Delegation Of Powers Of Collector To Deputy Or Assistant Collectors Delegation Rule

Dr. B. R. Ambedkar Open University Act, 1982

Dravidian University Act, 1997

Dibrugarh University Act, 1965

D.N.De Homoeopathic Medical College And Hospital (Taking Over Of Management And Subsequent Acquisition) Act, 1983

Damodar Valley Corporation (West Bengal Amendment) Act, 1955

Darjeeling And Kurseong Municipal (Porters) (Amendment) Act, 1954

Darjeeling And Kurseong Municipal(Porters) Act, 1883

Darjeeling Gorkha Hill Council Act, 1988

Darjeeling Hill Areas Development Council Act, 1976

Darjeeling Ropeway Company Limited (Acquisition Of Undertaking) Act, 1976

Darjeeling Steam Tramway Act, 1879

Dasumati Private Limited (Acquisition Of Undertaking) Act, 1974

Dentists (West Bengal Amendment) Act, 1959

Departmental Proceedings (Enforcement Of Attendance Of Witnesses And Production Of Documents) Act, 1973

Doveton Trust Act, 1914

Dowry Prohibition (West Bengal Amendment) Act, 1975

Dr. Paul Lohmann (India) Limited (Acquisition And Transfer Of Undertakings) Act, 1986

Durgapur (Development And Control Of Building Operations) Act, 1958

Durgapur Municipal Corporation Act, 1994

Dam Safety Act, 2006

Darbhanga Improvement Act, 1934

Delhi (Control Of Building Operations) Act, 1955

Delhi (Control Of Building Operations) Continuance Act, 1956

Delhi (Delegation Of Powers) Act, 1964

Delhi (Places Of Public Entertainment) Prohibition Of Smoking Act, 1953

Delhi (Right Of Citizen To Time Bound Delivery Of Services) Act, 2011

Delhi (Sale Of Duty Free Indian Made Foreign Liquor To DiplomatsForeign EmbassiesUnited Nation And Other Allied Agencies In Delhi) Bonded Ware House Rules, 1975

Delhi (Urban Areas) Tenants Relief Act, 1961

Delhi (Urban Areas) Tenants Relief Rules, 1961

Delhi 2(Intoxicants) Confiscation Orders

Delhi Administration (Amendment) Act, 1988

Delhi Administration Accounts Service(Grade I)Rules, 1983

Delhi Administration Accounts Service(Grade Ii)Rules, 1982

Delhi Administration Act, 1966

Delhi Administration Advertisement Rules, 1978

Delhi Administration Subordinate Service Rules, 1967

Delhi Agricultural Cattle Preservation Act, 1994

Delhi Agricultural Cattle Preservation Rules, 1996

Delhi Agricultural Marketing Board (Method Of Recruitment, Scale Of Pay And Other Conditions Of Service) Regulations, 1979

Delhi Agricultural Marketing Board(Business) Regulation, 1978

Delhi Agricultural Marketing Board(Delegation Of Duties And Powers)Regulations, 1978

Delhi Agricultural Produce Marketing (Election) Rules, 1978

Delhi Agricultural Produce Marketing (Regualtion) Act, 1976

Delhi Agricultural Produce Marketing (Regulation) Act, 1998

Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

Delhi Agricultural Produce Marketing Committee (Service) Regulations, 1978

Delhi Agricultural Produce Marketing Regulation Act, 1976

Delhi Agriculture Produce Marketing (Regulation)(General)Rules, 1978

Delhi Anatomy Act, 1953

Delhi Anatomy Rules, 1954

Delhi Ancient And Historical Monuments And Archaeological Sites And Remains Act, 2004

Delhi And Ajmer Rent Control Act, 1952

Delhi Animal Contagious Diseases Rules, 1983

Delhi Archives Historical Research Rules, 1985

Delhi Ayurvedic And Unani Practitioners Rules, 1950

Delhi Bhoodan Yagna Act, 1955

Delhi Bricks (Movement, Price, Licensing And Distribution) Control Order, 1975

Delhi Chemical Works Rules, 1933

Delhi Chit Fund Rules, 1964

Delhi Cinemas (Regulation) Rules, 1980

Delhi Cinematograph (Exhibition Of Films By Video Cassette RecorderPlayer)Rules, 1986

Delhi Cinematograph Rules, 1981

Delhi Co-Operative Societies (Amendment) Act, 2006

Delhi Co-Operative Societies Act, 1972

Delhi Co-Operative Societies Act, 2003

Delhi Co-Operative Societies Rules, 1950

Delhi Co-Operative Societies Rules, 1973

Delhi Commission For Women Act, 1994

Delhi Common Effluent Treatment Plants Act, 2000

Delhi Control Of Blastings In Public Places Regulations, 1980

Delhi Country Liquor Bonded Warehouse Rules, 1976

Delhi Country Liquor Retail Vend Rules, 1976

Delhi Degradable Plastic Bag (Manufacture, Sale And Usage) And Garbage (Control) (Amendment) Act, 2008

Delhi Development (Betterment Charge Arbitration) Rules, 1961

Delhi Development (Grant Of Allowance To Non-Official Members Of The Advisory Council) Rules, 1959

Delhi Development (Management Of Properties) Regulations, 1961

Delhi Development (Master Plan And Zonal Development Plan) Rules, 1959

Delhi Development Act, 1957

Delhi Development Authority (Disposal Of Developed Nazul Land) Rules, 1981

Delhi Development Authority (Election Of Representatives Of Delhi Municipal Corporation) Rules, 1958

Delhi Development Authority (Fixation Of Charges For Mixed Use And Commercial Use Of Premises) Regulations, 2006

Delhi Development Authority (From Of Appeal) Rules, 1986

Delhi Development Authority (Issue Of Debentures) Rules, 1977

Delhi Development Authority (LevyCharges For Residential Plotted Development) Regulations, 2006

Delhi Development Authority (Maintenance Of Current Account) Rules, 1959

Delhi Development Authority (Management And Disposal Of Housing Estates) Regulations, 1968

Delhi Development Authority (Powers And Duties Of Secretary And Chief Accounts Officer) Regulations, 1984

Delhi Development Authority (Preparation Of Budget) Rules, 1960

Delhi Development Authority (Procedure For Reference To The Central Government)Rules, 1960

Delhi Development Authority (Procedurefor Reference To The Central Government)Rules, 1960

Delhi Development Authority (Procedureto Stop Development) Rules, 1974

Delhi Development Authority (Publication Of Approval Of Plan) Regulations, 1962

Delhi Development Authority (Removal Of Objectionable Development) Rules, 1975

Delhi Development Authority (Salaries, Allowances And Conditions Of Services) Regulations, 1961

Delhi Development Authority (Validation Of Disciplinary Powers) Act, 1998

Delhi Development Authority Dealing Of Development) Rules, 1986

Delhi Development Authority Deputy Director (Planning) (Recruitment) Regulations, 1985

Delhi Development Authority Regulations, 1959

Delhi Development Authority Rules, 1958

Delhi Development Authority(Miscellaneous) Rules, 1959

Delhi Draught Beer Rules, 1977

Delhi Electricity Reform Act, 2000

Delhi Entertainment And Betting Tax (Amendment) Act, 2012

Delhi Entertainment Tax Rules, 1950

Delhi Entertainments And Betting Tax Act, 1996

Delhi Excise Act, 2009

Delhi Excise Barriers Rules, 1955

Delhi Excise Beer Bottles Rules, 1943

Delhi Excise Bottles Rules, 1943

Delhi Eyes (Authority For Use For Therapeutic Purposes) Rules, 1984

Delhi Factories Rules, 1950

Delhi Finance Commission Act, 1994

Delhi Fire Prevention And Fire Safety Act, 1986

Delhi Fire Prevention And Fire Safety Rules, 1987

Delhi Fire Service Act, 2007

Delhi Fiscal Duty Order, 1979

Delhi Geo-Spatial Data Infrastructure (Management Control, Administration, Security And Safety) Act, 2011

Delhi High Court (Amendment) Act, 2003

Delhi High Court (Amendment) Act, 2015

Delhi High Court (Original Side) Rules, 1967

Delhi High Court Act, 1966

Delhi High Court Establishment (Appointment And Conditions Of Service) Rules, 1972

Delhi Higher Judicial Service Rules, 1970

Delhi Homoeopathic Act, 1956

Delhi Homoeopathic Rules, 1958

Delhi Import And Possession Of Charas Orders

Delhi Import, Export Transhipment, Transit And Possession (In Bond) Of Rectified Spirit Orders, 1960

Delhi Industrial Development, Operation And Maintenance Act, 2010

Delhi Intoxicants Licence And Sale Rules, 1976

Delhi Intoxicating Spirituous Preparations, Import, Export, Transport, Possession And Sale Rules, 1952

Delhi Labour Welfare Fund Rules, 1997

Delhi Land Holdings (Ceiling) Act, 1960

Delhi Land Holdings (Ceiling) Rules, 1961

Delhi Land Reforms Act, 1954

Delhi Land Revenue Act, 1954

Delhi Lands (Restriction On Transfer) Rules, 1972

Delhi Lands (Restrictions On Transfer) Act, 1972

Delhi Laws Act, 1912

Delhi Laws Act, 1915

Delhi Liquor Import, Export, Transport And Possession Rules, 1976

Delhi Liquor Licence Rules, 1976

Delhi Liquor Permit And Pass Rules,1936

Delhi Lokayukta And Upalokayukta (Amendment) Act, 2010

Delhi Lokayukta And Upalokayukta Act, 1995

Delhi Minorities Commission Act, 1999

Delhi Motor Accidents Claims Tribunal Rules, 2008

Delhi Motor Vehicles Rules, 1993

Delhi Motor Vehicles Taxation Act, 1962

Delhi Municipal Corporation (Election Of Councillors) Rules, 2012

Delhi Municipal Corporation (Validation Of Electricity Tax) Act And Other Laws (Repeal) Act, 2002

Delhi Municipal Corporation Act, 1957

Delhi Nursing Homes Registration Act, 1953

Delhi Nursing Homes Registration Rules, 1953

Delhi Orphanages And Womens Homes (Supervision And Control) Act, 1956

Delhi Panchayat Raj Act, 1954

Delhi Panchayat Raj Rules, 1959

Delhi Plastic Bag (Manufacture, Sales And Usage) And Non-Biodegradable Garbage (Control) Act, 2000

Delhi Police (Appointment And Recruitment) Rules, 1980

Delhi Police (General Conditions Of Service) Rules, 1980

Delhi Police (Miscellaneous Matters) Rules, 1980

Delhi Police (Promotion And Confirmation) Rules, 1980

Delhi Police (Punishment And Appeal) Rules, 1980

Delhi Police Act, 1978

Delhi Preservation Of Trees Act, 1994

Delhi Prevention Of Begging Rules, 1960

Delhi Primary Education Act, 1960

Delhi Prohibition Of Smoking And Non Smokers Health Protection Act, 1996

Delhi Prohibition Of Smoking And Non-Smokers Health Protection Act, 1996

Delhi Public Gambling Act, 1955

Delhi Rent Act, 1995

Delhi Rent Control Act, 1958

Delhi Rent Control Rules, 1959

Delhi Right Of Children To Free And Compulsory Education Rules, 2011

Delhi Right To Information Act, 2001

Delhi Road Transport Laws (Amendment) Act, 1971

Delhi Rural Primary Co-Operative Societies Service Rules, 1979

Delhi Sales Tax (Amendment And Validation) Act, 1976

Delhi Sales Tax (Appellate Tribunal) Regulations, 1979

Delhi Sales Tax Act, 1975

Delhi Sales Tax On Right To Use Goods Act, 2002

Delhi Sales Tax On Works Contracts Act, 1999

Delhi Sales Tax Rules, 1975

Delhi School Education Act, 1973

Delhi School Education Rules, 1973

Delhi Shops And Establishments Act, 1954

Delhi Shops And Establishments Rules, 1954

Delhi Sikh Gurdwara Management Committee (Co-Option Of Members) Rules, 1974

Delhi Sikh Gurdwaras (Election Of Pro Tempore Chairman, President, Other Office Bearers And Members Of The Executive Board) Rules, 1974

Delhi Sikh Gurdwaras (Management) Act, 1971

Delhi Sikh Gurdwaras Act, 1971

Delhi Solvent, Raffinate And Slop (Acquisition, Sale, Storage, And Prevention Of Use In Automobiles) (Amendment) Order, 2009

Delhi Special Police Establishment Act, 1946

Delhi Standards Of Weights And Measures (Enforcement) Rules, 1987

Delhi State Electricity Board Rules, 1955

Delhi Stay Of Proceedings (Revenue Courts) Act, 1953

Delhi Supply And Sale Of Hemp Drugs Rules, 1976

Delhi Tax On Entry Of Motor Vehicles Into Local Areas Act, 1994

Delhi Tax On Luxuries (Amendment) Act, 2012

Delhi Technological University (Amendment) Act, 2012

Delhi Tenants (Temporary Protection) Act, 1956

Delhi Terminal Tax Rules, 1958

Delhi University (Amendment) Act, 2002

Delhi University Act, 1922

Delhi Urban Art Commission Act, 1973

Delhi Value Added Tax (Amendment) Act, 2009

Delhi Value Added Tax (Amendment) Act, 2010

Delhi Value Added Tax (Amendment) Act, 2011

Delhi Value Added Tax (Amendment) Act, 2012

Delhi Value Added Tax (Amendment) Act, 2013

Delhi Value Added Tax (Fourth Amendment) Act, 2012

Delhi Value Added Tax (Second Amendment) Act, 2011

Delhi Value Added Tax (Second Amendment) Act, 2012

Delhi Value Added Tax (Second Amendment) Rules, 2010

Delhi Value Added Tax Act, 2004

Delhi Value Added Tax Rules, 2005

Delhi Wakf Rules, 1997

Delhi Warehouse Rules, 1961

Delhi Water Board Act, 1998

District Relief Fund (Regulation Of Income And Expenditure) Rules, 1979

Dabhel-Simlak Madressa (Repealing) Act, 1955

Dangs (Validation Of Civil And Criminal Jurisdiction) Act, 1961

Ddebts Recovery Appellate Tribunal (Financial And Administrative Powers) Rules, 1997

Debts Recovery Appellate Tribunal (Procedure For Appointment As Presiding Officer Of The Appelate Tribunal) Rules, 1998

Debts Recovery Appellate Tribunal (Procedure) Rules,1994

Debts Recovery Appellate Tribunal (Salaries, Allowances And Other Conditions Of Service Of The Officers And Employees) Rules, 1993

Debts Recovery Appellate Tribunal (Salaries, Allowances And Other Terms And Conditions Of Service Of Presiding Officer) Rules, 1993

Debts Recovery Tribunal (Procedure For Appointment As Presiding Officer Of The Tribunal) Rules, 1998

Debts Recovery Tribunal (Salaries, Allowances And Other Conditions Of Service Of The Recovery Officer And Other Officers And Employees) Rules, 1993

Debts Recovery Tribunal (Salaries, Allowances And Other Terms And Conditions Of Service Of Presiding Officer) Rules, 1993

Delimitation Of Wards And Allocation Of Reserved Seats In Municipal Borough Rules, 1994

Deputy Accountant, Class-Iii (Panchayat Service) Recruitment Rules, 1999

Deputy Chitnis (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Deputy Chitnis (Panchayat Service) Departmental Examination Rules, 2002

Deputy Chitnis, Class-Iii, Recruitment Rules, 2000

Deputy Director Of Medical Services (Medical) Class-I, Recruit- Ment Rules, 1999

Deputy Director Of Medical Services (Medical) Class-I, Recruitment Rules, 1999

Deputy Resident Commissioner, Class-I, Recruitment Rules, 2003

Deputy Superintendent Of Police (Wireless) Recruitment Rules, 1999

Deputy Taluka Development Officer (Class-Iii) (Panchayat Service) Recruitment Rules, 2002

Dharmsinh Desai University Act, 2005

Dhirubhai Ambani Institute Of Information And Communication Technology Act, 2003

Dhrangadhra Municipality (Imposition Of Taxes)(Validation)Act, 1977

Director, Class-I, In The Forests And Environment Department (Gujarat State Service) Recruitment Rules, 1999

Director, Sainik Welfare And Resettlement, Class-I, Recruitment Rules, 2003

Disposal Of Consignment Rules, 1991

Disposal Of Property Regulations

Dispositions Of Property (Bombay) Validation Act, 1947

Divisional Accountant (Class-Iii) (Panchayat Service) Recruitment Rules, 1999

Dr.Babasaheb Ambedkar Open University Act, 1994

Driver (Class-Iii) (Panchayat Service) Recruitment Rules, 2002

Driver, Class Iii, Recruitment Rules, 2003

Driver, Class-Iii, In The Gujarat State Wakf Board, Recruitment Regulations, 2000

Driver, Class-Iii, In The Office Of The Consumer Disputes Redressal Commission And Consumer Disputes Redressal Forums, Recruitment Rules, 2004

Diplomatic And Consular Officers (Oaths And Fees) (Extension To Jammu And Kashmir) Act, 1973

Dowry Restraint Act, 1960

Dandeli Notified Area (Levy Of Taxes,Tolls, Cesses, Fees And Octroi) Act, 1966

Destruction Of Records (Karnataka Extension And Amendment) Act, 1962

Devadasis (Prohibition Of Dedication) Act, 1982

District Level Vii Standard Public Examination Rules, 1997

Draft Coastal Regulation Zone(Crz) Under Environment (Protection) Act, 1986

Daman (Abolition Of Proprietorship Of Villages) Regulation, 1962

Dekkhan Agriculturists Relief (Sutts And Applications) Validation Act, 1954

Destruction Of Useless Records Act, 1305

Dissolution Of Osmanabad And Parbhani Zilla Parishads And Temporary Postponement Of Elections Act, 1980

Dr. Babasaheb Ambedkar Technological University And The Maharashtra Universities (Amendment) Act, 2009

Dr.Babasaheb Ambedkar Technological University Act, 1989

Dentists (Orissa Amendment) Act, 1972

Deogarh Municipal Council (Postponement Of Elections) Act, 1979

Dowry Prohibition (Orissa Amendment) Act, 1975

Deen Bandhu Chhotu Ram University Of Science And Technology, Murthal (Amendment) Act, 2009

Defamation Ordinance, 2002

Defence Housing Authority Lahore Ordinance, 1999

Delimitation Of Wards Of Municipalities (First Amendment) Rules, 2003

Dera Ghazi Khan Development Authority Act, 1991

Dera Ghazi Khan Excluded Area Electoral Laws Regulation, 1950

Dera Ghazi Khan Excluded Area Laws Regulation, 1950

Disabled Persons (Employment And Rehabilitation) Ordinance, 1981

Disposal Of Land By Development Authorities (Regulation) Act, 1998

Delhi And Ajmer Rent (Control) Act, 1952

Delhi And Ajmer Rent Control (Nasirabad Cantonment Repeal) Act, 1968

Dr. Bhimrao Ambedkar Law University Jaipur Act, 2012

Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur (Amendment) Act, 2015

Drugah Khawaja Saheb Act, 1955

Durgah Khwaja Saheb (Amendment) Bye-Laws, 2009

Dangerous Drugs (Madras Amendment) Act, 1950

Dindigul City Municipal Corporation Act, 2013

Department Of Forestry Act, 1989

Doctor Ram Manohar Lohia Rashtriya Vidhi Sansthan Uttar Pradesh Adhiniyam, 2005

Doctor Ram Manohar Lohiya National Law University Uttar Pradesh (Amendment) Act, 2008

Doctor Ram Manohar Lohiya Rashtriya Vidhi Sansthan Uttar Pradesh (Dwitiya Sanshodhan) Adhiniyam, 2006

Doctor Ram Manohar Lohiya Rashtriya Vidhi Sansthan Uttar Pradesh (Sanshodhan) Adhiniyam, 2006

Dr. Shakuntala Misra Rehabilitation University (For Differently Abled) Uttar Pradesh (Amendment) Act, 2009

Dr. Shakuntala Misra Rehabilitation University (For Differently Abled) Uttar Pradesh Act, 2009

Drugs And Cosmetics Act, 1940

Delhi Professional Colleges Or Institutions (Prohibition Of Capitation Fee, Regulation Of Admission, Fixation Of Non-Exploitative Fee And Other Measures To Ensure Equity And Excellence) Act, 2007

Deputy Director Of Fisheries (Planning), Class-I And Deputy Director Of Fisheries (Administration), Class-I, In The Commissionerate Of Fisheries, Gujarat State, Recruitment Rules, 2001

Delhi Prevention Of Defacement Of Property Act, 2007

Delhi Land Reforms Rules, 1954