Election Of Chairman Of The Board Of Trustees

Election Of The Chairman Of The Andhra Pradesh Medical Council Rules

Evacuee Interest (Separation) Andhra Pradesh Amendment Act, 1960

Evacuee Interest (Separation) Andhra Pradesh Supplementary (Extension And Amendment) Act, 1959

Evacuee Interest (Separation) Andhra Pradesh Supplementary Act, 1953

East Kolkata Wetlands (Conservation And Management) Act, 2006

Eastern Bengal And Assam Disorderly Houses Act, 1907

Eastern Distilleries (Private)Limited (Acquisition And Transfer Of Undertakings) Act, 1983

Eastern Frontier Rifles (West Bengal Battalion) Act, 1920

Electricity (Supply) (West Bengal Amendment) Act, 1979

Electricity (Supply) (West Bengal Amendment) Act, 1994

Elephants Preservation(Bengal Amendment) Act, 1932

Elvoc Private Limited (Acquisition And Transfer Of Undertakings) Act, 1985

Engel India Machines And Tools Limited (Acquisition And Transfer Of Undertakings) Act, 1986

Estates Partition Act, 1897

Essential Commodities (Bihar Amendment) Act, 1977

Ear Drums And Ear Bones (Authority For Use For Therapeutic Purposes) Act, 1982

Ear Drums And Ear Bones (Authority For Use For Therapeutic Purposes) Rules, 1985

East Punjab (Exchange Of Prisoners) Act, 1948

East Punjab Agricultural Pests, Diseases And Noxious Weeds Act, 1949

East Punjab Animal Contagious Diseases Act, 1948

East Punjab Ayurvedic And Unani Practitioners Act, 1949

East Punjab Control Of Bricks Supplies Act, 1949

East Punjab Opium Smoking Act, 1948

East Punjab Tractor Cultivation (Recovery Of Charges) Act, 1949

Electricity (Supply) Act, 1948

Empanelment Of Advocates As Standing Counsel, Additional Standing Counsel And Additional Public Prosecutor In High Court Of Delhi Guidelines, 2010

Eyes (Authority For Use For Therapeutic Purposes) Act, 1982

Electrician (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Electricity Duty Inspector, Class-Iii, Recruitment Rules, 2005

Electro Encephalogram Technician, Class-Iii (In The Subordinate Services At Directorate Of Medical Services) Recruitment Rules, 2004

Employment Of Manual Scavengers And Construction Of Dry Latrines (Prohibition) Act, 1993

Employment Of Manual Scavengers And Construction Of Dry Latrines (Prohibition) (Gujarat State) Rules, 2002

Employment Of Manual Scavengers And Construction Of Dry Latrines (Prohibition) Rules, 2000

English Stenographers, Grade-Ii In The Gujarat State Wakf Board, Recruitment Regulations, 2000

English Stenographer, Grade-Ii (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

English Stenographer, Grade-Iii (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

English Typist (Class Iii) (Panchayat Service) Recruitment Rules, 1998

Exemptions From Land Revenue (No.1) Act, 1863

Exemptions From Land Revenue (No.2) Act, 1863

Extension Officer (Agriculture), (Grade-Ii), (Class-Iii),(Panchayat Service) Recruitment Rules, 1998

Extension Officer (Animal Husbandry) (Panchayat Service) Recruitment Rules, 1997

Extension Officer (Co-Operation) (Panchayat Service Recruitment (Examination) Rules, 1974

Extension Officer (Co-Operation), (Class-Iii), (Panchayat Service) Recruitment Rules, 1998

Extension Officer (Education) (Class Iii) (Panchayat Service) Recruitment Rules, 1998

Extension Officer (Industries) (Class Iii) (Panchayat Service) Recruitment Rules, 1998

Extension Officer (Panchayat) (Class Iii) (Panchayat Service) Recruitment Rules, 1998

Epidemic Diseases (Bihar Amendment) Act, 1960

Evacuee Interest (Separation) Amendment (Extension To Bihar) Act, 1960

Electricity (Karnataka Amendment) Act, 2001

Electricity (Karnataka Amendment) Act, 2005

Electricity (Supply) (Karnataka Amendment) Act, 1980

Electricity Laws (Karnataka Amendment) Act, 1998

Evacuee Interest (Separation) Mysore Supplementary Act, 1953

Exchange Of High Denomination Bank Notes Act, 1946

Electricity (Supply) Kerala Amendment Act, 1983

Edulabad And Warangaon Parganas Laws Act, 1866

Electricity (Maharashtra Amendment) Act, 2005

Epidemic Diseases (Bombay Amendment) Act, 1953

Eradication Of Unfair Activities At Pandharpur Temples (For Providing Better Facilities For Worship) Act, 1980

Essential Commodities (Maharashtra Amendment) Act, 1975

Essential Commodities (Maharashtra Amendment) Act, 2002

Evacuee Interest (Separation)Supplementary Act, 1953

Exemption Of Land Revenue (No. 2) Act, 1863

Electricity (Supply) (Orissa Amendment) Act, 1981

Essential Commodities (Orissa Amendment) Act, 1976

East Punjab Conservation Of Fire-Wood Supplies Act, 1949

East Punjab Cotton (Statistics) Act, 1948

East Punjab Displaced Persons (Land Resettlement) Act, 1949

East Punjab Essential Services (Maintenance) Act, 1947

East Punjab Factories (Control Of Dismantling) Act, 1948

East Punjab Holdings (Consolidation And Prevention Of Fragmentation) Act, 1948

East Punjab Holdings (Consolidation And Prevention Of Fragmentation) Rules, 1949

East Punjab Improved Seeds And Seedlings Act, 1949

East Punjab Ministers Salaries (Amendment) Act, 2015

East Punjab Reclamation Of Land Act, 1949

East Punjab Urban Rent Restriction Act (Extension To Chandigarh) Act, 1974

East Punjab Urban Rent Restriction Act, 1949

East Punjab Utilization Of Lands (Haryana Amendment) Act, 2014

East Punjab Utilization Of Lands Act, 1949

East Punjab War Awards Act, 1948

Electricity Act (Punjab Amendment) Ordinance, 1971

Employment (Record Of Services) Act, 1951

Employment Of Children Act, 1991

Epidemic Diseases Act, 1958

Essential Personnel (Registration) (West Pakistan Amendment) Ordinance, 1965

Ex-Employees Of The Former Government Of East Pakistan (Appointment To Provincial Posts) Act, 1986

Explosive Substances (West Pakistan Amendment) Ordinance, 1970

Electricity (Supply) (Rajasthan Amendment) Act, 1976

Essential Commodities (Rajasthan Amendment) Act, 1960

East And West Tanjore Sessions Divisions (Validation) Act, 1931

Erode City Municipal Corporation Act, 2008

Evacuee Interest (Separation) Madras Supplementary Act, 1953

Electricity Laws (Uttar Pradesh Amendment) Act, 1974

Elephants Preservation Act, 1879

Employment Of Manual Scavengers And Construction Of Dry Latrines (Prohibition) Act, 1993

Essential Commodities (Amendment) Act, 1976

Essential Commodities (Amendment) Act, 1984

Essential Commodities (Amendment) Act, 1986

Essential Commodities (Second Amendment) Act, 1986

Essential Commodities (Special Provisions) Amendment Act, 1993

Essential Commodities (Uttar Pradesh Amendment) Act, 1974

Essential Commodities (Uttar Pradesh Amendment) Act, 1975

Essential Commodities (Uttar Pradesh Amendment) Act, 1978

Essential Commodities (Uttar Pradesh Second Amendment) Act, 1975

Excise Act, 1910

Eternal University (Establishment And Regulation) Act, 2008