshodhan) Adhiniyam, 2001
      • Chhattisgarh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar (Amendment) Act, 2006
      • Chhattisgarh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar (Amendment) Act, 2007
      • Chhattisgarh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar (Sanshodhan) Adhiniyam, 2004
      • Chhattisgarh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar (Sanshodhan) Adhiniyam, 2005
      • Chhattisgarh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar (Sanshodhan) Adhiniyam, 2014
      • Chhattisgarh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Adhiniyam, 1976
      • Chhattisgarh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Adhiniyam, 1988
      • Chhattisgarh Sthaniya Nidhi Sampariksha (Sanshodhan) Adhiniyam, 2003
      • Chhattisgarh Sthaniya Nidhi Sampariksha (Sanshodhan) Adhiniyam, 2011
      • Chhattisgarh Swami Vivekanand Technical University (Amendment) Act, 2006
      • Chhattisgarh Swami Vivekanand Technical University Act, 2004
      • Chhattisgarh Tobacco (Nirsan) Act, 2008
      • Chhattisgarh Tonahi Pratadna Nivaran Act, 2005
      • Chhattisgarh Underground Pipelines (Acquisition Of Right Of User In Land) Act, 2004
      • Chhattisgarh Upkar (Sanshodhan) Act, 2010
      • Chhattisgarh Upkar (Sanshodhan) Act, 2013
      • Chhattisgarh Upkar (Sanshodhan) Adhiniyam, 2004
      • Chhattisgarh Upkar (Sanshodhan) Adhiniyam, 2012
      • Chhattisgarh Upkar Adhiniyam, 1981
      • Chhattisgarh Value Added Sales Tax (Amendment) Act, 2005
      • Chhattisgarh Value Added Sales Tax Act, 2003
      • Chhattisgarh Value Added Sales Tax Act, 2005
      • Chhattisgarh Value Added Tax (Amendment) Act, 2006
      • Chhattisgarh Value Added Tax (Amendment) Act, 2007
      • Chhattisgarh Value Added Tax (Amendment) Act, 2008
      • Chhattisgarh Value Added Tax (Amendment) Act, 2011
      • Chhattisgarh Value Added Tax (Amendment) Act, 2013
      • Chhattisgarh Value Added Tax Act, 2003
      • Chhattisgarh Value Added Tax Rules, 2006
      • Chhattisgarh Vanijyik Kar (Sanshodhan) Adhiniyam, 2003
      • Chhattisgarh Vanijyik Kar (Sanshodhan) Adhiniyam, 2004
      • Chhattisgarh Vanijyik Kar (Sansodhan) Adhiniyam, 2001
      • Chhattisgarh Vas-Sthan Dakhalkar (Bhumiswami Adhikaron Ka Pradan Kiya Jana) Act, 2003
      • Chhattisgarh Vidhan Mandal Neta Pratipaksha (Vetan Tatha Bhatta) (Sanshodhan) Act, 2010
      • Chhattisgarh Vidhan Mandal Neta Pratipaksha (Vetan Tatha Bhatta) Adhiniyam, 1980
      • Chhattisgarh Vidhan Sabha Sadasya (Vetan, Bhatta Tatha Pension) (Sanshodhan) Act, 2004
      • Chhattisgarh Vidhan Sabha Sadasya (Vetan, Bhatta Tatha Pension) (Sanshodhan) Adhiniyam, 2005
      • Chhattisgarh Vidhan Sabha Sadasya Vetan, Bhatta Tatha Pension (Dwitiya Sansodhan) Adhiniyam, 2001
      • Chhattisgarh Vidhan Sabha Sadasya Vetan, Bhatta Tatha Pension (Sanshodhan) Act, 2008
      • Chhattisgarh Vidhan Sabha Sadasya Vetan, Bhatta Tatha Pension (Sanshodhan) Act, 2010
      • Chhattisgarh Vidhan Sabha Sadasya Vetan, Bhatta Tatha Pension (Sanshodhan) Adhiniyam, 2011
      • Chhattisgarh Vidhan Sabha Sadasya Vetan, Bhatta Tatha Pension (Sanshodhan) Adhiniyam, 2013
      • Chhattisgarh Vidhan Sabha Sadasya Vetan, Bhatta Tatha Pension Adhiniyam, 1972
      • Chhattisgarh Visdwavidyalaya (Sanshodhan) Adhiniyam, 2005
      • Chhattisgarh Vishesh Jan Suraksha Adhiniyam, 2005
      • Chhattisgarh Vishwavidyalaya (Amendment) Act, 2011
      • Chhattisgarh Vishwavidyalaya (Sanshodhan) Act, 2008
      • Chhattisgarh Vishwavidyalaya (Sanshodhan) Adhiniyam, 2002
      • Chhattisgarh Vishwavidyalaya (Sanshodhan) Adhiniyam, 2010
      • Chhattisgarh Vishwavidyalaya (Sanshodhan) Adhiniyam, 2013
      • Chhattisgarh Vritti Kar (Amendment) Act, 2006
      • Chhattisgarh Vritti Kar Adhiniyam, 1995
      • Chhattisgarh Zila Yojana Samiti (Sanshodhan) Act, 2010
      • Code Of Criminal Procedure (Chhattisgarh Amendment) Act, 2005
      • Cattle Trespass (Central Provinces And Berar Amendment) Act, 1937
      • Central Sales Tax (Delhi) Rules, 2005
      • Contingency Fund Of National Capital Territory Of Delhi Act, 1994
      • Court-Fees (Delhi Amendment) Act, 1967
      • Court-Fees (Delhi Amendment) Act, 2012
      • Carriage Of Passengers Suffering From Infectious Or Contagious Diseases Rules, 1990
      • Categories Of Officers And Employees In The Office Of Lokayukta And Their Conditions Of Service Rules, 1999
      • Central Sales Tax (Gujarat) (Amendment) Rules, 1981
      • Centre For Environmental Planning And Technology University Act, 2005
      • Cessation Of Responsibility (After The Termination Of Transit) Rules, 1990
      • Champaner-Pavagadh Archaeological Park World Heritage Area Management Authority Act, 2006
      • Chhatral Notified Area Consolidated Tax Rules, 1997
      • Chhatral Notified Area Consolidated Tax Rules, 2003
      • Chief Electrical Inspector And Collector Of Electricity Duty, State Service, Class-I (Under The Energy And Petrochemicals Department) Recruitment Rules, 2004
      • Chief PharmacistStore Officer, Class-Iii, Recruitment Rules, 2003
      • Cinema Operator (Class Iii) (Panchayat Service) Recruitment Rules, 1998
      • Circle Inspector (Class-Iii) (Panchayat Service) Recruitment Rules, 1998
      • Civil Manual
      • Civil Procedure Mediation (Gujarat) Draft Rules, 2007
      • Class-Iv Posts (In Inferior Service) In The Gujarat Secretariat And Non Secretariat Offices Recruitment Rules, 2005
      • Cleaner (Class Iv) (Panchayat Service) Recruitment Rules, 1998
      • Clerk (Gujarat Panchayat Service) Recruitment (Competitive Examination) Rules, 1983
      • Clerk, Class-Iii, In The Office Of The Gujarat Public Service Com- Mission Recruitment Rules, 1999
      • Clerk, Class-Iii, In The Office Of The Gujarat Public Service Commission Recruitment Rules, 1999
      • Clerk-Cum-Typist In The Gujarat State Wakf Board, Recruitment Regulations, 2000
      • Commercial Documents Evidence (Gujarat Extension And Amendment) Act, 1962
      • Commissions Of Enquiry Act, 1952
      • Compounder (Ayurved) (Class-Iii) (Panchayat Service) Recruitment Rules, 2002
      • Compounder (Class-Iii) (Panchayat Service) Recruitment Rules, 1998
      • Computer (Class-Iii) (Panchayat Service) Recruitment Rules, 1998
      • Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974
      • Criminal Manual
      • Central Civil Services (Leave) (Himachal Pradesh) Amendment Rules, 2009
      • Central Sales Tax (Himachal Pradesh) (Amendment) Rules, 1981
      • Central Sales Tax (Himachal Pradesh) Second Amendment Rules, 2000
      • Colonisation Of Government Lands (Punjab) (Himachal Pradesh Repealing) Act, 1984
      • Camping And Mooring Sites Act, Svt. 2004
      • Civil Laws (Amendment) Act, 2009
      • Code Of Civil Procedure (Amendment) Act, 2006
      • Code Of Criminal Procedure (Amendment) Act, 2004
      • Code Of Criminal Procedure (Amendment) Act, 2006
      • Code Of Criminal Procedure (Amendment) Act, 2009
      • Criminal Laws (Amendment) Act, 2007
      • Carriers Act, 1865
      • Ceiling On Government On Guarantees Act, 1999
      • Central Laws (Karnataka Extension)Act, 1978
      • Channarayapatna Town Municipality (Alteration Of Limits) Validation Act, 1965
      • Charitable Endowments (Karnataka Amendment) Act, 1973
      • Chemical Accidents (Emergency Planning, Preparedness And Response) Rules, 1996
      • Child Marriage Restraint (Karnataka Amendment) Act, 2004
      • Chit Funds (Karnataka Amendment) Act, 2007
      • Christian Marriage (Karnataka) Rules, 1961
      • City Of Mysore Improvement (Allotment Of Sites) Rules, 1972
      • City Of Mysore Improvement (Disposal Of Corner Sites And Commercial Sites) Rules, 1973
      • City Of Mysore Improvement Act, 1903
      • Code Of Civil Procedure (Karnataka Amendment) Act, 1995
      • Code Of Criminal Procedure (Karnataka Amendment) Act, 1982
      • Code Of Criminal Procedure (Karnataka Amendment) Act, 1983
      • Code Of Criminal Procedure (Karnataka Amendment) Act, 1985
      • Code Of Criminal Procedure (Karnataka Amendment) Act, 1987
      • Control Of Organized Crimes Act, 2000
      • Coorg Land And Revenue Regulation, 1899
      • Cotton Transport (Karnataka Amendment) Act, 1987
      • Calicut Municipal Corporation (Extension Of Time For Reconstitution) Amendment Act, 1978
      • Calicut Municipal Corporation (Extension Of Time For Reconstitution) Amendment Act, 1979
      • Calicut Municipal Corporation (Extension Of Time For Reconstitution) Second Amendment Act, 1978
      • Calicut University (Amendment) Act, 1976
      • Calicut University (Amendment) Act, 1979
      • Calicut University (Amendment) Act, 1980
      • Calicut University (Amendment) Act, 2013
      • Calicut University (Amendment) Amending Act, 1998
      • Calicut University Act, 1975
      • Cochin University (Amendment) Act, 1974
      • Cochin University (Amendment) Act, 1975
      • Cochin University (Second Amendment) Act, 1975
      • Cochin University Of Science And Technology (Amendment) Act, 2007
      • Cochin University Of Science And Technology Act, 1986
      • Code Of Civil Procedure (Kerala Amendment) Act, 1957
      • Code Of Criminal Procedure (Kerala Amendment) Act, 1987
      • Central Provinces And Berar Debt Conciliation Act, 1933
      • Central Provinces And Berar Vidya Mandir Act, 1939
      • Central Provinces Reclamation Of Lands (Eradication Of Kans) Act, 1948
      • Central Provinces Slaughter Of Animals Act, 1915
      • Central Provinces Slaughter Of Animals Rules, 1915
      • Code Of Civil Procedure (Madhya Pradesh Amendment) Act, 1984
      • Code Of Criminal Procedure (Madhya Pradesh Amendment) Act, 1978
      • Code Of Criminal Procedure (Madhya Pradesh Amendment) Act, 1995
      • Code Of Criminal Procedure (Madhya Pradesh Amendment) Act, 1997
      • Code Of Criminal Procedure (Madhya Pradesh Amendment) Act, 1999
      • Commissions Of Inquiry (Madhya Pradesh Amendment) Act, 1966
      • Constitution (Fortieth Amendment) Act, 1976
      • Constitution (Seventeenth Amendment) Act, 1964
      • Constitution (Sixty-Sixth Amendment) Act, 1990
      • Constitution (Thirty-Fourth Amendment) Act, 1974
      • Court-Fees (Madhya Pradesh Amendment) Act, 2012
      • Court-Fees (Madhya Pradesh Amendment) Adhiniyam, 2011
      • Criminal Law Amendment (Madhya Pradesh Amendment) Act, 1981
      • Criminal Law Amendments (Madhya Pradesh Amendment) Act, 1967
      • Cattle Trespass (Bombay Amendment) Act, 1931
      • Cattle-Trespass (Bombay Extension And Amendment) Act, 1959
      • Cattle-Trespass And Bombay District Police (Amendment) Act, 1950
      • Central India Spinning, Weaving And Manufacturing Company Limited, The Empress Mills, Nagpur (Acquisition And Transfer Of Undertaking) Act, 1986
      • Central Provinces And Berar Accommodation (Requisition) Act, 1948
      • Central Provinces And Berar Adjustment And Liquidation Of Industrial Workers Debt Act, 1936
      • Central Provinces And Berar Agricultural Produce Market Act, 1935
      • Central Provinces And Berar Animal Preservation Act, 1949
      • Central Provinces And Berar Expiring Laws Continuance And Amending Act, 1947
      • Central Provinces And Berar Finance (Bombay Repeal) Act, 1958
      • Central Provinces And Berar General Clauses Act, 1914
      • Central Provinces And Berar Grants In Aid To Local Bodies (Repeal) Act, 1966
      • Central Provinces And Berar Highway Act, 1936
      • Central Provinces And Berar Hindu Womens Bights To Property (Extension To Agricultural Land) Act, 1942
      • Central Provinces And Berar Juvenile Smoking Act, 1929
      • Central Provinces And Berar Refugees Rehabilitation Loans Maharashtra Repeal Act, 1962
      • Central Provinces And Berar Regulation Of Couching (Maharashtra Extension And Amendment) Act, 1962
      • Central Provinces And Berar State Ald To Industries And Hyderabad State Ald To Small-Scale And Cottage Industries Partial Repeal Act, 1959
      • Central Provinces Court Of Wards Act, 1899
      • Chhatrapati Shivaji Maharaj Vastu Sangrahalaya Act, 1909
      • Chief Accounts Officer, Maharashtra Industrial Development Corporation (Recruitment) Rules, 1982
      • Cinematograph (Goa, Daman And Diu Amendment) Act, 1986
      • City Of Bombay (Building Works Restriction) Act, 1949
      • City Of Bombay Municipal (Supplementary) Act, 1888
      • City Of Bombay Municipal Investments Act, 1898
      • City Of Bombay Primary Education Act, 1920
      • City Of Mumbai Primary Education, The Maharashtra Primary Education, The Hyderabad Compulsory Primary Education And The Madhya Pradesh Primary Education (Repeal) Act, 2013
      • City Of Nagpur Corporation (Amendment) Act, 1958
      • City Of Nagpur Corporation (Amendment) Act, 1968
      • City Of Nagpur Corporation Act, 1948
      • City Of Nagpur Corporation Amendment Act, 1964
      • City Of Nagpur Corporation Amendment Act, 1974
      • City Of Panaji Corporation (Amendment) Act, 2012
      • City Of Panaji Corporation (Amendment) Act, 2016
      • City Of Panaji Corporation Act, 2002
      • Civil Jails Act, 1874
      • Code Of Civil Procedure (Maharashtra Amendment) Act, 1977
      • Code Of Criminal Procedure (Maharashtra Amendment) Act, 1976
      • Code Of Criminal Procedure (Maharashtra Amendment) Act, 1977
      • Code Of Criminal Procedure (Maharashtra Amendment) Act, 1981
      • Code Of Criminal Procedure (Maharashtra Amendment) Act, 2006
      • Code Of Criminal Procedure (Maharashtra Amendment) Act, 2007
      • Commercial Documents Evidence (Maharashtra Extension) Act, 1960
      • Contract Labour (Regulation And Abolition) (Maharashtra Amendment) Act, 2005
      • Coroners (Maharashtra Repeal) Act, 1999
      • Corporation Of The City Of Panaji (Election) Rules, 2004
      • Cotton Ginning And Pressing Factories (Bombay Amendment) Act, 1936
      • Cotton Ginning And Pressing Factories (Bombay Amendment) Act, 1938
      • Cotton Ginning And Pressing Factories (Bombay Amendment) Act, 1950
      • Cotton Ginning And Pressing Factories (Bombay Amendment) Act, 1956
      • Cotton Ginning And Pressing Factories (Bombay Amendment) Act, 1973
      • Cotton Ginning And Presssing Factories (Maharashtra Provision For Uniform Application And Amendment) Act, 1981
      • Cotton Ginning And Prossing Factories (Bombay Amendment) Act, 1957
      • Court-Fees (Goa Amendment) Act, 2014
      • Criminal Law Amendment (Bombay Amendment And Extension) Act, 1959
      • Code Of Civil Procedure (Orissa Amendment) Act, 1991
      • Code Of Civil Procedure (Orissa Amendment) Act, 2010
      • Code Of Criminal Procedure (Orissa Amendment) Act, 1959
      • Code Of Criminal Procedure (Orissa Amendment) Act, 1970
      • Code Of Criminal Procedure (Orissa Amendment) Act, 1988
      • Code Of Criminal Procedure (Orissa Amendment) Act, 1994
      • Code Of Criminal Procedure (Orissa Amendment) Act, 1997
      • Code Of Criminal Procedure (Orissa Amendment) Act, 2001
      • Court Fees (Orissa Amendment) Act, 1997
      • Court-Fees (Orissa Amendment) Act, 1957
      • Court-Fees (Orissa Amendment) Act, 1958
      • Court-Fees (Orissa Amendment) Act, 1967
      • Court-Fees (Orissa Amendment) Act, 1974
      • Court-Fees (Orissa Amendment) Act, 1975
      • Court-Fees (Orissa Amendment) Act, 1983
      • Court-Fees (Orissa Amendment) Act, 1992
      • Capital Of Punjab (Development And Regulation) (Chandigarh Amendment) Act, 1973
      • Capital Of Punjab (Development And Regulation) Act, 1952
      • Caste Disabilities Removal (West Pakistan Amendment) Act, 1963
      • Chandigarh (Sale Of Sites And Buildings) Rules, 1960
      • Chandigarh Estate Rules, 2007
      • Chandigarh University Act, 2012
      • Charitable Funds (Regulation Of Collections) Act, 1953
      • Chaudhary Devi Lal University Sirsa (Second Amendment) Act, 2012
      • Chaudhary Devi Lal University Sirsa Act, 2003
      • Child Marriage Restraint (Punjab Amendment) Ordinance, 1971
      • Cholistan Development Authority Act, 1976
      • Civil Procedure (Special Provisions) Ordinance, 1968
      • Co-Operative Societies (Reforms) Order (Punjab Amendment) Act, 1973
      • Co-Operative Societies (Reforms) Order (Punjab Amendment) Act, 1974
      • Co-Operative Societies (Reforms) Order (Punjab Second Amendment) Act, 1973
      • Co-Operative Societies (Reforms) Ordinance, 1980
      • Co-Operative Societies (Repayment Of Loans) Ordinance, 1960
      • Co-Operative Societies Act, 1925
      • Code Of Civil Procedure (West Pakistan Amendment) Act, 1964
      • Code Of Criminal Procedure (Haryana Amendment And Validation) Act, 1976
      • Code Of Criminal Procedure (Haryana Amendment) Act, 1985
      • Code Of Criminal Procedure (Punjab Amendment) Act, 1940
      • Code Of Criminal Procedure (Punjab Amendment) Ordinance, 1971
      • Code Of Criminal Procedure (Punjab Amendment) Ordinance, 1972
      • Code Of Criminal Procedure (West Pakistan Amendment) Act, 1963
      • Code Of Criminal Procedure (West Pakistan Amendment) Act, 1964
      • Code Of Criminal Procedure (West Pakistan Amendment) Act, 1968
      • Conciliation Courts (West Pakistan Amendment) Ordinance, 1966
      • Conciliation Courts Ordinance (West Pakistan Amendment) Act, 1963
      • Court Fees (Haryana Amendment) Act, 1990
      • Court Fees (Haryana Amendment) Act, 2009
      • Criminal Law (Special Provisions) Ordinance, 1968
      • Criminal Law (West Pakistan Amendment) Ordinance, 1969
      • Central Sales Tax (Rajasthan) (Amendment) Rules, 2007
      • Central Sales Tax (Rajasthan) (Amendment) Rules, 2009
      • Central Sales Tax (Rajasthan) (Second Amendment) Rules, 2009
      • Central Sales Tax (Rajasthan) (Third Amendment) Rules, 2009
      • Code Of Criminal Procedure (Rajasthan Amendment) Act, 1977
      • Code Of Criminal Procedure (Rajasthan Amendment) Act, 1981
      • Code Of Criminal Procedure (Rajasthan Amendment) Act, 1991
      • Code Of Criminal Procedure (Rajasthan Amendment) Act, 2014
      • Cotton Ginning And Pressing Factories (Rajathan Amendment) Act, 1956
      • Canals And Public Ferries (Amendment) Act, 1939
      • Cattle-Trespass (Madras Amendment) Act, 1957
      • Chennai City Civil Court Act, 1892
      • Chennai City Municipal Corporation (Amendment) Act, 2003
      • Chennai City Municipal Corporation (Amendment) Act, 2005
      • Chennai City Municipal Corporation (Amendment) Act, 2007
      • Chennai City Municipal Corporation (Amendment) Act, 2011
      • Chennai City Municipal Corporation Act, 1919
      • Chennai City Police (Amendment) Act, 2007
      • Chennai City Police (Amendment) Act, 2012
      • Chennai City Police (Extension To The Chennai City Suburban Area) Act, 2008
      • Chennai City Police (Extension To The Cities Of Salem, Tiruchirappalli And Tirunelveli) Amendment Act, 2014
      • Chennai City Police (Extension To The City Of Tiruppur) Act, 2012
      • Chennai Metropolitan Area Groundwater (Regulation) Amendment Act, 2008
      • Chennai Metropolitan Water Supply And Sewerage (Amendment) Act, 2012
      • Chennai Metropolitan Water Supply And Sewerage (Second Amendment) Act, 2012
      • Chennai Unified Metropolitan Transport Authority Act, 2010
      • Chennai University (Amendment) Act, 2003
      • City Of Madras (Alteration Of Name) Act, 1996
      • Code Of Civil Procedure (Madras Amendment) Act, 1950
      • Code Of Criminal Procedure (Madras Amendment) Act, 1955
      • Code Of Criminal Procedure (Madras Amendment) Act, 1956
      • Code Of Criminal Procedure (Tamil Nadu Amendment) Act, 2003
      • Cotton Ginning And Pressing Factories (Madras Amendment) Act, 1948
      • Cotton Ginning And Pressing Factories (Madras Amendment) Act, 1953
      • Cotton Transport (Madras Amendment) Act, 1948
      • Courtallam Township Act, 1954
      • Canning College Act, 1922
      • Canning College Contribution Act, 1920
      • Cantonments (House-Accommodation) Act, 1923
      • Cantonments Act, 1924
      • Cattle Trespass (Uttar Pradesh Amendment) Act, 1954
      • Central Universities Laws (Amendment) Act, 2008
      • Cine-Workers And Cinema Theatre Workers (Regulation Of Employment) Act, 1981
      • Cine-Workers Welfare Cess Act, 1981
      • Cine-Workers Welfare Fund Act, 1981
      • Cinematograph (United Provinces Amendment) Act, 1942
      • Code Of Civil Procedure (Uttar Pradesh Amendment) Act, 1978
      • Code Of Civil Procedure (Uttar Pradesh Amendment) Act, 1981
      • Constitution (Scheduled Tribes) (Uttar Pradesh) Order, 1967
      • Court Fees (Uttar Pradesh Amendment) Act, 1989
      • Court Fees (Uttar Pradesh Sanshodhan) Adhiniyam, 1961
      • Criminal Law (Amendment) Act, 1993
      • Criminal Law (Composition Of Offences) (Uttar Pradesh Amendment) Act, 1956
      • Criminal Law (Second Amendment) Act, 1983
      • Criminal Laws (Uttar Pradesh Amendment) Act, 1961
      • Collection Of Entertainments Duty On Cable Television (Including Entertaintments Duty Leviable On Direct-To-Home (Dth) Broadcasting Service) By Way Of Public Auction Rules, 2002
      • Career Point University (Establishment And Regulation) Act, 2012
      • Chitkara University (Establishment And Regulation) Act, 2008