CourtKutchehry - Legal Acts

Bare Acts

1035 results found

Central Acts
State Acts

Gajapathinagaram Taluk And Prakasam District (Formation) Act, 1970
Ganjam And Vizagapatam Act, 1839
Glanders And Farcy (Andhra Pradesh Extension And Amendment) Act, 1960
Government Securities Act, 1330
Greater Hyderabad Municipal Corporation (Amendment) Act, 2011
Garo Hills Autonomous District(Administration Of Justice)Rules, 1953
Garo Hills District (Administration Of Town Committees) Act, 1956
Garo Hills Fisheries Act, 1953
Gauhati Municipal Corporation Act, 1971
Goalpara Tenancy (Extension To Autonomous District Of Garo Hills) Act, 1953
Guwahati Building Construction (Regulation) Act, 2010
Guwahati Metropolitan Development Authority (Amendment) Act, 1989
Guwahati Prevention Of Defacement Of Property Act, 2006
Guwahati Waterbodies (Preservation And Conservation) Act, 2008
Gangasagar Mela Act, 1976
Ganges Printing Ink Factory Limited (Acquisition And Transfer Of Assets)Act, 1993
Garden Reach Municipality Act, 1932
Gluconate Limited (Acquisition And Transfer Of Undertakings) Act, 1986
Goondas Act, 1923
Great Eastern Hotel (Acquisition Of Undertaking) Act, 1980
Great Eastern Hotel (Taking Over Of Management) Act, 1975
Good Conduct Prisoners Probational Release Act, 1926
Gandhi National Memorial Fund (Local Authorities Donations) Act, 1953
Gandhidham (Development And Control Of Erection Of Buildings) Act, 1957
Gandhidham (Development And Control On Erection Of Buildings) (Amendment) Act, 1966
Ganpat University Act, 2005
Gas Companies Act, 1863 And The Bombay Gas Supply Act, 1939 (Extension) Act, 1958
Gas Companies Act, 1863
General Development Control Regulations For Special Economic Zone, 2007
Geological Assistant, Class-Iii, Recruitment Rules, 2004
Gidc Ankleshwar Notified Area Consolidated Tax Rules, 1980
Gidc Bharuch Notified Area Consolidated Tax Rules, 1991
Gidc Bulsar (Expanded) Notified Area Consolidated Tax Rules, 1991
Gidc Nandesari Notified Area Consolidated Tax Rules, 1980
Gidc Naroda Notified Area Consolidated Tax Rules, 1980
Gidc Odhav Notified Area Consolidated Tax Rules, 1980
Gidc P.C.C. Additional Notified Area Consolidated Tax Rules, 1998
Gidc P.C.C. Notified Area Consolidated Tax Rules, 1980
Gidc Pandesara Notified Area Consolidated Tax Rules, 1980
Gidc Umargaon Notified Area Consolidated Tax Rules, 1980
Gidc Valsad Notified Area Consolidated Tax Rules, 1980
Gidc Vapi Notified Area Consolidated Tax Rules, 1980
Gidc Vatwa Notified Area Consolidated Tax Rules, 1980
Gidc Vitthal Udyognagar Notified Area Consolidated Tax Rules, 1980
Governor Of Gujarat (Allowances And Privileges) Order, 1960
Gram Sevak (Panchayat Service) Recruitment (Examination) Rules, 1992
Gram Sevak (Class Iii) (Panchayat Service) Recruitment Rules, 1998
Gram Sevak (Panchayat Service) Recruitment (Examination) Rules, 1982
Guards, Class-Iii (In The Gujarat Subordinate Forest Service In The Forest Department) Recruitment Rules, 2004
Guj. Carriage Of Goods Taxation Act, 1962
Gujarat Panchayats (Recovery Of Taxes And Other Dues) Rules, 1963
Gujarat Tax On Luxuries (Hotels And Lodging Houses) Rules, 1992
Gujarat (Right Of Citizens To Public Services) Act, 2013
Gujarat (Second Supplementary) Appropriation Act, 1965
Gujarat (Second Supplementary) Appropriation Act, 1966
Gujarat (Second Supplementary) Appropriation Act, 1968
Gujarat (Second Supplementary) Appropriation Act, 1969
Gujarat (Second Supplementary) Appropriation Act, 1970
Gujarat (Supplementary) Appropriation Act, 1965
Gujarat (Supplementary) Appropriation Act, 1966
Gujarat (Supplementary) Appropriation Act, 1967
Gujarat (Supplementary) Appropriation Act, 1968
Gujarat (Supplementary) Appropriation Act, 1969
Gujarat (Supplementary) Appropriation Act, 1970
Gujarat (Supplementary) Appropriation Act, 1971
Gujarat (Supplementary) Appropriation Act, 2014
Gujarat (Supplementary) Appropriation Act, 2015
Gujarat (Third Supplementary) Appropriation Act, 1969
Gujarat Adaptation Of Laws (State And Concurrent Subjects) Order, 1960
Gujarat Advocates Welfare Fund Act, 1991
Gujarat Advocates Welfare Fund Regulations, 1991
Gujarat Affiliated Colleges Services Tribunal (Terms And Conditions Of Services Of Persons Constituting The Tribunal) Rules, 1982
Gujarat Affiliated Colleges Services Tribunal Act, 1982
Gujarat Agricultural Credit (Provision Of Facilities) Act, 1979
Gujarat Agricultural Credit (Provision Of Facilities) Rules, 1980
Gujarat Agricultural Lands Ceiling (Amendment) Act, 1968
Gujarat Agricultural Lands Ceiling (Compensation Bond) Rules, 1965
Gujarat Agricultural Lands Ceiling Act, 1960
Gujarat Agricultural Lands Ceiling Rules, 1961
Gujarat Agricultural Pests And Diseases Act, 1980
Gujarat Agricultural Produce Markets (Amendment) Act, 1965
Gujarat Agricultural Produce Markets (Amendment) Act, 2015
Gujarat Agricultural Produce Markets (Second Amendment) Act, 2015
Gujarat Agricultural Produce Markets Act, 1963
Gujarat Agricultural Produce Markets Rules, 1965
Gujarat Agricultural Universities (Amendment) Act, 2014
Gujarat Agricultural Universities (Second Amendment) Act, 2014
Gujarat Agricultural Universities Act, 2004
Gujarat Agricultural University Act, 1969
Gujarat Agriculture Department (Conditions Of Service Relating To Gazetted Posts In Gujarat Horticulture Services In Class-I And Class-Ii Officers Examination) Rules, 2004
Gujarat Ancient Monuments And Archaeological Sites And Remaining Rules, 1967
Gujarat Ancient Monuments And Archaeological Sites And Remains Act, 1965
Gujarat Animal Preservation (Amendment) Act, 2011
Gujarat Animals And Birds Sacrifices (Prohibition) Act, 1972
Gujarat Appropriate Authority (Constitution Of Provident Fund) Rules, 1987
Gujarat Appropriation (Excess Expenditure) (Fourth) Act, 2014
Gujarat Appropriation (Excess Expenditure) (Second) Act, 2014
Gujarat Appropriation (Excess Expenditure) (Third) Act, 2014
Gujarat Appropriation (Excess Expenditure) Act, 1965
Gujarat Appropriation (Excess Expenditure) Act, 1966
Gujarat Appropriation (Excess Expenditure) Act, 1968
Gujarat Appropriation (Excess Expenditure) Act, 1969
Gujarat Appropriation (Excess Expenditure) Act, 1970
Gujarat Appropriation (Excess Expenditure) Act, 2014
Gujarat Appropriation (Vote On Account) Act, 2014
Gujarat Appropriation Act, 1965
Gujarat Appropriation Act, 1966
Gujarat Appropriation Act, 1967
Gujarat Appropriation Act, 1968
Gujarat Appropriation Act, 1969
Gujarat Appropriation Act, 1970
Gujarat Appropriation Act, 1992
Gujarat Appropriation Act, 2014
Gujarat Appropriation Act, 2015
Gujarat Ayurved University Act, 1965
Gujarat Backward Classes Development Corporation Act, 1985
Gujarat Backward Classes Development Corporation Rules, 1988
Gujarat Canal Rules, 1962
Gujarat Carriage Of Good Taxation Rules, 1962
Gujarat Carriage Of Goods Taxation (Amendment) Act, 1964
Gujarat Carriage Of Goods Taxation (Repeal) Act, 1997
Gujarat Cattle (Import Control) Order, 1982
Gujarat Cattle (Movement Control) Order, 1975
Gujarat Cattle Fodder (Inter-District Movement Restriction) Order, 1999
Gujarat Charged Expenditure Act, 1960
Gujarat Cinemas (Regulation Of Exhibition By Video) Rules, 1984
Gujarat Cinemas (Regulation) Act, 2004
Gujarat Cinemas (Regulation) Rules, 1954
Gujarat Cinemas Regulation (Advertising Vans) Rules, 1963
Gujarat Cinemas Regulation Act, 2004
Gujarat Civil Courts (Amendment) Act, 2014
Gujarat Civil Courts Act, 2005
Gujarat Civil Services (Conduct) Rules, 1971
Gujarat Civil Services (Discipline And Appeal) Rules, 1971
Gujarat Civil Services (General Conditions Of Services) Rules, 2002
Gujarat Civil Services (Leave) Rules, 2002
Gujarat Civil Services (Pension) (Amendment) Rules, 2005
Gujarat Civil Services (Pension) Rules, 2002
Gujarat Civil Services Classification And Recruitment (General) Rules, 1967
Gujarat Civil Services Tribunal Act, 1972
Gujarat Civil Services Tribunal Of Payment Of Fees (Inspection Of Records And Certified Copies Thereof) Rules, 1988
Gujarat Closed Textile Undertakings (Nationalisation) Act, 1986
Gujarat Closed Textile Undertakings (Nationalisation) Rules, 1987
Gujarat Co Operative Department (Condition Of Service Relating To Subordinate Lower Standard Examination) Rules, 1993
Gujarat Co Operative Service Class-I Recruitment Rules, 1992
Gujarat Co-Operative Service, Class Ii Recruitment Rules, 1992
Gujarat Co-Operative Societies (Amendment) Act, 2013
Gujarat Co-Operative Societies (Amendment) Act, 2015
Gujarat Co-Operative Societies (Second Amendment) Act, 2013
Gujarat Co-Operative Societies Act, 1961
Gujarat Co-Operative Societies Rules, 1965
Gujarat Commissioners (Abolition Of Office) Act, 1964
Gujarat Commissions Of Inquiry (Procedure) Rules, 1969
Gujarat Compulsory Primary Education Act, 1961
Gujarat Conditions Of Detenfion (Pasa) Order, 1985
Gujarat Conditions Of Detention (Prevention Of Blackmarketing And Maintenance Of Supplies Of Essential Commodities) Order, 1980
Gujarat Conditions Of Detention Order, 1975
Gujarat Contingency Fund (Amendment) Act, 1967
Gujarat Contingency Fund (Amendment) Act, 1969
Gujarat Contingency Fund (Amendment) Act, 1970
Gujarat Contingency Fund (Temporary Increase) (Second) Act, 1986
Gujarat Contingency Fund (Temporary Increase) Act, 1972
Gujarat Contingency Fund (Temporary Increase) Act, 1976
Gujarat Contingency Fund (Temporary Increase) Act, 1980
Gujarat Contingency Fund (Temporary Increase) Act, 1982
Gujarat Contingency Fund (Temporary Increase) Act, 1983
Gujarat Contingency Fund (Temporary Increase) Act, 1984
Gujarat Contingency Fund (Temporary Increase) Act, 1986
Gujarat Contingency Fund (Temporary Increase) Act, 1987
Gujarat Contingency Fund (Temporary Increase) Act, 1988
Gujarat Contingency Fund (Temporary Increase) Act, 1993
Gujarat Contingency Fund (Temporary Increase) Act, 1998
Gujarat Contingency Fund Act, 1960
Gujarat Contingency Fund Rules, 1960
Gujarat Cooperative Societies And The Bombay Land Improvement Schemes (Amendment) Act, 1969
Gujarat Cotton Control Act, 1963
Gujarat Cotton Control Rules, 1965
Gujarat Cotton Ginning And Pressing Factories (Gujarat Unification And Amendment) Act, 1968
Gujarat Cotton Ginning And Pressing Factories Rules, 1974
Gujarat Court Fees Act, 2004
Gujarat Court Of Wards Act, 1963
Gujarat Court-Fees (Amendment) Act, 2014
Gujarat Court-Fees (Amendment) Act, 2015
Gujarat Dangs District Panchayat (Co-Optation Of Members) Rules, 1972
Gujarat Dangs District Panchayat (Election Of Sarpanchas As Member) Rules, 1972
Gujarat Dangs District Panchayat (President And Vice-President) Election Rules, 1972
Gujarat Devasthan Inams Abolition Act, 1969
Gujarat Devasthan Inams Abolition Rules, 1970
Gujarat Diseases Of Animals (Control) Act, 1963
Gujarat District Development Fund Rules, 1964
Gujarat District Gram Encouragement Fund (Investment And Sanction Of Incentive Grants) Rules, 1964
Gujarat District Panchayat Service Selection Committee (Consultation) Rules, 1964
Gujarat District Panchayat Service Selection Committee (Consultation) Rules, 1998
Gujarat District Panchayat Service Selection Committee (Functions) Rules, 1964
Gujarat District Panchayat Service Selection Committee (Functions) Rules, 1998
Gujarat District Panchayats (Appointment, Seniority, Pay And Allowances Of Board Officer) Rules, 1970
Gujarat District Panchayats (Co-Operation Of Members On Education Committee) Rules, 1968
Gujarat District Panchayats (Cost Of Collection Of Local Cess Of Land Revenue) Rules, 1964
Gujarat District Panchayats (Cost Of Collection Of Local Cess Of Land Revenue) Rules, 1995
Gujarat District Panchayats (Delegation Of Powers By The District Developmeat Officers) Rules, 1971
Gujarat District Panchayats (Delegation Of Powers By The District Development Officer) Rules, 1995
Gujarat District Panchayats (Grant Of Loan To Subordinate Panchayats) Rules, 1963
Gujarat District Panchayats Appeal Committee (Procedure) Rules, 1968
Gujarat District Panchayats Appeal Committee (Procedure) Rules, 1995
Gujarat District Panchayats Education Committee (Constitution And Functions) Rules, 1995
Gujarat District Panchayats Social Justice Committee (Constitution And Functions) Rules, 1995
Gujarat District Planning Committees (Amendment) Act, 2015
Gujarat District Primary Education Staff Selection Committee (Constitution, Powers And Duties) Rules, 1961
Gujarat District Village Encouragement Fund (Investment And Sanction Of Incentive Grants) Rules, 1997
Gujarat Dowry Prohibition Rules, 1999
Gujarat Dowry Prohibition Rules, 2003
Gujarat Education Cess (Amendment) Act, 1970
Gujarat Education Cess (Second Amendment) Act, 1965
Gujarat Education Cess (Validation) Act, 1976
Gujarat Education Cess (Validation) Act, 1977
Gujarat Education Cess Act, 1962
Gujarat Education Cess Rules, 1962
Gujarat Educational Institutions (Pre-Primary And Primary Teachers Training Colleges) Rules, 1984
Gujarat Educational Institutions (Regulation) Act, 1984
Gujarat Educational Institutions Services Tribunal (Amendment And Validation) Act, 2014
Gujarat Educational Institutions Services Tribunal Act, 2006
Gujarat Electricity Duty (Amendment) Act, 2012
Gujarat Electricity Duty (Amendment) Act, 2013
Gujarat Electricity Duty (Amendment) Act, 2015
Gujarat Electricity Industry (Emergency Transmission, Distribution And Supplies) Rules, 2003
Gujarat Electricity Industry (Re-Organisation And Regulation) Act, 2003
Gujarat Electricity Industry (Reorganisation And Regulation) Act, 2003
Gujarat Electricity Industry Reorganisation And Comprehensive Transfer Scheme, 2003
Gujarat Electricity Industry Reorganization And Comprehensive Transfer Scheme, 2003
Gujarat Electricity Industry Reorganization And Transfer Of Gandhinagar Thermal Power Stations Scheme, 2003
Gujarat Electricity Regulatory Commission (Budget, Annual Statement Of Accounts And Annual Report) Rules, 2003
Gujarat Electricity Regulatory Commission (Conditions Of Service Of Members) Rules, 2003
Gujarat Electricity Regulatory Commission (Consent Fees For Establishing Generation Set) Regulations, 2003
Gujarat Electricity Regulatory Commission (Court Fee Stamp In Appeal) Rules, 2003
Gujarat Electricity Regulatory Commission (Distribution Licence) Regulations, 2005
Gujarat Electricity Regulatory Commission (Electricity Supply Code And Related Matters) Regulations, 2005
Gujarat Electricity Regulatory Commission (Establishment Of Forum For Redressal Of Grievances Of The Consumers) Regulations, 2004
Gujarat Electricity Regulatory Commission (Establishment Of Forum For Redressal Of Grievances Of The Consumers) Regulations, 2004
Gujarat Electricity Regulatory Commission (Establishment Of Ombudsman) Regulations, 2004
Gujarat Electricity Regulatory Commission (Establishment Of Ombudsman)Regulations, 2004
Gujarat Electricity Regulatory Commission (Fees, Fines And Charges) Regulations, 2005
Gujarat Electricity Regulatory Commission (Generating Station Information) Rules, 2003
Gujarat Electricity Regulatory Commission (Gujarat Power System Management Standards) Regulations, 2005
Gujarat Electricity Regulatory Commission (Levy And Collection Of Fees And Charges By Sldc) Regulations, 2005
Gujarat Electricity Regulatory Commission (Licensees Power To Recover Expenditure Incurred In Providing Supply And Other Miscellaneous Charges) Regulations, 2005
Gujarat Electricity Regulatory Commission (Licensing Of Electricity Trading) Regulations, 2005
Gujarat Electricity Regulatory Commission (Licensing Of Transmission) Regulations, 2005
Gujarat Electricity Regulatory Commission (Oath Of Office And Of Secrecy By Members) Rules, 2003
Gujarat Electricity Regulatory Commission (Procedure For Filing Appeal Before The Appellate Authority) Regulations, 2004
Gujarat Electricity Regulatory Commission (Standard Of Performance Of Distribution Licensee) Regulations, 2005
Gujarat Electricity Regulatory Commission Fund Rules, 2005
Gujarat Electricity Regulatory Commission Member Resignation (Notice Period) Rules, 2003
Gujarat Electricity Supply Rules, 1966
Gujarat Electricity Supply Undertakings (Acquisition) Act, 1969
Gujarat Emergency Medical Services Act, 2007
Gujarat Entertainment Tax Act, 1977
Gujarat Entertainments Tax (Amendment) Act, 1997
Gujarat Entertainments Tax (Amendment) Act, 2000
Gujarat Entertainments Tax (Amendment) Act, 2013
Gujarat Entertainments Tax (Amendment) Act, 2014
Gujarat Entertainments Tax (Exhibition By Means Of Cable Television And Antenna) Rules, 1993
Gujarat Entertainments Tax Rules, 1979
Gujarat Essential Commodities And Cattle (Control) Act, 2005
Gujarat Essential Services Maintenance Act, 1972
Gujarat Fertilizers Company Limited Notified Area Consolidated Tax Rules, 1998
Gujarat Fire Prevention And Life Safety Measures Act, 2013
Gujarat Fiscal Responsibility Rules, 2006
Gujarat Fisheries Act, 2003
Gujarat Fisheries Rules, 2003
Gujarat Forensic Sciences University (Amendment) Act, 2014
Gujarat Freedom Of Religion Act, 2003
Gujarat Gas (Regulation Of Transmission, Supply And Distribution) Act, 2001
Gujarat Gram And Nagar Pancahyats Elections Rules, 1962
Gujarat Gram And Nagar Panchayat (Custody And Investment Of Gram And Nagar Funds) Rules, 1963
Gujarat Gram And Nagar Panchayats (Procedure) Rules, 1963
Gujarat Gram And Nagar Panchayats (Ufa-Sarpanch, Chairman And Vice Chairman) Election Rules, 1962
Gujarat Gram And Nagar Panchayats Financial, Accounts And Budget Rules, 1964
Gujarat Gram And Nagar Panchayats Secretaries, (Functions And Duties) Rules, 1963
Gujarat Gram And Nagar Panchayats Social Justice Committee (Constitution And Functions) Rules, 1975
Gujarat Gram And Nagar Panchayats Taxes And Fees Rules, 1964
Gujarat Gram And Nagar Panchayats Watch And Ward (Costs) Rules, 1970
Gujarat Gram Panchayat Motion Of Noconfidence Against Sarpanch (Manner Of Voting By Gram Sabha) Rules, 1975
Gujarat Gram Panchayat Secretaries (Recruitment Training And Condition Of Service) Rules, 1971
Gujarat Gram Panchayats (Gram Sabha Meetings And Functions) Rules, 1964
Gujarat High Court (Right To Information) Rules, 2005
Gujarat High Court (Uniformity In Jurisdiction) Act, 1965
Gujarat High Court Rules, 1993
Gujarat Higher Secondary Schools Services Tribunal (Procedure) Regulations, 1985
Gujarat Higher Secondary Schools Services Tribunal Act, 1983
Gujarat Home Guards Act, 1947
Gujarat Homeopathic (Regulations, Examinations, Degrees Etc.) Validation Act, 1978
Gujarat Homeopathic Act, 1963
Gujarat Homeopathic Rules, 1965
Gujarat Homoeopathic (Amendment) Act, 1965
Gujarat Homoeopathic (Amendment) Act, 1967
Gujarat Housing Board Act, 1961
Gujarat Housing Board Rules, 1977
Gujarat Imposition Of Taxes By Municipalities (Validation) Act, 1963
Gujarat Industrial Development Act, 1962
Gujarat Industrial Development Corporation (Board Meeting) (First Amendment) Regulations, 1992
Gujarat Industrial Development Corporation (Payment Of Gratuity To Employees) Regulations, 1978
Gujarat Industrial Development Corporation (Supply Of Water To The Industrial Estates) Regulations, 1991
Gujarat Industrial Development Corporation General Development Conditions For PlotLand Allotted In Gidc Estate Regulations, 1996
Gujarat Industrial Development Corporation, Drainage Regulations, 1990
Gujarat Information Department (Gujarat State Press Accreditation) Rules, 2000
Gujarat Infrastructure Development (Amendment) Act, 2006
Gujarat Infrastructure Development Act, 1999
Gujarat Irrigation And Drainage Act, 2013
Gujarat Khadi And Village Industries Act, 2006
Gujarat Khar Lands Act, 1963
Gujarat Land Acquisition (Industrial Areas) (Repeal) Act, 1966
Gujarat Land Revenue Rules, 1972
Gujarat Land Tenures Abolition (Extension Of Period For Claiming Compensation Act, 1961
Gujarat Land Tenures Abolition Laws (Amendment) Act, 1965
Gujarat Legislative Assembly (Leader Of The Opposition) (Free Transit By Air) Reimbursement Rules, 2004
Gujarat Legislative Assembly (Leader Of The Opposition) (Free Transit By Railway) Rules, 2004
Gujarat Legislative Assembly (Leader Of The Opposition) Salary And Allowance Rules, 1979
Gujarat Legislative Assembly (Leader Of The Opposition) Salary And Allowances Act, 1979
Gujarat Legislative Assembly (Speaker And Deputy Speaker) (Free Transit By Air) Reimbursement Rules, 2004
Gujarat Legislative Assembly (Speaker And Deputy Speaker) (Free Transit By Railway) Rules, 2004
Gujarat Legislative Assembly (Speaker And Deputy Speaker) Medical Attendance And Treatment Rules, 1963
Gujarat Legislative Assembly (Speaker And Deputy Speaker) Salaries And Allowances Act, 1960
Gujarat Legislative Assembly (Speaker) Maintenance And Repairs Of Conveyance Rules, 1963
Gujarat Legislative Assembly (Speaker) Medical Attendance And Treatment Rules, 1963
Gujarat Legislative Assembly Members (Disqualification On Ground Of Defection) Rules, 1990
Gujarat Legislative Assembly Members (Free Transit By Railway) Rules, 1965
Gujarat Legislative Assembly Members (Free Transit By Road Transport Service) Rules, 1960
Gujarat Legislative Assembly Members (Medical Attendance) Rules, 1964
Gujarat Legislative Assembly Members (Removal Of Disqualifications) Act, 1960
Gujarat Legislative Assembly Members (Travel Facilities By Air) Reimbursement Rules, 1999
Gujarat Legislative Assembly Members Pension (Repeal) Act, 2001
Gujarat Legislative Assembly Members Pension Act, 1984
Gujarat Legislative Assembly Members Salaries And Allowances (Amendment) Act, 1965
Gujarat Legislative Assembly Members Salaries And Allowances (Amendment) Act, 1966
Gujarat Legislative Assembly Members Salaries And Allowances (Amendment) Act, 1968
Gujarat Legislative Assembly Members Salaries And Allowances (Amendment) Act, 1970
Gujarat Legislative Assembly Members Salaries And Allowances Act, 1960
Gujarat Legislative Assembly Members(Road Transport Service) Travel Fare Reimbursement Rules, 1981
Gujarat Legislative Assembly Proceedings (Protection Of Publication) Act, 1961
Gujarat Legislative Assembly Speaker And Deputy Speaker Maintenance And Repairs Of Conveyance Rules, 1963
Gujarat Lifts And Escalators (Amendment) Act, 2013
Gujarat Lifts And Escalators Act, 2000
Gujarat Lifts And Escalators Rules, 2001
Gujarat Live Stock Improvement Act, 1980
Gujarat Live Stock Improvement Rules, 1989
Gujarat Local Authorities (Emergency Provisions) Act, 1965
Gujarat Local Authorities (Extension Of Term And Laws Amendment) Act, 1978
Gujarat Local Authorities (Extension Of Term) (Repeal) And The Gujarat Panchayats (Amendment) Act, 1963
Gujarat Local Authorities (Temporary Postponement Of Elections) Act, 1994
Gujarat Local Authorities Census Expenses Contribution Rules, 1980
Gujarat Local Authorities Laws (Amendment) Act, 2009
Gujarat Local Authorities Laws (Amendment) Act, 2015
Gujarat Local Authorities Laws (Second Amendment) Act, 2015
Gujarat Local Fund Audit (Amendment) Act, 1968
Gujarat Local Fund Audit Act, 1963
Gujarat Local Fund Audit Rules, 1974
Gujarat Lokayukta (Conditions Of Service) Rules, 1992
Gujarat Lokayukta Aayog Act, 2013
Gujarat Lokayukta Act, 1986
Gujarat Lokayukta Rules, 1989
Gujarat Maritime Board (Conditions And Procedures For Granting Permission For Utilizing Shipbreaking Plots) Regulations, 1994
Gujarat Maritime Board (Conditions And Procedures For Granting Permission For Utilising Ship Recycliing Plots) Regulations, 2006
Gujarat Maritime Board (Conditions And Procedures For Granting Permission For Utilising Ship Recycling Plots) Regulation, 2006
Gujarat Maritime Board (Fees And Allowances Payable To Members) Rules, 1982
Gujarat Maritime Board (Landing And Wharfage) Regulations, 1986
Gujarat Maritime Board (Mode Of Executing Contracts Under Section 24) Rules, 1982
Gujarat Maritime Board (Procedure For Meetings Of The Board And Its Committees) Regulations, 1982
Gujarat Maritime Board Act, 1981
Gujarat Maritime Board Employees (General Provident Fund) Regulations, 1985
Gujarat Maritime Board Employees (Welfare Fund) Regulations, 1984
Gujarat Maritime Board Ship Recycling Regulations, 2003
Gujarat Maritime Board, (Appointment Of Members And Meetings Of Local Advisory Committees) Rules, 1982
Gujarat Medical Council Act, 1967
Gujarat Medical Council Rules, 1969
Gujarat Medical Practitioners (Amendment) Act, 1966
Gujarat Medical Practitioners Act, 1963
Gujarat Medical Practitioners Rules, 1983
Gujarat Medicare Service Persons And Medicare Service Institutions (Prevention Of Violence And Damage Or Loss Of Property) Act, 2012
Gujarat Milch And Draught Cattle (Control Of Movement) Order, 1983
Gujarat Mineral (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2005
Gujarat Mineral Rights Tax Act, 1985
Gujarat Mineral Rights Tax Rules, 1986
Gujarat Minimum Wages Rules, 1961
Gujarat Ministers (Medical Attendance And Treatment) Rules, 1964
Gujarat Ministers (Scale Of Expenditure On Furnishing Residence) Rules, 1988
Gujarat Ministers Salaries And Allowances Act, 1960
Gujarat Ministersand Deputy Ministers Maintenance And Repairs Of Conveyance Rules, 1962
Gujarat Minor Forest Produce Trade Nationalisation Act, 1979
Gujarat Minor Forest Produce Trade Nationalisation Rules, 1979
Gujarat Minor Mineral Concession Rules, 2010
Gujarat Money-Lenders (Amendment) Act, 2015
Gujarat Motor Spirit Cess Act, 2001
Gujarat Motor Spirit Cess Rules, 2001
Gujarat Motor Transport Vehicle Toll Act, 1992
Gujarat Motor Transport Vehicle Toll Rules, 1992
Gujarat Motor Transport Vehicles Toll Act, 1992
Gujarat Motor Vehicles (Requisitioning And Control) Act, 1987
Gujarat Motor Vehicles (Requisitioning And Control) Rules, 1992
Gujarat Motor Vehicles (Taxation Of Passengers) (Amendment) Act, 2014
Gujarat Motor Vehicles Rules, 1989
Gujarat Motor Vehicles Tax (Amendment) Act, 2015
Gujarat Municipal Chief Officer (Pre-Service Training And Examination) Rules, 2003
Gujarat Municipal Finance Board (Term Of Office And Conditions Of Service Of Chairman And Members) Rules, 1979
Gujarat Municipal Finance Board Act, 1979
Gujarat Municipal Finance Board Recruitment And Conditions Of Service Of Secretary Rules, 1979
Gujarat Municipal Finance Board, Financial And Accounts Rules, 1986
Gujarat Municipalities (Amendment) Act, 1965
Gujarat Municipalities (Amendment) Act, 1968
Gujarat Municipalities (Amendment) Act, 1969
Gujarat Municipalities (Amendment) Act, 1970
Gujarat Municipalities (Amendment) And (Municipality Of Petlad Validating Provisions) Act, 1966
Gujarat Municipalities (Cattle Pounds) Rules, 1965
Gujarat Municipalities (Conduct Of Election) Rules, 1994
Gujarat Municipalities (Cost Of Local Cess On Land Revenue And Water Rate), Rules, 1979
Gujarat Municipalities (Declaration Of Municipal Borough Inquiry) Rules, 1982
Gujarat Municipalities (Expenditure On Public Reception, Ceremony, Entertainment Of Exhibition) Rules, 1965
Gujarat Municipalities (Manner Of Sale Of Impounded Cattle) Rules, 1965
Gujarat Municipalities (President And Vice President) Election Rules, 1964
Gujarat Municipalities (Registration Of Voters) Rules, 1994
Gujarat Municipalities (Reservation Of Sc, St, Bc And Women For The Office Of The President) Rules, 1994
Gujarat Municipalities (Reservation Of Sc, St, Bc And Women For The Office Of The President) Rules, 1995
Gujarat Municipalities (Service Of Special Notice For Payment Of Arrears) Rules, 1965
Gujarat Municipalities Act, 1963
Gujarat Municipalities Octroi (Agricultural Produce) Rules, 1968
Gujarat Municipalities Premises (Eviction) Rules, 1965
Gujarat Municipalities Preparation And Maintenance Of Part Ii Of List Of Voters Rules, 1979
Gujarat Municipality (Collection Of Octroi By Lease, Public Auction Or Private Contract) Rules, 1995
Gujarat Nagar Panchayat Secretaries (Departmental Examination)Rules, 1992
Gujarat National Law University Act, 2003
Gujarat New Capital (Periphery) Control (Amendment) Act, 1965
Gujarat New Capital (Periphery) Control (Publication Of Notification) Rules, 1965
Gujarat New Capital (Periphery) Control (Repeal) Act, 2003
Gujarat New Capital (Periphery) Control Act, 1960
Gujarat New Capital (Periphery) Control Rules, 1967
Gujarat Nurses, Mid Wives And Health Visitors Act, 1968
Gujarat Nurses, Midwives And Health Visitors Rules, 1970
Gujarat Nyaya Panch And Conciliation Panch (Election) Rules, 1963
Gujarat Nyaya Panchayat (Procedure) Rules, 1963
Gujarat Obsequial Dinners (Control) Act, 1963
Gujarat Official Languages Act, 1961
Gujarat Ownership Flats Act, 1973
Gujarat Ownership Flats Rules, 1974
Gujarat Panchayat Service General Provident Fund Rules, 2002
Gujarat Panchayat (Absorption, Seniority, Pay And Allowances) Rules, 1965
Gujarat Panchayat (Cattle Pounds) Rules, 1963
Gujarat Panchayat (Honorarium And Allowances To Acting Chairman Of Education Committee) Rules, 1970
Gujarat Panchayat (Payment Of Lump-Sum Contribution By Factories In Lieu Of Taxes) Rules, 1998
Gujarat Panchayat (Reconstruction Of Certain Grant Panchayats) Act, 1979
Gujarat Panchayat Allocated Servants (Re-Allocation To State Service) Rules, 1996
Gujarat Panchayat Allocated Servants (Re-Allocation To State Sevice) Rules, 1964
Gujarat Panchayat Secretary (Panchayat Service) Recruitment (Competetive Examination) Rules, 1987
Gujarat Panchayat Serivce (Conditions Of Service) Rules, 1977
Gujarat Panchayat Servant (Condition For Joining Military Service) Rules, 1967
Gujarat Panchayat Service (Appointing Authorities) Rules, 1967
Gujarat Panchayat Service (Appointing Authorities) Rules, 1996
Gujarat Panchayat Service (Classification And Recruitment) Rules, 1967
Gujarat Panchayat Service (Classification] And Recruitment) Rules, 1967
Gujarat Panchayat Service (Condition Of Service Relating To Clerk, Typist (Gujarati Of English) Or Computer, Departmental Examination) Rules, 1984
Gujarat Panchayat Service (Conditions Of Service) Rules, 1996
Gujarat Panchayat Service (Discipline And Appeal) Rules, 1997
Gujarat Panchayat Service (Eligibility For Promotion To Cadres In State Services) Rules, 1996
Gujarat Panchayat Service (Examination Rules) (Amendment) Rules, 1966
Gujarat Panchayat Service (General Provident Fund) Rules, 1971
Gujarat Panchayat Service (Gujarati Language Examination) Rules, 1964
Gujarat Panchayat Service (Hindi Examination) Rules, 1965
Gujarat Panchayat Service (Pension) Rules, 1976
Gujarat Panchayat Service (Pension) Rules, 1999
Gujarat Panchayat Service (Promotions To Cadres In State Services) Rules, 1974
Gujarat Panchayat Service (Recruitment Of Primary Teachers) Rules, 1970
Gujarat Panchayat Service (Social Welfare Branch) (Departmental Examination) Rules, 1984
Gujarat Panchayat Service (Transfer Of Servants) Rules, 1968
Gujarat Panchayat Service (Transfer Of Servants) Rules, 1995
Gujarat Panchayat Service Selection Board (Consultation) Rules, 1964
Gujarat Panchayat Service Selection Board (Consultation) Rules, 1998
Gujarat Panchayat Service Selection Board (Functions) Rules, 1998
Gujarat Panchayat Service, Allocated Employees (Absorption, Seniority, Pay And Allowances) Rules, 1997
Gujarat Panchayat Services (Class-Iii) Recruitment (Examination) Rules, 1999
Gujarat Panchayat Services (Conduct) Rules, 1964
Gujarat Panchayat Services (Conduct) Rules, 1998
Gujarat Panchayat Services (Reservation Of Vacancies For Ex-Servicemen In Class-Iii And Class-Iv Posts And Service) Rules, 2005
Gujarat Panchayat Services Selecfion Board (Functions) Rules, 1964
Gujarat Panchayats (Allowance For Attendance Of Meeting To Technical Persons) Rules, 1971
Gujarat Panchayats (Amendment) Act, 1965
Gujarat Panchayats (Amendment) Act, 1966
Gujarat Panchayats (Amendment) Act, 1968
Gujarat Panchayats (Appellate Powers Of Panchayat) Rules, 1979
Gujarat Panchayats (Appellate Powers Of Panchayat) Rules, 1995
Gujarat Panchayats (Declaration Of (Gram, Nagar Municipal Borough Or Inquiry) Rules, 1962
Gujarat Panchayats (Disciplinary Action Against Class-Iii Deputed Servants) Rules, 1970
Gujarat Panchayats (Disciplinary Action Against Class-Iii Servants On Deputation) Rules, 1997
Gujarat Panchayats (District Equalisation Fund) (Investment And Special Grants) Rules, 1964
Gujarat Panchayats (District Equalisation Fund) (Investment And Special Grants) Rules, 1995
Gujarat Panchayats (Execution Of Works Development Schemes, Grant-In-Aid And Acquisition Of Property) Rules, 1968
Gujarat Panchayats (Execution Of Works, Development Schemes, Grant-In-Aid And Acquisition Of Property) Rules, 1995
Gujarat Panchayats (Extension Of Rules To Bangs District) Rules, 1972
Gujarat Panchayats (Gramdan Provisions) Act, 1966
Gujarat Panchayats (Gramdan) Rules, 1967
Gujarat Panchayats (Honorarium To Officials) Rules, 1995
Gujarat Panchayats (Payment Of Lumpsum Contribution By Factories In Lieu Of Taxes) Rules, 1964
Gujarat Panchayats (Powers Of District Development Officers And Taluka Development Officers To Grant Leave) Rules, 1995
Gujarat Panchayats (Powers Of District Development Officers And Taluka Development Officers) Rules, 1963
Gujarat Panchayats (Procedure) Rules, 1997
Gujarat Panchayats (Publication Of Notice For Stoppage Or Discontinuance Of Public Road Or Street) Rules, 1966
Gujarat Panchayats (Recovery Of Taxes And Other Dues) Rules, 1995
Gujarat Panchayats (Second Amendment) Act, 1965
Gujarat Panchayats (Service Of Special Notice) Rules, 1969
Gujarat Panchayats (Special Notice For Recovery Of Arrears Of Dues) Rules, 1995
Gujarat Panchayats (State Equalisation Fund) (Special Grants) Rules, 1964
Gujarat Panchayats (State Equalisation Fund)(Special Grants) Rules, 1995
Gujarat Panchayats (Travelling Allowance To Invitee) Rules, 1978
Gujarat Panchayats (Travelling Allowance To Officials And Members) Rules, 1964
Gujarat Panchayats (Travelling Allowance To Officials And Members) Rules, 1997
Gujarat Panchayats (Unauthorised Occupation Of Panchayat Premises And Property) Rules, 1964
Gujarat Panchayats (Unauthorised Occupation Of Panchayat Premises And Property) Rules, 1995
Gujarat Panchayats Act, 1961
Gujarat Panchayats Act, 1993
Gujarat Panchayats Allocated Servants Examination Rules, 1965
Gujarat Panchayats And The Gujarat New Capital (Periphery) Control (Amendment) Act, 1965
Gujarat Panchayats Election Of President Of District Panchayat (Manner Of Allotment Of Reserved Offices Of President By Rotation) Rules, 1994
Gujarat Panchayats Election Of President Of Taluka Panchayat (Manner Of Allotment Of Reserved Offices Of President By Rotation) Rules, 1994
Gujarat Panchayats Elections Rules, 1994
Gujarat Panchayats Lent Servants Rules, 1966
Gujarat Panchayats Lent Servants Rules, 1996
Gujarat Panchayats Loans Rules, 1964
Gujarat Panchayats Loans Rules, 1995
Gujarat Panchayats Preparataion And Maintenance Of Part-Ii Of List Of Voters (And Publication Of Part I And Part Ii Of List Of Voters) Rules, 1978
Gujarat Panchayats Service (Casual Leave And Special Casual Leave) Rules, 1966
Gujarat Panchayats Service (Discipline And Appeal) Rules, 1964
Gujarat Panchayats Service Selection Board (Conditions Of Service) Order, 1997
Gujarat Panchayats Services (Reservation And Posts For Women) Rules, 1997
Gujarat Panchayats Services Classification And Recruitment (General) Rules, 1998
Gujarat Patel Watans Abolition Act, 1961
Gujarat Patel Watans Abolition Rules, 1962
Gujarat Payment Of Un-Employment Allowance To Workmen In Factories Act, 1981
Gujarat Payment Of Unemployment Allowance To Workmen In Factories Act, 1981
Gujarat Physically Handicapped Persons (Employment In Factories) Act, 1982
Gujarat Police Department Head Clerk (In The Subordinate Service) Recruitment Rules, 1989
Gujarat Police Sub-Inspector (Unarmed Branch) Competitive Examination Rules, 2004
Gujarat Police Sub-Inspector (Unarmed Branch) Examination Rules, 1998
Gujarat Police Sub-Inspector (Unarmed Branch) Special Competitive Examination Rules, 2004
Gujarat Police Sub-Inspectors (Unarmed Male Branch) (Recruitment Examination) Rules, 1980
Gujarat Prevention Of Anti-Social Activities Act, 1985
Gujarat Prevention Of Begging Rules, 1964
Gujarat Prevention Of Food Adulteration Rules, 1961
Gujarat Primary Education (Amendment) Act, 2015
Gujarat Primary Education Act, 1947
Gujarat Private Security Agencies Rules, 2007
Gujarat Private Universities (Amendment) Act, 2012
Gujarat Private Universities (Amendment) Act, 2013
Gujarat Private Universities (Amendment) Act, 2014
Gujarat Private Universities (Amendment) Act, 2015
Gujarat Private Universities (Second Amendment) Act, 2014
Gujarat Private Universities (Second Amendment) Act, 2015
Gujarat Private Universities Act, 2009
Gujarat Probationary Deputy Superintendent Of Police (Departmental Examination) Rules, 1971
Gujarat Professional Civil Engineers Act, 2006
Gujarat Professional Medical Educational Colleges Or Institutions (Regulation Of Admission And Fixation Of Fees) Act, 2007
Gujarat Professional Technical Educational Colleges Or Institutions (Regulation Of Admission And Fixation Of Fees) (Amendment) Act, 2013
Gujarat Professional Technical Educational Colleges Or Institutions (Regulation Of Admission And Fixation Of Fees) Act, 2007
Gujarat Prohibition (Amendment) Act, 2015
Gujarat Prohibition Confiscated Or Forfeited Articles (Disposal) Regulations, 2004
Gujarat Prohibition Of Maintenance Of Private Armed Force Act, 1989
Gujarat Prohibition Of Transfer Of Immovable Property And Provision For Protection Of Tenants From Eviction From Premises In Disturbed Areas Act, 1986
Gujarat Prohibition Of Transfer Of Immovable Property And Provision For Protection Of Tenants From Eviction From Premises In Disturbed Areas Act, 1991
Gujarat Prohibition Of Transfer Of Immovable Property And Provision For Protection Of Tenants From Eviction From Premises In Disturbed Areas Rules, 1986
Gujarat Prohibition Of Transfer Of Immovable Property And Provision For Protection Of Tenants From Eviction From Premises In Disturbed Areas Rules, 1991
Gujarat Protection Of Interest Of Depositors (In Financial Establishments) Act, 2003
Gujarat Protection Of Interest Of Depositors (In Financial Establishments) Rules, 2005
Gujarat Provincial Municipal Corporations Act, 1949
Gujarat Provision For Disqualification Of Members Of Local Authorities For Defection Act, 1986
Gujarat Provision For Disqualification Of Members Of Local Authorities For Defection Rules, 1987
Gujarat Public Authorities Seals Act, 2004
Gujarat Public Autorities Seals Act, 2004
Gujarat Public Libraries Act, 2001
Gujarat Public Moneys (Recovery Of Dues) Act, 1979
Gujarat Public Moneys (Recovery Of Dues) Rules, 1980
Gujarat Public Premises (Eviction Of Unauthorised Occupants) Act, 1972
Gujarat Public Premises (Eviction Of Unauthorised Occupants) Rules, 1974
Gujarat Public Trusts (Repeal) Act, 2012
Gujarat Public Trusts Act, 2011
Gujarat Public Works Contracts Disputes Arbitration Tribunal (Amendment) Act, 2015
Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992
Gujarat Public Works Contracts Disputes Arbitration Tribunal Regulations, 1997
Gujarat Public Works Disputes Arbitration Tribunal Rules, 1993
Gujarat Purchase Tax On Sugarcane Act, 1989
Gujarat Purchase Tax On Sugarcane Rules, 1999
Gujarat Rajya Khadi And Gramodyog Board (Members Allowances) Rules, 1962
Gujarat Rajya Khadi And Gramodyog Board (Procedure And Disposal Of Business At Meetings) Regulations, 1973
Gujarat Rajya Khadi Gramodyog Board Contributory Provident Fund Rules, 1974
Gujarat Rajya Khadi Gramodyog Board Employees Gratuity Regulations, 1971
Gujarat Rajya Khadi Gramodyog Board Officers And Servants (Conditions Of Service) Regulations, 1973
Gujarat Registration Of Births And Deaths Rules, 2004
Gujarat Registration Of Marriages Act, 2006
Gujarat Regularisation Of Unauthorised Development (Amendment) Act, 2013
Gujarat Regularisation Of Unauthorised Development Act, 2001
Gujarat Regularisation Of Unauthorised Development Act, 2011
Gujarat Repealing Act, 2000
Gujarat Repealing Act, 2004
Gujarat Repealing Act, 2014
Gujarat Restriction On Consumption And Regulation Of Supply Of Electrical Energy And Periods Of Works Order, 1984
Gujarat Revenue Tribunal Rules, 1982
Gujarat Right To Information Rules, 2005
Gujarat Rural Debtors Relief Act, 1976
Gujarat Rural Debtors Relief Rules, 1976
Gujarat Rural Development Cess Act, 1984
Gujarat Rural Development Cess Rules, 1984
Gujarat Rural Housing Board Act, 1972
Gujarat Rural Housing Board Rules, 1978
Gujarat Sales Tax (Amendment) Act, 1971
Gujarat Sales Tax (Amendment) Act, 1979
Gujarat Sales Tax (Amendment) Act, 1982
Gujarat Sales Tax (Amendment) Act, 1995
Gujarat Sales Tax (Amendment) Act, 1997
Gujarat Sales Tax (Amendment) Act, 2001
Gujarat Sales Tax (Fourth Amendment) Rules, 1981
Gujarat Sales Tax (Second Amendment) Act, 1982
Gujarat Sales Tax (Second Amendment) Act, 1986
Gujarat Sales Tax (Second Amendment) Act, 2001
Gujarat Sales Tax (Second Amendment) Rules, 1981
Gujarat Sales Tax (Third Amendment) Act, 1986
Gujarat Sales Tax (Third Amendment) Rules, 1981
Gujarat Sales Tax (Validation) Act, 1997
Gujarat Sales Tax Act, 1969
Gujarat Sales Tax Rules, 1970
Gujarat Sales Tax Settlement Commission Regulations, 1980
Gujarat Sales Tax Tribunal Regulations, 1973
Gujarat Scheduled Castes Development Corporation Act, 1985
Gujarat Secondary Education Act, 1972
Gujarat Secondary Education Regulations, 1974
Gujarat Secondary Education Tribunal (Procedure) Order, 1974
Gujarat Services Tribunal Regulations, 1977
Gujarat Shops And Establishments (Employees Life Insurance) Act, 1980
Gujarat Shops And Establishments Act, 1948
Gujarat Short Title (Amendment) Act, 2011
Gujarat Short Titles (Amendment) Amending Act, 2013
Gujarat Sick Textile Undertakings (Nationalisation) Act, 1986
Gujarat Slum Areas (Improvement, Clearance And Redevelopment) Act, 1973
Gujarat Slum Areas (Improvement, Clearance And Redevelopment) Rules, 1975
Gujarat Slum Clearance Board (Condition Of Service Of Officers And Servant) Rules, 1976
Gujarat Slum Clearance Board (Other Functions) Rules, 1979
Gujarat Smoke Nuisances Act, 1963
Gujarat Smoke-Nuisances Act, 1963
Gujarat Smoke-Nuisances Rules, 1966
Gujarat Special Economic Zone Act, 2004
Gujarat Special Economic Zone Regulations, 2007
Gujarat Special Economic Zone Rules, 2005
Gujarat Specified Co-Operative Societies (Election To Committees) Rules, 1982
Gujarat Spirituous Preparation Rules, 2005
Gujarat Stamp (Amendment) Act, 2013
Gujarat Stamp (Amendment) Act, 2014
Gujarat Stamp Laws (Amendment) Act, 1965
Gujarat Stamp Rules, 1978
Gujarat Stamps Supply And Sales Rules, 1987
Gujarat State Co-Operative Tribunal Regulations, 1964
Gujarat State Commission For Women Act, 2002
Gujarat State Disaster Management Act, 2003
Gujarat State Disaster Management Rules, 2006
Gujarat State Employment Guarantee Council Rules, 2008
Gujarat State Fertilizers And Chemicals Limited Motikhavdi - Sikka Project Notified Area Consolidated Tax Rules, 1999
Gujarat State Fertilizers And Chemicals Limited Motikhavdi-Sikka Project Notified Area Consolidated Tax Rules, 1999
Gujarat State Fertilizers And Chemicals Limited Motikhavdi-Sikka Project Notified Area Consolidated Tax Rules, 2003
Gujarat State Fertilizers Company Limited Notified Area Consolidated Tax Rules, 2003
Gujarat State Guarantees (Amendment) Act, 1966
Gujarat State Guarantees (Amendment) Act, 1969
Gujarat State Guarantees Act, 1963
Gujarat State Guests Rules, 2004
Gujarat State Judicial Service Rules, 2005
Gujarat State Legislature (Use Of The English Language) Act, 1964
Gujarat State Lottery Rules, 1981
Gujarat State Municipal Chief Officers Service (Recruitment, Absorption And Conditions Of Service) Rules, 1996
Gujarat State School Service Commission Act, 2013
Gujarat State Tax On Professions, Trades, Callings And Employment Act, 1976
Gujarat State Tax On Professions, Trades, Callings And Employments (Amendment) Act, 2008
Gujarat State Tax On Professions, Trades, Callings And Employments (Amendment) Rules, 2008
Gujarat State Tax On Professions, Trades, Callings And Employments Tribunal Regulations, 1980
Gujarat State Tax On Professions,Trades Callings And Employments Rules, 1976
Gujarat State Wakf Regulations, 2000
Gujarat Statutory Bodies Laws (Amendment And Validation) Act, 1999
Gujarat Surviving Alienations Abolition (Amendment) Act, 1965
Gujarat Surviving Alienations Abolition (Compensation Bonds) Rules, 1968
Gujarat Surviving Alienations Abolition Act, 1963
Gujarat Surviving Alienations Abolition Rules, 1963
Gujarat Taluka And District Panchayat Election Rules, 1975
Gujarat Taluka And District Panchayats (Custody Of Taluka And District Fund) Rules, 1995
Gujarat Taluka And District Panchayats (Custody Of Taluka And District Funds) Rules, 1963
Gujarat Taluka And District Panchayats (Honorarium And Allowances To Vice-President) Rules, 1966
Gujarat Taluka And District Panchayats (President And Vice-President) Election Rules, 1962
Gujarat Taluka And District Panchayats (Procedure) Rules, 1963
Gujarat Taluka And District Panchayats (Publication Of Notice And Rules For Levy Of Taxes And Fees) Rules, 1963
Gujarat Taluka And District Panchayats (Publication Of Notice And Rules For Levy Of Taxes And Fees) Rules, 1995
Gujarat Taluka And District Panchayats Election (Manner Of Allotment Of Reserved Seats By Rotation Between Different Constituencies) Rules, 1973
Gujarat Taluka And District Panchayats Election (Manner Of Allotment Of Reserved Seats By Rotation) Rules, 1994
Gujarat Taluka And District Panchayats Financial Accounts And Budget Rules, 1963
Gujarat Taluka And District Panchayats President And Vice-President Election Rules, 1994
Gujarat Taluka And District Panchayats Social Justice Committee (Constitution And Functions) Rules, 1976
Gujarat Taluka Panchayat (Election Of Sarpanchas As Members) Rules, 1975
Gujarat Taluka Panchayats (Co.Optation Of Members) Rules, 1962
Gujarat Taluka Panchayats (Cost Of Collection Of Cess On Water Rate) Rules, 1995
Gujarat Taluka Panchayats (Cost Of Collection Of Cess On Water Rates) Rules 1960
Gujarat Taluka Panchayats (Grant Of Loan To Subordinate Panchayats) Rules, 1963
Gujarat Taluka Panchayats (Grant Of Loan To Subordinate Panchayats) Rules, 1995
Gujarat Taluka Panchayats Social Justice Committee (Constitution And Functions) Rules, 1995
Gujarat Tax On Entry Of Specified Goods Into Local Areas (Amendment) Act, 2008
Gujarat Tax On Entry Of Specified Goods Into Local Areas Act, 2001
Gujarat Tax On Entry Of Specified Goods Into Local Areas Acts, 2001
Gujarat Tax On Entry Of Specified Goods Into Local Areas Rules, 2001
Gujarat Tax On Luxuries (Hotels And Lodging Houses) (Amendment) Act, 2000
Gujarat Tax On Luxuries (Hotels And Lodging Houses) Act, 1977
Gujarat Tax On Luxuries (Hotels And Lodging Houses) Rules, 1978
Gujarat Tax On Luxury Commodities (Amendment) Act, 2001
Gujarat Tax On Luxury Commodities Act, 1995
Gujarat Tax On Sale Of Electricity (Amendment) Act, 1999
Gujarat Tax On Sale Of Electricity (Repeal) Act, 2002
Gujarat Tax On Sale Of Electricity Act, 1985
Gujarat Tax On Sale Of Electricity Rules, 1988
Gujarat Taxation Laws (Amendment) Act, 2014
Gujarat Technological University Act, 2007
Gujarat Tenancy And Agricultural Lands (Amendment) Act, 2014
Gujarat Tenancy And Agricultural Lands Laws (Amendment) Act, 1997
Gujarat Tenancy And Agricultural Lands Laws (Amendment) Act, 2011
Gujarat Tenancy And Agricultural Lands Laws (Amendment) Act, 2015
Gujarat Tenancy Law (Defence Personnel) (Amendment) Act, 1965
Gujarat Tolls On Motor Vehicles And Trailers Drawn By Such Vehicles Rules, 1997
Gujarat Town Planning And Urban Development (Amendment) Act, 1999
Gujarat Town Planning And Urban Development (Amendment) Act, 2014
Gujarat Town Planning And Urban Development (Investment Of Funds) Rules, 1977
Gujarat Town Planning And Urban Development (Manner Of Declaration Of Development Area) Rules, 1977
Gujarat Town Planning And Urban Development (Term Of Office And Conditions Of Service Of The Members Of The Area Development Authority) Rules, 1977
Gujarat Town Planning And Urban Development (Term Of Office And Conditions Of Service Of The Members Of The Urban Development Authority) Rules, 1977
Gujarat Town Planning And Urban Development Act, 1976
Gujarat Town Planning And Urban Development Rules, 1979
Gujarat Town Punning And Urban Development Rules, 1979
Gujarat Travelling Allowance For Attending Court Etc. Rules, 1967
Gujarat Tribal Development Corporation Act, 1972
Gujarat Tribal Development Corporation Rules, 1973
Gujarat Typist (Class-Iii) (Panchayat Service) Recruitment Rules, 1998
Gujarat Universities Laws (Amendment) Act, 2015
Gujarat Universities Services Tribunal Act, 1983
Gujarat University (Amendment) Act, 1969
Gujarat University Act, 1949
Gujarat University Of Transplantation Sciences Act, 2015
Gujarat University Service Tribunal Act, 1983
Gujarat Unprotected Manual Workers (Regulation Of Employment And Welfare) Act, 1979
Gujarat Use Of Electrical Energy (Regulation) Order, 1999
Gujarat Vacant Lands In Urban Areas (Prohibition Of Alienation) Act, 1972
Gujarat Vacant Lands In Urban Areas (Prohibition Of Alienation) Rules, 1972
Gujarat Value Added Tax (5Th Amendment) Rules, 2008
Gujarat Value Added Tax (Amendment) Act, 2007
Gujarat Value Added Tax (Amendment) Act, 2008
Gujarat Value Added Tax (Amendment) Act, 2010
Gujarat Value Added Tax (Amendment) Act, 2011
Gujarat Value Added Tax (Amendment) Act, 2013
Gujarat Value Added Tax (Amendment) Rules, 2008
Gujarat Value Added Tax (Second Amendment) Act, 2006
Gujarat Value Added Tax (Second Amendment) Rules, 2008
Gujarat Value Added Tax (Third Amendment) Rules, 2007
Gujarat Value Added Tax (Third Amendment) Rules, 2009
Gujarat Value Added Tax Act, 2003
Gujarat Value Added Tax Rules, 2006
Gujarat Veterinary Practitioners Act, 1969
Gujarat Village Panchayats (Cattle Pounds) Rules, 1998
Gujarat Village Panchayats (Custody And Investment Of Village Funds) Rules, 2000
Gujarat Village Panchayats (Upa-Sarpanch) Election Rules, 1994
Gujarat Village Panchayats Election (Manner Of Allotment Of Reserved Seats By Rotation) Rules, 1994
Gujarat Village Panchayats Election Of Sarpanch (Manner Of Allotment Of Reserved Offices Of Sarpanch By Rotation) Rules, 1994
Gujarat Village Panchayats Social Justice Committee (Constitution And Functions) Rules, 1995
Gujarat Warehouses Act, 2006
Gujarat Water And Gas Pipelines (Acquisition Of Right Of User In Land) Act, 2000
Gujarat Water Supply And Sewerage Board (Amendment) Act, 2014
Gujarat Water Supply And Sewerage Board Act, 1978
Gujarat Water Users Participatory Irrigation Management Act, 2007
Gujarat Workmens Compensation Rules, 1967
Gujarati Stenographer, Grade Ii (Class Iii) (Panchayat Service) Recruitment Rules, 1998
Gujarati Stenographer, Grade Iii (Class Iii) (Panchayat Service) Recruitment Eules, 1998
Gujarati Stenographers, Grade-Ii, In The Gujarat State Wakf Board, Recruitment Regulations, 2000
Gujarati Typist, Class-Iii (In The Office Of The Gujarat Public Service Commission) Recruitment Rules, 1999
Gujarati Typist, Class-Iii (In The Office Of The Gujarat Public Service Commission) Recruitment Rules, 1999
General Clauses Act, 1977
Government Grants (Karnataka Extension) Act, 1972
Gandhiji University (Dissolution Of The Senate And The Syndicate) Act, 1988
Guruvayoor Devaswom (Amendment) Act, 2001
Guruvayur Devaswom (Amendment) Act, 1998
Government Grants (Madhya Pradesh Amendment) Act, 1971
Gwalior Vyapar Mela Pradhikaran Adhiniyam, 1996
Gas Companies Act, 1863, And Bombay Gas Supply Act, 1939 (Extension) Act, 1958
Goa (Brackish Water) Fish Farming Regulation Act, 1991
Goa (Extension Of The Bankers Books Evidence Act) Act, 1988
Goa (Extension Of The Dowry Prohibition Act) Act, 1990
Goa (Grant Of Housing Advance To Members Of The Legislative Assembly) Rules, 2006
Goa (Grant Of Loan To Weaker Sections Of Society For ConstructionImprovementRepair Of Houses) Scheme, 1997
Goa (Institute Menezes Braganza) (Supplemental Provisions) Act, 1997
Goa (Prohibition Of Further Payments And Recovery Of Rebate Benefits) Act, 2002
Goa (Quorum In The Legislative Assembly) Act, 2001
Goa (Rajiv Gandhi It Habitat-Cancellation And Abolition And Regulation Of Allotment Of Plots) Act, 2012
Goa (Recovery Of Arrears Of Tax Through Settlement) Act, 2009
Goa (Regulation Of Land Development And Building Construction) Act, 2008
Goa Administrative Tribunal (Amendment) Act, 2012
Goa Administrative Tribunal (Appointment, Conditions Of Service Of President And Additional President) Rules, 2010
Goa Advocates Welfare Fund Act, 1995
Goa Agricultural Produce Marketing (Development And Regulation) (Amendment) Act, 2015
Goa Agricultural Produce Marketing (Development And Regulation) Act, 2007
Goa Agricultural Produce Marketing (Development And Regulation) Rules, 2010
Goa Agricultural Tenancy (Amendment) Act, 2015
Goa Animal Preservation Act, 1995
Goa Appropriation (No. 3) Act, 2007
Goa Appropriation (Vote On Account) Act, 2003
Goa Appropriation (Vote On Account) Act, 2005
Goa Appropriation Act, 2005
Goa Barge (Taxation On Goods) (Amendment) Act, 2012
Goa Barge Tax (Amendment) Act, 2012
Goa Cess On Fluid Milk (Control) Act, 2000
Goa Cess On Fluid Milk (Control) Rules, 2001
Goa Change Of Name And Surname Act, 1990
Goa Change Of Name And Surname Rules, 1991
Goa Chief Ministers Fire Service Medal Rules, 2000
Goa Childrens (Court) Rules, 2004
Goa Childrens Act, 2003
Goa Co-Operative Societies (Amendment) Act, 2015
Goa Co-Operative Societies Act, 2001
Goa Co-Operative Societies Rules, 2003
Goa Coaching Classes (Regulation) Act, 2001
Goa Command Area Development Act, 1997
Goa Command Area Development Rules, 1999
Goa Compulsory Elementary Education Act, 1995
Goa Contingency Fund (Fourth Amendment) Act, 2015
Goa Contingency Fund Act, 1988
Goa Contingency Fund Rules, 2002
Goa Daman And Diu Preservation Of Trees Act, 1984
Goa Education Development Corporation Act, 2003
Goa Electricity Duty (Amendment) Act, 2012
Goa Employment (Conditions Of Service) And Retirement Benefit Act, 2001
Goa Essential Services Maintenance Act, 1988
Goa Excise Duty Act, 1964
Goa Ferries (Regulation Of Issue Of Tickets) Rules, 1990
Goa Ferries Act, 1990
Goa Ferries Rules, 1990
Goa Fiscal Responsibility And Budget Management Act, 2006
Goa Fiscal Responsibility And Budget Management Rules, 2007
Goa Fruit And Ornamental Plant Nurseries (Regulation) Act, 1995
Goa Ground Water Regulation Act, 2002
Goa Ground Water Regulation Rules, 2003
Goa Health Services Development Act, 2008
Goa Highways (Amendment) Act, 2012
Goa Housing Board Act, 1968
Goa Human Resource Development Act, 2012
Goa Indian System Of Medicine And Homoeopathy Council Act, 2001
Goa Industrial Development (Amendment) Act, 2015
Goa Industrial Development Act, 1965
Goa Information Technology Development Act, 2007
Goa Information Technology Development Rules, 2011
Goa Investment Promotion Act, 2014
Goa Labour Welfare Fund (Amendment) Act, 2015
Goa Land (Prohibition On Construction) Act, 1995
Goa Land Revenue (Modification And Regularisation Of Grants Under Decree No. 3602 Dated 24-11-1917) Act, 2007
Goa Land Revenue Code (Amendment And Validation Of Proceedings And Orders) Act, 2015
Goa Lokayukta Act, 2011
Goa Maintenance Of Public Order And Safety Act, 1988
Goa Marine Fishing Regulation (Relaxation Of Time Limit For Registration Of Vessels) Act, 1993
Goa Marine Fishing Regulation (Relaxation Of Time Limit For Registration Of Vessels) Act, 2002
Goa Medical Council Act, 1991
Goa Medical Council Rules, 1995
Goa Members Of Legislative Assembly (Removal Of Disqualification) Act, 2005
Goa Members Of The Legislative Assembly (Special Rights) Act, 1995
Goa Money Lenders Act, 2001
Goa Motor Vehicles (Requisitioning And Control) Act, 1988
Goa Motor Vehicles (Taxation On Passengers And Goods) (Amendment) Act, 2012
Goa Motor Vehicles Tax (Amendment) Act, 2012
Goa Motor Vehicles Tax (Amendment) Act, 2015
Goa Mundkars (Protection From Eviction) (Amendment) Act, 2015
Goa Municipalities (Amendment) Act, 2015
Goa Municipalities (Amendment) Act, 2016
Goa Municipalities Act, 1968
Goa Non-Biodegradable Garbage (Control) (Amendment) Act, 2000
Goa Non-Biodegradable Garbage (Control) Act, 1996
Goa Oil Palm (Regulation Of Production And Processing) Act, 1998
Goa Panchayat (Election Of Sarpanch And Deputy Sarpanch) Rules, 1997
Goa Panchayat (Publication Of Name Of Elected Members) Rules, 1997
Goa Panchayat And Zilla Panchayat (Election Procedure) (First Amendment) Rules, 1999
Goa Panchayat And Zilla Panchayat (Election Procedure) Rules, 1996
Goa Panchayat Raj (Amendment) Act, 2015
Goa Panchayat Raj (Application Of Panchayat Fund And Zilla Panchayat Fund) Rules, 2000
Goa Panchayat Raj (Co-Option Of Members) Rules, 1997
Goa Panchayat Raj (Conditions Of Service Of State Election Commissioner) Rules, 1997
Goa Panchayat Raj (Election Of Members Of Standing Committees) Rules, 1999
Goa Panchayat Raj (Election Petition Authority) Rules, 1997
Goa Panchayat Raj (Election Petition Dispute Procedure) Rules, 1998
Goa Panchayat Raj (Manner Of Publication Of Bye-Laws) Rules, 1999
Goa Panchayat Raj (Oath Of Office To Panchayat Members) Rules, 1997
Goa Panchayat Raj (Qualifications And Other Conditions Of Service Of Chairman And Members Of The Goa State Finance Commission) Rules, 1997
Goa Panchayat Raj (Recovery Of Taxes, Fees And Other Dues) Rules, 1999
Goa Panchayat Raj (Removal Of Member By Prescribed Authority) Rules, 1999
Goa Panchayat Raj (Write Off Irrecoverable Amounts) Rules, 1999
Goa Panchayat Raj Act, 1994
Goa Panchayats (Gram Sabha Meetings) Rules, 1996
Goa Panchayats (Meetings) Rules, 1996
Goa Panchayats And Zilla Panchayats (Removal Of Disqualification Of Membership) Rules, 1997
Goa Prevention Of Defacement Of Property Act, 1988
Goa Prohibition Of Ragging Act, 2008
Goa Prohibition Of Smoking And Spitting Act, 1997
Goa Protection Of Interests Of Depositors (In Financial Establishments) Act, 1999
Goa Provision Of Water Supply Act, 2003
Goa Public Gambling (Amendment) Act, 2003
Goa Public Gambling (Amendment) Act, 2012
Goa Public Libraries Act, 1993
Goa Public Mens Corruption (Investigations And Enquiries) Act, 1988
Goa Public Moneys (Recovery Of Dues) Rules, 1987
Goa Public Moneys (Recovery Of Dues) Rules, 1988
Goa Public Premises (Eviction Of Unauthorised Occupants) Act, 1988
Goa Reconstruction Of Registers And Records Act, 2005
Goa Reconstruction Of Registers And Records Rules, 2008
Goa Right To Information Act, 1997
Goa Rural Improvement And Welfare Cess Act, 2000
Goa Salary, Allowances And Pension Of Members Of The Legislative Assembly Act, 2004
Goa Sales Tax (Amendment) Act, 2004
Goa Sewerage System And Sanitation Services Management Act, 2008
Goa Sewerage System And Sanitation Services Management Rules, 2010
Goa State Commission For Backward Classes (Amendment) Act, 2015
Goa State Commission For Backward Classes Act, 1993
Goa State Commission For Children (Amendment) Rules, 2005
Goa State Commission For Children Rules, 2004
Goa State Commission For Women Act, 1996
Goa State Fire Force Rules, 1997
Goa State Fire Force Subordinate Service (Discipline And Appeal) Rules, 1989
Goa State Guarantees (Fifth Amendment) Act, 2015
Goa State Guarantees Act, 1993
Goa Tax On Entry Of Goods Act, 2000
Goa Tax On Infrastructure Act, 1997
Goa Tax On Infrastructure Act, 2009
Goa Tax On Infrastructure Rules, 2009
Goa Tax On Luxuries Act, 1988
Goa Tillari Irrigation Development Corporation Act, 1999
Goa Tourist Places (Protection And Maintenance) Act, 2001
Goa Tourist Places (Protection And Maintenance) Appeal Rules, 2001
Goa University Act, 1984
Goa Value Added Tax (Eighth Amendment) Act, 2015
Goa Value Added Tax Act, 2005
Goa Vexatious Litigation (Prevention) Act, 2007
Goa Zilla Panchayat (Control Of Unwieldy Traffic) Rules, 2000
Goa Zilla Panchayat (Election Of Adhyaksha And Upadhyaksha) Rules, 1997
Goa Zilla Panchayat (Election Of The Members To The Zilla Panchayat From Amongst The Members Of The State Legislative Assembly) Rules, 1998
Goa Zilla Panchayat (Other Functions, Powers And Duties Of The Chief Executive Officer And Other Officers) Rules, 1999
Goa Zilla Panchayats (Conduct Of Business) (Model) Regulations, 1997
Goa [Extension Of The Electricity (Supply) Act] Act, 1995
Goa [Extension Of The Orphanages And Other Charitable Homes (Supervision And Control) Act] Act, 1993
Goa, Daman & Diu General Clauses Act, 1965
Goa, Daman And Diu (Abolition Of Proprietorship Of Lands In Diu) Act, 1971
Goa, Daman And Diu (Absorbed Employees) Act, 1965
Goa, Daman And Diu (Absorbed Employees) Rules, 1965
Goa, Daman And Diu (Authority For Use Of Eyes For Therapeutic Purposes) Act, 1981
Goa, Daman And Diu (Extension Of The Code Of Civil Procedure And The Arbitration) Act, 1965
Goa, Daman And Diu (Extension Of The Indian Easements Act) Act, 1978
Goa, Daman And Diu (Extension Of The Indian Majority Act) Act, 1966
Goa, Daman And Diu (Extension Of The Powers Of Attorney Act) Act, 1980
Goa, Daman And Diu (Extension Of The Provincial Insolvency Act) Act, 1968
Goa, Daman And Diu (Opinion Poll) Act, 1966
Goa, Daman And Diu Administration Of Evacuee Property Act, 1964
Goa, Daman And Diu Administration Of Evacuee Property Rules, 1965
Goa, Daman And Diu Administrative Tribunal Act, 1965
Goa, Daman And Diu Agricultural Tenancy Act, 1964
Goa, Daman And Diu Agricultural Tenancy Rules, 1965
Goa, Daman And Diu Anatomy Act, 1976
Goa, Daman And Diu Ancient Monuments And Archaeological Sites And Remains Act, 1978
Goa, Daman And Diu Ancient Monuments And Archaeological Sites And Remains Rules, 1980
Goa, Daman And Diu Barge (Taxation On Goods) Act, 1985
Goa, Daman And Diu Barge Tax Act, 1973
Goa, Daman And Diu Barge Tax Rules, 1975
Goa, Daman And Diu Buildings (Lease, Rent And Eviction) Control Act, 1968
Goa, Daman And Diu Buildings (Lease, Rent And Eviction) Control Rules, 1969
Goa, Daman And Diu Chit Funds Act, 1973
Goa, Daman And Diu Civil Courts Act, 1965
Goa, Daman And Diu Contingency Fund Act, 1964
Goa, Daman And Diu Debt Relief Act, 1980
Goa, Daman And Diu Dramatic Performances Act, 1969
Goa, Daman And Diu Electricity Duty Act, 1986
Goa, Daman And Diu Entertainment Tax Act, 1964
Goa, Daman And Diu Entertainment Tax Rules, 1965
Goa, Daman And Diu Fire Force Act, 1986
Goa, Daman And Diu Habitual Offenders Act, 1976
Goa, Daman And Diu Highways Act, 1974
Goa, Daman And Diu Housing Board Act, 1968
Goa, Daman And Diu Irrigation Act, 1973
Goa, Daman And Diu Irrigation Rules, 1975
Goa, Daman And Diu Judicial Commissioners Court (Declaration As High Court) Act, 1964
Goa, Daman And Diu Judicial Officers Protection Act, 1965
Goa, Daman And Diu Khadi And Village Industries Board Act, 1965
Goa, Daman And Diu Khadi And Village Industries Board Rules, 1967
Goa, Daman And Diu Labour Welfare Fund Act, 1986
Goa, Daman And Diu Labour Welfare Fund Rules, 1990
Goa, Daman And Diu Land Revenue Code, 1968
Goa, Daman And Diu Laying Of Rules Before Legislature Act, 1980
Goa, Daman And Diu Livestock Improvement Act, 1972
Goa, Daman And Diu Marine Fishing Regulation Act, 1980
Goa, Daman And Diu Marine Fishing Regulation Rules, 1982
Goa, Daman And Diu Motor Vehicles (Taxation On Passengers And Goods) Act, 1974
Goa, Daman And Diu Motor Vehicles Tax Act, 1974
Goa, Daman And Diu Mundkars (Protection From Eviction) Act, 1975
Goa, Daman And Diu Mundkars (Protection From Eviction) Rules, 1977
Goa, Daman And Diu Official Language Act, 1987
Goa, Daman And Diu Plant Diseases And Pests Act, 1976
Goa, Daman And Diu Prevention Of Begging Act, 1972
Goa, Daman And Diu Public Gambling Act, 1976
Goa, Daman And Diu Public Health Act, 1985
Goa, Daman And Diu Public Moneys (Recovery Of Dues) Act, 1986
Goa, Daman And Diu Registration Of Tourist Trade Act, 1982
Goa, Daman And Diu Registration Of Tourist Trade Rules, 1985
Goa, Daman And Diu Reorganisation Act, 1987
Goa, Daman And Diu Salaries And Allowances Of Ministers Act, 1964
Goa, Daman And Diu Salaries And Allowances Of The Speaker And Deputy Speaker Act, 1964
Goa, Daman And Diu School Education Act, 1984
Goa, Daman And Diu Secondary And Higher Secondary Education Board Act, 1975
Goa, Daman And Diu Shops And Establishments Act, 1973
Goa, Daman And Diu State-Aid To Industries Act, 1965
Goa, Daman And Diu Suits Valuation Act, 1965
Goa, Daman And Diu Toddy Tappers Welfare Fund Act, 1984
Goa, Daman And Diu Town And Country Planning Act, 1974
Goa, Daman And Diu Treasure-Trove Rules, 1975
Goa, Daman And Diu Weights And Measures (Enforcement) Act, 1968
Goa, Daman And Diu Wild Animals And Wild Birds Protection Act, 1965
Goa, Daman And Diu, Khadi And Village Industries Board Act, 1965
Goa, Directorate Of Fire And Emergency Services, Group C And D Non-Ministerial, Non-Gazetted Posts, Recruitment Rules, 1996
Government Demands Act, 1308
Greater Bombay Laws And The Bombay High Court (Declaration Of Limits) Act, 1945
Gujarat Land Revenue Code, 1879
Ganjam And Boudh (Village Offices Abolition) Act, 1969
Ganjam-Koraput Survey, Record-Of-Rights And Settlement Operations Validation Act, 1956
Gift University, Gujranwala Act, 2004
Global Institute Lahore Act, 2011
Government College University, Faisalabad Ordinance, 2002
Government College University, Lahore Ordinance, 2002
Gudalur Compensation For Tenants Improvements Act, 1931
Ganges Tolls Act, 1867
Gorakhpur Goraits Act, 1919
Gujarat Panchayats (The Amount To Be Set Apart For Meeting Expenditure Of Salaries And Training Of The Secretaries Of The Village Panchayat And The Village Accountants (Talaties) Rules, 1995
Gujarat Rendering Of Community Service In Lieu Of Sentence Of Imprisonment (Prescribing The Form Of Bond, Nature Of The Community Service And The Terms And Conditions) Rules, 2005
Goa Zilla Panchayat (Payment Of Salaries, Allowances To Adhyaksha And Upadhyaksha And Sitting Fees And Other Allowances To Members Of The Zilla Panchayat Other Than The Adhyaksha And Upadhyaksha) Rules, 2000

Company

For | Consumer

For | Lawyers