Identification Of Prisoners (Application To Hyderabad) Act, 1956

Indian Electricity (Assam Amendment) Act, 1973

Indian Stamp (Assam Amendment) Act, 1950

Indian Stamp (Assam Amendment) Act, 1955

Indian Stamp (Assam Amendment) Act, 1958

Indian Stamp (Assam Amendment) Act, 1963

Indian Stamp (Assam Amendment) Act, 1967

Indian Stamp (Assam Amendment) Act, 1968

Indian Stamp (Assam Amendment) Act, 1970

Indian Stamp (Assam Amendment) Act, 1971

Indian Stamp (Assam Amendment) Act, 1984

Indian Stamp (Assam Amendment) Act, 1989

Indian Stamp (Assam Amendment) Act, 1990

Industrial Disputes (Appellate Tribunal) (Extension To The Assam Autonomous Districts) Act, 1956

Industrial Disputes (Appellate Tribunal) (Withdrawal Of Assam Modification Orders) Act, 1958

Industrial Disputes (Assam Amendment) Act, 1962

Industrial Statistics (Further Provisions And Validating) Act, 1946

India Belting And Cotton Mills Limited (Acquisition And Transfer Of Undertakings) Act, 1992

Indian Civil Service (Bengal) Loans Prohibition Regulation, 1823

Indian College Of Arts And Draftsmanship (Taking Over Of Management) Act, 1977

Indian Electricity (West Bengal Amendment) Act, 1980

Indian Electricity (West Bengal Amendment) Act, 1982

Indian Electricity (West Bengal Amendment) Act, 1983

Indian Electricity (West Bengal Amendment) Act, 1984

Indian Electricity (West Bengal Amendment) Act, 1994

Indian Evidence (West Bengal Amendment) Act, 1955

Indian Evidence (West Bengal Amendment) Act, 1960

Indian Forest (West Bengal Amendment) Act, 1975

Indian Forest (West Bengal Amendment) Act, 1981

Indian Forest (West Bengal Amendment) Act, 1988

Indian Health Institute And Laboratory Limited (Acquisition And Transfer Of Undertakings)Act, 1986

Indian Partnership (West Bengal Amendment) Act, 1993

Indian Red Cross Society (Bengal Branch) (Validation) Act, 1964

Indian Red Cross Society (Bengal Branch) Act, 1920

Indian Registration (West Bengal Amendment) Act, 1950

Indian Registration (West Bengal Amendment) Act, 1951

Indian Registration (West Bengal Amendment) Act, 1955

Indian Stamp Act, 1899

Indian Tolls (West Bengal Amendment) Act, 1978

Industrial Disputes (West Bengal Amendment) Act, 1958

Industrial Disputes (West Bengal Amendment) Act, 1959

Industrial Disputes (West Bengal Amendment) Act, 1961

Industrial Disputes (West Bengal Amendment) Act, 1974

Industrial Disputes (West Bengal Amendment) Act, 1980

Industrial Disputes (West Bengal Amendment) Act, 1983

Industrial Disputes (West Bengal Amendment) Act, 1986

Industrial Disputes (West Bengal Amendment) Act, 1989

Industrial Disputes (West Bengal Second Amendment) Act, 1980

Industrial Disputes (West Bengal Second Amendment) Act, 1989

Infusions (India) Limited (Acquisition Of Shares) Act, 1985

Inland Steam-Vessels (Bengal Amendment) Act, 1940

Itki Tuberculosis Sanatorium (Regulation Of Buildings) Act, 1951

Indian Stamp (Chhattisgarh Amendment) Act, 2005

Indian Stamp (Chhattisgarh Amendment) Act, 2010

Indian Stamp (Chhattisgarh Amendment) Act, 2013

Indian Stamp (Chhattisgarh Amendment) Act, 2014

Indira Gandhi Krishi Vishwavidhyalaya (Sanshodhan) Act, 2010

International Institute Of Information Technology (Iiit) University Act, 2013

Indian Forest Service (Gujarat Cadre) (Departmental Examination) Rules, 1998

Indian Institute Of Public Health Gandhinagar Act, 2015

Indian Lunacy (Gujarat Provision For Uniform Application) Act, 1961

Indian Partnership (Registration Of Firms In Kutch Validation) Act, 1958

Industrial Court Regulations, 1947

Industrial Disputes (Banking And Insurance Companies) Act, 1949

Industrial Disputes (Bombay Provision For Uniformity) Act, 1959

Inspector General Of Police (Communication) Class-I, Recruitment Rules, 1999

Institute Of Infrastructure, Technology, Research And Management Act, 2012

Instructor (Class-Iii) (Panchayat Service) Recruitment Rules, 2002

Intelligence Officer (Equivalent To Police Sub-Inspector), Class Iii, In The Crime Investigation Department (Intelligence Bureau) Recuritment Rules, 1991

Interest (Gujarat Extension) Act, 1961

Internal Auditor (Class-Iii) (Panchayat Service) Recruitment Rules, 1999

Invalidation Of Hindu Ceremonial Emoluments Act, 1926

Indian Treasure-Trove (Himachal Pradesh Amendment) Act, 1972

Indian Electricity (Bihar Amendment) Act, 1950

Indian Forest (Bihar Amendment) Act, 1989

Indian Forest (Bihar And Orissa Amendment) Act, 1934

Indian Forest (Bihar And Orissa Amendment) Act, 1935

Indian Christian Marriage Act, 1872

Indian Suc Cession (Karnataka Amendment) Act, 2014

Indian Succession Act, 1925

Indian Partnership (Kerala Amendment) Act, 1973

Indian Registration (Kerala Amendment) Act, 1958

Indian Succession (Kerala Amendment) Act, 1996

Industrial Disputes (Kerala Amendment) Act, 1979

Indian Partnership (Madhya Pradesh Amendment) Act, 1998

Indira Gandhi Krishi Vishwavidyalaya (Chhattisgarh) Adhiniyam, 1987

Indira Kala Sangit Vishwavidyalaya Act, 1956

Indore Special Economic Zone (Special Provisions) Act, 2003

Indore Textiles Limited (Upkram Ka Arjan Aur Antaran) Adhiniyam, 1986

Identification Of Prisoners (Bombay Amendment) Act, 1922

Identification Of Prisoners (Bombay Amendment) Act, 1948

Identification Of Prisoners (Bombay Amendment) Act, 1953

Identification Of Prisoners (Bombay Second Amendment) Act, 1935

Identification Of Prisoners (Maharashtra Provision For Uniform Application And Amendment) Act, 1970

Indian Criminal Law Amendment (Maharashtra Amendment) Act, 1975

Indian Electricity Act, 1910

Indian Fisheries (Goa, Daman And Diu Amendment) Act, 1970

Indian Forest (Bombay Amendment) Act, 1948

Indian Forest (Bombay Amendment) Act, 1953

Indian Forest (Bombay Amendment) Act, 1955

Indian Forest (Bombay Amendment) Act, 1957

Indian Forest (Goa Amendment) Act, 1988

Indian Forest (Maharashtra Amendment) Act, 1968

Indian Forest (Maharashtra Amendment) Act, 2013

Indian Forest (Maharashtra Second Amendment) Act, 1984

Indian Forest (Maharashtra Unification And Amendment) Act, 1960

Indian Forest Act, 1927

Indian Medical Degrees (Maharashtra Extension And Provision For Uniformity) Act, 1961

Indian Registration (Bombay Amendment) Act, 1929

Indian Registration (Bombay Amendment) Act, 1930

Indian Registration (Bombay Amendment) Act, 1933

Indian Registration (Bombay Amendment) Act, 1938

Indian Registration (Bombay Amendment) Act, 1947

Indian Registration (Bombay Provision For Uniformity And Amendment) Act, 1957

Indian Registration (Maharashtra Amendment) Act, 1960

Indian Registration (Maharashtra Amendment) Act, 1966

Indian Registration (Maharashtra Amendment) Act, 1974

Indian Registration (Maharashtra Amendment) Act, 1975

Indian Registration Act In Its Application To Province Of Bombay The Transfer Of Property And The Indian Registration (Bombay Amendment) Act, 1939

Indian Stamp (Goa Amendment) Act, 2015

Industrial Disputes (Bombay) Rules, 1957

Industrial Disputes (Goa Amendment) Act, 1987

Industrial Disputes (Maharashtra Amendment) Act, 2003

Interest (Extension) Act, 1960

Irrigation Laws (Amendment) Act, 1964

Indian Easements (Orissa Extension) Act, 1967

Indian Penal Code (Orissa Amendment) Act, 1986

Indian Penal Code (Orissa Amendment) Act, 1995

Indian Penal Code (Orissa Amendment) Act, 1998

Indian Registration (Orissa Amendment And Validation) Act, 1964

Indian Registration (Orissa Amendment) Act, 1966

Indian Stamp (Orissa Amendment) Act, 1956

Indian Stamp (Orissa Amendment) Act, 1962

Indian Stamp (Orissa Amendment) Act, 2001

Indian Stamp (Orissa Amendment) Act, 2003

Indian Stamp (Orissa Amendment) Act, 2008

Indian Stamp (Orissa Second Amendment) Act, 1986

Indian Tolls (Orissa Amendment) Act, 1987

Indian Tolls (Orissa Amendment) Act, 1999

I.K. Gujral Punjab Technical University (Amendment) Act, 2015

Imperial College Of Business Studies Lahore Ordinance, 2002

Indian Electricity (Haryana Amendment) Act, 1998

Indian Stamp (Haryana Amendment) Act, 1979

Indian Stamp (Haryana Amendment) Act, 1986

Indian Stamp (Haryana Amendment) Act, 2006

Industrial And Commercial Employment (Standing Orders) Ordinance, 1968

Industrial Disputes (West Pakistan Amendment) Ordinance, 1967

Industrial Statistics (West Pakistan Amendment) Ordinance, 1958

Injured Persons (Medical Aid) Act, 2004

Institute Of Management Sciences Lahore Ordinance, 2002

Institute Of Southern Punjab Multan Act, 2010

Islamia University Of Bahawalpur Act, 1975

Iihmr University, Jaipur Act, 2014

Indian Forest Service (Pay) Rules, 2007

Indian Registration (Rajasthan Amendment) Act, 1953

Industrial Disputes (Rajasthan Amendment) Act, 1958

Industrial Disputes (Rajasthan Amendment) Act, 1970

Industrial Disputes (Rajasthan Amendment) Act, 1984

Identification Of Prisoners (Tamil Nadu Amendment) Act, 2010

Indian Bar Councils (Madras Amendment) Act, 1954

Indian Criminal Law Amendment (Madras) Act, 1950

Indian Fisheries (Madras Amendment) Act, 1927

Indian Forest Service (Fixation Of Cadre Strength) Eleventh Amendment Regulations, 2009

Indian Lunacy (Madras Amendment) Act, 1938

Indian Lunacy (Madras Amendment) Act, 1943

Indian Medical Degrees (Madras Amendment) Act, 1940

Indian Partnership (Tamil Nadu Amendment) Act, 2013

Indian Police Service (Pay) Amendment Rules, 2008

Indian Registration (Madras Amendment) Act, 1935

Indian Stamp (Madras Amendment) Act, 1958

Indian Stamp (Tamil Nadu Amendment) Act, 2004

Indian Stamp (Tamil Nadu Amendment) Act, 2012

Indian Stamp (Tamil Nadu Third Amendment) Act, 2012

Indian Stamp And The Registration (Tamil Nadu Amendment) Act, 2006

Indian Stamp And The Registration (Tamil Nadu Amendment) Amendment Act, 2009

Indian Tolls (Madras Amendment) Act, 1942

Indian Treasure-Trove (Madras Amendment) Act, 1949

Industrial Disputes (Tamil Nadu Amendment) Act, 2008

Indian Bar Councils (Uttar Pradesh Amendment) Act, 1950

Indian Boilers Act, 1923

Indian Electricity (Uttar Pradesh Amendment And Validation) Act, 1975

Indian Fisheries Act, 1897

Integral University Act, 2004

Intermediate Education Act, 1921