Land Acquisition (Andhra Pradesh Amendment And Validation) Act, 1983

Land Acquisition (Andhra Pradesh Amendment) Act, 1948

Land Acquisition (Andhra Pradesh Amendment) Act, 1976

Land Acquisition (Mines) (Andhra Pradesh Extension And Amendment) Act, 1965

Laoni Rules, 1950

Lakher Autonomous District (Administration Of Justice) Rules, 1981

Lepers (Assam Repeal) Act, 1989

Lushai Hills Autonomous District (Administration Of Justice) Rules, 1953

Lady Dufferin Victoria Zenana Hospital Act, 1955

Land Acquisition (West Bengal Amendment) Act, 1975

Land Acquisition (West Bengal Amendment) Act, 1981

Land Acquisition (West Bengal Amendment) Act, 1993

Land Acquisition (West Bengal Amendment) Act, 1997

Land Acquisition (West Bengal Amendment) Act, 1999

Land Acquisition (West Bengal Amendment) Repealing Act, 1978

Land Records Maintenance Act, 1895

Land Registration Act, 1876

Lepers (West Bengal Repealing) Act, 1985

Lily Barley Mills (Private) Limited (Acquisition And Transfer Of Undertakings) Act, 1996

Lily Biscuit Company (Private) Limited (Acquisition And Transfer Of Undertakings) Act, 1996

Limitation (West Bengal Amendment) Act, 1977

Lowis Jubilee Sanitarium (Acquisition) Act, 1986

Lowis Jubilee Sanitarium (Taking Over Of Management) Act, 1976

Lumbini Park Mental Hospital Acquisition Act, 1984

Legal Services Authorities (Amendment) Act, 2002

Local Government In Delhi (Disqualification For Membership) (Small Family) Act, 1996

Laboratory Assistant (Class-Iii) (Panchayat Service) Recruitment Rules, 2002

Laboratory Technician (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Laboratory Technician (Malaria) (Class-Iii) (Panchayat Service) Recruitment Rules, 1997

Labour Courts (Practice And Procedure) Rules, 1947

Labour Investigator, Class-Iii, Recruitment Rules, 2000

Labour Welfare Fund (Gujarat) Rules, 1962

Law Officer, Class-Ii, Recruitment Rules, 2004

Lecturer Government Arts, Science And Commerce Colleges (Collegiate Branch) Recruitment Rules, 2004

Lepers (Bombay Unification) Act, 1959

Lepers (Gujarat Repeal) Act, 1990

Leprosy Assistant (Class Iii) (Panchayat Service) Recruitment Rules, 1998

Leprosy Supervisor (Class Iii) (Panchayat Service) Recruitment Rules, 1998

Librarian (Government Ayurved College) Under Directorate Of Indian System Of Medicine And Homoeopathy Recruitment Rules, 2000

Lift Attendant (Class-Iv) (Panchayat Service) Recruitment Rules, 1998

Liquefied Petroleum Gas (Regulation Of Supply And Distribution) Order, 1993

Live Stock Inspector (Panchayat Service) (Class-Iii) Recruitment Rules, 2002

Local Authorities Loans (Himachal Pradesh Amendment) Act, 1976

Ladakh Budhists Succession To Property Act, 2000

Land Acquisition (Bihar Amendment) Act, 1960

Land Acquisition (Bihar Amendment) Act, 1979

Land Acquisition (Bihar Validation) Act, 1975

Legal Representatives Suits Act, 1855

Limitation (War Conditions) Act, 1947

Loka Shikshana Trust (Taking Over Of Management) Act, 1982

Legislative Assembly (Removal Of Disqualifications) Amendment Act, 1979

Legislative Assembly (Removal Of Disqualifications) Amendment Act, 1983

Land Acquisition (Bombay Amendment) Act, 1938

Land Acquisition (Bombay Amendment) Act, 1945

Land Acquisition (Bombay Amendment) Act, 1950

Land Acquisition (Bombay Amendment) Act, 1953

Land Acquisition (Bombay Amendment) Act, 1957

Land Acquisition (Maharashtra Amendment And Validation Of Certain Proceedings For Acquisition Of Lands) Act, 1965

Land Acquisition (Maharashtra Amendment) Act, 1972

Land Acquisition (Maharashtra Amendment) Act, 1976

Land Acquisition (Maharashtra Amendment) And Maharashtra Regional And Town Planning (Amendment) Act, 1972

Land Acquisition (Maharashtra Extension And Amendment) Act, 1964

Land Acquisition (Maharashtra) (Temporary Amendment) Act, 1972

Land Improvement Loans And Agriculturists Loans (Extension And Amendment) Act, 1957

Leader Of Opposition In Maharashtra Legislature Salaries And Allowances Act, 1978

Leaders Of Opposition In Maharashtra Legislature (Appointment Of Personal Assistant) Rules, 1982

Leaders Of Opposition In Maharashtra Legislature (Secretarial Facilities) Rules, 1978

Leaders Of Opposition In Maharashtra Legislature Allowances Rules, 1987

Leaders Of Opposition In Maharashtra Legislature Mdedical Attemdance Rules, 1981

Leaders Of Opposition In Maharashtra Legislature Salries And Allowances Act, 1978

Leagle Adviser (Maharashtra Housing And Area Development Authority) (Recruitment) Rules, 1979

Legal Practitioners (Bombay Amendment) Act, 1948

Lepers (Maharashtra Repeal) Act, 1983

Local Authorities Loans (Bombay Amendment) Act, 1942

Luxury-Cum-Entrtaiment And Amusement Tax On Holders Of Television Sets Act, 1982

Land Acquisition (Orissa Amendment And Validation) Act, 1959

Land Acquisition (Orissa Amendment) Act, 1948

Lahore Arts Council Ordinance, 2002

Lahore College For Women University Lahore Ordinance, 2002

Lahore Development Authority Act, 1975

Lahore Leads University Act, 2011

Lahore Ring Road Authority Act, 2011

Lahore School Of Economics Act, 1997

Land Acquisition (East Punjab Amendment) Act, 1948

Land Acquisition (Punjab Amendment) Act, 1953

Land Acquisition (Punjab Amendment) Act, 1962

Land Acquisition Punjab Second Amendment Act, 1956

Land Reforms Regulation, 1972

Land Acquisition (Rajasthan Amendment) Act, 1987

Land Acquisition (Madras Amendment) Act, 1948

Land Acquisition (Madras Amendment) Act, 1953

Legal Practitioners (Madras Amendment) Act, 1943

Legal Practitioners (Madras Amendment) Act, 1950