Jaggampeta A And D Estates Impartible Estates Act, 1928

Jawaharlal Nehru Technological University Act, 1972

Jadavpur University (Temporary Supersession) Act, 1980

Jadavpur University Act, 1981

Jawahar Lal Nehru University Act, 1966

Jobber-Cum-Mechanic (Class Iii) (Panchayat Service) Recruitment Rules, 1998

Joint Director Of Agriculture (In The Gujarat Agricultural Service) Recruitment Rules, 1987

Judicial Officers Protection (Extension To Hyderabad And Saurashtra Areas Of Bombay State) Act, 1958

Junior Assistant Recruitment Rules, 2005

Junior Assistant, Class-Iii, Recruitment Rules, 2005

Junior Clerk And Accounts Clerk, Class-Iii (Panchayat Service) Pre-Service Training Examination Rules, 2004

Junior Clerk, Accounts Clerk (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Junior Employment Officer (Computer) Class-Iii, Under The Directorate Of Employment And Training (Employment Wing) Recruitment Rules, 2004

Jammu And Kashmir (Extension Of Laws) Act, 1956

Jammu And Kashmir Anand Marriage Act, 2011

Jammu And Kashmir Arbitration And Conciliation Act, 1997

Jammu And Kashmir Board Of Professional Entrance Examinations Act, 2002

Jammu And Kashmir Board Of School Education Act, 1975

Jammu And Kashmir Cancellation Of Orders And Annulment Of Instruments Act, 1992

Jammu And Kashmir Charitable Endowments Act, 1989

Jammu And Kashmir Cinematograph Act, 1989

Jammu And Kashmir Civil Procedure Code, 1977

Jammu And Kashmir Collection Of Statistics Act, 1961

Jammu And Kashmir Consumer Protection Act, 1987

Jammu And Kashmir Court Fees Act, 1977

Jammu And Kashmir Criminal Law Amendment (Amending) Act, 1991

Jammu And Kashmir Development Act, 1970

Jammu And Kashmir Disturbed Areas Act, 1992

Jammu And Kashmir Electricity (Duty) Act, 1963

Jammu And Kashmir Entry Tax On Goods Act, 2000

Jammu And Kashmir Forest (Conservation) Act, 1992

Jammu And Kashmir Forest Act, 1987

Jammu And Kashmir General Sales Tax Act, 1962

Jammu And Kashmir Juvenile Justice Act, 1997

Jammu And Kashmir Lambardari Act, 1972

Jammu And Kashmir Land Revenue (Validation) Act, 1998

Jammu And Kashmir Land Revenue Act, 1996

Jammu And Kashmir Legislative Assembly (Speakers Emoluments) Act, 1956

Jammu And Kashmir Legislative Council Chairmans (Emoluments) Act, 1962

Jammu And Kashmir Legislature (Prevention Of Disqualification) Act, 1962

Jammu And Kashmir Migrant Immovable Property Preservation, Protection And Restraint On Distress Sales Act, 1997

Jammu And Kashmir Natural Calamities Destroyed Areas Improvement Act, 2011

Jammu And Kashmir Opium Smoking Act, 2011

Jammu And Kashmir Panchayati Raj Act, 1989

Jammu And Kashmir Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1998

Jammu And Kashmir Pharmacy Act, 2011

Jammu And Kashmir Prohibition On Conversion Of Land And Alienation Of Orchards Act, 1975

Jammu And Kashmir Public Safety Act, 1978

Jammu And Kashmir Representation Of People (Supplementary) Act, 1968

Jammu And Kashmir Representation Of The People (Supplementary) Act, 1968

Jammu And Kashmir Representation Of The People Act, 1957

Jammu And Kashmir Reservation Act, 2004

Jammu And Kashmir Right To Information Act, 2004

Jammu And Kashmir Right To Information Rules, 2010

Jammu And Kashmir Shri Mata Vaishno Devi Shrine Act, 1988

Jammu And Kashmir State Commission For Backward Classes Act, 1997

Jammu And Kashmir State Commission For Women Act, 1999

Jammu And Kashmir State Electricity Regulatory Commission (Power Purchase And Procurement) Regulations, 2005

Jammu And Kashmir State Lands (Vesting Of Ownership To The Occupants) Act, 2001

Jammu And Kashmir State Legislature (Delegation Of Powers) Act, 1992

Jammu And Kashmir State Legislature Proceedings (Protection Of Publication) Act, 1960

Jammu And Kashmir Suits Valuation Act, 1977

Jammu And Kashmir Taxation Laws (Amendment) Act, 2009

Jammu And Kashmir Universities Act, 1969

Jammu And Kashmir Value Added Tax (Amendment) Act, 2008

Jammu And Kashmir Value Added Tax Act, 2005

Jhakkhand State Universities (Amendment) Act, 2007

Jharkhand Academic Council Act, 2002

Jharkhand Academic Council, (Amendment) Act, 2006

Jharkhand Advertisement Tax Act, 2012

Jharkhand Agricultural Produce Markets Act, 2000

Jharkhand Agriculture University (Amendment) Act, 2008

Jharkhand Appropriation (Vote On Account) Act, 2009

Jharkhand Appropriation Act, 2009

Jharkhand Bhoodan Yagna Act, 1954

Jharkhand Buildings (Lease, Rent And Eviction) Control Act, 2000

Jharkhand Conduct Of Examinations Act, 2001

Jharkhand Contingency Fund (Amendment) Act, 2009

Jharkhand Contingency Fund (Amendment) Ordinance, 2009

Jharkhand Control Of Crimes Act, 2002

Jharkhand District Act, 2001

Jharkhand Education Tribunal Act, 2005

Jharkhand Fiscal Responsibility And Budget Management (Amendment) Act, 2010

Jharkhand Fiscal Responsibility And Budget Management (Amendment) Act, 2012

Jharkhand Fiscal Responsibility And Budget Management Act, 2007

Jharkhand Government Premises (Allotment, Rent, Recovery And Eviction) Act, 2002

Jharkhand High Court (Right To Information) Rules, 2007

Jharkhand Home Guard (Amendment) Act, 2012

Jharkhand Local Fund Audit (Amendment) Act, 2012

Jharkhand Lokayukta Act, 2001

Jharkhand Municipal Act, 2011

Jharkhand Panchayat Raj (Amendment) Act, 2001

Jharkhand Panchayat Raj (Amendment) Act, 2003

Jharkhand Panchayat Raj (Amendment) Act, 2005

Jharkhand Panchayat Raj (Amendment) Act, 2010

Jharkhand Panchayat Raj Act, 2001

Jharkhand Panchyat Raj (Amendment) Act, 2001

Jharkhand Prohibition Of Smoking And Non-Smokers Health Protection Act, 2002

Jharkhand Regional Development Authority (Amendment) Act, 2006

Jharkhand Regularization Of UnauthorizedDeviated Constructions Through Compounding In Urban Areas Act, 2011

Jharkhand Staff Selection Commission Act, 2008

Jharkhand State Agricultural University Act, 2000

Jharkhand State Electricity Regulatory Commission (Miscellaneous Provision, Amendment) Order, 2009

Jharkhand State Unaided Educational Institution (Grant) Amendment Act, 2007

Jharkhand State Universities (Amendment) Act, 2006

Jharkhand State Universities (Amendment) Act, 2008

Jharkhand Tax On Professions, Trades, Callings And Employments Act, 2011

Jharkhand Tourist Home Stay Scheme, 2009

Jharkhand Value Added Tax (Amendent) Act, 2007

Jharkhand Value Added Tax (Amendment) Act, 2006

Jharkhand Value Added Tax (Amendment) Act, 2013

Jharkhand Value Added Tax Act, 2005

Judicial Officers Protection Act, 1850

Jaora Sugar Mills Tatha Seth Govindram Sugar Mills (Upkramon Ka Arjan Aur Antaran) Adhiniyam, 1984

Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

Jallianwala Bagh National Memorial (Amendment) Act, 2006

Jagadguru Ramanandacharya Rajasthan Sanskrit University (Amendment) Act, 2013

Jai Narain Vyas University, Jodhpur (Amendment) Act, 2013

Jai Narain Vyas University, Jodhpur Act, 1962

Jaipur Development Authority Act, 1982

Jaipur Laws (Validating) Act, 1952

Jaipur Matmi Rules (Validation) Act, 1961

Jaipur Metals And Electricals Limited (Acquisition Of Shares) Act, 1986

Jaipur Municipality Administration (Temporary Provisions) Act, 1960

Jaipur National University, Jaipur Act, 2008

Jaipur Sud Sadabarat Fund Administration Act, 1963

Jodhpur Development Authority (Amendment) Act, 2010

Jodhpur Development Authority Act, 2009

Jaina Succession Act, 1928