Handing Over Charge By The Ex-Officio Holder To The Successor Rules

Hyderabad And Secunderabad (Amusement) Rules, 1995

Hyderabad And Secunderabad (Public Place Of HaltPlace Of Public EntertainmentAmusement) Rules, 2005

Hyderabad City Loudspeakers (Regulation Of Use And Licensing) Rules, 1963

Hyderabad City Police Act, 1348

Hyderabad Metropolitan Sewerage Rules, 1990

Hyderabad Metropolitan Water Supply And Sewerage Act, 1989

Hyderabad Metropolitan Water Supply And Sewerage Board (Borrowing Sums) Rules, 1990

Hyderabad Money-Lenders Registrations And Licences (Validation) Act, 1961

Hyderabad Multi-Storeyed Building Regulations, 1981

Hyderabad Multi-Storeyed Buildings Regulations, 1981

Hyderabad Municipal Corporation (Constitution And Regulation Of Special Funds) Rules, 1973

Hyderabad Municipal Corporation (Employees Conduct) Rules, 1968

Hyderabad Municipal Corporation (Functions Of Several Authorities) Rules, 1965

Hyderabad Municipal Corporation (Naming And Numbering Of Roads And Streets And Numbering Of Houses) Rules, 1995

Hyderabad Municipal Corporation (Registry Of The Transfer Of Ownership Of Properties In The Assessment Book) Rules, 1965

Hyderabad Municipal Corporation (Tax On Vehicles, Animals And Boats) Rules, 1965

Hyderabad Municipal Corporation Act, 1955

Hyderabad Municipal Corporation Budget Estimates Rules, 1968

Hyderabad Municipal Corporation Bye Laws Regulating Trade In Cotton, Cotton Refuses, Rags, Bones, 1973

Hyderabad Municipal Corporation Bye-Laws Regulating The Holding Of Fairs And Exhibitions, 1973

Hyderabad Municipal Corporation Control And Supervision Of Premises Used For Certain Purposes Bye-Laws, 1973

Hyderabad Municipal Corporation Control Of Butchers Bye-Laws, 1973

Hyderabad Municipal Corporation Issue Of Stock Certificates Bye Laws, 1973

Hyderabad Municipal Corporation Licensing Of Excess Quantities Of Certain Material In Certain Portions Of The Cities Of Hyderabad And Secunderabad Bye Laws, 1973

Hyderabad Municipal Corporation Licensing Of Hand Carts Bye Laws, 1973

Hyderabad Municipal Corporation Regulation, Maintenance And Use Of Public And Private Cart-Stands, Etc. Bye-Laws, 1973

Hyderabad Municipal Corporations ( Regulation And Prohibition Of Wet Cultivation) Rules, 1986

Hyderabad Municipal Corporations (Assessment Of Property Tax) Rules, 1990

Hyderabad Municipal Corporations (Co-Option Of Members Belonging To Minorities) Rules, 1995

Hyderabad Municipal Corporations (Co-Option Of Members Having Special Knowledge Or Experience In Municipal Administration) Rules, 1995

Hyderabad Municipal Corporations (Constitution, Election Of Chairperson And Powers And Functions Etc., Of Wards Committees) Rules, 1995

Hyderabad Municipal Corporations (Election Of Chairperson Of Standing Committee) Rules, 1995

Hyderabad Revised Building Rules, 2006

Hyderabad Urban Development Authority Zoning Regulations, 1981

Hooghly River Bridge Act, 1969

Howrah Bridge Act, 1926

Howrah Improvement Act, 1956

Howrah Municipal (Repealing) Act, 1974

Howrah Municipal (Temporary Provisions) Act, 1933

Howrah Municipal Corporation Act, 1980

Howrah Offences Act, 1857

Howrah-Amta Light Railway Company (Acquisition Of Land) Act, 1976

High Court At Patna (Establishment Of A Permanent Bench At Ranchi) Act, 1976

Hidayatullah National University Of Law Chhattisgarh (Sanshodhan) Act, 2010

Hidayatullah National University Of Law Chhattisgarh Adhiniyam, 2003

Haryana Relief Of Agricultural Indebtedness Act, 1976

Himachal Pradesh Khadi And Village Industries Board Act, 1966

Hajira Notified Area Consolidated Tax Rules, 1998

Hajira Notified Area Consolidated Tax Rules, 2003

Hamal (Class-Iv) (Panchayat Service) Recruitment Rules, 1998

Hammerer Or Hammerman (CarpentarySmithyWelding) (Class-Iv) (Panchayat Service) Recruitment Rules, 1998

Head Constable, Driver, Mechanic, Recruitment Rules, 1983

Head Draftsman (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Head Mechanic (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

High Court At Bombay (Extension Of Jurisdiction To Goa, Daman And Diu) Act, 1981

Homoeopathy Pharmacist (Class Iii) (Panchayat Service) Recruitment Rules, 1998

Himachal Pradesh (Extension Of Laws) Act, 1968

Himachal Pradesh (Extension Of Laws) Act, 1969

Himachal Pradesh (Extension Of Laws) Act, 1976

Himachal Pradesh Abolition Of Land Revenue On Un-Economic Holdings Act, 1977

Himachal Pradesh Abolition Of Tax Mutarfa Act, 1966

Himachal Pradesh Administrative Tribunal (Salaries And Allowances And Conditions Of Service Of Chairman, Vice-Chairmen And Members) Amendment Rules, 2007

Himachal Pradesh Administrative Tribunal (Salaries And Allowances And Conditions Of Service Of Chairman, Vice-Chairmen And Members) Amendment Rules, 2009

Himachal Pradesh Advocates Welfare Fund Act, 1996

Himachal Pradesh Aerial Ropeways Act, 1968

Himachal Pradesh Agricultural And Horticultural Produce Marketing (Development And Regulation) Act, 2005

Himachal Pradesh Agricultural Credit Operations And Miscellaneous Provisions (Banks) Act, 1972

Himachal Pradesh Agricultural, Pests, Diseases Andnoxious Weeds Act, 1969

Himachal Pradesh Aided Colleges (Security Of Services Of Employees) Act, 1994

Himachal Pradesh Anatomy Act, 1966

Himachal Pradesh Ancient And Historical Monuments And Archaeological Sites And Remains Act, 1976

Himachal Pradesh Antyodaya Corporation Act, 1979

Himachal Pradesh Apartment (Regulation Of Construction And Transfer) Act, 1978

Himachal Pradesh Apartment And Property Regulation Act, 2005

Himachal Pradesh Apartment Ownership Act, 1978

Himachal Pradesh Armed Bands (Arrest And Detention) Act, 1969

Himachal Pradesh Ayurvedic And Unani Practitioners Act, 1968

Himachal Pradesh Backward Classes (Grant Of Loans) Act, 1969

Himachal Pradesh Bhoodan Yagna Act 1977

Himachal Pradesh Board Of School Education Act, 1968

Himachal Pradesh Bricks (Control) Act, 1969

Himachal Pradesh Bus Stand Management And Development Authority Act, 1999

Himachal Pradesh Cancellation Of Remission Or Assignment Of Land Revenue Rules, 1966

Himachal Pradesh Ceiling On Land Holdings (Amendment) Act, 1987

Himachal Pradesh Ceiling On Land Holdings Act, 1972

Himachal Pradesh Cinemas (Regulation) Act, 1979

Himachal Pradesh Civil Services (Premature Retirement) (Fifth Amendment) Rules, 2007

Himachal Pradesh Civil Services (Premature Retirement) (Seventh Amendment) Rules, 2010

Himachal Pradesh Civil Services (Premature Retirement) Rules, 1976

Himachal Pradesh ClimbingTrekking Porters (Regulation Of Employment) Act, 1977

Himachal Pradesh Co-Operative (Agriculture And Rural) Development Banks Act, 1979

Himachal Pradesh Co-Operative Societies Act, 1968

Himachal Pradesh Co-Operative Societies Rules, 1971

Himachal Pradesh Compulsory Primary Education Act, 1997

Himachal Pradesh Contingency Fund Act, 1971

Himachal Pradesh Copying Fees Act, 1969

Himachal Pradesh Corneal Grafting Act, 1964

Himachal Pradesh Court Fees Act, 1968

Himachal Pradesh Courts Act, 1976

Himachal Pradesh Debt Reduction Act, 1976

Himachal Pradesh Departmental Enquiries (Powers) Act, 1973

Himachal Pradesh Distressed Persons (Facilities For Loans) Act, 1976

Himachal Pradesh Dramatic Performances Act, 1964

Himachal Pradesh Educational Institutions (Prohibition Of Ragging) Act, 2009

Himachal Pradesh Electricity (Duty) (Amendment And Validation) Act, 1992

Himachal Pradesh Electricity (Duty) Act, 1975

Himachal Pradesh Electricity (Duty) Act, 2009

Himachal Pradesh Electricity (Duty) Rules, 2010

Himachal Pradesh Entertainments Duty (Amendment) Act, 1999

Himachal Pradesh Entertainments Duty (Amendment) Act, 2000

Himachal Pradesh Entertainments Duty (Amendment) Rules, 2004

Himachal Pradesh Entertainments Duty (Second Amendment) Act, 1999

Himachal Pradesh Entertainments Duty Act, 1968

Himachal Pradesh Entertainments Tax (Cinematograph Shows) Act, 1968

Himachal Pradesh Enumeration Of Dwellings Act, 1976

Himachal Pradesh Essential Services (Maintenance) Act, 1973

Himachal Pradesh Ex-Servicemen Corporation Act, 1979

Himachal Pradesh Excise Act, 2011

Himachal Pradesh Extension Of Laws Andrepealing Act, 1981

Himachal Pradesh Factories (Control Of Dismantling) Act, 1973

Himachal Pradesh Ferries Act, 1956

Himachal Pradesh Fire Fighting Services Act, 1984

Himachal Pradesh Fiscal Responsibility And Budget Management Act, 2005

Himachal Pradesh Fisheries Act, 1976

Himachal Pradesh Forest (Sale Of Timber) Act, 1968

Himachal Pradesh Forest Produce (Regulation Of Trade) Act, 1982

Himachal Pradesh Fruit Nurseries Registration Act, 1973

Himachal Pradesh General Clauses Act, 1968

Himachal Pradesh General Sales Tax (Amendment) Act, 1978

Himachal Pradesh General Sales Tax (Amendment) Act, 1981

Himachal Pradesh General Sales Tax (Amendment) Act, 1999

Himachal Pradesh General Sales Tax (Amendment) Act, 2000

Himachal Pradesh General Sales Tax (Amendment) Act, 2001

Himachal Pradesh General Sales Tax (Amendment) Rules, 1981

Himachal Pradesh General Sales Tax (Second Amendment) Act, 2000

Himachal Pradesh General Sales Tax (Third Amendment) Act, 2000

Himachal Pradesh General Sales Tax Act, 1968

Himachal Pradesh Gift Goods (Unlawful Possession) Act, 1968

Himachal Pradesh Good Conduct Prisoners (Temporary Release) Act, 1968

Himachal Pradesh Good Conduct Prisoners Probational Release Act, 1968

Himachal Pradesh Ground Water (Regulation And Control Of Development And Management) Act, 2005

Himachal Pradesh Hindu Public Religious Institutions And Charitable Endowments Act, 1984

Himachal Pradesh Holdings (Consolidation And Prevention Of Fragmentation) Act, 1971

Himachal Pradesh Home Guards Act, 1968

Himachal Pradesh Homoeopathic Practitioners Act, 1979

Himachal Pradesh Housing And Urban Development Authority Act, 2004

Himachal Pradesh Housing Board Act, 1972

Himachal Pradesh Industrial Establishments (National And Festival Holidays And Casual And Sick Leave) Act, 1969

Himachal Pradesh Industrial Establishments (National And Festival Holidays And Casual And Sick Leave) Rules, 1970

Himachal Pradesh Infrastructure Development Act, 2001

Himachal Pradesh Instruments (Control Of Noises) Act, 1969

Himachal Pradesh Judicial Officers (Pay, Allowances And Conditions Of Service) Act, 2003

Himachal Pradesh Judicial Service Rules, 2004

Himachal Pradesh Juveniles (Prevention Of Smoking) Act, 1952

Himachal Pradesh Kutlehar Forest (Acquisition Of Management) Act, 1992

Himachal Pradesh Land Revenue (Amendment) Act, 2011

Himachal Pradesh Land Revenue (Surcharge) Act, 1974

Himachal Pradesh Land Revenue (Surcharge) Rules, 1974

Himachal Pradesh Land Revenue Act, 1953

Himachal Pradesh Land Revenue Act, 1954

Himachal Pradesh Legislative Assembly (Allowances And Pension Of Members) Third Amendment Act, 1988

Himachal Pradesh Legislative Assembly (Constitution And Proceedings) Validation Act, 1958

Himachal Pradesh Legislative Assembly Allowances And Pension Of Members Act, 1971

Himachal Pradesh Legislative Assembly Members (Removal Of Disqualifications) Act, 1971

Himachal Pradesh Legislative Assembly Speakers And Deputy Speakers Salaries Act, 1971

Himachal Pradesh Legislature (Delegation Of Powers) Act, 1993

Himachal Pradesh Livestock Improvement Act, 1968

Himachal Pradesh Lokayukta Act, 1983

Himachal Pradesh Medical Council Act, 2003

Himachal Pradesh Merged State (Application Of Laws) Act, 1954

Himachal Pradesh Minerals (Vesting Of Rights) Act, 1983

Himachal Pradesh Motor Vehicles Rules, 1999

Himachal Pradesh Motor Vehicles Taxation Act, 1972

Himachal Pradesh Municipal (Amendment) Act, 2011

Himachal Pradesh Municipal Act, 1994

Himachal Pradesh Municipal Corporation (Amendment) Act, 2011

Himachal Pradesh Municipal Corporation Act, 1994

Himachal Pradesh Municipal Services Act, 1994

Himachal Pradesh Non-Biodegradable Garbage (Control) Act, 1995

Himachal Pradesh Nurses Registration Act, 1977

Himachal Pradesh Official Language (Supplementary Provisions) Act, 1981

Himachal Pradesh Official Language Act, 1975

Himachal Pradesh Panchayati Raj (Amendment) Act, 2001

Himachal Pradesh Panchayati Raj (General) Rules, 1997

Himachal Pradesh Panchayati Raj Act, 1994

Himachal Pradesh Paramedical Council Act, 2003

Himachal Pradesh Passengers And Goods Taxation (Amendment) Act, 2004

Himachal Pradesh Passengers And Goods Taxation (Amendment) Rules, 2002

Himachal Pradesh Passengers And Goods Taxation (Amendment) Rules, 2003

Himachal Pradesh Passengers And Goods Taxation (Amendment) Rules, 2004

Himachal Pradesh Police (Amendment) Act, 2008

Himachal Pradesh Police Act, 2007

Himachal Pradesh Preservation Of Forest And Maintenance Of Supplies Of Forest Based Essential Commodities Act, 1984

Himachal Pradesh Prevention Of Ex-Communication Act, 1955

Himachal Pradesh Prevention Of Ticketless Travel In Road Transport Service Act, 1976

Himachal Pradesh Private Medical Educational Institutions (Regulation Of Admission And Fixation Of Fee) Act, 2006

Himachal Pradesh Private Unaided Dental Colleges (Regulation Of Admission And Fixation Of Fee For Academic Year 2003-2004) Act, 2006

Himachal Pradesh Private Universities (Establishment And Regulation) Act, 2006

Himachal Pradesh Prohibition Of Smoking (Show Houses) Act, 1968

Himachal Pradesh Prohibition Of Smoking And Non-Smokers Health Protection Act, 1997

Himachal Pradesh Prohibiton Of Cow Slaughter Act, 1979

Himachal Pradesh Protection Of Interests Of Depositors (In Financial Establishments) Act, 1999

Himachal Pradesh Public Premises And Land (Eviction And Rent Recovery) Act, 1971

Himachal Pradesh Public Records Act, 2006

Himachal Pradesh Repealing Act, 1978

Himachal Pradesh Resin And Resin Products (Regulation Of Trade) Act, 1981

Himachal Pradesh Right To Information (2Nd Amendment) Rules, 2007

Himachal Pradesh Right To Information (3Rd Amendment) Rules, 2007

Himachal Pradesh Right To Information (4Th Amendment) Rules, 2008

Himachal Pradesh Shops And Commercial Establishment (Amendment) Act, 2012

Himachal Pradesh Shops And Commerical Establishments Act 1969 And Amended Act 2004

Himachal Pradesh Silkworm Seed Control Act, 1968

Himachal Pradesh Slum Areas (Improvement And Clearance) Act, 1979

Himachal Pradesh Societies Registration (Amendment) Act, 2011

Himachal Pradesh Societies Registration Act, 2006

Himachal Pradesh Stamp (Amendment) Rules, 2001

Himachal Pradesh State Aid To Industries Act, 1968

Himachal Pradesh State Legislature Officers, Ministers And Members (Medical Facilities) Act, 1971

Himachal Pradesh State Legislature Proceedings (Protection Of Publication) Act, 1977

Himachal Pradesh Subordinate Courts Employees (Pay, Allowances And Other Conditions Of Service) Act, 2005

Himachal Pradesh Takniki Shiksha Board Act, 1986

Himachal Pradesh Tax On Entry Of Goods Into Local Area Act, 2010

Himachal Pradesh Tax On Luxuries (In Hotels And Lodging Houses) Amendment Act, 1999

Himachal Pradesh Tax On Luxuries (In Hotels And Lodging Houses) Amendment Act, 2000

Himachal Pradesh Tax On Luxuries, (In Hotels And Lodging Houses) Amendment Act, 2008

Himachal Pradesh Taxation (On Certain Goods Carried By Road) Act, 1999

Himachal Pradesh Taxation (On Certain Goods Carried By Road) Amendment Act, 2001

Himachal Pradesh Taxation (On Certain Goods Carried By Road) Second Amendment Act, 2002

Himachal Pradesh Technical University Act, 2014

Himachal Pradesh Tenancy And Land Reforms Act, 1972

Himachal Pradesh Tenancy And Land Reforms Rules, 1975

Himachal Pradesh Tolls (Amendment) Act, 2003

Himachal Pradesh Tolls (Second Amendment) Act, 2002

Himachal Pradesh Tolls Act, 1975

Himachal Pradesh Tourism Development And Registration Act, 2002

Himachal Pradesh Town And Country Planning Act, 1977

Himachal Pradesh Universities Of Agriculture, Horticulture And Forestry Act, 1986

Himachal Pradesh Urban Immovable Property Tax (Repealing) Act, 1991

Himachal Pradesh Urban Rent Control (Amendment) Act, 1977

Himachal Pradesh Urban Rent Control (Amendment) Act, 1978

Himachal Pradesh Urban Rent Control Act, 1971

Himachal Pradesh Urban Rent Control Act, 1987

Himachal Pradesh Vaccination Act, 1968

Himachal Pradesh Value Added Tax (1St Amendment) Rules, 2009

Himachal Pradesh Value Added Tax (2Nd Amendment) Rules, 2008

Himachal Pradesh Value Added Tax (Amendment) Act, 2011

Himachal Pradesh Value Added Tax (First Amendment) Rules, 2006

Himachal Pradesh Value Added Tax (Second Amendment) Act, 2011

Himachal Pradesh Value Added Tax Act, 2005

Himachal Pradesh Village And Small Towns Patrol Act, 1964

Himachal Pradesh Village Common Lands (Vesting And Utilisation) Act, 1974

Himachal Pradesh War Awards Act, 1972

Himachal Pradesh Ware Houses Act, 1976

Himachal Pradesh Water Supply Act, 1968

Hampi World Heritage Area Management Authority (Amendment) Act, 2011

Hampi World Heritage Area Management Authority Act, 2002

Hazardous Wastes (Management And Handling) Rules, 1989

High Court Of Karnataka (Contempt Of Court Proceedings) Rules, 1981

High Court Of Mysore (Alteration Of Name) (Fifth Adaptation) Rules, 1973

High Court Of Mysore (Alteration Of Name) (First Adaptation) Rules, 1973

High Court Of Mysore (Alteration Of Name) (Fourth Adaptation) Rules, 1973

High Court Of Mysore (Alteration Of Name) (Second Adaptation) Rules, 1973

High Court Of Mysore (Alteration Of Name) (Third Adaptation) Rules, 1973

Hindu Religious Institutions And Charitable Endowments Act, 1997

Hyderabad Karnataka Area Development Board Act, 1991

Hyderabad Leprosy Act, 1953

Hyderabad Tenancy And Agricultural Lands (Validation) Act, 1961

Hyderabad Tenancy And Agricultural Lands Act, 1950

High Court Of Judicature Decrees And Orders Validation Act, 2006

Horse Sickness (Amendment) Act, 1960

Hindu Widows Marriage Act, 1937

Hyderabad (Abolition Of Cash Grants) Act, 1952

Hyderabad (Abolition Of Cash Grants) Compensation Bond Rules, 1962

Hyderabad (Application Of Central Acts) Act, 1952

Hyderabad Abolition Of Inams (Amendment) Act, 1959

Hyderabad Abolition Of Inams And Cash Grants (Amendment) Act, 2015

Hyderabad Abolition Of Inams And Cash Grants Act, 1954

Hyderabad Absorbed Enclaves Act, 1951

Hyderabad Agricultural Debtors Relief Act, 1956

Hyderabad Agricultural Improvement Fund Act, 1952

Hyderabad Agricultural Income Tax (Bombay Repeal) Act, 1958

Hyderabad Agricultural Income Tax (Validity Of Notices) Act, 1954

Hyderabad Agricultural Income-Tax (Bombay Repeal) Act, 1958

Hyderabad Agricultural Income-Tax (Validity Of Notice) Act, 1954

Hyderabad Agriculturists Loans Act, 1950

Hyderabad Atiyat Inquiries Act, 1952

Hyderabad Atiyat Inquiries Rules, 1952

Hyderabad Cinema Shows Tax (Maharashtra Repeal) Act, 1970

Hyderabad Cinema Shows Tax Maharashtra Repeal Act, 1910

Hyderabad City Coroners Act, 1330

Hyderabad City Water Supply Act, 1954

Hyderabad Compulsory Primary Education Act, 1952

Hyderabad Cotton Cultivation And Transport Act, 1337

Hyderabad Court Of Wards Act, 1350F

Hyderabad Currency Demonetization (Consequential And Miscellaneous Provisions) Act, 1953

Hyderabad District Officers (Change Of Designation And Construction Of References) Act, 1950

Hyderabad General Clauses Act, 1308

Hyderabad Houses (Rent Eviction And Lease) Control Act, 1954

Hyderabad Houses (Rent, Eviction And Lease) Control Act, 1954

Hyderabad Houses (Rent, Eviction And Lease) Control Rules, 1954

Hyderabad Inams And Cash Grants Abolition Rules, 1960

Hyderabad Infectious Diseases Act, 1950

Hyderabad Insolvency Act, 1351F

Hyderabad Jagirdars Debt Settlement Act, 1952

Hyderabad Labour Housing Act, 1952

Hyderabad Municipal Corporations Act, 1955

Hyderbad Land (Special Assessment) Act, 1952

Hajvery University, Lahore Ordinance, 2002

Haryana (Abolition Of Distinction Of Pay Scale Between Technical And Non-Technical Posts) Act, 2014

Haryana Agricultural Credit Operations And Miscellaneous Provisions (Banks) Act, 1973

Haryana And Punjab Agricultural Universities (Haryana Amendment) Act, 1997

Haryana And Punjab Agricultural Universities Act, 1970

Haryana Apartment Ownership Act, 1983

Haryana Board Of School Education Act, 1969

Haryana Canal And Drainage Act, 1974

Haryana Cattle Fairs Act, 1970

Haryana Ceiling On Land Holdings Act, 1972

Haryana Cinemas (Regulation) Act, 1952

Haryana Civil Services (Executive Branch) And Allied Services And Other Services And Other Servies Common Combined Examination Act, 2002

Haryana Co-Operative Societies (Amendment) Act, 2009

Haryana Co-Operative Societies Act, 1984

Haryana Common Purposes Land Eviction And Rent Recovery Act, 1985

Haryana Compusory Registration Of Marriages Act, 2008

Haryana Contingency Fund Act, 1966

Haryana Cotton Ginning And Pressing Factories Act, 1992

Haryana Development And Regulation Of Urban Areas (Amendment) Act, 2009

Haryana Development And Regulation Of Urban Areas (Second Amendment) Act, 2009

Haryana Development And Regulation Of Urban Areas Act, 1975

Haryana Development Andregulation Of Urban Areas (Amendment) Act, 2014

Haryana Disan Pass Book Act, 1994

Haryana Electricity Reform Act, 1997

Haryana Essential Services Maintenance Act, 1974

Haryana Evacuee Properties (Management And Disposal) Act, 2008

Haryana Fiscal Responsibility And Budget Management (Amendment) Act, 2009

Haryana Fiscal Responsibility And Budget Management Act, 2005

Haryana Forest Development Act, 1983

Haryana General Sales Tax Act, 1973

Haryana Good Conduct Prisoners (Temporary Release) Act, 1988

Haryana Good Conduct Prisoners (Temporary Release) Amendment Act, 2012

Haryana Good Conduct Prisoners (Temporary Release) Amendment Act, 2014

Haryana Health Care Workers Act, 2005

Haryana Housing Board Act, 1971

Haryana Industrial Promotion Act, 2005

Haryana Land Holdings Tax (Repeal) Act, 1986

Haryana Legislative Assembly (Allowances And Pension Of Members) Act, 1975

Haryana Legislative Assembly (Medical Facilities To Members) Act, 1986

Haryana Legislative Assembly Speakers And Deputy Speakers Salaries And Allowances (Amendment) Act, 2009

Haryana Legislative Assembly Speakers And Deputy Speakers Salaries And Allowances Act, 1975

Haryana Lifts And Escalators Act, 2008

Haryana Lokayukta Act, 2002

Haryana Management Of Civic Amenities And Infrastructure Deficient Municipal Areas (Special Provisions) Amendment Act, 2014

Haryana Mechanical Vehicles (Levy Of Tolls) Act, 1996

Haryana Medicare Service Persons And Medicare Service Institutions (Prevention Of Violence And Damage To Property) Act, 2009

Haryana Minerals (Vesting Of Rights) Act, 1973

Haryana Motor Transport Vehicles (Toll) Act, 1991

Haryana Motor Vehicles Rules, 1993

Haryana Municiapl Corporation (Second Amendment) Act, 2009

Haryana Municipal (Amendment) Act, 2009

Haryana Municipal (Amendment) Act, 2012

Haryana Municipal Act, 1973

Haryana Municipal Common Lands (Regulation) Act, 1974

Haryana Municipal Corporation (Amendment) Act, 2009

Haryana Municipal Corporation (Amendment) Act, 2012

Haryana Municipal Corporation (Amendment) Act, 2014

Haryana Municipal Corporation Act, 1994

Haryana Municipal Election Rules, 1978

Haryana Municipal Street Vendors (Protection Of Livelihood And Regulation Of Street Vending) Act, 2014

Haryana Murrah Buffalo And Other Milch Animal Breed (Presentation And Development Of Animal Husbandry And Dairy Development Sector) Act, 2001

Haryana Murrah Buffalo And Other Milch Animal Breed (Preservation And Development Of Animal Husbandry And Dairy Development Sector) Amendment Act, 2002

Haryana Non-Biodegradable Garbage (Control) Act, 1998

Haryana Official Language Act, 1969

Haryana Panchayati Raj Act, 1994

Haryana Panchayati Raj Election Rules, 1994

Haryana Police (Protection Of Railways) Act, 1974

Haryana Police Act, 2007

Haryana Preservation Of Sub-Soil Water Act, 2009

Haryana Prevention Of Defacement Of Property Act, 1989

Haryana Prisons (Haryana Amendment) Act, 2014

Haryana Private Lotteries Prohibition Act, 1993

Haryana Private Universities (Amendment) Act, 2009

Haryana Private Universities (Amendment) Act, 2014

Haryana Private Universities (Second Amendment) Act, 2009

Haryana Private Universities (Third Amendment) Act, 2009

Haryana Private Universities Act, 2006

Haryana Public Libraries Act, 1989

Haryana Public Moneys (Recovery Of Dues) Act, 1979

Haryana Public Premises And Land (Eviction And Rent Recovery) Act, 1972

Haryana Public Service Commission (Additional Functions) Amendment Act, 2009

Haryana Public Wakfs (Extension Of Limitation) Act, 1974

Haryana Public Wakfs (Extension Of Limitation) Act, 1982

Haryana Public Wakfs (Extension Of Limitation) Act, 1987

Haryana Public Wakfs (Extension Of Limitation) Act, 1991

Haryana Race-Courses Licensing Act, 1976

Haryana Registration And Regulation Of Societies (Amendment) Act, 2014

Haryana Registration And Regulation Of Societies Act, 2012

Haryana Regulation And Control Of Crushers Act, 1991

Haryana Relief Of Agricultural Indebtedness Act, 1989

Haryana Right To Service Act, 2014

Haryana Rural Development (Amendment) Act, 2014

Haryana Rural Development Act, 1986

Haryana Rural Sanitation Board Act, 1972

Haryana Salaries And Allowances Of Ministers Act, 1970

Haryana School Education Act, 1995

Haryana School Education Rules, 2003

Haryana Shri Mata Mansa Devi Shrine Act, 1991

Haryana Shri Mata Sheetla Devi Shrine Act, 1991

Haryana Special Economic Zone Act, 2005

Haryana State Commission For Women Act, 2012

Haryana State Legislature (Prevention Of Disqualification) Amendment Act, 2014

Haryana Tax On Luxuries (Repeal) Act, 1995

Haryana Tax On Luxuries Act, 1994

Haryana Urban (Control Of Rent And Eviction) Act, 1973

Haryana Urban Development Authority (Amendment) Act, 2014

Haryana Urban Development Authority Act, 1977

Haryana Value Added Tax (Amendment) Act, 2010

Haryana Value Added Tax (Amendment) Act, 2011

Haryana Value Added Tax (Amendment) Act, 2014

Haryana Value Added Tax Act, 2003

High Courts (Establishment) Order (Punjab Amendment) Ordinance, 1981

Hindu Law Of Inheritance (Amendment) Act, 1929

Hitec University Of Taxila Act, 2009

Haridev Joshi University Of Journalism And Mass Communication Jaipur Act, 2012

Hindu Transfers And Bequests (City Of Madras) Act, 1921

Holdings (Stay Of Execution Proceedings) (Madras Amendment) Act, 1957

Hastinapur Town Development Board Act, 1954

High Court Judges Salaries And Conditions Of Service Act, 1954

Hindi Sahitya Sammelan (Recognizatoin) Act, 1956

Hindu Marriage (Uttar Pradesh Sanshodhan) Adhiniyam, 1962

Hindu Marriage (Validation Of Proceedings) Act, 1960

Hindu Marriage Validity Act, 1949

Hyderabad Municipal Corporation ByeLaws Securing Cleanliness Of MilkStore

Himachal Pradesh Goods And Services Tax Act, 2017

Himachal Pradesh New Towns (Periphery) Control (Repeal) Act, 1988

Himachal Pradesh Open Places (Prevention Of Disfigurement) Act, 1985

Himachal Pradesh Para-Veterinary Council Act, 2010

Himachal Pradesh Parliamentary Secretaries (Appointment, Salaries, Allowances, Powers, Privileges And Amenities) Act, 2006

Himachal Pradesh Public Service Commission (Additional Functions) Act, 2018

Himachal Pradesh Scheduled Castes

Himachal Pradesh Single Window (Investment, Promotion And Facilitation) Act, 2018

Himachal Pradesh Police (Protection On Railways) Act, 1969

Himachal Pradesh Police Act, 2007 (Act No. 17 Of 2007)

Himachal Pradesh Pre-Emption (Repeal) Act, 2011 (Act No. 40 Of 2011)

Himachal Pradesh Prevention Of Beggary Act, 1979 (Act No. 22 Of 1979)

Himachal Pradesh Prevention Of Malpractices At University, Board Or Other Specified Examinations Act, 1984 (Act No. 19 Of 1984)

Himachal Pradesh Private Clinical Establishments (Registration And Regulation) Repeal Act, 2013 (Act No. 40 Of 2013)

Himachal Pradesh Private Educational Institutions (Regulation) Act, 1997 (Act No. 14 Of 1999)

Himachal Pradesh Private Educational Institutions (Regulatory Commission) Act, 2010 (Act No. 15 Of 2011)

Himachal Pradesh Private Forests Act, 1954 (Act No. 6 Of 1955)

Himachal Pradesh Private Technical And Vocational Educational Institutions (Regulation Of Admission And Fixation Of Fee) Act, 2008

Himachal Pradesh Private Unaided Dental Colleges (Regulation Of Admission And Fixation Of Fee For Academic Year 2003-2004) Act, 2006 (Act No. 4 Of 2006)

Himachal Pradesh Prohibition Of Smokingand Nonsmokers Health Protection (Repeal) Act, 2009 (Act No. 4 Of 2010)

Himachal Pradesh Prohibiton Of Cow Slaughter Act, 1979 (Act No. 11 Of 1979)

Himachal Pradesh Public Services Guarantee Act, 2011 (As Assented To By The Governor On 21st September, 2011)

Himachal Pradesh Registration Of Marriages Act, 1996 (Act No. 21 Of 1997)

Himachal Pradesh Registration Of Money Lenders' Act, 1976 (Act No. 19 Of 1976)

Himachal Pradesh Relief Of Agricultural Indebtedness Act, 1976 (Act No. 17 Of 1 976)

Himachal Pradesh Repealing Act, 1964 (Act No. 2 Of 1964)

Himachal Pradesh Repealing Act, 1968 (Act No. 19 Of 1969)

Himachal Pradesh Repealing Act, 1972 (Act No. 14 Of 1972)

Himachal Pradesh Repealing Act, 1973 (Act No. 11 Of 1973)

Himachal Pradesh Repealing Act, 1976

Himachal Pradesh Repealing Act, 2017

Himachal Pradesh Restriction Of Habitual Offenders Act, 1973

Himachal Pradesh Road Infrastructure Protection Act, 2002

Himachal Pradesh Roadside Land Control Act, 1968

Himachal Pradesh Sports (Registration, Recognition And Regulation Of Associations) Repeal Act, 2009

Himachal Pradesh State Commission For Women Act, 1996

Himachal Pradesh Suppression Of Indecent Advertisements Act, 1973

Himachal Pradesh Tax On Professions, Trades, Callings And Employments (Repeal) Act, 2005

Himachal Pradesh (Restriction To Contest Alienation Or Adoption Under Custom) Act, 1976

Himachal Pradesh Administrative Tribunal (Transfer Of Decided And Pending Cases And Applications) Act, 2008

Himachal Pradesh Essential Services (Maintenance) Act, 1972

Himachal Pradesh Freedom Of Religion Act, 2006

Himachal Pradesh Habitual Offenders Act, 1969

Himachal Pradesh Kisan Pass Book Act, 1996

Himachal Pradesh Land Preservation Act, 1978

Himachal Pradesh Lifts Act, 2007

Himachal Pradesh Livestock And Birds Diseases Act, 1968

Himachal Pradesh Lokayukta Act, 2014

Himachal Pradesh Motor Spirit (Taxation Of Sales) Repealing Act, 2000

Himachal Pradesh Municipality Disclosure Act, 2009

Himachal Pradesh National Law Universityact, 2016

Himachal Pradesh New Mandl Townships (Development And Regulations) Act, 1973

Himachal Pradesh Agricultural, Pests, Diseases And Noxious Weeds Act, 1969

Himachal Pradesh Electricity Distribution Management Responsibility Act, 2014

Himachal Pradesh Extension Of Laws And Repealing Act 1981

Himachal Pradesh Abolition Of Payment Of Haq-Chuharam Act, 2011

Himachal Pradesh Advocate's Clerks Welfare Fund Act, 2015

Himachal Pradesh Aero Sports Rules, 2004

Himachal Pradesh Krishi Vishva Vidyalaya Act, 1978

Himachal Pradesh Maintenance Of Parents And Dependants Act, 2001

Himachal Pradesh Minor Canals Act, 1976

Himachal Pradesh Panchayati Raj Act, 1968

Himachal Pradesh Regulation Of Public Deposits Act, 1999

Himachal Pradesh Requisition Of Immovable Property Act, 1987

Himachal Pradesh Restitution Of Mortgaged Lands Act, 1976

Himachal Pradesh River Rafting Rules, 2005

Himachal Pradesh Tax On Luxuries (In Hotels And Lodging Houses) Act, 1979

Himachal Pradesh Taxation (On Certain Goods Carried By Road) Act, 1976

Himachal Pradesh Tolls (Repealing) Act, 1972

Himachal Pradesh Tractor Cultivation (Recovery Of Charges) Act, 1972

Himachal Pradesh Tractor Cultivation (Recovery Of Charges) Act, 1973

Himachal Pradesh Transfer Of Land (Regulation) Act, 1968

Himachal Pradesh Village Common Lands Vesting And Utilization Act, 1974

Himachal Pradesh Weights And Measures (Enforcement) Act, 1968

Haryana Abolition Of Whipping Act, 1974

Haryana Anatomy Act, 1974

Haryana Children Act, 1974

Haryana Corneal Grafting Act, 1974

Haryana Government Electrical Undertakings (Dues Recovery) Act, 1970

Haryana Home Guards Act, 1974

Haryana Industrial Estates (Development And Regulation) Act, 1974

Haryana Kisan Pass Book Act, 1994

Haryana Legislative Assembly (Facilities To Members) Act, 1979

Haryana Legislative Assembly Proceedings (Protection Of Publication) Act, 1978

Haryana Legislative Assembly Speaker's And Deputy Speaker's Salaries And Allowances Act, 1975

Haryana Legislative Assembly Speaker's Pension And Medical Facilities (Retrospective Enforcement) Act, 1980

Haryana Prevention Of Beggary Act, 1971

Haryana Public Service Commission (Additional Functions) Act, 1974

Haryana Public Wakfs (Extension Of Limitation) Act, 1978