1.   
  2. Bare Acts

Search Acts (State Acts)

      • Kapileswarapuram Impartible Estate Act, 1932
      • Kirlamupudi B And C Estates, Dontamuru And Rayavaram Impartible Estates Act, 1926
      • Khasi Hills Autonomous District (Adminis Tration Of Justice)(Second Amendment)Rules, 1986
      • Khasi Hills Autonomous District (Administration Of Justice) (First Amendment) Rules, 1980
      • Khasi Hills Autonomous District (Administration Of Justice)(Third Amendment)Rules, 1987
      • K. S. Ray Tuberculosis Hospital Acquisition Act, 1979
      • Kalyani University Act, 1981
      • Kolkata Municipal Corporation (Amendment) Act, 2006
      • Kolkata Municipal Corporation (Amendment) Act, 2008
      • Kolkata Municipal Corporation (Second Amendment) Act, 2006
      • Kolkata Municipal Corporation Act, 1980
      • Kolkata Port Trust Employees (Leave) Amendment Regulations, 2009
      • Krishna Silicate And Glass Works Limited (Acquisition And Transfer Of Undertakings) Act, 1986
      • Kolhan Civil Justice (Regulating And Validating) Act, 1966
      • Kachchh University Act, 2003
      • Kadi Sarva Vishwavidyalaya (Amendment) Act, 2012
      • Kadi Sarva Vishwavidyalaya Act, 2007
      • Kalol (Mehsana) Notified Area Consolidated Tax Rules, 1998
      • Kalol (Mehsana) Notified Area Consolidated Tax Rules, 2003
      • Kalol (Panchmahal) Notified Area Consolidated Tax Rules, 1998
      • Kalol (Panchmahal) Notified Area Consolidated Tax Rules, 2003
      • Kandla Port Trust (Handling Of Freight Containers Containing DangerousHazardous Cargo) Regulations, 1988
      • Kandla Port Trust (Licensing Of Stevedores) Regulations, 1988
      • Kandla Port Trusts (Distraint Or Arrest And Sale Of Vessels) Regulations, 1988
      • Kosi Area (Restoration Of Lands To Raiyats) Act, 1951
      • Kosi Diara (Reduction Of Settled Rents) Act, 1939
      • Kaginele Development Authority Act, 2009
      • Kannada Development Authority Act, 1994
      • Kannada University Act, 1991
      • Karnataka (Abolition Of Cash Grants) Act, 1967
      • Karnataka (Abolition Of Cash Grants) Rules, 1969
      • Karnataka (Mineral Rights) Tax Act, 1984
      • Karnataka (Registration Of Documents) Validation Act, 1964
      • Karnataka (Sandur Area) Inams Abolition Act, 1976
      • Karnataka Acquisition Of Land For Grant Of House Sites Act, 1972
      • Karnataka Acquisition Of Land For Grant Of House Sites Rules, 1973
      • Karnataka Advocates Welfare Fund (Amendment) Act, 2002
      • Karnataka Advocates Welfare Fund (Amendment) Act, 2004
      • Karnataka Advocates Welfare Fund (Amendment) Act, 2010
      • Karnataka Advocates Welfare Fund Act, 1983
      • Karnataka Advocates Welfare Fund Rules, 1986
      • Karnataka Agricultural Credit Operations And Miscellaneous Provisions Act, 1974
      • Karnataka Agricultural Credit Operations And Miscellaneous Provisions Rules, 1975
      • Karnataka Agricultural Credit Pass Book Act, 1984
      • Karnataka Agricultural Debtors (Temporary Protection) Act, 1973
      • Karnataka Agricultural Debtors Relief Act, 1966
      • Karnataka Agricultural Debtors Relief Rules, 1969
      • Karnataka Agricultural Income Tax Act, 1957
      • Karnataka Agricultural Income Tax Rules, 1957
      • Karnataka Agricultural Lands (Prohibition Of Alienation) Act, 1973
      • Karnataka Agricultural Pests And Diseases Act, 1968
      • Karnataka Agricultural Pests And Diseases Rules, 1971
      • Karnataka Agricultural Produce Marketing (Regulation And Development) (Amendment) Act, 2009
      • Karnataka Agricultural Produce Marketing (Regulation And Development) (Amendment) Act, 2011
      • Karnataka Agricultural Produce Marketing (Regulation) (Amendment) Act, 2001
      • Karnataka Agricultural Produce Marketing (Regulation) (Amendment) Act, 2002
      • Karnataka Agricultural Produce Marketing (Regulation) (Amendment) Act, 2004
      • Karnataka Agricultural Produce Marketing (Regulation) (Amendment) Act, 2007
      • Karnataka Agricultural Produce Marketing (Regulation) (Removal Of Difficulties) Order, 1969
      • Karnataka Agricultural Produce Marketing (Regulation) (Removal Of Difficulties)Order, 1969
      • Karnataka Agricultural Produce Marketing (Regulation) (Second Amendment) Act, 2001
      • Karnataka Agricultural Produce Marketing (Regulation) Act, 1966
      • Karnataka Agricultural Produce Marketing (Regulation) Rules, 1968
      • Karnataka Agriculturists Loans Act, 1963
      • Karnataka Agriculturists Loans Rules, 1966
      • Karnataka Anatomy Act, 1957
      • Karnataka Anatomy Rules, 1972
      • Karnataka Ancient And Historical Monuments And Archaeological Sites And Remains Act, 1961
      • Karnataka Ancient And Historical Monuments And Archaeological Sites And Remains Rules, 1966
      • Karnataka Animal Deseases (Control) Rules, 1967
      • Karnataka Animal Diseases (Control) Act, 1961
      • Karnataka Apartment Ownership Act, 1972
      • Karnataka Apartment Ownership Rules, 1974
      • Karnataka Appellate Tribunal Act, 1976
      • Karnataka Appellate Tribunal Regulations, 1979
      • Karnataka Appellate Tribunal Rules, 1979
      • Karnataka Appropriation (Vote On Account) Act, 2008
      • Karnataka Appropriation Act, 2008
      • Karnataka Ayurvedic And Unani Practitioners Registration And Medical Practitioners Miscellaneous Provisions Rules, 1964
      • Karnataka Ayurvedic, Naturopathy, Sidda, Unani And Yoga Practitioners Registration And Medical Practitioners Miscellaneous Provisions (Amendment) Act, 2007
      • Karnataka Ayurvedic, Naturopathy, Siddha, Unani And Yoga Practitioners Registration And Medical Practitioners Miscellane Ousprovisions Act, 1961
      • Karnataka Beedi Industrial Premises (Regulation Of Conditions Of Work) Act, 1964
      • Karnataka Beedi Industrial Premises (Regulation Of Conditions Of Work) Repealing Act, 1969
      • Karnataka Belgaum And Gulbarga Areas) Religious And Charitable Inams Abolition Act, 1973
      • Karnataka Bhoodan Yagna (Repeal) Act, 1982
      • Karnataka Bhoodan Yagna Act, 1963
      • Karnataka Bhoodan Yagna Rules, 1965
      • Karnataka Board Of Homeopathic System Of Medicine And Court Of Examiners (Election) Rules, 1964
      • Karnataka Border Area Development Authority Act, 2010
      • Karnataka Borstal Schools Act, 1963
      • Karnataka Borstal Schools Rules, 1969
      • Karnataka Buildings Tax Act, 1962
      • Karnataka Buildings Tax Rules, 1962
      • Karnataka Cattle Licensing Act, 1964
      • Karnataka Cattle Licensing Rules, 1969
      • Karnataka Cattle Trespass Act, 1966
      • Karnataka Cattle Trespass Rules, 1971
      • Karnataka Cauvery Basin Irrigation Protection Act, 1991
      • Karnataka Ceiling On Government Guarantees (Amendment) Act, 2002
      • Karnataka Certain Inams Abolition Act, 1977
      • Karnataka Certain Inams Abolition Rules, 1979
      • Karnataka Children (Delegation Of Powers Of Government) Rules, 1967
      • Karnataka Children Act, 1964
      • Karnataka Children Rules, 1966
      • Karnataka Cinemas (Regulation) Act, 1964
      • Karnataka Cinemas (Regulation) Rules, 1971
      • Karnataka Civil Courts (Amendment) Act, 2009
      • Karnataka Civil Courts Act, 1964
      • Karnataka Civil Services (Appointment On Compassionate Grounds) Rules, 1996
      • Karnataka Civil Services (Classification And Scale Of Pay Of Non-Graduate Junior Engineers Of The Public Works Department) Act, 1975
      • Karnataka Civil Services (Classification, Control And Appeal) Rules, 1957
      • Karnataka Civil Services (Performance Reports) Rules, 1994
      • Karnataka Civil Services (Performance Reports) Rules, 2000
      • Karnataka Civil Services (Probation) Rules, 1977
      • Karnataka Civil Services (Recruitment To District Cadres) Rules, 1994
      • Karnataka Civil Services (Recruitment To The Group-C Posts In Certain Scales Of Pay) Rules, 1993
      • Karnataka Civil Services (Revision Of Pay Of Certain Categories Of Posts) Act, 1975
      • Karnataka Civil Services Appointment Of The Family Member Of Persons Deceased In Communal Clashes On Compassionate Grounds (Special) Rules, 1993
      • Karnataka Co-Operative Societies (Amendment) Act, 2004
      • Karnataka Co-Operative Societies (Amendment) Act, 2010
      • Karnataka Co-Operative Societies (Amendment) Act, 2011
      • Karnataka Co-Operative Societies (Second Amendment) Act, 2000
      • Karnataka Co-Operative Societies Act, 1959
      • Karnataka Co-Operative Societies Rules, 1960
      • Karnataka Co-Operative Textile Mills (Acquisition And Transfer) (Amendment) Act, 2004
      • Karnataka Coffee Husk Control Act, 1940
      • Karnataka Coffee Husk Control Repealing Act, 1959
      • Karnataka Command Areas Development (Amendment) Act, 2003
      • Karnataka Command Areas Development Act, 1980
      • Karnataka Command Areas Development Rules, 1980
      • Karnataka Compulsory Primary Education Act, 1961
      • Karnataka Compulsory Primary Education Rules, 1961
      • Karnataka Compulsory Service Training By Candidates Completed Medical Courses Act, 2012
      • Karnataka Conduct Of Government Business In The State Legislature Act, 2005
      • Karnataka Contingency Fund Act, 1957
      • Karnataka Contingency Fund Rules, 1957
      • Karnataka Contract Carriages (Acquisition) Act, 1976
      • Karnataka Contract Carriages (Acquisition) Rules, 1978
      • Karnataka Control Of Organized Crimes Act, 2000
      • Karnataka Court Fees And Suits Valuation (Amendment) Act, 2003
      • Karnataka Court-Fees And Suits Valuation Act, 1958
      • Karnataka Court-Fees And Suits Valuation Rules, 1960
      • Karnataka Courts Of Civil Judges (Validation Of Proceedings) Act, 1969
      • Karnataka Debt Relief Act, 1976
      • Karnataka Debt Relief Act, 1980
      • Karnataka Debt Relief Rules, 1975
      • Karnataka Debt Relief Rules, 1979
      • Karnataka Departmental Inquiries (Enforcement Of Attendance Of Witnesses And Production Of Documents) Rules, 1981
      • Karnataka Departmental Inquiries (Enforcement Of Attendance Of Witnesses, Production Of Documents And Miscellaneous Provisions) Act, 1981
      • Karnataka Determination Of Retirement Age Of Certain Teachers Act, 1975
      • Karnataka Determination Of Seniority Of The Government Servants Promoted On The Basis Of Reservation (To The Posts In The Civil Services Of The State) Act, 2002
      • Karnataka Devadasis (Prohibition Of Dedication) (Amendment) Act, 2009
      • Karnataka Dramatic Performances Act, 1964
      • Karnataka Dramatic Performances Rules, 1965
      • Karnataka Economic Offences (Inapplicability Of Limitation) Act, 1981
      • Karnataka Education Act, 1983
      • Karnataka Education Cess (Validation Of Levy) Act, 1969
      • Karnataka Educational Institutions (Appellate Authority) Rules, 1998
      • Karnataka Educational Institutions (Classification And Registration) Rules, 1997
      • Karnataka Educational Institutions (Classification, Regulation And Prescription Of Curricula, Etc) Rules, 1995
      • Karnataka Educational Institutions (Collegiate Education) Rules, 2003
      • Karnataka Educational Institutions (Grant-In-Aid For Primary, Secondary And Pre-University Educational Institutions) Rules, 1998
      • Karnataka Educational Institutions (Prohibition Of Capitation Fee) (Amendment) Act, 2002
      • Karnataka Educational Institutions (Prohibition Of Capitation Fee) Act, 1984
      • Karnataka Educational Institutions (Recognition Of Primary And Secondary Schools) Rules, 1999
      • Karnataka Educational Institutions (Recruitment And Terms And Conditions Of Service Of Employees In Private Aided Primary And Secondary Educational Institutions) Rules, 1999
      • Karnataka Educational Institutions (Registration And Recognition Of Commerce Institute) Rules, 1999
      • Karnataka Educational Institutions (Regulation Of Certain Fees And Donations) Rules, 1999
      • Karnataka Educational Private Aided Institutions (Pre-Primary Education Employees Pension) Rules, 1998
      • Karnataka Electricity (Taxation On Consumption) (Amendment) Act, 2004
      • Karnataka Electricity (Taxation On Consumption) Act, 1959
      • Karnataka Electricity (Taxation On Consumption) Rules, 1959
      • Karnataka Electricity Board (Recovery Of Dues) Act, 1976
      • Karnataka Electricity Board (Recovery Of Dues) And Other Law (Amendment) Act, 2001
      • Karnataka Electricity Board (Recovery Of Dues) Rules, 1978
      • Karnataka Electricity Reform (Amendment) Act, 2001
      • Karnataka Electricity Reform (Transfer Scheme) Rules, 1999
      • Karnataka Electricity Reform Act, 1999
      • Karnataka Electricity Reforms (Amendment) Act, 2005
      • Karnataka Electricity Regulatory Commission (General And Conduct Of Proceedings) Regulations, 2000
      • Karnataka Electricity Supply Undertakings (Acquisition) Act, 1974
      • Karnataka Electricity Supply Undertakings (Acquisition) Rules, 1976
      • Karnataka Entertainments Tax (Amendment) Act, 2005
      • Karnataka Entertainments Tax (Amendment) Act, 2007
      • Karnataka Entertainments Tax Act, 1958
      • Karnataka Essential Articles (Control) Act, 1992
      • Karnataka Essential Services Maintenance Act, 1994
      • Karnataka Essential Services Maintenance Act, 2013
      • Karnataka Evacuee Interest (Separation) Supplementary Act, 1961
      • Karnataka Excise (Amendment) Act, 2001
      • Karnataka Excise (Amendment) Act, 2003
      • Karnataka Excise (Amendment) Act, 2004
      • Karnataka Excise (Amendment) Act, 2005
      • Karnataka Excise (Amendment) Act, 2007
      • Karnataka Excise (Amendment) Act, 2009
      • Karnataka Excise (Appeal) Rules, 1967
      • Karnataka Excise (Arrack Vend Special Conditions Of Licenses) Rules, 1967
      • Karnataka Excise (Brewery) Rules, 1967
      • Karnataka Excise (Confiscated Articles Disposal) Rules, 1967
      • Karnataka Excise (Cutting And Removal Of Date Leaves And Dead Wood) Rules, 1967
      • Karnataka Excise (Denatured Spirit And Denatured Spirituous Preparations) Rules, 1967
      • Karnataka Excise (Entry, Inspection And Investigation Authorisation) Rules, 1967
      • Karnataka Excise (Excise Duties And Fees) Rules, 1968
      • Karnataka Excise (Grant Of Expenses) Rules, 1967
      • Karnataka Excise (Grant Of Rewards) Rules, 1967
      • Karnataka Excise (Intoxicants Destructions) Rules, 1967
      • Karnataka Excise (Intoxicating Drugs) Rules, 1967
      • Karnataka Excise (Issue Of Duplicate Licences And Permits) Rules, 1967
      • Karnataka Excise (Lease Of The Right Of Retail Vend Of Beer) Rules, 1976
      • Karnataka Excise (Lease Of The Right Of Retail Vend Of Liquors) Rules, 1969
      • Karnataka Excise (Lease Of The Right Of Retail Vend Of Wine) Rules, 1985
      • Karnataka Excise (Liquor Transit) Rules, 1985
      • Karnataka Excise (Manufacture And Bottling Of Arrack) Rules, 1987
      • Karnataka Excise (Manufacture And Bottling Of Toddy) Rules, 1972
      • Karnataka Excise (Manufacture Of Wine For Sacramental Purposes) Rules, 1970
      • Karnataka Excise (Mhowra Flowers) Rules, 1977
      • Karnataka Excise (Permit Fee) Rules, 1990
      • Karnataka Excise (Rectified Spirits) Rules, 1967
      • Karnataka Excise (Sale Of Indian And Foreign Liquors) Rules, 1968
      • Karnataka Excise (Tapping Of Trees) Rules, 1991
      • Karnataka Excise Act, 1965
      • Karnataka Excise Licences (General Conditions) Rules, 1967
      • Karnataka Excise(Restriction On Powers To Arrest Without Warrant, Search And Seize Articles) Rules, 1967
      • Karnataka Exhibition Of Films On Television Screen Through Video Cassette Recorder (Regulation) Rules, 1984
      • Karnataka Existing Laws (Construction Of References To Values) Act, 1957
      • Karnataka Factories Rules, 1969
      • Karnataka Famine Relief Fund Act, 1963
      • Karnataka Fire Force (Maintenance Of Discipline And Removal From Service) Rules, 1971
      • Karnataka Fire Force Act, 1964
      • Karnataka Fire Force Regulations, 1971
      • Karnataka Fire Force Rules, 1971
      • Karnataka Fiscal Responsibility (Amendment) Act, 2009
      • Karnataka Fiscal Responsibility (Second Amendment) Act, 2009
      • Karnataka Fishing Harbour Terminals Authority Act, 1986
      • Karnataka Forest (Amendment) Act, 2001
      • Karnataka Forest (Amendment) Act, 2009
      • Karnataka Forest (Amendment) Act, 2015
      • Karnataka Forest Act, 1963
      • Karnataka General Clauses Act, 1899
      • Karnataka Gift Goods (Unlawful Possession) Act, 1963
      • Karnataka Government Parks (Preservation) (Amendment) Act, 2003
      • Karnataka Government Parks (Preservation) (Amendment) Act, 2009
      • Karnataka Government Parks (Preservation) (Amendment) Act, 2011
      • Karnataka Government Parks (Preservation) Act, 1975
      • Karnataka Grant Of Land In Case Of Construction Of Dwelling Houses In Occupied Land Rules, 1999
      • Karnataka Ground Water (Regulation For Protection Of Sources Of Drinking Water) Act, 1999
      • Karnataka Habitual Offenders Act, 1961
      • Karnataka Habitual Offenders Rules, 1969
      • Karnataka Health Cess Act, 1962
      • Karnataka High Court Act, 1961
      • Karnataka High Court And Certain Other Laws (Amendment) Act, 2007
      • Karnataka Highways (Amendment) Act, 2010
      • Karnataka Highways Act, 1964
      • Karnataka Highways Rules, 1965
      • Karnataka Home Guards (Amendment) Act, 2003
      • Karnataka Home Guards (Amendment) Act, 2011
      • Karnataka Home Guards Act, 1962
      • Karnataka Home Guards Rules, 1963
      • Karnataka Homeopathic Practitioners Act, 1961
      • Karnataka Homeopathic Practitioners Registration Rules, 1964
      • Karnataka Housing Board (Allotment) Regulations, 1983
      • Karnataka Housing Board (Borrowing Sums By Issue Of Debentures) Rules, 1967
      • Karnataka Housing Board Act, 1962
      • Karnataka Housing Board Rules, 1964
      • Karnataka Improvement Boards (Amendment) Act, 2001
      • Karnataka Improvement Boards Act, 1976
      • Karnataka Improvement Boards Rules, 1976
      • Karnataka Industrial Areas Development Act, 1966
      • Karnataka Industrial Areas Development Rules, 1966
      • Karnataka Industrial Establishments (National And Festival Holidays) Act, 1963
      • Karnataka Industrial Establishments (National And Festival Holidays) Rules, 1964
      • Karnataka Industries (Facilitation) (Amendment) Act, 2015
      • Karnataka Industries (Facilitation) Act, 2002
      • Karnataka Information Technology Investment Regions Act, 2010
      • Karnataka Inland Fisheries (Conservation Development And Regulation) Act, 1996
      • Karnataka Investment Deposit Scheme, 1995
      • Karnataka Irrigation (Amendment) Act, 2003
      • Karnataka Irrigation (Levy Of Betterment Contribution And Water Rate) Act, 1957
      • Karnataka Irrigation (Levy Of Betterment Contribution) Rules, 1964
      • Karnataka Irrigation (Levy Of Water Rates) Rules, 1965
      • Karnataka Irrigation Act, 1965
      • Karnataka Irrigation And Certain Other Law (Amendment) Act, 2002
      • Karnataka Irrigation And Certain Other Law (Amendment) Act, 2010
      • Karnataka Irrigation And Certain Other Law (Second Amendment) Act, 2002
      • Karnataka Irrigation Rules, 1965
      • Karnataka Khadi And Village Industries (Amendment) Act, 2009
      • Karnataka Khadi And Village Industries Act, 1956
      • Karnataka Kidney Transplantation Rules, 1987
      • Karnataka Kidneys Transplantation Act, 1986
      • Karnataka Koragas (Prohibition Of Ajalu Practice) Act, 2000
      • Karnataka Krishna Basin Development Authority Act, 1992
      • Karnataka Labour Welfare Fund (Amendment) Act, 2010
      • Karnataka Labour Welfare Fund Act, 1965
      • Karnataka Labour Welfare Fund Rules, 1968
      • Karnataka Land (Restriction On Transfer) Act, 1991
      • Karnataka Land Grant Rules, 1969
      • Karnataka Land Improvement Act, 1961
      • Karnataka Land Improvement Loans Act, 1963
      • Karnataka Land Improvement Loans Rules, 1966
      • Karnataka Land Record Of Rights Act, 1958
      • Karnataka Land Record Of Rights Rules, 1961
      • Karnataka Land Reforms (Amendment) Act, 2001
      • Karnataka Land Reforms (Amendment) Act, 2002
      • Karnataka Land Reforms (Amendment) Act, 2003
      • Karnataka Land Reforms (Amendment) Act, 2004
      • Karnataka Land Reforms (Amendment) Act, 2005
      • Karnataka Land Reforms (Amendment) Act, 2010
      • Karnataka Land Reforms (Amendment) Act, 2015
      • Karnataka Land Reforms (Second Amendment) Act, 2005
      • Karnataka Land Reforms Act, 1961
      • Karnataka Land Revenue (Amendment) Act, 2002
      • Karnataka Land Revenue (Amendment) Act, 2005
      • Karnataka Land Revenue (Amendment) Act, 2006
      • Karnataka Land Revenue (Amendment) Act, 2007
      • Karnataka Land Revenue (Amendment) Act, 2009
      • Karnataka Land Revenue (Amendment) Act, 2010
      • Karnataka Land Revenue (Amendment) Act, 2015
      • Karnataka Land Revenue (Regularisation Of Unauthorised Occupation Of Lands) Rules, 1970
      • Karnataka Land Revenue (Second Amendment) Act, 2005
      • Karnataka Land Revenue (Second Amendment) Act, 2009
      • Karnataka Land Revenue (Surcharge) Act, 1961
      • Karnataka Land Revenue (Surcharge) Rules, 1961
      • Karnataka Land Revenue (Surcharge) Rules, 1964
      • Karnataka Land Revenue (Temporary Surcharge) Act, 1966
      • Karnataka Land Revenue (Temporary Surcharge) Rules, 1966
      • Karnataka Land Revenue Act, 1964
      • Karnataka Land Revenue And Certain Other Laws (Amendment) Act, 2007
      • Karnataka Land Revenue Code, 1888
      • Karnataka Land Revenue Rules, 1966
      • Karnataka Legal Aid (District And Taluka Committees) Scheme, 1983
      • Karnataka Legal Aid (Motor Vehicle Accident Compensation Claims) Scheme, 1983
      • Karnataka Legal Aid Board Act, 1981
      • Karnataka Legal Aid Board Regulations, 1983
      • Karnataka Legal Aid Board Rules, 1983
      • Karnataka Legislators Pension Rules, 1979
      • Karnataka Legislature (Chairman, The Deputy Chairman, The Speaker And The Deputy Speaker) Travelling And Other Allowances Rules, 1957
      • Karnataka Legislature (Members Free Transit By Road Transport Services) Rules, 1967
      • Karnataka Legislature (Members Medical Attendance) Rules, 1968
      • Karnataka Legislature (Members Travelling Allowance) Rules, 1957
      • Karnataka Legislature (Payment Of Advance Travelling Allowance) Rules, 1957
      • Karnataka Legislature (Payment Of Travelling And Daily Allowances To Members) Rules, 1957
      • Karnataka Legislature (Pensioners Free Transit By Road Transport Services) Rules, 1990
      • Karnataka Legislature (Pensioners Medical Attendance) Rules, 1990
      • Karnataka Legislature (Presiding And Deputy Presiding Officers, Leaders Of The Opposition And The Government Chief Whips) Medical Attendance Rules, 1959
      • Karnataka Legislature (Prevention Of Disqualification) (Amendment) Act, 2006
      • Karnataka Legislature (Prevention Of Disqualification) Act, 1956
      • Karnataka Legislature (Prohibition Of Simultaneous Membership) Act, 1956
      • Karnataka Legislature (Rate Of Rent For Accommodation To Mofussil Members) Rules, 1968
      • Karnataka Legislature (Sumptuary Allowances) Rules, 1957
      • Karnataka Legislature (Telephone To Members)Rules, 1979
      • Karnataka Legislature Salaries, Pensions And Allowances (Amendment) Act, 2000
      • Karnataka Legislature Salaries, Pensions And Allowances (Amendment) Act, 2002
      • Karnataka Legislature Salaries, Pensions And Allowances (Amendment) Act, 2005
      • Karnataka Legislature Salaries, Pensions And Allowances (Amendment) Act, 2009
      • Karnataka Legislature Salaries, Pensions And Allowances (Amendment) Act, 2010
      • Karnataka Legislature Salaries, Pensions And Allowances (Amendment) Act, 2015
      • Karnataka Legislature Salaries, Pensions And Allowances (Grant Of Advance To The Members Of Legislature For Purchase Of Motor Car Or Motor Cycle) Rules, 1985
      • Karnataka Legislature Salaries, Pensions And Allowances Act, 1956
      • Karnataka Leprosy Laws (Repeal) Act, 1988
      • Karnataka Lifts Act, 1974
      • Karnataka Lifts Rules, 1976
      • Karnataka Live-Stock Improvement Act, 1961
      • Karnataka Livestock Improvement Rules, 1969
      • Karnataka Local Authorities (Disciplinary Proceedings Against Employees) Act, 1969
      • Karnataka Local Authorities (Official Language) Act, 1981
      • Karnataka Local Authorities (Postponement Of Elections And Continuance Of Administrators) (Repealing) Act, 1967
      • Karnataka Local Authorities (Postponement Of Elections And Continuance Of Administrators) Act, 1965
      • Karnataka Local Authorities (Prohibition Of Defection) (Amendment) Act, 2010
      • Karnataka Local Authorities (Prohibition Of Defection) Act, 1987
      • Karnataka Local Fund Authorities Fiscal Responsibility Act, 2003
      • Karnataka Lokayukta (Amendment) Act, 2010
      • Karnataka Lokayukta (Amendment) Act, 2015
      • Karnataka Lokayukta (Financial Powers) Rules, 1998
      • Karnataka Lokayukta Act, 1984
      • Karnataka Lokayukta Rules, 1985
      • Karnataka Marine Fishing (Regulation) Act, 1986
      • Karnataka Marine Fishing (Regulation) Rules, 1987
      • Karnataka Marriages (Registration And Miscellaneous Provisions) Act, 1976
      • Karnataka Maternity Benefit Act, 1959
      • Karnataka Maternity Benefit Repealing Act, 1965
      • Karnataka Medical Registration (Amendment) Act, 2003
      • Karnataka Medical Registration Act, 1961
      • Karnataka Medical Registration Rules, 1963
      • Karnataka Ministers Salaries And Allowances (Amendment) Act, 2000
      • Karnataka Ministers Salaries And Allowances (Amendment) Act, 2005
      • Karnataka Ministers Salaries And Allowances (Amendment) Act, 2015
      • Karnataka Ministers Salaries And Allowances Act, 1956
      • Karnataka Ministers, Ministers Of State And Deputy Ministers Medical Attendance Rules, 1958
      • Karnataka Ministers, Ministers Of State And Deputy Ministers Travelling Allowances Rules, 1959
      • Karnataka Minor Mineral Concession Rules, 1994
      • Karnataka Money Lenders Act, 1961
      • Karnataka Money Lenders Rules, 1965
      • Karnataka Motor Vehicles Rules, 1989
      • Karnataka Motor Vehicles Taxation (Amendment) Act, 2001
      • Karnataka Motor Vehicles Taxation (Amendment) Act, 2002
      • Karnataka Motor Vehicles Taxation (Amendment) Act, 2004
      • Karnataka Motor Vehicles Taxation (Amendment) Act, 2005
      • Karnataka Motor Vehicles Taxation (Amendment) Act, 2006
      • Karnataka Motor Vehicles Taxation (Amendment) Act, 2007
      • Karnataka Motor Vehicles Taxation (Amendment) Act, 2009
      • Karnataka Motor Vehicles Taxation (Amendment) Act, 2010
      • Karnataka Motor Vehicles Taxation (Amendment) Act, 2011
      • Karnataka Motor Vehicles Taxation (Amendment) Act, 2012
      • Karnataka Motor Vehicles Taxation (Second Amendment) Act, 2001
      • Karnataka Motor Vehicles Taxation (Second Amendment) Act, 2004
      • Karnataka Motor Vehicles Taxation (Second Amendment) Act, 2007
      • Karnataka Motor Vehicles Taxation (Second Amendment) Act, 2010
      • Karnataka Motor Vehicles Taxation Act, 1957
      • Karnataka Motor Vehicles Taxation And Certain Other Law (Amendment) Act, 2003
      • Karnataka Motor Vehicles Taxation And Other Law (Amendment) Act, 2002
      • Karnataka Motor Vehicles Taxation Rules, 1957
      • Karnataka Municipal Corporations (Amendment) Act, 2000
      • Karnataka Municipal Corporations (Amendment) Act, 2002
      • Karnataka Municipal Corporations (Amendment) Act, 2003
      • Karnataka Municipal Corporations (Amendment) Act, 2006
      • Karnataka Municipal Corporations (Amendment) Act, 2009
      • Karnataka Municipal Corporations (Amendment) Act, 2010
      • Karnataka Municipal Corporations (Amendment) Act, 2011
      • Karnataka Municipal Corporations (Amendment) Law And Certain Other Law (Amendment) Act, 2004
      • Karnataka Municipal Corporations (Election) Rules, 1979
      • Karnataka Municipal Corporations (Second Amendment) Act, 2000
      • Karnataka Municipal Corporations (Second Amendment) Act, 2002
      • Karnataka Municipal Corporations Act, 1976
      • Karnataka Municipal Corporations And Certain Other Law (Amendment) Act, 2011
      • Karnataka Municipal Corporations Rules, 1977
      • Karnataka Municipalities (Adoption And Publication Of Bye-Laws) Rules, 1965
      • Karnataka Municipalities (Amendment) Act, 2000
      • Karnataka Municipalities (Amendment) Act, 2002
      • Karnataka Municipalities (Amendment) Act, 2003
      • Karnataka Municipalities (Appearance Before Government Auditor And Inspection Of Books And Vouchers By Ratepayers) Rules, 1966
      • Karnataka Municipalities (Claims To Property) (Procedure) Rules, 1965
      • Karnataka Municipalities (Compounding Of Offences) Rules, 1966
      • Karnataka Municipalities (Correspondence) Rules, 1965
      • Karnataka Municipalities (Delegation Of Powers Of Government) Rules, 1965
      • Karnataka Municipalities (Election Of Councillors) Rules, 1977
      • Karnataka Municipalities (Furnishing Of Securities) Rules, 1965
      • Karnataka Municipalities (General Disqualifications For Becoming A Councillor) Rules, 1981
      • Karnataka Municipalities (Grant Of Advances To The Employees For Purchase Of Motor Car, Motor Cycle And Bicycle) Rules, 1987
      • Karnataka Municipalities (Grant Of Loans To Municipal Servants For Construction Of Houses) Rules, 1967
      • Karnataka Municipalities (Guidance Of Officers, Grant Of Copies And Miscellaneous Provisions) Rules, 1966
      • Karnataka Municipalities (Levy And Collection Of Fees In Respect Of Jatra, Urs) Rules, 1966
      • Karnataka Municipalities (Limitation Of Powers Of Standing Committee) Rules, 1977
      • Karnataka Municipalities (Limitation On The Powers Of Contract) Rules, 1966
      • Karnataka Municipalities (Payment Of Audit Charges) Rules, 1965
      • Karnataka Municipalities (Permission To Leave The Headquarters By The Municipal Commissioner And Chief Officers) Rules, 1977
      • Karnataka Municipalities (Powers And Duties Of Auditors) Rules, 1965
      • Karnataka Municipalities (Powers Of Expenditure) Rules, 1986
      • Karnataka Municipalities (Preparation Of Plans And Estimates And Execution Of Municipal Works) Rules, 1966
      • Karnataka Municipalities (President And Vice-President) Election Rules, 1965
      • Karnataka Municipalities (Procedure And Conduct Of Business) Rules, 1977
      • Karnataka Municipalities (Publication Of Declaration Regarding Usl Of Certain Areas For Certain Purposes) Rules, 1967
      • Karnataka Municipalities (Regulation Of Duty On Transfers Of Immoveable Property) Rules, 1966
      • Karnataka Municipalities (Removal Of Difficulties) (No. 2) Order, 1965
      • Karnataka Municipalities (Removal Of Difficulties) (No. 3) Order, 1965
      • Karnataka Municipalities (Removal Of Difficulties) (No. 4) Order, 1965
      • Karnataka Municipalities (Removal Of Difficulties) (No. 5) Order, 1965
      • Karnataka Municipalities (Removal Of Difficulties) (No. 6) Order, 1965
      • Karnataka Municipalities (Removal Of Difficulties) (No.1) Order, 1965
      • Karnataka Municipalities (Second Amendment) Act, 2002
      • Karnataka Municipalities (Submission Of Returns, Statements And Reports) Rules, 1966
      • Karnataka Municipalities (Third Amendment) Act, 2002
      • Karnataka Municipalities Accounts Rules, 1965
      • Karnataka Municipalities Act, 1964
      • Karnataka Municipalities And Certain Other Law (Amendment) Act, 2005
      • Karnataka Municipalities And Certain Other Law (Amendment) Act, 2009
      • Karnataka Municipalities Irrecoverable Sums (Procedure For Write Off) Rules, 1965
      • Karnataka Municipalities Taxation Rules, 1965
      • Karnataka Non-Agricultural Loans Act, 1958
      • Karnataka Non-Agricultural Loans Rules, 1963
      • Karnataka Nurses, Midwives And Health Visitors Act, 1961
      • Karnataka Nurses, Midwives And Health Visitors Rules, 1964
      • Karnataka Official Language Act, 1963
      • Karnataka Open Places (Prevention Of Disfigurement) Act, 1981
      • Karnataka Ownership Flats (Regulation Of The Promotion Of Construction, Sale, Management And Transfer) Act, 1972
      • Karnataka Ownership Flats (Regulation Of The Promotion Of Construction, Sale,Management And Transfer) Rules, 1975
      • Karnataka Panchayat Raj (Amendment) Act, 2002
      • Karnataka Panchayat Raj (Application Of Grama Panchayat Fund) Rules, 1994
      • Karnataka Panchayat Raj (Backward Classes) Rules, 1993
      • Karnataka Panchayat Raj (Claims To Property By Or Against Grama Panchayats) Rules, 1994
      • Karnataka Panchayat Raj (Co-Option Of Members Of Committees Of Grama Panchayat) Rules, 1994
      • Karnataka Panchayat Raj (Conduct Of Election) Rules, 1993
      • Karnataka Panchayat Raj (Correspondence) Rules, 1994
      • Karnataka Panchayat Raj (Determination Of Contribution To Grama Panchayats) Rules, 1994
      • Karnataka Panchayat Raj (Election Of Adhyaksha And Upadhyaksha Of Taluk Panchayat) Rules, 1994
      • Karnataka Panchayat Raj (Election Of Members Of The District Planning Committee) Rules, 1996
      • Karnataka Panchayat Raj (Grama Panchayat Taxes And Fees) Rules, 1994
      • Karnataka Panchayat Raj (Grama Panchayats Accounts And Budget) Rules, 1995
      • Karnataka Panchayat Raj (Grama Panchayats Control Over Erection Of Buildings) Rules, 1994
      • Karnataka Panchayat Raj (Grant Of Copies Of Records) Rules, 1994
      • Karnataka Panchayat Raj (Limitation For Appeals) Rules, 1994
      • Karnataka Panchayat Raj (Manner Of Publication Of Bye-Laws And Regulations) Rules, 1994
      • Karnataka Panchayat Raj (Manner Of Publication Of Notice Of The Proposal Under Section 190) Rules, 1994
      • Karnataka Panchayat Raj (Motion Of No-Confidence Against Adhyaksha And Upadhyaksha Of Grama Panchayat) Rules, 1994
      • Karnataka Panchayat Raj (Prevention Of Disqualification) Rules, 1994
      • Karnataka Panchayat Raj (Procedure At The Meetings Of The Grama Panchayat) Rules, 1994
      • Karnataka Panchayat Raj (Procedure For Recovery Of Dues Of Zilla Panchayat And Taluk Panchayat) Rules, 1994
      • Karnataka Panchayat Raj (Reservation Of Offices Of Adhyaksha And Upadhyaksha Of Taluka Panchayats) Rules, 1995
      • Karnataka Panchayat Raj (Reservation Of Offices Of Adhyaksha And Upadhyaksha Of Zilla Panchayat) Rules, 1995
      • Karnataka Panchayat Raj (Reservation Of Seats In Grama Panchayats By Rotation) Rules, 1998
      • Karnataka Panchayat Raj (Reservation Of Seats In Taluk Panchayats And Zilla Panchayats By Rotation) Rules, 1998
      • Karnataka Panchayat Raj (Salary And Allowances To Adhyaksha And Upadhyaksha Of Zilla Panchayat) Rules, 1995
      • Karnataka Panchayat Raj (Salary And Allowances To The Adhyaksha And Upadhyaksha Of Taluk Panchayat) Rules, 1995
      • Karnataka Panchayat Raj (Sitting Fee And Other Allowances To Members Of The Taluk Panchayats And Zilla Panchayats) Rules, 1994
      • Karnataka Panchayat Raj (Third Amendment) Act, 2000
      • Karnataka Panchayat Raj Act, 1993
      • Karnataka Panchayat Raj Taluk Panchayats (Finance And Accounts) Rules, 1996
      • Karnataka Panchayath Raj (Amendment) Act, 2015
      • Karnataka Panchayathraj (Amendment) Act, 2010
      • Karnataka Parks, Play-Fields And Open Spaces (Preservation And Regulation) Act, 1985
      • Karnataka Parks, Play-Fields And Open Spaces (Preservation And Regulation) Rules, 1985
      • Karnataka Parliamentary Secretaries (Travelling Allowances) Rules, 1965
      • Karnataka Parliamentary Secretaries Allowances Act, 1963
      • Karnataka Parliamentary Secretaries Salary, Allowances And Miscellaneous Provisions Act, 1963
      • Karnataka Pawn Brokers Act, 1961
      • Karnataka Pawn-Brokers Rules, 1966
      • Karnataka Payment Of Subsistence Allowance Act, 1988
      • Karnataka Police Act, 1963
      • Karnataka Ports (Landing And Shipping Fees) (Amendment) Act, 2007
      • Karnataka Ports (Landing And Shipping Fees) Act, 1961
      • Karnataka Ports (Landing And Shipping Fees) Rules, 1964
      • Karnataka Pre-University Course State Level Public Examination Rules, 1997
      • Karnataka Preservation Of Trees Act, 1976
      • Karnataka Preservation Of Trees Rules, 1977
      • Karnataka Prevention Of Cow Slaughter And Cattle Preservation Act, 1964
      • Karnataka Prevention Of Dangerous Activities Of Bootleggers, Drug Offenders, Gamblers, Goondas, Immoral Traffic Offenders And Slum Grabbers (Amendment) Act, 2000
      • Karnataka Prevention Of Dangerous Activities Of Bootleggers, Drug-Offenders, Gamblers, Goondas, Immoral Traffic Offenders And Slum-Grabbers Act, 1985
      • Karnataka Prevention Of Destruction And Loss Of Property Act, 1981
      • Karnataka Prevention Of Fragmentation And Consolidation Of Holdings Act, 1966
      • Karnataka Prevention Of Fragmentation And Consolidation Of Holdings Rules, 1969
      • Karnataka Prevention Of Incitement To Refuse Or To Defer Payment Of Tax Act, 1981
      • Karnataka Prisoners Act, 1963
      • Karnataka Prisons Act, 1963
      • Karnataka Private Educational Institutions (Discipline And Control) Act, 1975
      • Karnataka Private Educational Institutions (Discipline And Control) Rules, 1978
      • Karnataka Private Medical Colleges (Prohibition Of Capitation Fees, Fixation Of Intake And Allocation Of Seats Among Different Categories, Etc.) Rules, 1984
      • Karnataka Private Medical Establishments (Amendment) Act, 2010
      • Karnataka Private Medical Establishments Act, 2007
      • Karnataka Private Nursing Homes (Regulation) Act, 1976
      • Karnataka Professional Educational Institutions (Regulation Of Admission And Determination Of Fee) (Amendment) Act, 2015
      • Karnataka Professional Educational Institutions (Regulation Of Admission And Determination Of Fee) Act, 2006
      • Karnataka Professional Educational Institutions (Regulation Of Admission And Fixation Of Fee) (Special Provisions) Act, 2006
      • Karnataka Professional Educational Institutions (Regulation Of Admission And Fixation Of Fee) (Special Provisions) Act, 2007
      • Karnataka Prohibition (Appeal) Rules, 1963
      • Karnataka Prohibition (Board Of Experts) Rules, 1963
      • Karnataka Prohibition (Committees) Rules, 1963
      • Karnataka Prohibition (Denatured Spirit And Denatured Spirituous Preparations) Rules, 1966
      • Karnataka Prohibition (Excise Duties) Rules, 1966
      • Karnataka Prohibition (Grant Of Expenses) Rules, 1966
      • Karnataka Prohibition (Health And Drug Permits)Medical Board Rules, 1966
      • Karnataka Prohibition (Intoxicating Drugs) Rules, 1966
      • Karnataka Prohibition (Issue Of Duplicate Licences And Permits) Rules, 1966
      • Karnataka Prohibition (Issue Of Tourists Permits) Rules, 1963
      • Karnataka Prohibition (Liquor) Rules, 1965
      • Karnataka Prohibition (Manufacture And Use Of Wine For Sacramental Purposes) Rules, 1963
      • Karnataka Prohibition (Medical Examination And Blood Test) Rules, 1967
      • Karnataka Prohibition (Mhowra Flowers) Rules, 1967
      • Karnataka Prohibition (Possession, Transport, Import And Export Of Intoxicants) Rules, 1966
      • Karnataka Prohibition (Privileges Fees) Rules, 1966
      • Karnataka Prohibition (Purchase, Use Or Consumption Of Foreign Liquor By Members Of Armed Forces) Order, 1966
      • Karnataka Prohibition (Rectified Spirits) Rules, 1967
      • Karnataka Prohibition (Rotten Gur And Rotten Dates) Order, 1965
      • Karnataka Prohibition (Through Transport) Rules, 1963
      • Karnataka Prohibition (Trade And Import And Retail Licences) Rules, 1966
      • Karnataka Prohibition (Use Of Spirits In The Manufacture Of Medicinal And Toilet Preparations) Rules, 1967
      • Karnataka Prohibition (Vendors Licence To Clubs) Order, 1963
      • Karnataka Prohibition Act, 1961
      • Karnataka Prohibition Of Admission Of Students To The Un-Recognized And Un-Affiliated Educational Institutions Act, 1992
      • Karnataka Prohibition Of Beggary (Amendment) Act, 2002
      • Karnataka Prohibition Of Beggary Act, 1975
      • Karnataka Prohibition Of Beggary Rules, 1975
      • Karnataka Prohibition Of Charging Exorbitant Interest Act, 2004
      • Karnataka Prohibition Of Smoking And Protection Of Health Of Non-Smokers Act, 2001
      • Karnataka Prohibition Of Smoking In Show Houses And Public Halls Act, 1963
      • Karnataka Prohibition Of Violence Against Medicare Service Personnel And Damage To Property In Medicare Service Institutions Act, 2009
      • Karnataka Protection Of Interest Of Depositors In Financial Establishments Act, 2004
      • Karnataka Provisional Collection Of Taxes Act, 1974
      • Karnataka Provisional Distribution And Retail Supply Licence(Kptc), 1999
      • Karnataka Provisional Distribution And Retail Supply Licence(Kscst), 1999
      • Karnataka Provisional Transmission And Bulk Supply Licence, 1999
      • Karnataka Public Conveyances Act, 1961
      • Karnataka Public Libraries (Constitution Of Library Authorities) Rules, 1966
      • Karnataka Public Libraries Act, 1965
      • Karnataka Public Libraries Rules, 1966
      • Karnataka Public Moneys (Recovery Of Dues) Act, 1979
      • Karnataka Public Moneys (Recovery Of Dues) Rules, 1983
      • Karnataka Public Premises (Eviction Of Unauthorised Occupants) (Amendment) Act, 2003
      • Karnataka Public Premises (Eviction Of Unauthorised Occupants) (Amendment) Act, 2005
      • Karnataka Public Premises (Eviction Of Unauthorised Occupants) (Second Amendment) Act, 2005
      • Karnataka Public Premises (Eviction Of Unauthorised Occupants) Act, 1974
      • Karnataka Public Premises (Eviction Of Unauthorised Occupants) Rules, 1980
      • Karnataka Public Service Commission (Conduct Of Business And Additional Functions) Act, 1959
      • Karnataka Public Service Commission (Conduct Of Service Examination) Rules, 1965
      • Karnataka Public Service Commission (Functions) Rules, 1973
      • Karnataka Public Service Commission (Services Of Local Authorities) (Consultation) Order, 1963
      • Karnataka Public Service Commission (Services Of Local Authorities) (Functions) Rules, 1963
      • Karnataka Radio And Electrical Manufacturing Company (Acquisition Of Shares) Act, 1978
      • Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009
      • Karnataka Re-Enacting (No.2) Act, 1973
      • Karnataka Re-Enacting Act, 1973
      • Karnataka Regularisation Of Unauthorised Constructions In Urban Areas Act, 1991
      • Karnataka Regularisation Of Unauthorised Constructions In Urban Areas Rules, 1994
      • Karnataka Regulation Of Stone Crushers Act, 2011
      • Karnataka Relief Undertakings (Special Provisions) Act, 1977
      • Karnataka Religious And Charitable Institutions (Management) Rules, 1978
      • Karnataka Rent Act, 1999
      • Karnataka Rent Control Act, 1961
      • Karnataka Rent Control Act, 2001
      • Karnataka Rent Control Rules, 1961
      • Karnataka Repealing And Amending Act, 2000
      • Karnataka Repealing And Amending Act, 2002
      • Karnataka Reservation Of Appointments Or Posts (In The Civil Services Of The State) For Rural Candidates Act, 2000
      • Karnataka Resettlement Of Project Displaced Persons Act, 1987
      • Karnataka Residence Of Chairman And Speaker (Charges For Consumption Of Electricity) Rules, 1970
      • Karnataka Residence Of Ministers, Ministers Of State And Deputy Ministers (Charges For Consumption Of Electricity) Rules, 1958
      • Karnataka Residence Of Ministers, Ministers Of The State And Deputy Ministers (Furnishing) Rules, 1956
      • Karnataka Residences Of Parliamentary Secretaries (Furnishing) Rules, 1963
      • Karnataka Right To Information Act, 2000
      • Karnataka Sales Tax (Amendment) Act, 2003
      • Karnataka Sales Tax Act, 1957
      • Karnataka Sales Tax And Certain Other Laws (Amendment) Act, 2004
      • Karnataka Samskrita Vishwavidyalaya Act, 2009
      • Karnataka Scheduled Castes And Scheduled Tribes (Prohibition Of Transfer Of Certain Lands) Act, 1978
      • Karnataka Scheduled Castes, Scheduled Tribes And Other Backward Classes (Reseration Of Appointment Etc.,) (Amendment) Act, 2004
      • Karnataka Scheduled Castes, Scheduled Tribes And Other Backward Classes (Reservation Of Appointment Etc.,) (Second Amendment) Act, 2004
      • Karnataka Scheduled Castes, Scheduled Tribes And Other Backward Classes (Reservation Of Appointments, Etc.) Act, 1990
      • Karnataka Scheduled Castes, Scheduled Tribes And Other Backward Classes (Reservation Of Appointments, Etc.) Rules, 1992
      • Karnataka Secondary Education Examination Board (Amendment) Act, 2002
      • Karnataka Secondary Education Examination Board (Amendment) Act, 2006
      • Karnataka Secondary Education Examination Board Act, 1966
      • Karnataka Secondary Education Examination Board First Regulations, 1966
      • Karnataka Secondary Education Examination Board Rules, 1966
      • Karnataka Seed Farms Act, 1975
      • Karnataka Selection Of Candidates For Admission To Degree Course In Pharmacy And Nursing Rules, 1994
      • Karnataka Selection Of Candidates For Admission To Engineering, Medical And Dental Courses Rules, 1997
      • Karnataka Selection Of Candidates For Admission To Medical, Dental And Engineering Courses (Special Provisions) Act, 2004
      • Karnataka Selection Of Candidates For Admission To Nursing, Pharmacy And Physiotherapy Courses Rules, 2003
      • Karnataka Selection Of Candidates For Admission To Teachers Certificate Higher Course (T.Ch.) And Bachelor Of Education Course (B.Ed.) Rules, 1996
      • Karnataka Service Examinations Act, 1976
      • Karnataka Sheep And Sheep Products Development (Repeal) Act, 2002
      • Karnataka Sheep And Sheep Products Development Act, 1973
      • Karnataka Sheep And Sheep Products Development Rules, 1977
      • Karnataka Shops And Commercial Establishments (Amendment) Act, 2001
      • Karnataka Shops And Commercial Establishments (Amendment) Act, 2002
      • Karnataka Shops And Commercial Establishments (Amendment) Act, 2005
      • Karnataka Shops And Commercial Establishments (Amendment) Act, 2007
      • Karnataka Shops And Commercial Establishments Act, 1961
      • Karnataka Shops And Commercial Establishments Rules, 1963
      • Karnataka Silkworm Seed, Cocoon And Silk Yarn (Regulation Of Production, Supply, Distribution And Sale) Act, 1959
      • Karnataka Silkworm Seed, Cocoon And Silk Yarn (Regulation Of Production, Supply, Istribution And Sale) Rules, 1960
      • Karnataka Slum Areas (Improvement And Clearance) Act, 1973
      • Karnataka Slum Areas (Improvement And Clearance) And Certain Other Law (Amendment) Act, 2002
      • Karnataka Small Cause Courts Act, 1964
      • Karnataka Small Cause Courts And Certain Other Law (Amendment) Act, 2015
      • Karnataka Societies Registration Act, 1960
      • Karnataka Societies Registration Rules, 1961
      • Karnataka Souharda Sahakari (Amendment) Act, 2004
      • Karnataka Souharda Sahakari (Amendment) Act, 2005
      • Karnataka Souharda Sahakari Act, 1997
      • Karnataka Special Tax On Entry Of Certain Goods Act, 2004
      • Karnataka Special Tribunal Act, 1994
      • Karnataka Stamp (Amendment) Act, 2002
      • Karnataka Stamp (Amendment) Act, 2006
      • Karnataka Stamp (Amendment) Act, 2007
      • Karnataka Stamp (Amendment) Act, 2008
      • Karnataka Stamp (Amendment) Act, 2009
      • Karnataka Stamp (Amendment) Act, 2010
      • Karnataka Stamp (Amendment) Act, 2011
      • Karnataka Stamp (Amendment) Act, 2012
      • Karnataka Stamp (Amendment) Act, 2014
      • Karnataka Stamp (Amendment) Act, 2015
      • Karnataka Stamp (Constitution Of Committee For Estimation Of Property) Rules, 1992
      • Karnataka Stamp (Franking Impression Of Stamps) Rules, 2000
      • Karnataka Stamp (Prevention Of Undervaluation Of Instruments) Rules, 1977
      • Karnataka Stamp (Second Amendment) Act, 2007
      • Karnataka Stamp (Second Amendment) Act, 2009
      • Karnataka Stamp (Second Amendment) Act, 2010
      • Karnataka Stamp (Third Amendment) Act, 2007
      • Karnataka Stamp Act, 1957
      • Karnataka Stamp And Certain Other Law (Amendment) Act, 2001
      • Karnataka Stamp And Certain Other Law (Amendment) Act, 2002
      • Karnataka Stamp And Certain Other Laws (Amendment) Act, 2003
      • Karnataka Stamp Rules, 1958
      • Karnataka State Aid To Industries Act, 1959
      • Karnataka State Aid To Industries Rules, 1961
      • Karnataka State Civil Services (Amendment) Act, 2002
      • Karnataka State Civil Services (Amendment) Act, 2009
      • Karnataka State Civil Services (Prevention Of Strikes) Act, 1966
      • Karnataka State Civil Services (Regulation Of Promotion, Pay And Pension) Act, 1973
      • Karnataka State Civil Services (Regulation Of Promotion, Pay And Pension) Rules, 1978
      • Karnataka State Civil Services (Regulation Of Transfer Of Teachers) (Amendment) Act, 2015
      • Karnataka State Civil Services (Regulation Of Transfer Of Teachers) (Second Amendment) Act, 2015
      • Karnataka State Civil Services (Unfilled Vacancies Reserved For The Persons Belonging To The Scheduled Castes And The Scheduled Tribes) (Special Recruitment) Rules, 2001
      • Karnataka State Civil Services Act, 1978
      • Karnataka State Civil Services Class Iii Posts Recruitment (Validation) Act, 1965
      • Karnataka State Commission For Backward Classes Act, 1995
      • Karnataka State Commission For The Scheduled Castes And The Scheduled Tribes Act, 2002
      • Karnataka State Higher Education Council Act, 2010
      • Karnataka State Law University Act, 2009
      • Karnataka State Minorities Commission Act, 1994
      • Karnataka State Minorities Commission Rules, 2000
      • Karnataka State Open University (Amendment) Act, 2002
      • Karnataka State Open University Act, 1992
      • Karnataka State Public Records Act, 2010
      • Karnataka State Road Transport Corporation Servants (Conduct And Discipline) Regulations, 1971
      • Karnataka State Servants (Determination Of Age) Act, 1974
      • Karnataka State Universities (Amendment) Act, 2003
      • Karnataka State Universities (Amendment) Act, 2004
      • Karnataka State Universities (Amendment) Act, 2005
      • Karnataka State Universities (Amendment) Act, 2007
      • Karnataka State Universities (Amendment) Act, 2009
      • Karnataka State Universities (Amendment) Act, 2010
      • Karnataka State Universities (Amendment) Act, 2011
      • Karnataka State Universities (Amendment) Act, 2014
      • Karnataka State Universities (Amendment) Act, 2015
      • Karnataka State Universities Act, 2000
      • Karnataka Supply Of Forest Produce By Government (Revision Of Agreements) Act, 1987
      • Karnataka Taluk Panchayat (Business) Rules, 1999
      • Karnataka Tax On Entry Of Goods (Amendment) Act, 2000
      • Karnataka Tax On Entry Of Goods Act, 1979
      • Karnataka Tax On Entry Of Goods Into A Local Area For Consumption, Use Or Sale Therein (Repeal) Act, 1981
      • Karnataka Tax On Entry Of Goods Into A Local Area For Consumption, Use Or Sale Therein Act, 1980
      • Karnataka Tax On Entry Of Goods Rules, 1979
      • Karnataka Tax On Lotteries Act, 2004
      • Karnataka Tax On Luxuries (Amendment) Act, 2001
      • Karnataka Tax On Luxuries Act, 1979
      • Karnataka Tax On Luxuries Rules, 1979
      • Karnataka Tax On Professions, Trades, Callings And Employments Rules, 1976
      • Karnataka Tax On Professions, Trades,Callings And Employments Act, 1976
      • Karnataka Taxation Laws (Amendment) Act, 1994
      • Karnataka Taxation Laws (Amendment) Act, 2001
      • Karnataka Taxation Laws (Amendment) Act, 2002
      • Karnataka Taxation Laws (Amendment) Act, 2003
      • Karnataka Taxation Laws (Amendment) Act, 2004
      • Karnataka Taxation Laws (Amendment) Act, 2005
      • Karnataka Taxation Laws (Amendment) Act, 2006
      • Karnataka Taxation Laws (Amendment) Act, 2007
      • Karnataka Taxation Laws (Amendment) Act, 2008
      • Karnataka Taxation Laws (Amendment) Act, 2009
      • Karnataka Taxation Laws (Amendment) Act, 2010
      • Karnataka Taxation Laws (Amendment) Act, 2011
      • Karnataka Taxation Laws (Amendment) Act, 2012
      • Karnataka Taxation Laws (Amendment) Act, 2013
      • Karnataka Taxation Laws (Second Amendment) Act, 2004
      • Karnataka Taxation Laws (Second Amendment) Act, 2013
      • Karnataka Toddy Workers Welfare Fund Act, 1981
      • Karnataka Tourism Trade (Facilitation And Regulation) Act, 2015
      • Karnataka Town And Country Planning (Amendment) Act, 1998
      • Karnataka Town And Country Planning (Amendment) Act, 2004
      • Karnataka Town And Country Planning (Amendment) Act, 2005
      • Karnataka Town And Country Planning (Amendment) Act, 2015
      • Karnataka Town And Country Planning Act, 1961
      • Karnataka Town And Country Planning And Certain Other Laws (Amendment) Act, 2004
      • Karnataka Traffic Control Act, 1960
      • Karnataka Transparency In Public Procurement Act, 1999
      • Karnataka Transparency In Public Procurements (Amendment) Act, 2001
      • Karnataka Transparency In Public Procurements (Amendment) Act, 2003
      • Karnataka Transparency In Public Procurements (Amendment) Act, 2007
      • Karnataka Transparency In Public Procurements (Amendment) Act, 2015
      • Karnataka Treasure Trove Act, 1962
      • Karnataka Universities Of Agricultural Sciences Act, 1963
      • Karnataka Urban Development Authorities Act, 1987
      • Karnataka Urban Water Supply And Drainage Board Act, 1973
      • Karnataka Value Added Tax (Amendment) Act, 2006
      • Karnataka Value Added Tax (Amendment) Act, 2008
      • Karnataka Value Added Tax (Amendment) Act, 2009
      • Karnataka Value Added Tax (Amendment) Act, 2011
      • Karnataka Value Added Tax (Amendment) Act, 2015
      • Karnataka Value Added Tax (Amendment) Ordinance, 2005
      • Karnataka Value Added Tax (Second Amendment) Act, 2005
      • Karnataka Value Added Tax Act, 2003
      • Karnataka Veterinary Practitioners Act, 1963
      • Karnataka Veterinary, Animal And Fisheries Sciences University (Amendment) Act, 2014
      • Karnataka Veterinary, Animal And Fisheries Sciences University Act, 2004
      • Karnataka Village Defence Parties (Repeal) Act, 2004
      • Karnataka Village Offices Abolition (Amendment) Act, 2003
      • Karnataka Village Offices Abolition Act, 1961
      • Karnataka Village Offices Abolition Rules, 1961
      • Karnataka Village Panchayats (Postponement Of Elections) Act, 1975
      • Karnataka Village Panchayats And Taluk Boards (Postponement Of Elections) Act, 1974
      • Karnataka Village Police (Appointment Of Appellate Authority) Rules, 1976
      • Karnataka Warehouses Act, 1961
      • Karnataka Weights And Measures (Enforcement) Act, 1958
      • Karnataka Wild Animals And Birds Preservation Act, 1963
      • Karnataka Zilla Panchayat (Business) Rules, 1998
      • Karnataka Zilla Panchayats (Finance And Accounts) Rules, 1996
      • Karnatka Land Improvement Rules, 1962
      • Kaveri Electric Power Line (Protection) Act, 1902
      • Kolar Gold Mining Undertakings (Acquisition) Act, 1956
      • Kudala Sangama Development Board Act, 1994
      • Kanam Tenancy Abolition (Amendment) Act, 1980
      • Kannur University (Amendment) Act, 1998
      • Kannur University (Amendment) Act, 2001
      • Kerala (Scheduled Castes And Scheduled Tribes) Regulation Of Issue Of Community Certificates Act, 1996
      • Kerala Additional Tax On Entertainments And Surcharge On Show Tax (Amendment) Act, 1973
      • Kerala Additional Tax On Entertainments And Surcharge On Show Tax (Amendment) Act, 1975
      • Kerala Advocates Clerks Welfare Fund Act, 2003
      • Kerala Advocates Welfare Fund (Amendment) Act, 1986
      • Kerala Advocates Welfare Fund (Amendment) Act, 1995
      • Kerala Advocates Welfare Fund (Amendment) Act, 2001
      • Kerala Advocates Welfare Fund Act, 1980
      • Kerala Agricultural Debtors (Temporary Relief) Act, 2001
      • Kerala Agricultural Income Tax Act, 1991
      • Kerala Agricultural University (Amendment) Act, 1973
      • Kerala Agricultural University (Amendment) Act, 1974
      • Kerala Agricultural University (Amendment) Act, 1980
      • Kerala Agricultural University (Amendment) Act, 1989
      • Kerala Agricultural University (Amendment) Act, 1997
      • Kerala Agricultural University (Amendment) Act, 2001
      • Kerala Agricultural Univiersity (Amendment) Act, 1972
      • Kerala Agricultural Workers Act, 1974
      • Kerala Agriculturists Debt Relief (Amendment) Act, 1973
      • Kerala Anti-Social Activities (Prevention) Act, 2007
      • Kerala Apartment Ownership Act, 1983
      • Kerala Ayurveda Health Centres (Issue Of Licence And Control) Act, 2007
      • Kerala Board Of Revenue Abolition Act, 1996
      • Kerala Building Tax (Amendment) Act, 1980
      • Kerala Building Tax Act, 1975
      • Kerala Buildings (Eviction Of Unauthorised Occupants) Act, 1968
      • Kerala Buildings (Lease And Rent Control) Act, 1965
      • Kerala Buildings (Lease And Rent Control) Amendment Act, 1972
      • Kerala Buildings (Lease And Rent Control) Amendment Act, 1973
      • Kerala Buildings (Regularisation Of Unauthorised Construction And Land Development) Rules, 1999
      • Kerala Cashew Factories (Acquisition) Act, 1974
      • Kerala Cashew Factories (Acquisition) Amendment Act, 1995
      • Kerala Cashew Factories (Requisitioning) Act, 1979
      • Kerala Cashew Workers Relief And Welfare Fund (Amendment) Act, 1987
      • Kerala Cashew Workers Relief And Welfare Fund (Amendment) Act, 1990
      • Kerala Cashew Workers Relief And Welfare Fund Act, 1979
      • Kerala Ceiling On Government Guarantees Act, 2003
      • Kerala Children Act, 1972
      • Kerala Chitties (Amendment) Act, 1978
      • Kerala Chitties Act, 1975
      • Kerala Cinemas Regulation Act, 1958
      • Kerala Civil Courts (Amendment) Act, 1973
      • Kerala Civil Courts (Amendment) Act, 1986
      • Kerala Civil Courts (Amendment) Act, 1990
      • Kerala Civil Courts (Amendment) Act, 2013
      • Kerala Civil Courts Act, 1957
      • Kerala Co-Operative Land Mortgage Banks (Amendment) Act, 1983
      • Kerala Co-Operative Socieities (Amendment) Act, 1974
      • Kerala Co-Operative Societies (Amendment) Act, 1986
      • Kerala Co-Operative Societies (Amendment) Act, 1987
      • Kerala Co-Operative Societies (Amendment) Act, 1988
      • Kerala Co-Operative Societies (Amendment) Act, 1992
      • Kerala Co-Operative Societies (Amendment) Act, 1993
      • Kerala Co-Operative Societies (Amendment) Act, 1995
      • Kerala Co-Operative Societies (Amendment) Act, 1997
      • Kerala Co-Operative Societies (Amendment) Act, 1999
      • Kerala Co-Operative Societies (Second Amendment) Act, 2013
      • Kerala Co-Operative Societies Act, 1969
      • Kerala Co-Operative Societies Rules, 1969
      • Kerala Coir Workers Welfare Fund (Amendment) Act, 1998
      • Kerala Coir Workers Welfare Fund Act, 1987
      • Kerala Command Areas Development Act, 1986
      • Kerala Compensation For Tenants Improvements Act, 1958
      • Kerala Conservation Of Paddy Land And Wetland Act, 2008
      • Kerala Contingency Fund (Amendment) Act, 1978
      • Kerala Contingency Fund (Amendment) Act, 1979
      • Kerala Contingency Fund (Amendment) Act, 1983
      • Kerala Court Fees And Suits Valuation Act, 1959
      • Kerala Court-Fees And Suits Valuation (Amendment) Act, 1976
      • Kerala Court-Fees And Suits Valuation (Second Amendment) Act, 1976
      • Kerala Court-Fees And Suits Valuation (Amendment) Act, 1972
      • Kerala Dairy Farmers Welfare Fund Act, 2007
      • Kerala Debt Relief (Amendment) Act, 1979
      • Kerala Debt Relief Act, 1977
      • Kerala Debtors (Temporary Relief) Act, 1975
      • Kerala Education (Amendment) Act, 1985
      • Kerala Education Act, 1958
      • Kerala Electricity Duty (Amendment) Act, 1972
      • Kerala Electricity Duty (Amendment) Act, 1975
      • Kerala Electricity Duty Act, 1963
      • Kerala Eletricity Duty (Amendment) Act, 1977
      • Kerala Escheats And Forfeitures Act, 1964
      • Kerala Farmers Debt Relief Commission Act, 2006
      • Kerala Finance Act, 2003
      • Kerala Fiscal Responsibility Act, 2003
      • Kerala Fishermen Debt Relief Commission Act, 2008
      • Kerala Fishermen Welfare Societies (Amendment) Act, 1986
      • Kerala Fishermen Welfare Societies Act, 1980
      • Kerala Fishermens And Alliied Workers Welfare Cess Act, 2007
      • Kerala Fishermens Welfare Fund (Amendment) Act, 1987
      • Kerala Fishermens Welfare Fund (Amendment) Act, 1999
      • Kerala Fishermens Welfare Fund Act, 1985
      • Kerala Forest (Amendment) Act, 1973
      • Kerala Forest (Amendment) Act, 1974
      • Kerala Forest (Amendment) Act, 1975
      • Kerala Forest (Amendment) Act, 1986
      • Kerala Forest (Amendment) Act, 1989
      • Kerala Forest (Vesting And Management Of Ecologically Fragile Lands) Act, 2003
      • Kerala Forest (Vesting And Management Of Ecologically Fragile Lands) Amendment Act, 2009
      • Kerala Forest Act, 1961
      • Kerala Forest Produce (Fixation Of Selling Price) Act, 1978
      • Kerala Gaming (Amendment) Act, 1973
      • Kerala Gaming (Amendment) Act, 2005
      • Kerala Gaming Act, 1960
      • Kerala General Sales Tax (Amendment) Act, 1978
      • Kerala General Sales Tax (Amendment) Act, 1980
      • Kerala General Sales Tax (Amendment) Act, 1983
      • Kerala General Sales Tax (Amendment) Act, 1988
      • Kerala General Sales Tax (Amendment) Act, 1995
      • Kerala General Sales Tax (Amendment) Act, 1999
      • Kerala General Sales Tax Act, 1963
      • Kerala General Sales Tax Rules, 1963
      • Kerala General Salex Tax (Amendment) Act, 1981
      • Kerala Government Land Assignment Act, 1960
      • Kerala Ground Water (Control And Regulation) Act, 2002
      • Kerala Handloom Workers Welfare Cess Act, 2007
      • Kerala Handloom Workers Welfare Fund (Amendment) Act, 2001
      • Kerala Headload Workers (Amendment) Act, 1994
      • Kerala Headload Workers Act, 1978
      • Kerala Headload Workers Rules, 1981
      • Kerala High Court (Amendment) Act, 1987
      • Kerala High Court (Amendment) Act, 1989
      • Kerala High Court Service Rules, 2007
      • Kerala Highway Protection Act, 1999
      • Kerala Home Guards Act, 1960
      • Kerala Industrial Establishments (National And Festival Holidays) Act, 1958
      • Kerala Industrial Establishments (National And Festival Holidays) Amendment Act, 1979
      • Kerala Industrial Revitalisation Fund Act, 1999
      • Kerala Industrial Single Window Clearance Boards And Industrial Township Area Development Act, 1999
      • Kerala Infrastructure Investment Fund (Amendment) Act, 2002
      • Kerala Infrastructure Investment Fund Act, 1999
      • Kerala Irrigation And Water Conservation (Amendment) Act, 2006
      • Kerala Irrigation And Water Conservation Act, 2003
      • Kerala Khadi And Village Industries Board (Amendment) Act, 1975
      • Kerala Khadi And Village Industries Board Act, 1957
      • Kerala Kisan Pass Book Act, 2005
      • Kerala Labour Welfare Fund (Amendment) Act, 1986
      • Kerala Labour Welfare Fund (Amendment) Act, 1994
      • Kerala Land Acquisition (Amendment) Act, 1980
      • Kerala Land Assignment Rules, 1964
      • Kerala Land Conservancy Act, 1957
      • Kerala Land Development (Amendment) Act, 1973
      • Kerala Land Development Corporation Limited (Special Powers) Act, 1974
      • Kerala Land Development Corporation Limited (Special Powers) Amendment Act, 1977
      • Kerala Land Reforms (Amendment) Act, 1973
      • Kerala Land Reforms (Amendment) Act, 1978
      • Kerala Land Reforms (Amendment) Act, 1979
      • Kerala Land Reforms (Amendment) Act, 1981
      • Kerala Land Reforms (Amendment) Act, 2005
      • Kerala Land Reforms Act, 1963
      • Kerala Land Tax (Amendment) Act, 1972
      • Kerala Land Tax Act, 1961
      • Kerala Loading And Unloading ( Regulation Of Wages And Restriction Of Unlawful Practices)Act, 2002
      • Kerala Local Authorities (Disqualification Of Defected Members) Rules, 2000
      • Kerala Local Authorities (Prohibition Of Defection) Act, 1999
      • Kerala Local Authorities Entertainments Tax Act, 1961
      • Kerala Local Fund Audit Act, 1994
      • Kerala Lok Ayukta Act, 1999
      • Kerala Marine Fishing Regulation (Amendment) Act, 1986
      • Kerala Marine Fishing Regulation Act, 1980
      • Kerala Medical Officers Admission To Postgraduate Courses Under Service Quota Act, 2008
      • Kerala Minor Minerals Concession Rules, 1967
      • Kerala Money Lenders (Amendment) Act, 1963
      • Kerala Money-Lenders (Amendment) Act, 1974
      • Kerala Money-Lenders (Amendment) Act, 1986
      • Kerala Money-Lenders (Amendment) Act, 1987
      • Kerala Money-Lenders Act, 1958
      • Kerala Monsoon Fishery (Pelagic) Protection Act, 2007
      • Kerala Motor Transport Workers Payment Of Fair Wages (Amendment) Act, 1988
      • Kerala Motor Transport Workers Welfare Fund Act, 1985
      • Kerala Motor Vehicles Taxation (Amendment) Act, 1983
      • Kerala Motor Vehicles Taxation (Amendment) Act, 1989
      • Kerala Motor Vehicles Taxation Act, 1976
      • Kerala Municipal Councils (Extension Of Term Of Office Of Councillors) Act, 1979
      • Kerala Municipal Councils (Extension Of Term Of Office Of Councillors) Amendment Act, 1978
      • Kerala Municipality (Amendment) Act, 2000
      • Kerala Municipality (Amendment) Act, 2003
      • Kerala Municipality (Amendment) Act, 2007
      • Kerala Municipality (Election Of Chairperson And Deputy Chairperson) Rules, 1995
      • Kerala Municipality (Third Amendment) Act, 2005
      • Kerala Municipality Act, 1994
      • Kerala Municipality Building Rules, 1999
      • Kerala Panchayat Raj (Amendment) Act, 1998
      • Kerala Panchayat Raj (Amendment) Act, 2001
      • Kerala Panchayat Raj (Amendment) Act, 2007
      • Kerala Panchayat Raj (Burial And Burning Grounds) Rules, 1998
      • Kerala Panchayat Raj (Conduct Of Election) Rules, 1995
      • Kerala Panchayat Raj (Election Of President And Vice President) Rules, 1995
      • Kerala Panchayat Raj (Execution Of Public Works) Rules, 1997
      • Kerala Panchayat Raj (Landing Places, Halting Places, Cart Stands And Other Vehicle Stands) Rules, 1995
      • Kerala Panchayat Raj (Procedure For Panchayat Meeting) Rules, 1995
      • Kerala Panchayat Raj (Profession Tax) Rules, 1996
      • Kerala Panchayat Raj (Registration Of Electors) Rules, 1994
      • Kerala Panchayat Raj (Slaughter Houses And Meat Stalls) Rules, 1996
      • Kerala Panchayat Raj (Standing Committee) Rules, 2000
      • Kerala Panchayat Raj (Taxation, Levy And Appeal) Rules, 1996
      • Kerala Panchayat Raj Act, 1994
      • Kerala Payment Of Arrears Of Rent In Instalments Act, 1979
      • Kerala Payment Of Pension To Members Of Legislature (Amendment) Act, 1986
      • Kerala Payment Of Subsistence Allowance Act, 1972
      • Kerala Payment Of Subsistence Allowane (Amendment) Act, 1978
      • Kerala Places Of Public Resort (Amendment) Act, 1975
      • Kerala Plant Diseases And Pests Act, 1972
      • Kerala Plantation Tax (Amendment) Act, 1975
      • Kerala Plantation Tax (Amendment) Act, 1980
      • Kerala Plantation Tax (Amendment) Act, 1981
      • Kerala Plantations (Additional Tax) Act, 1960
      • Kerala Police (Amendment) Act, 1979
      • Kerala Police (Amendment) Act, 2007
      • Kerala Police (Second Amendment) Act, 1979
      • Kerala Police Act, 1960
      • Kerala Police Act, 2011
      • Kerala Preservation Of Private Forests (Amendment) Act, 1973
      • Kerala Preservation Of Trees Act, 1986
      • Kerala Private Forests (Vesting And Assignment) Act, 1971
      • Kerala Private Forests (Vesting And Assignment) Amendment Act, 1978
      • Kerala Private Forests (Vesting And Assignment) Amendment Act, 1981
      • Kerala Prohibition Of Charging Exorbitant Interest Act, 2012
      • Kerala Prohibition Of Ragging Act, 1998
      • Kerala Promotion Of Tree Growth In Non-Forest Areas Act, 2005
      • Kerala Protection Of River Banks And Regulation Of Removal Of Sand Act, 2001
      • Kerala Protection Of River Banks And Regulation Of Removal Of Sand Rules, 2002
      • Kerala Provisional Collection Of Revenues Act, 1985
      • Kerala Public Accountants (Amendment) Act, 2007
      • Kerala Public Buildings (Eviction Of Unauthorised Occupants) Act, 1968
      • Kerala Public Buildings (Eviction Of Unauthorised Occupants) Amendment Act, 1975
      • Kerala Public Buildings (Eviction Of Unauthorised Occupants) Rules, 1969
      • Kerala Public Libraries (Kerala Granthasala Sanghom) Amendment Act, 1997
      • Kerala Public Libraries (Kerala Granthasala Sanghom) Amendment Act, 1998
      • Kerala Public Service (Amendment) Act, 1979
      • Kerala Public Service Commission (Additional Functions As Respects Certain Corporations And Companies) Amendment Act, 1988
      • Kerala Public Service Commission (Additional Functions As Respects The Administrative Services Under Devaswom Boards) Act, 2008
      • Kerala Public Service Commission (Additional Functions As Respects The Services Under Local Authorities) Amendment Act, 1988
      • Kerala Public Services (Amendment) Act, 1983
      • Kerala Public Ways (Restriction Of Assemblies And Processions) Act, 2011
      • Kerala Ration Dealers Welfare Fund Act, 1998
      • Kerala Raw Cashewnuts (Marketing And Transport And Fixation Of Minimum Price) Amendment Act, 1988
      • Kerala Raw Cashewnuts (Procurement And Distribution) Act, 1981
      • Kerala Raw Cashewnuts (Procurement And Distribution) Amendment Act, 1983
      • Kerala Registration Of Births And Deaths Rules, 1999
      • Kerala Relief Undertaking (Special Provisions) Amendment Act, 1980
      • Kerala Relief Undertakings (Special Provisions) Act, 1961
      • Kerala Restriction On Transfer By And Restoration Of Lands To Scheduled Tribes Act, 1999
      • Kerala Revenue Card Act, 1999
      • Kerala Revenue Recovery (Amendment) Act, 2007
      • Kerala Revenue Recovery Act, 1968
      • Kerala Road Fund Act, 2001
      • Kerala Road Safety Authority Act, 2007
      • Kerala Scheduled Tribes (Restriction On Transfer Of Lands And Restoration Of Alienated Lands) Act, 1975
      • Kerala Self Financing Professional Colleges (Prohibition Of Capitation Fees And Procedure For Admission And Fixation Of Fees) Act, 2004
      • Kerala Service Inam Lands (Vesting And Enfranchisement) Act, 1981
      • Kerala Shops And Commercial Establishments Act, 1960
      • Kerala Slum Areas (Improvement And Clearance) Act, 1981
      • Kerala Small Cause Courts Act, 1957
      • Kerala Small Plantation Workers Welfare Fund Act, 2008
      • Kerala Sports (Amendment) Act, 2007
      • Kerala Sports Act, 2000
      • Kerala Stamp (Amendment) Act, 1969
      • Kerala Stamp (Amendment) Act, 1973
      • Kerala Stamp (Amendment) Act, 1991
      • Kerala Stamp (Amendment) Act, 2004
      • Kerala Stamp Act, 1959
      • Kerala Stamp Rules, 1960
      • Kerala State Co-Operative Agricultural And Rural Development Banks (Amendment) Act, 1999
      • Kerala State Co-Operative Agricultural And Rural Development Banks Act, 1984
      • Kerala State Co-Operative Agricultural Development Banks (Amendment) Act, 1985
      • Kerala State Commission For The Scheduled Castes And The Scheduled Tribes Act, 2007
      • Kerala State Higher Education Council Act, 2007
      • Kerala State Housing Board (Amendment) Act, 1981
      • Kerala State Housing Board (Amendment) Act, 1988
      • Kerala State Housing Board Act, 1971
      • Kerala State Right To Service Act, 2012
      • Kerala State Rural Development Board (Amendment) Act, 1998
      • Kerala Stay Of Eviction Proceedings (Amendment) Act, 2003
      • Kerala Stay Of Eviction Proceedings Act, 1999
      • Kerala Stay Of Eviction Proceedings Act, 2001
      • Kerala Surcharge On Taxes (Amendment) Act, 1976
      • Kerala Surcharge On Taxes (Amendment) Act, 2000
      • Kerala Survey And Boundaries (Amendment) Act, 1972
      • Kerala Survey And Boundaries (Amendment) Act, 1994
      • Kerala Tailoring Workers Welfare Fund Act, 1994
      • Kerala Tax On Employment (Amendment) Act, 1977
      • Kerala Tax On Employment Act, 1976
      • Kerala Tax On Luxuries Act, 1976
      • Kerala Tax On Paper Lotteries (Amendment) Act, 2011
      • Kerala Tax On Paper Lotteries Act, 2005
      • Kerala Toddy Workers Welfare Fund Act, 1969
      • Kerala Tolls (Amendment) Act, 1986
      • Kerala Tolls (Amendment) Act, 1990
      • Kerala University (Amendment) Act, 1980
      • Kerala University Act, 1974
      • Kerala Value Added Tax Act, 2003
      • Kerala Value Added Tax Rules, 2005
      • Kerala Water Supply And Sewerage (Amendment) Act, 1993
      • Kerala Water Supply And Sewerage Act, 1986
      • Kerala Womens Commission (Amendment) Act, 2007
      • Kottayam Electric Supply Agency (Undertaking) Acquisition Act, 1980
      • Kavi Kulaguru Kalidas Sanskrit Vishvavidyalaya (University) Act, 1997
      • Kazis (Maharashtra Amendment) Act, 1978
      • Konkan Irrigation Development Corporation Act, 1997
      • Kalri Lake Development (Repeal) Act, 1964
      • Khurukshetra University (Second Amendment) Act, 2012
      • King Edward Medical University Lahore Act, 2005
      • Kurukshetra University Act, 1986
      • Kota Municipal Limits (Continued Existence) Validation Act, 1975
      • Kota Open University Act, 1987
      • Koodalmanickam Devaswom Act, 1918
      • Karnataka Civil Services (Appointment Of Family Members Of SC & ST Who Die In Atrocities On SC Or ST, On Compassionate Grounds) (Special) Rules, 1999
      • Karnataka Civil Services (Exclusion Of The Service Rendered By A Government Servant As A Local Candidate For Computing The Service For Grant Of Selection Time Scale Of Pay) Act, 1986
      • Karnataka Residences Of The Chairman, The Deputy Chairman, The Speaker, The Deputy Speaker, The Leaders Of The Opposition And The Government Chief Of Whips (Furnishing) Rules, 1956
      • Karnataka Scheduled Castes, Scheduled Tribes And Other Backward Classes (Reservation Of Seats In Educational Institutions And Of Appointments Or Posts In The Services Under The State) Act, 1994
      • Kerala Healthcare Service Persons And Healthcare Service Institutions (Prevention Of Violence And Damage To Property) Act, 2012