Foreigners (Tribunals For Assam) Order, 2006

Fish Jalkar Management (Amendment) Act, 2010

Family Courts (High Court) Rules, 1999 Enforced W.E.F. 16.3.2000 Applied To The Family Courts Established In The State Of Gujarat Under Sec. 3 Of The Family Courts Act, 1984

Female Health Supervisor (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Female Health Worker (Class-Iii) (Panchayat Service) Recruitment Rules, 1999

Field Worker (Family Planning) (Class Iii) (Panchayat Service) Recruitment Rules, 1998

Fitter (Class-Iv) (Panchayat Service) Recruitment Rules, 1999

Factories (Karnataka Amendment) Act, 2002

Fiscal Responsibility Act, 2002

Factories (Maharashtra Amendment) Act, 2006

Factories (Maharashtra Amendment) Act, 2015

Flame University Act, 2014

Forest (Control Over Forests And Lands(Not Belonging To Government) (Bombay Area) Rules, 1950

Factories (Punjab Amendment) Act, 1940

Factories (West Pakistan Amendment) Ordinance, 1966

Fatima Jinnah Women University, Rawalpindi Ordinance, 1999

Foodstuffs And Fertilizers (Cancellation Of Authorizations And Dealerships) Ordinance, 1978

Forman Christian College, Lahore Act, 2004

Fraser Bridge Toll Tax Validation Act, 1957

Factories (Tamil Nadu Amendment) Act, 2007

Foreign Recruiting Act, 1874

Foreign Relations Act, 1932