Identification Of Prisoners Act, 1920

Illegal Migrants (Determination By Tribunals) Act, 1983

Illegal Migrants (Determination By Tribunals) Rules, 1984

Illegally Acquired Property (Receipt, Management And Disposal) Rules, 1989

Immigrants (Expulsion From Assam) Act, 1950

Immigration (Carriers Liability) Act, 2000

Immigration (Carriers Liability) Rules, 2007

Immoral Traffic (Prevention) Act, 1956

Imperial Library (Change Of Name) Act, 1948

Imperial Library (Indentures Validation) Act, 1902

Imperial Library (Indentures Validation) Repeal Act, 2002

Import And Export Trade Control Organisation (Senior Hindi Translator And Junior Hindi Translator) Recruitment Rules, 1995

Import Manifest (Aircraft) Regulations, 1976

Import Manifest (Vessels) Regulations, 1971

Import Of Cotton Into India Regulations, 1972

Import Of Gold And Silver By Passengers (Form Of Bill Of Entry) Regulations, 1994

Import Of Wheat (Stock Declaration) Order, 2006

Import Report (Form) Regulations, 1976

Imported Cars (Control) Order, 1961

Imported Cement (Control) Order, 1978

Imported Foodgrains (Prohibition Of Unauthorised Sale) Order, 1958

Imported Foodgrains (Prohibition Of Unauthorized Sale) Order, 1971

Imported Packages (Opening) Regulations, 1963

Imported Stores (Retention On Board) Regulations, 1963

Imported Sugar (Price Fixation) Order, 2000

Imports And Exports (Control) Act, 1947

Inchek Tyres Limited And National Rubber Manufacturers Limited (Nationalisation) Act, 1984

Income Tax (Appellate Tribunal) Rules, 1963

Income Tax (Certificate Proceedings) Rules, 1962

Income Tax (Determination Of Export Profits) Rules, 1963

Income Tax (Determination Of Export Profits) Rules, 1965

Income Tax Act, 1922

Income Tax Act, 1961

Income Tax Appellate Tribunal (Senior Personal Assistants) Recruitment Rules, 1990

Income Tax Department Administrative Officers (Group A And B Posts), Recruitment Rules, 2004

Income Tax Rules, 1922

Income Tax Rules, 1962

Income Tax Settlement Commission (Procedure) Rule 1976

Income Tax Settlement Commission (Procedure) Rules, 1987

Income Tax Settlement Commission (Procedure) Rules, 1997

Income Tax Welfare Fund Rules

Income-Tax Welfare Fund Rules, 2007

Indecent Representation Of Women (Prohibition) Act, 1986

Indecent Representation Of Women (Prohibition) Rules, 1987

Independence Act, 1947

Independent Member (Selection And Appointment) Rules, 2007

India (Consequential Provision) Act, 1949

India Government Mints (Bullion Officer) Recruitment Rules, 1990

India Government Mints (Chief Accounts And Administrative Officer) Recruitment Rules, 1993

India Meteorological Department (Senior Personal Assistant) Recruitment Rules, 1990

India Security Press, Hospital (Group D Post) Recruitment Rules, 1997

India Security PressCurrency Note Press Chief Administrative Officer Group A Post Recruitment Rules, 1999

Indian Administrative Service (Appointment By Competitive Examination) Regulations, 1955

Indian Administrative Service (Appointment By Promotion) Regulations, 1955

Indian Administrative Service (Appointment By Selection) Regulations, 1956

Indian Administrative Service (Cadre) Rules, 1954

Indian Administrative Service (Fixation Of Cadre Strength) Regulations, 1955

Indian Administrative Service (Pay) Rules, 1954

Indian Administrative Service (Probation) Rules, 1954

Indian Administrative Service (Probationers Final Examination) Regulations, 1955

Indian Administrative Service (Recruitment) Rules, 1954

Indian Administrative Service (Regulation Of Seniority) Rules, 1987

Indian Airlines Cancellation And Refund Regulations, 1985

Indian Airlines Disposal Of Unclaimed Goods Regulations, 1977

Indian Airlines Employees (Miscellaneous Loans) Regulations, 1966

Indian Airlines Employees Passage Regulations, 1975

Indian Airlines Non-International Carriage (Passenger And Baggage) Regulations, 1980

Indian Airlines Non-International Carriage Of Cargo (Other Than Baggage And Mail) Regulations, 1980

Indian And Colonial Divorce Jurisdiction Act, 1940

Indian Bar Councils Act, 1926

Indian Boilers (Amendment) Act, 2007

Indian Bureau Of Mines (Allotment Of Residence) Rules, 1993

Indian Bureau Of Mines (Electrical Supervisor And Electrician) Recruitment Rules, 1990

Indian Bureau Of Mines (Senior Personal Assistants) Recruitment Rules, 1990

Indian Bureau Of Mines Senior Technical Assistant (Survey), Junior Technical Assistant (Survey) And Junior Surveyor, Recruitment Rules, 1990

Indian Copper Corporation (Acquisition Of Undertaking) Act, 1972

Indian Council Of Agricultural Research Reserve Fund And Regulation Of Expenditure Rules, 1940

Indian Council Of World Affairs Act, 2001

Indian Council Of World Affairs Rules, 2006

Indian Councils Act, 1861

Indian Councils Act, 1869

Indian Councils Act, 1871

Indian Councils Act, 1874

Indian Councils Act, 1909

Indian Customs And Central Excise Service Group A Rules, 1987

Indian Evidence (Amendment) Act, 2002

Indian Forest Service (Appointment By Competitive Examination) Regulations, 1967

Indian Forest Service (Appointment By Promotion) Regulations, 1966

Indian Forest Service (Cadre) Rules, 1966

Indian Forest Service (Fixation Of Cadre Strength) Regulations, 1966

Indian Forest Service (Initial Recruitment) Regulations, 1966

Indian Forest Service (Pay) Rules, 1968

Indian Forest Service (Probationers Final Examination) Regulations, 1968

Indian Forest Service (Recruitment) Rules, 1966

Indian Forest Service (Regulation Of Seniority) Rules, 1968

Indian Forest Service (Regulation Of Seniority) Rules, 1997

Indian Independence Pakistan Courts (Pending Proceedings) Act, 1952

Indian Institutes Of Information Technology Act, 2014

Indian Majority Act, 1875

Indian Maritime University Act, 2008

Indian Medical Council (Amendment) Act, 2010

Indian Medical Council (Amendment) Act, 2011

Indian Medical Council (Amendment) Act, 2012

Indian Medical Council (Postgraduate Medical Education Committee) Rules, 1961

Indian Medical Council (Professional Conduct, Etiquette And Ethics) Regulations, 2002

Indian Medical Degree Act, 1916

Indian Medicine Central Council (Amendment) Act, 2010

Indian Nursing Council Act, 1947

Indian Nursing Council Regulations

Indian Penal Code, 1860

Indian Police Service (Appointment By Competitive Examination) Regulations, 1955

Indian Police Service (Appointment By Promotion) Regulations, 1955

Indian Police Service (Cadre) Rules, 1954

Indian Police Service (Fixation Of Cadre Strength) Regulation, 1955

Indian Police Service (Pay) Rules, 1954

Indian Police Service (Probation) Rules, 1954

Indian Police Service (Probationers Final Examination) Rules, 1999

Indian Police Service (Probationers Final Examination) Regulation, 1987

Indian Police Service (Recruitment) Rules, 1954

Indian Police Service (Regulation Of Seniority) Rules, 1988

Indian Police Service (Special Allowance) Rules, 1977

Indian Police Service (Uniform) Rules, 1954

Indian Power Alcohol (Repeal) Act, 2000

Indian Rifles (Repeal) Act, 2006

Indian Securities Act, 1920

Indian Telegraph (Amendment) Act, 2006

Indian Wireless Telegraphs (Amateur Service) Rules, 1978

Indira Gandhi National Open University Act, 1985

Indira Gandhi National Tribal University Act, 2007

Indira Vikas Patra Rules, 1986

Indo Tibetan Border Police Force Act, 1992

Indo-Tibetan Border Police Force Engineering Cadre (Group A Posts) Recruitment Rules, 1999

Indo-Tibetan Border Police Force General Duty Cadre (Group A Posts) Recruitment Rules, 1999

Indo-Tibetan Border Police Force Motor Transport And Motor Mechanic Cadre (Group B And C Posts) Recruitment Rules, 1999

Indo-Tibetan Border Police Force Telecommunication Cadre (Group A And B Posts) Recuitment Rules, 1999

Indo-Tibetan Border Police Force, Armourer Cadre (Group C Posts) Recruitment Rules, 1999

Indo-Tibetan Border Police Force, Inspector (Hindi Translator) Sub-Inspector (Hindi Translator) Recruitment Rules, 1999

Indo-Tibetan Border Police Force, Publication And Printing Cadre Recruitment Rules, 1999

Indo-Tibetan Border Police Force,Telecommunication Cadre (Group C Post) Recruitment Rules, 1999

Indo-Tibetan Border Police Rules, 1994

Indo-Tibetan Border Police Veterinary Cadre (Group A) Recruitment Rules, 1999

Indoor Use Of Low Power Wireless Equipment In The Frequency Band 5 Ghz (Exemption From Licensing Requirement) Rules, 2005

Indoor Use Of Wireless Lan (W-Lan) Equipment Using Bluetooth And Ieee802.11B Standard In 2.4 Ghz Band (Exemption From Licensing Requirement) Rules, 2003

Induction Furnace Annual Capacity Determination Rules, 1997

Industrial (Development And Regulation) Act, 1951

Industrial Development Bank (Transfer Of Undertaking And Repeal) Act, 2003

Industrial Development Bank Of India Act, 1964

Industrial Disputes (Amendment And Miscellaneous, Provisions) Act, 1956

Industrial Disputes (Amendment) Act, 2010

Industrial Disputes (Appellate Tribunal) Act, 1950

Industrial Disputes (Banking Companies) Decision (Repeal) Act, 2001

Industrial Disputes (Banking Companies) Decision Act, 1955

Industrial Disputes (Central) Rules, 1957

Industrial Disputes (Punjab) Rules, 1958

Industrial Disputes Act, 1947

Industrial Employment (Standing Orders) Act, 1946

Industrial Employment (Standing Orders) Central Rules, 1946

Industrial Finance Corporation (Transfer Of Undertaking And Repeal) Act, 1993

Industrial Finance Corporation Act, 1948

Industrial Park Scheme, 1999

Industrial Park Scheme, 2002

Industrial Reconstruction Bank (Transfer Of Undertakings And Repeal) Act, 1997

Industrial Reconstruction Bank Of India Act, 1984

Industrial Tribunal (Central Procedure) Rules, 1954

Industrial Tribunal (Procedure) Rules, 1949

Industries (Development And Regulation) Act, 1951

Inernational Airports Authority Of India (Gratuity) Regulations, 1984

Infant Milk Substitutes, Feeding Bottles And Infant Foods (Regulation Of Production, Supply And Distribution) Act, 1992

Infant Milk Substitutes, Feeding Bottles And Infant Foods (Regulation Of Production, Supply And Distribution) Rules, 1993

Inflammable Substances Act, 1952

Influx From Pakistan (Control) Repealing (Repeal) Act, 2001

Influx From Pakistan (Control) Repealing Act, 1952

Information Technology (Amendment) Act, 2008

Information Technology (Certifying Authorities) Rules, 2000

Information Technology (Certifying Authority) Regulations, 2001

Information Technology (Other Powers Of Civil Court Vested In Cyber Appellate Tribunal) Rules, 2003

Information Technology (Other Standards) Rules, 2003

Information Technology (Qualification And Experience Of Adjudicating Officers And Manner Of Holding Enquiry) Rules, 2003

Information Technology (Security Procedure) Rules, 2004

Information Technology (Use Of Electronic Records And Digital Signatures) Rules, 2004

Information Technology Act, 2000

Inland Air Travel Tax Rules, 1989

Inland Vessels (Amendment) Act, 2007

Inland Vessels Act, 1917

Inland Water Ways Authority Of India Act, 1985

Inland Waterways Authority Of India Rules, 1986

Insecticides (Price, Stock, Display And Submission Of Reports) Order, 1986

Insecticides Act, 1968

Insecticides Rules, 1971

Insolvency Act, 1955

Institute Of Secretariat Training And Management Training Equipment Operator Recruitment Rules, 1990

Institute Of Secretariat Training And Management, Assistant Director (Computer Programming) Recruitment Rules, 1989

Institutes Of Technology (Amendment) Act, 2012

Institutes Of Technology Act, 1961

Insurance Act, 1938

Insurance Advisory Committee (Meetings) Regulations, 2000

Insurance Laws (Amendment) Act, 2015

Insurance Laws (Transfer Of Business And Emergency Provisions) Repeal Act, 2001

Insurance Regulatiory And Development Authority (Manner Of Receipt Of Premium) Regulations, 2002

Insurance Regulatory And Development Authority (Actuarial Report And Abstract) Regulations, 2000

Insurance Regulatory And Development Authority (Annual Report Furnishing Of Returns, Statements And Other Particulars) Rules, 2000

Insurance Regulatory And Development Authority (Annual Report-Furnishing Or Returns, Statements And Other Particulars) Rules, 2000

Insurance Regulatory And Development Authority (Appointed Actuary)Regulations, 2000

Insurance Regulatory And Development Authority (Assets, Liabilities, And Solvency Margin Of Insurers) Regulations, 2000

Insurance Regulatory And Development Authority (Distribution Of Surplus) Regulations, 2002

Insurance Regulatory And Development Authority (General Insurance-Reinsurance) Regulations, 2000

Insurance Regulatory And Development Authority (Insurance Advertisements And Disclosure) Regulations, 2000

Insurance Regulatory And Development Authority (Insurance Brokers) Regulations, 2002

Insurance Regulatory And Development Authority (Investment) Regulations, 2000

Insurance Regulatory And Development Authority (Licensing Of Corporate Agents) Regulations, 2002

Insurance Regulatory And Development Authority (Licensing Of Insurance Agents) Regulations, 2000

Insurance Regulatory And Development Authority (Life Insurance-Reinsurance) Regulations, 2000

Insurance Regulatory And Development Authority (Meetings) Regulations, 2000

Insurance Regulatory And Development Authority (Meetings) Regulations, 2000

Insurance Regulatory And Development Authority (Micro-Insurance) Regulations, 2005

Insurance Regulatory And Development Authority (Obligations Of Insurers To Rural Or Social Sectors) Regulations, 2000

Insurance Regulatory And Development Authority (Obligations Of Insurers To Rural Social Sectors) Regulations, 2000

Insurance Regulatory And Development Authority (Preparation Of Financial Statements And Auditors Report Of Insurance Companies)Regulations, 2000

Insurance Regulatory And Development Authority (Protection Of Policy Holdersinterests) Regulations, 2002

Insurance Regulatory And Development Authority (Protection Of Policyholders Interests) Regulations, 2002

Insurance Regulatory And Development Authority (Qualification Of Actuary) Regulations, 2004

Insurance Regulatory And Development Authority (Registration Of Indian Insurance Companies) Regulations, 2000

Insurance Regulatory And Development Authority Act, 1999

Insurance Rules, 1939

Insurance Surveyors And Loss Assessors (Licencing, Professional Requirements And Code Of Conduct) Regulations, 2000

Intellectual Property Appellate Board (Procedure) Rules, 2003

Intellectual Property Appellate Board (Procedure) Rules, 2012

Intellectual Property Rights (Imported Goods) Enforcement Rules, 2007

Intelligence Organisations (Restriction Of Rights) Act, 1985

Intelligent Network Services In Multi Operator And Multi Network Scenario Regulations, 2006

Inter State Corporations Act, 1957

Inter State Water Disputes Act, 1956

Inter-State Migrant Workmen (Regulation Of Employment And Conditions Of Service) Act, 1979

Inter-State Migrant Workmen (Regulation Of Employment And Conditions Of Service) Central Rules, 1980

Inter-State Water Disputes Act, 1956

Inter-Zonal Wheat And Wheat Products (Movement Control) Order, 1964

Inter-Zonal Wheat And Wheat Products (Movement Control) Order, 1973

Inter-Zonal Wheat Products (Movement Control) Order, 1976

Interest Act, 1978

Interest On Delayed Payments To Small Scale And Ancillary Industrial Undertakings Act, 1993

Interest Tax Act, 1974

Interest-Tax Rules, 1974

International Airports Authority (Storage And Processing Of Goods) Regulations, 1993

International Airports Authority Of India (Employees Contributory Fund And Family Pension Fund) Regulations, 1982

International Airports Authority Of India (General Management, Entry For Ground Handling Of Air Transport Services) Regulations, 1984

International Airports Authority Of India (L.T.C.) Regulations, 1982

International Airports Authority Of India (Management Of Airports) Regulations, 1982

International Airports Authority Of India Employees (Conduct, Discipline And Appeal) Regulations, 1987

International Copyright Order,1991

International Development Association (Status, Immunities And Privileges) Act, 1960

International Finance Corporation (Status, Immunities And Privileges) Act, 1958

International Monetary Fund And Bank Act, 1945

International Telecommunication Access To Essential Facilities At Cable Landing Stations Regulations, 2007

International, Airports Authority Act, 1971

Internationals Copyright Order, 1999

Internees (Discipline And Offences) Order, 1963

Intimation Of Accidents (Form And Time Of Service Of Notice) Rules, 2004

Investigation Of High Quality Counterfeit Indian Currency Offences (Amendment) Rules, 2013

Investigation Of High Quality Counterfeit Indian Currency Offences Rules, 2013

Investigators (Small Industries Development Organisation) Recruitment Rules, 2000

Investment Deposit Account Scheme, 1986

Investor Education And Protection Fund (Awareness And Protection Of Investors) Rules, 2001

Ircon Conduct Discipline And Appeal Rules, 1981

Iron And Steel (Control) Order, 1956

Iron And Steel Companies (Amalgamation And Takeover Laws) Repeal Act, 2000

Iron And Steel Companies Amalgamation Act, 1952

Iron And Steel Company (Acquisition Of Shares) Act, 1976

Iron And Steel Company (Taking Over Of Management) Act, 1972

Iron Ore Mines And Manganese Ore Mines And Chrome Ore Mines Labour Welfare Cess Rules, 1978

Iron Ore Mines And Manganese Ore Mines And Chrome Ore Mines Labour Welfare Fund Act, 1976

Iron Ore Mines Manganese Ore Mines And Chrome Ore Mines Labour Welfare Fund Rules, 1978

Iron Ore Mines, Manganese Ore Mines And Chrome Ore Mines Labour Welfare Cess Act, 1976

Issue Of Foreign Currency Convertible Bonds And Ordinary Shares (Through Depository Receipt Mechanism) Scheme, 1993

Isubgol Husk (Grading And Marking) Rule, 1982

INSOLVENCY AND BANKRUPTCY CODE, 2016

Indian Forest (Amendment) Act, 2017

Indian Institute Of Petroleumand Energy Act, 2017

Indian Institutes Of Information Technology (Public-Private Partnership) Act, 2017

Indian Institutes Of Management Act, 2017

Indian Medical Council (Amendment) Act, 2019

Insolvency And Bankruptcy Code (Amendment) Act, 2019

Integrated Goodsand Services Tax (Amendment) Act, 2018

Insolvency And Bankruptcy Code (Second Amendment) Act, 2018

Indian Penal Code (Haryana Amendment) Act, 2014

Information Technology (Intermediaries guidelines) Rules, 2011

Indian Institutes Of Information Technology Laws (Amendment) Bill, 2020

Insolvency And Bankruptcy Code (Amendment) Act, 2020