CourtKutchehry - Legal Acts

Bare Acts

1556 results found

Central Acts
State Acts

Madras Cotton Control Rules, 1954
Madras Home Guards Rules, 1949
Madras Land Improvement Schemes (Contour Bunding And Contour Trenching) Rules, 1950
Mapilla Succession Act, 1918
Mapilla Wills Act, 1928
Mappilla Marumakkattayam Act, 1939
Medak, Karimnagar And Tirupathi Municipalities (Validation Of Proceedings) Act, 1974
Medical Officers Of Health, Municipal Corporation Of Hyderabad (Duties) Rules, 1965
Mirzapuram And Pedagonnur Impartible Estates Act, 1929
Money-Lenders Rules, 1349
Municipal Corporation Building Bye Laws, 1981
Municipal Corporation Of Hyderabad (Allotment On Hire Purchase Basis Of TenementsImprovement Schemes By The Municipal Corporation Of Hyderabad) Rules, 1970
Municipal Corporation Of Hyderabad (Appointment Of Members To The Standing Committee) Bye-Laws, 1973
Municipal Corporation Of Hyderabad (Control Of Malaria And Other Mosquito Borne Diseases) Bye-Laws, 1981
Municipal Corporation Of Hyderabad (Development Plan) Rules, 1967
Municipal Corporation Of Hyderabad (Elections Of Mayor, Members And Election Petitions) Rules, 1987
Municipal Corporation Of Hyderabad (Grant Of Loans To Individuals For Re Building Houses Damaged On Account Of Natural Calamities) Rules, 1972
Municipal Corporation Of Hyderabad (Grants-In-Aid To Institutions And Associations) Rules, 1986
Municipal Corporation Of Hyderabad (Layout) Rules, 1965
Municipal Corporation Of Hyderabad (Payment Of Conveyance Allowance To Councillors) Rules, 1964
Municipal Corporation Of Hyderabad (Registration Of Electors) Rules, 1978
Municipal Corporation Of Hyderabad (Regulation Of Proceedings And Conduct Of Business Of The Corporation And The Standing Committee) Bye-Laws, 1966
Municipal Corporation Of Hyderabad (Special Committees) Bye-Laws, 1961
Municipal Corporation Of Hyderabad Bye-Laws For The Protection Of Avenues, Trees In Public Streets, Parks And Other Public Or Municipal Places, 1967
Municipal Corporation Of Hyderabad Bye-Laws Relating To The Regulation Of The Use Of Swimming Pools Belonging To The Municipal Corporation Of Hyderabad, 1979
Municipal Corporation Of Hyderabad Enforcement Of Compulsory Vaccination Bye-Laws, 1974
Municipal Corporation Of Hyderabad Radio Engineering Subordinate Service Rules, 1982
Municipal Corporation Of Hyderabad Regulation And Control Of Barber Shops And Hair Dressing Saloons, Bye-Laws, 1973
Municipal Corporation Of Hyderabad Scavengers Service Rules, 1963
Municipal Corporation Of Hyderabad Tender Rules, 1970
Municipal Corporation Of Hyderabad, VisakhapatnamVijayawada (Conduct Of Election Of Deputy Mayor) Rules, 1986
Majuli Cultural Landscape Region Act, 2006
Manipur (Courts) Act, 1955
Manipur (Sales Of Motor Spirit And Lubricants) Taxation Act, 1962
Manipur (Village Authorities In Hill Areas) Act, 1956
Manipur Agricultural Credit Operations And Miscellaneous Provision (Banks) Act, 1976
Manipur And Tripura (Repeal Of Laws) Act, 1958
Manipur Appropriation (No.3) Act, 2010
Manipur Appropriation (Vote On Account) Act, 1981
Manipur Ceiling On Government Guarantees (Amendment) Act, 2008
Manipur Ceiling On Government Guarantees Act, 2004
Manipur Civil Services Combined Competitive Examination Rules, 2005
Manipur Control Of The Use And Play Of Loud-Speakers Act, 1976
Manipur Essential Services Maintenance (Amendment) Act, 2010
Manipur Fiscal Responsibility And Budget Management Act, 2005
Manipur Gram Panchayat And Zilla Parishad (General) Rules, 1995
Manipur Hill Areas (House Tax) Act, 1966
Manipur Hill Areas (House Tax) Amendment Act, 1975
Manipur Hill Areas (House Tax) Second Amendment Act, 2003
Manipur Khadi And Village Industries Board Act, 1966
Manipur Land Revenue And Land Reforms (Fourth Amendment) Act, 1985
Manipur Land Revenue And Land Reforms (Third Amendment) Act, 1976
Manipur Land Revenue And Land Reforms Act, 1960
Manipur Legislature (Removal Of Disqualifications) Act, 1972
Manipur Loktak Lake (Protection) Act, 2006
Manipur Municipalities Act, 1994
Manipur Municipality Community Participation Act, 2010
Manipur Municipality Disclosure Act, 2008
Manipur Nursing Home And Clinics Registration Act, 1992
Manipur Panchayati Raj (Amendment) Act, 1996
Manipur Panchayati Raj (Fifth Amendment) Act, 2008
Manipur Panchayati Raj (Fourth Amendment) Act, 2005
Manipur Panchayati Raj (Second Amendment) Act, 1997
Manipur Panchayati Raj (Third Amendment) Act, 1998
Manipur Panchayati Raj Act, 1975
Manipur Panchayati Raj Act, 1994
Manipur Public Premises (Eviction Of Unauthorised Occupants) Act, 1978
Manipur Public Servants Personal Liability Act, 2006
Manipur Reservation Of Vacancies In Posts And Services (For Scheduled Castes And Scheduled Tribes) Act, 1976
Manipur Shops And Establishments Act, 1972
Manipur Societies Registration Act, 1989
Manipur State Minorities Commission Act, 2010
Manipur University Act, 2005
Manipur Value Added Tax Act, 2004
Meghalaya (Taking Over Of District Council Lower Primary Schools) Act, 1993
Meghalaya Adaptation And Application Of Laws Act, 1971
Meghalaya Adaptation Of Laws Order (No. 1), 1970
Meghalaya Adaptation Of Laws Order (No. 1), 1971
Meghalaya Adaptation Of Laws Order (No. 1), 1972
Meghalaya Adaptation Of Laws Order (No. 1), 1973
Meghalaya Adaptation Of Laws Order (No. 2), 1971
Meghalaya Adaptation Of Laws Order (No. 2), 1973
Meghalaya Adaptation Of Laws Order (No. 3), 1971
Meghalaya Adaptation Of Laws Order (No. 3), 1973
Meghalaya Adaptation Of Laws Order (No. 4), 1971
Meghalaya Adaptation Of Laws Order (No. 4), 1973
Meghalaya Adaptation Of Laws Orders
Meghalaya Administration Of Justice(Amendment) Act, 1976
Meghalaya Agricultural Produce Market Act, 1980
Meghalaya Agricultural Produce Markets (General) Rules, 1982
Meghalaya Medical Council Act, 1987
Meghalaya Public Premises (Eviction Of Unauthorised Occupants) Act, 1980
Meghalaya Rural Indebtedness Relief Act, 1975
Meghalaya Societies Registration Act, 1983
Meghalaya Transfer Of Land (Regulation) Act, 1971
Meghalaya Transfer Of Land (Regulation) Rules, 1974
Meghalaya Value Added Tax Act, 2003
Meghalaya Wild Animals And Birds Protection Act, 1971
Mikir Hills (Professions, Trades, Callings And Employments Taxation) Regulation, 1961
Mizo District (Land And Revenue) Act, 1956
Mizo District (Professions, Trades, Callings And Employments Taxation) Regulation, 1963
Mizoram (Land Revenue) Act, 2013
Mizoram (Pension For Members Of The Defunct Mizo District Council And The Defunct Pawi-Lakher Regional Council) (Third Amendment) Act, 2005
Mizoram (Prevention Of Government Land Encroachment) Act, 2001
Mizoram (Sales Of Petroleum And Petroleum Products Including Motor Spirit And Lubricants) Taxation Act, 1973
Mizoram Board Of School Education (Second Amendment) Act, 2008
Mizoram Civil Court (Amendment) Act, 2007
Mizoram Civil Courts Act, 2005
Mizoram Clinical And Health Establishment (Regulation) Act, 2007
Mizoram Compulsory Registration Of Marriages Act, 2007
Mizoram District (Land And Revenue) Amendment Act, 1976
Mizoram Fiscal Responsibility And Budget Management (Amendment) Act, 2009
Mizoram Fisheries Act, 2005
Mizoram Liquor Total Prohibition (Amendment) Act, 2007
Mizoram Municipalities (Amendment) Act, 2009
Mizoram Organic Farming Act, 2004
Mizoram Passengers And Goods Taxation Act, 2005
Mizoram Profesions, Trades, Callings And Employments Taxation Act, 1995
Mizoram Road Fund Act, 2007
Mizoram Salaries And Allowances Of Minister Act, 1999
Mizoram Salaries And Allowances Of The Leader Of The Opposition Act, 1999
Mizoram Salaries And Allowances Of The Minister (Second Amendment) Act, 2005
Mizoram Salaries And Allowances Of The Speaker And The Deputy Speaker (Second Amendment) Act, 2005
Mizoram Salaries, Allowances And Pension Of Member Of The Legislative Assembly (Second Amendment) Act, 2004
Mizoram Societies Registration Act, 2005
Mizoram State Legislature Members (Removal Of Disqualification) (Amendment) Act, 2006
Mizoram Urban And Regional Development (Second Amendment) Act, 2004
Mizoram Urban Areas Rent Control Act, 1974
Mackintosh Burn (Taking Over Of Management) Act, 1976
Mahajati Sadan Act, 1949
Mahesh Bhattacharyya Homoeopathic Medical College And Hospital (Taking Over Of Management And Subsequent Acquisition) Act, 1985
Major Port Trusts (Amendment) Act, 1974
Mayo Hospital Acquisition Act, 1982
Midnapore Homoeopathic Medical College And Hospital (Taking Over Of Management And Subsequent Acquisition) Act, 1984
Midnapore Medical College (Taking Over Of Management And Subsequent Acquisition) Act, 2002
Motor Transport Workers (West Bengal Amendment) Act, 1978
Motor Transport Workers (West Bengal Amendment) Act, 1979
Motor Vehicles (West Bengal Amendment) Act, 1951
Motor Vehicles (West Bengal Amendment) Act, 1967
Motor Vehicles (West Bengal Amendment) Act, 1973
Motor Vehicles (West Bengal Amendment) Act, 1977
Motor Vehicles (West Bengal Amendment) Act, 1978
Motor Vehicles (West Bengal Amendment) Act, 1980
Motor Vehicles (West Bengal Amendment) Act, 1984
Motor Vehicles (West Bengal Amendment) Act, 1985
Motor Vehicles (West Bengal Second Amendment) Act, 1967
Motor Vehicles (West Bengal Second Amendment) Act, 1978
Motor Vehicles (West Bengal Second Amendment) Act, 1984
Motor Vehicles (West Bengal Third Amendment) Act, 1967
Murshidabad Estate (Management Of Properties) And Miscellaneous Provisions Act, 1980
Madras Chit Funds Act, 1961
Madras Gift Goods (Unlawful Possession) Act, 1961
Madras Live-Stock Improvement Act, 1940
Madras Restriction Of Habitual Offenders Act, 1948
Madras Temple Entry Authorisation Act, 1947
Members Of Legislative Assembly Of The National Capital Territory Of Delhi (Salaries, Allowances, Pension, Etc.) Act, 1994
Ministers Of The Government Of The National Capital Territory Of Delhi (Salaries And Allowances) Act, 1994
Maharaja Sayajirao University Of Baroda (Amendment) Act, 2015
Maharaja Sayajirao University Of Baroda Act, 1949
Maharashtra Warehousing Corporation (Rights, Assets And Liabilities) Order, 1962
Mahatma Gandhi National Rural Employment Guarantee Scheme, State Employment Guarantee Fund Rules Of Gujarat, 2010
Maintenance Orders Enforcement Act, 1921
Maintenance Orders Enforcement Rules, 1955
Major Port Trusts Act, 1963
Malaria Supervisor (Class-Iii) (Panchayat Service) Recruitment Rules, 1998
Malaria Surveillance Inspector Class Iii (Panchayat Service) Recruitment Rules, 1999
Malaria Surveillance Worker (Panchayat Service) Recruitment Rules, 2003
Malaria, Surveillance Inspector, Class-Iii (Panchayat Service) Recruitment Rules, 1999
Mali (Class-Iv) (Panchayat Service) Recruitment Rules, 1998
Mamlatdars Courts Act, 1906
Manner Of Giving Open Delivery And Prescription Of Partial Delivery Certificate Form Rules, 1990
Manual Assistant, Class-Iv (Under The Office Of Controller Of Legal Metrology) Recruitment Rules, 2004
Market And Fairs Act, 1862
Matadars Act, 1887
Maternity Benefit (Gujarat Amendment) Act, 1965
Matron Grade-I, Class-Ii, In The Employees State Insurance Scheme Recruitment Rules, 2003
Mazdoors (Class-Iv) (Panchayat Service) Recruitment Rules, 1999
Mechanic (Class-Iii) (Panchayat Service) Recruitment Rules, 1998
Medical Officer (Homoeopathy) (Class Iii) (Panchayat Service) Recruitment Rules, 1998
Members Of Gujarat Legislative Assembly (Allowance) Rules, 1960
Micro, Small And Medium Enterprises Development Act, 2006
Model Standing Orders
Mukhya Sevika, Class-Iii (Panchayat Service) Recruitment Rules, 2004
Multipurpose Health Supervisor, Class-Iii (Panchayat Service) Recruitment Rules, 2004
Members, Presiding Officers, Ministers And Deputy Ministers Salaries And Allowances (Amendment) Act, 2006
Ministers And Presiding Officers Medical Facilities Act, 1975
Madras Sugar Factories Control Act, 1949
Malnad Area Development Board Act, 1991
Mangalore Port Trust (Repeal) Act, 1980
Mangalore Port Trust Act, 1953
Manufacture, Storage And Import Of Hazardous Chemicals Rules, 1989
Measures Of Length Act, 1890
Melkote Muzrai Temples Management Rules, 1952
Mercara Municipality (Performance Of Functions By The Ex-President) Validation Act, 1966
Military Stores (Unlawful Possession) Act, 1944
Motor Vehicles (Karnataka Amendment) Act, 1996
Municipal Solid Wastes (Management And Handling) Rules, 1999
Municipal Taxation (Karnataka Extension) Act, 1973
Mysore (Personal And Miscellaneous) Inams Abolition (Amendment) Act, 1958
Mysore (Personal And Miscellaneous) Inams Abolition Act, 1954
Mysore (Religious And Charitable) Inams Abolition (Karnataka Amendment) Act, 1984
Mysore (Religious And Charitable) Inams Abolition (Karnataka Amendment) Act, 2005
Mysore (Religious And Charitable) Inams Abolition (Karnataka Amendment) Act, 2011
Mysore (Religious And Charitable) Inams Abolition Act, 1955
Mysore (Religious And Charitable) Inams Abolition Rules, 1956
Mysore Abolition Of Whipping Act, 1949
Mysore Aided Institutions (Prohibition Of Transfers Of Property) Act, 1949
Mysore Betting Tax Rules, 1933
Mysore Cigarette-Tobacco Safeguarding Act, 1939
Mysore Civil Courts (Amendment) Act, 1965
Mysore Coffee Stealing Prevention Act, 1878
Mysore Contract (Extension To Agricultural Land) Act, 1954
Mysore Converts Marriage Dissolution Act, 1866
Mysore Cotton Duties Repeal And Cotton Industry (Statistics) Act, 1926
Mysore Cutchi Memon Act, 1943
Mysore Debt Conciliation Act, 1937
Mysore Dissolution Of Muslim Marriage Act, 1943
Mysore Drugs (Control) Act, 1950
Mysore Duty On Gold (Repealing) Act, 1949
Mysore Education Cess (Validation Of Recovery) Act, 1951
Mysore Essential Services (Maintenance) Act, 1942
Mysore European British Subjects Reinstatement Act, 1941
Mysore Factories (Control Of Dismantling) Act, 1944
Mysore Factories (Control Of Dismantling)(Repeal) Act, 1980
Mysore General Clauses Act, 1899
Mysore Government Savings Certificates Act, 1938
Mysore High Court Act, 1884
Mysore Hindu Inheritance (Removal Of Disabilities) Act, 1938
Mysore Hindu Law Womens Rights Act, 1933
Mysore Hindu Sagotra Marriage Validation Act, 1948
Mysore Hindu Widows Re-Marriage Act, 1938
Mysore Labour (Administration) Act, 1952
Mysore Laws (Extension To Bellary And Amendment) Act, 1955
Mysore Lepers Act, 1925
Mysore Lotteries And Prize Competitions Control And Tax (Amendment) Act, 1957
Mysore Lotteries And Prize Competitions Control And Tax Act, 1951
Mysore Lotteries And Prize Competitions Control And Tax Rules, 1952
Mysore Mines Act, 1906
Mysore Palace (Acquisition And Transfer) Act, 1998
Mysore Palace (Acquisition Andtransfer) Rules, 1999
Mysore Poisons Act, 1910
Mysore Porcelains Limited (Acquisition Of Shares) Act, 1978
Mysore Power Alcohol Act, 1939
Mysore Prisoners Testimony Act, 1894
Mysore Public Accountants Default Act, 1893
Mysore Public Health Act, 1944
Mysore Race Courses Licensing Act, 1952
Mysore Race Courses Licensing Rules, 1952
Mysore Religious And Charitable Institutions Act, 1927
Mysore Repealing Act, 1949
Mysore Revenue Laws (Extension To Bellary) Act, 1955
Mysore Short Titles Act, 1949
Mysore State Legislature Proceedings (Protection Of Publication) Act, 1968
Mysore Sugar Factory Sugarcane Cess Act, 1948
Mysore Tramways Act, 1906
Mysore Transfer Of Property (Extension To Agricultural Land) Act, 1951
Mysore Usurious Loans Act, 1923
Mysore Vaccination Act, 1906
Mysore War Injuries Act, 1942
Mysore War Risks (Goods) Insurance (Termination) Act, 1946
Mysore Weights And Measures Act, 1902
Mythic Society (Dissolution And Management) Act, 1976
Mahatma Gandhi University (Amendment) Act, 2007
Mahatma Gandhi University Act, 1985
Minimum Wages (Kerala Amendment) Act, 1960
Motor Vehicles (Kerala Amendment) Act, 1976
Madhya Bharat (Miscellaneous Laws) Repealing Act, 1954
Madhya Bharat Abolition Of Jagirs Act, Samvat 2008
Madhya Bharat Adoption Of Laws Act, Samvat 2009
Madhya Bharat Agricultural Debtors Relief Act, 1956
Madhya Bharat Births, Deaths And Marriages Registration Act (Adoption Act), 1953
Madhya Bharat Dissolution Of Muslim Marriages Act, 1956
Madhya Bharat Electricity (Special Powers) Act, Samvat, 2009
Madhya Bharat Famine (Suspension Of Proceedings) Act, 1953
Madhya Bharat Judicial Officers Protection Act, Samvat 2006
Madhya Bharat Kans Eradication Act Samvat, 2005
Madhya Bharat Local Authorities Loans Act, Samvat 2007
Madhya Bharat Prohibition Of Associations Dangerous To The Public Peace Act, Samvat 2005
Madhya Bharat Public Debt Act, 1953
Madhya Bharat Public Servants (Inquiries) Act, 1954
Madhya Bharat Regulation Of Weighment Of Agricultural Produce Act, 1956
Madhya Bharat Sinhastha Mela Act, 1955
Madhya Bharat Small Cause Courts Act, Samvat, 2006
Madhya Bharat Womens And Childrens Institutions Licensing Act, 1954
Madhya Bharat Zamindari Abolition Act, Samvat, 2003
Madhya Pradesh (Lok Abhikaranon Ke Madhyam Se) Dindayal Antyoday Karyakram Ka Karyanvayan Adhiniyam, 1991
Madhya Pradesh (Milk Export) Control Order, 2002
Madhya Pradesh (Rajya) Anusuchit Jati Ayog Adhiniyam, 1995
Madhya Pradesh (Rajya) Bhumi Vikas Nigam Adhiniyam, 1976
Madhya Pradesh (Shri) Mahakaleshwar Mandir Adhiniyam, 1982
Madhya Pradesh Abolition Of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950
Madhya Pradesh Accommodation (Requisition) Act, 1948
Madhya Pradesh Accommodation Control Act, 1961
Madhya Pradesh Adhivakta Kalyan Nidhi (Sanshodhan) Adhiniyam, 2012
Madhya Pradesh Adhivakta Kalyan Nidhi Adhiniyam, 1982
Madhya Pradesh Adhosanrachna Vinidhan Nidhi Board (Sanshodhan) Adhiniyam, 2015
Madhya Pradesh Adhosanrachna Vinidhan Nidhi Board Adhiniyam, 2000
Madhya Pradesh Adhyaksha Tatha Upadhyaksha (Vetan Tatha Bhatta) Adhiniyam, 1972
Madhya Pradesh Adhyaksha Tatha Upadhyaksha Evam Neta Pratipaksha Vetan Tatha Bhatta Vidhi (Sanshodhan) Adhiniyam, 2010
Madhya Pradesh Adim Jan Jatiyon Ka Sanrakshan (Vrakshon Me Hit) Adhiniyam, 1999
Madhya Pradesh Adjustment And Liquidation Of Industrial Workers Debt Act, 1936
Madhya Pradesh Administration Of Evacuee Property (Validation) Act, 1958
Madhya Pradesh Administrative Tribunal (Procedure) Amendment Rules, 1999
Madhya Pradesh Administrative Tribunal (Procedure) Rules, 1988
Madhya Pradesh Administrative Tribunal (Salaries And Allowances And Conditions Of Service Of Chairman, Vice-Chairmen And Members) Amendment Rules, 2009
Madhya Pradesh Agrakraya Vidhi Nirasan Adhiniyam, 1968
Madhya Pradesh Agricultural Cattle Preservation (Amendment) Act, 1961
Madhya Pradesh Agricultural Cattle Preservation (Amendment) Act, 1962
Madhya Pradesh Agricultural Cattle Preservation Act, 1959
Madhya Pradesh Agricultural Cattle Preservation Rules, 1959
Madhya Pradesh Agricultural Warehouse Act, 1947
Madhya Pradesh Agriculturists Loans Act, 1884
Madhya Pradesh Akrishik Jot Uchchatam Seema Adhiniyam, 1981
Madhya Pradesh Amarkantak Nagar Vikas Mandal (Nirsan) Adhiniyam, 1976
Madhya Pradesh Anatomy Act, 1954
Madhya Pradesh Ancient Monuments And Archaeological Sites And Remains Act, 1964
Madhya Pradesh Anugrahik Tatha Sevarth Nagad Anudan Samapti Adhiniyam, 1982
Madhya Pradesh Anusuchit Janjati Sahukar Viniyam, 1972
Madhya Pradesh Anusuchit Jati Tatha Anusuchit Janjati (Rini Sahayata) Adhiniyam, 1967
Madhya Pradesh Apattijanak Vigyapan Pratishedh Nirsan Adhiniyam, 1965
Madhya Pradesh Appropriation (No. 2) Act, 2010
Madhya Pradesh Appropriation (No. 2) Act, 2011
Madhya Pradesh Appropriation (No. 3) Act, 2010
Madhya Pradesh Appropriation (No. 3) Act, 2013
Madhya Pradesh Appropriation (No. 4) Act, 2010
Madhya Pradesh Appropriation (Vote On Account) Act, 1980
Madhya Pradesh Appropriation Act, 2010
Madhya Pradesh Asangathit Karmkar Kalyan Rules, 2005
Madhya Pradesh Ashaskiya School Viniyaman Adhiniyam, 1975
Madhya Pradesh Ashaskiya Shikshan Sanstha Anudan Ka Pradaya Adhiniyam, 1978
Madhya Pradesh Atyavashyak Seva Sandharan Tatha Vichchinnata Nivaran (Sanshodhan) Adhiniyam, 2013
Madhya Pradesh Audyogik Suraksha Bal Adhiniyam, 2015
Madhya Pradesh Ayurvigyan Parishad Adhiniyam, 1987
Madhya Pradesh Ayurvigyan Vishwavidyalaya Adhiniyam, 2011
Madhya Pradesh Bhiksha Vrittinivaran Adhiniyam, 1973
Madhya Pradesh Bhoj (Open) University Adhiniyam, 1991
Madhya Pradesh Bhoodan Yagna (Nirsan) Adhiniyam, 1992
Madhya Pradesh Bhudan Yagna Act, 1953
Madhya Pradesh Bhudan Yagna Rules, 1954
Madhya Pradesh Bhumi Sena Adhiniyam, 1981
Madhya Pradesh Bhumi Sudhar Yojana Adhiniyam, 1967
Madhya Pradesh Bhumigat Pipeline, Cable Evam Duct (Bhumi Ki Upyokta Ke Adhikaron Ka Arjan) Adhiniyam, 2012
Madhya Pradesh Borstal Act, 1928
Madhya Pradesh Building & Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2002
Madhya Pradesh Cable Television Network (Exhibition) Rules, 1999
Madhya Pradesh Case Flow Management In The Trial Courts And First Appellate Subordinate Courts (Civil) Rules, 2006
Madhya Pradesh Case Management In Trial Courts And First Appellate Subordinate Courts (Criminal) Rules, 2006
Madhya Pradesh Cattle Disease Act, 1934
Madhya Pradesh Cattle Diseases (Amendment) Act, 1957
Madhya Pradesh Cattle Diseases Rules, 1961
Madhya Pradesh Ceiling On Agricultural Holdings (Validation) Act, 1982
Madhya Pradesh Ceiling On Agricultural Holdings Act, 1960
Madhya Pradesh Cement Apmishran Nivaran Adhiniyam, 1981
Madhya Pradesh Chechak Tika Adhiniyam, 1968
Madhya Pradesh Chikitsiya Shiksha Sanstha (Niyantran) Adhiniyam, 1973
Madhya Pradesh Cinemas (Regulation) Act, 1952
Madhya Pradesh Cinemas (Regulation) Rules, 1972
Madhya Pradesh Civil Courts (Amendment) Act, 2011
Madhya Pradesh Civil Courts (Amendment) Act, 2014
Madhya Pradesh Civil Courts Act, 1958
Madhya Pradesh Civil Services (Classification, Control And Appeal) Rules, 1966
Madhya Pradesh Civil Services (Conduct) Rules, 1965
Madhya Pradesh Civil Services (General Conditions Of Service) Rules, 1961
Madhya Pradesh Co-Operative Societies (Amendment) Act, 2009
Madhya Pradesh Co-Operative Societies (Amendment) Act, 2015
Madhya Pradesh Co-Operative Societies (Amendment) Adhiniyam, 2011
Madhya Pradesh Co-Operative Societies Act, 1960
Madhya Pradesh Commercial Tax Act, 1994
Madhya Pradesh Contingency Fund Act, 1957
Madhya Pradesh Cotton (Statistics) Act, 1947
Madhya Pradesh Cotton Control Act, 1954
Madhya Pradesh Cycle-Rickshaw (Anugyaptiyon Ka Viniyaman) Adhiniyam, 1984
Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981
Madhya Pradesh Destruction Of Records Law Extension Act, 1965
Madhya Pradesh Dhan Parichalan Skeem (Pratishedh) Adhiniyam, 1975
Madhya Pradesh Dharma Swatantrya Adhiniyam, 1968
Madhya Pradesh Dharmadaya Funds Act, 1951
Madhya Pradesh Dramatic Performances Act, 1961
Madhya Pradesh Drugs (Control) Act, 1949
Madhya Pradesh Electricity Duty Act, 1949
Madhya Pradesh Electricity Regulatory Commission (Fees, Fines And Charges) Regulations, 2005
Madhya Pradesh Electricity Supply Code 2004
Madhya Pradesh Entertainments Duty And Advertisements Tax Act, 1936
Madhya Pradesh Entertainments Duty Validation Act, 2013
Madhya Pradesh Entry Tax (Amendment) (Sthaniya Kshetra Me Mal Ke Pravesh Par Kar (Sanshodhan) Adhyadesh) Ordinance, 2007
Madhya Pradesh Entry Tax (Sthaniya Kshetra Me Mal Ke Pravesh Par Kar (Sanshodhan) Adhiniyam) (Amendment) Act, 2007
Madhya Pradesh Evacuee Interest (Separation) Supplementary Act, 1960
Madhya Pradesh Excise Act, 1915
Madhya Pradesh Extension Of Laws Act, 1958
Madhya Pradesh Famine Relief Fund Act, 1937
Madhya Pradesh Fisheries Act, 1948
Madhya Pradesh Game Act, 1935
Madhya Pradesh Gandi Basti Kshetra (Sudhar Tatha Nirmulan) Adhiniyam, 1976
Madhya Pradesh Gangajali Fund Trust Act, 2003
Madhya Pradesh General Clauses Act, 1957
Madhya Pradesh General Sales Tax (Amendment And Validation) Act, 1970
Madhya Pradesh General Sales Tax (Amendment) Act, 1982
Madhya Pradesh General Sales Tax (Amendment) Act, 1986
Madhya Pradesh General Sales Tax (Amendment) Act, 1988
Madhya Pradesh General Sales Tax (Second Amendment) Act, 1976
Madhya Pradesh General Sales Tax (Second Amendment) Act, 1983
Madhya Pradesh General Sales Tax (Third Amendment) Act, 1983
Madhya Pradesh Goseva Ayog (Nirsan) Adhiniyam, 2004
Madhya Pradesh Goseva Ayog Adhiniyam, 2007
Madhya Pradesh Goseva Ayog Rules, 1995
Madhya Pradesh Govansh Vadh Pratishedh (Sanshodhan) Adhiniyam, 2010
Madhya Pradesh Govansh Vadh Pratishedh Adhiniyam, 2004
Madhya Pradesh Government Electrical Undertakings (Dues Recovery) Act, 1961
Madhya Pradesh Gram Nyayalaya Adhiniyam, 1996
Madhya Pradesh Gram Swachhta Tatha Lok Prabandh Nirsan Adhiniyam, 1965
Madhya Pradesh Gram Tatha Nagar Raksha Samiti Adhiniyam, 1999
Madhya Pradesh Gramdan (Nirsan) Adhiniyam, 1992
Madhya Pradesh Gramin Rin Vimukti Adhiniyam, 1982
Madhya Pradesh Gramin Vikas Kar (Nirsan) Adhiniyam, 1977
Madhya Pradesh Gramo Me Ki Dakhalrahit Bhoomi (Vishesh Upabandh) Adhiniyam, 1970
Madhya Pradesh Griha Nirman Mandal (Sanshodhan) Adhlniyam, 2010
Madhya Pradesh Griha Nirman Mandal Adhiniyam, 1972
Madhya Pradesh Highway Act, 1936
Madhya Pradesh Home Guards Act, 1947
Madhya Pradesh Homoeopathy Parishad Adhiniyam, 1976
Madhya Pradesh Horse Sickness (Amendment) Act, 1961
Madhya Pradesh Horse Sickness (Amendment) Ordinance, 1961
Madhya Pradesh Horse Sickness Act, 1960
Madhya Pradesh Horse Sickness Rules, 1961
Madhya Pradesh Hotel Tatha Vas Grihon Me Vilas Vastuon Par Kar Adhiniyam, 1988
Madhya Pradesh Indian Contract (Amendment) Act, 1938
Madhya Pradesh Industrial Employment (Standing Orders) Act, 1961
Madhya Pradesh Industrial Employment (Standing Orders) Act, 1961
Madhya Pradesh Industrial Employment (Standing Orders) Amendment Ordinance, 2014
Madhya Pradesh Industrial Employment (Standing Orders) Rules, 1963
Madhya Pradesh Industrial Relations Act, 1960
Madhya Pradesh Industrial Relations Rules, 1961
Madhya Pradesh Investment Region Development And Management Act, 2013
Madhya Pradesh Irrigation (Amendment) Act, 2009
Madhya Pradesh Irrigation Act, 1931
Madhya Pradesh Jagir Land Records Management (Validation) Act, 1961
Madhya Pradesh Jal Viniyaman Adhiniyam Act, 2013
Madhya Pradesh Jan Shiksha (Sanshodhan) Adhiniyam, 2010
Madhya Pradesh Jan Shiksha Adhiniyam, 2002
Madhya Pradesh Juvenile Justice (Care And Protection Of Children) Rules, 2003
Madhya Pradesh Kaneenika Upropan (Corneal Grafting) Adhiniyam, 1982
Madhya Pradesh Karadhan Adhiniyam, 1982
Madhya Pradesh Kashtha Chiran (Viniyaman) Adhiniyam, 1984
Madhya Pradesh Kashtha Chiran (Viniyaman) Sanshodhan Adhiniyam, 2010
Madhya Pradesh Khadi Tatha Gramodyog Adhiniyam, 1978
Madhya Pradesh Kolahal Niyantran Adhiniyam, 1985
Madhya Pradesh Koyala Upkar (Manyatakaran) Adhiniyam, 1964
Madhya Pradesh Krishi Prayojan Ke Liye Upayog Ki Ja Rahi Dakhal Rahit Bhoomi Par Bhoomiswami Adhikaron Ka Pradan Kiya Jana (Vishesh Upabandh) Adhiniyam, 1984
Madhya Pradesh Krishi Udhar Pravartan Tatha Prakiran Upabandha (Bank) Adhiniyam, 1972
Madhya Pradesh Krishi Upaj Mandi (Sanshodhan) Adhiniyam, 2010
Madhya Pradesh Krishi Upaj Mandi (Sanshodhan) Adhiniyam, 2011
Madhya Pradesh Krishi Upaj Mandi (Sanshodhan) Adhiniyam, 2015
Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972
Madhya Pradesh Krishik Pashu Parirakshan (Sanshodhan) Adhiniyam, 1984
Madhya Pradesh Krishik Pashu Parirakshan (Sanshodhan) Adhiniyam, 1991
Madhya Pradesh Krishik Pashu Parirakshan Adhiniyam, 1959
Madhya Pradesh Land Revenue Code (Amendment) Act, 2011
Madhya Pradesh Land Revenue Code (Amendment) Act, 2013
Madhya Pradesh Land Revenue Code (Amendment) Act, 2015
Madhya Pradesh Land Revenue Code, 1959
Madhya Pradesh Land Survey Act, 1947
Madhya Pradesh Land Utilization Laws Repealing Act, 1961
Madhya Pradesh Live-Stock Improvement Act, 1950
Madhya Pradesh Live-Stock Improvement Rules, 1961
Madhya Pradesh Local Authorities Census Expenses Contribution Act, 1949
Madhya Pradesh Local Authorities School Teachers (Absorption In Government Service) Act, 1963
Madhya Pradesh Local Authorsties (Electoral Offences) Act, 1964
Madhya Pradesh Local Bodies Services Commission Act, 1950
Madhya Pradesh Lok Abhikaranon Ke Madhyam Se Bis Sutriya Karyakram Ka Karyanvayan Adhiniyam, 1980
Madhya Pradesh Lok Dhan (Shodhya Rashiyon Ki Vasuli) Adhiniyam, 1987
Madhya Pradesh Lok Parisar (Bedakhali) Adhiniyam, 1974
Madhya Pradesh Lok Seva (Anusuchit Jatiyon, Anusuchit Jan Jatiyon Aur Anya Pichhade Vargon Ke Liye Arakshan) Adhiniyam, 1994
Madhya Pradesh Lok Seva Ayog (Prakriya Ka Viniyaman) Nirsan Adhiniyam, 1986
Madhya Pradesh Lok Sewaon Ke Pradan Ki Guarantee (Sanshodhan) Adhiniyam, 2011
Madhya Pradesh Lok Sewaon Ke Pradan Ki Guarantee Adhiniyam, 2010
Madhya Pradesh Lokayukt Evam Up-Lokayaukt Adhiniyam, 1981
Madhya Pradesh Lokayut Evam Up-Lokayut Adhiniyam, 1981
Madhya Pradesh Lottery Pratibandh Act, 1993
Madhya Pradesh Luxury Tax Act, 1988
Madhya Pradesh Maa Sharda Devi Mandir Adhiniyam, 2002
Madhya Pradesh Madarsa Board Adhiniyam, 1998
Madhya Pradesh Madhyamik Shiksha (Vishesh Upbandh) Adhiniyam, 1969
Madhya Pradesh Madhyamik Shiksha Adhiniyam, 1965
Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983
Madhya Pradesh Maihar Sharda Devi Mela Adhiniyam, 1998
Madhya Pradesh Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990
Madhya Pradesh Mantri (Vetan Tatha Bhatta) Adhiniyam, 1972
Madhya Pradesh Mantri (Vetan Tatha Bhatta) Sanshodhan Adhiniyam, 2010
Madhya Pradesh Minimum Wages Fixation Act, 1962
Madhya Pradesh Money Lenders Act, 1934
Madhya Pradesh Money-Lenders Act 1934
Madhya Pradesh Motor Parivahan Yano Par Pathkar Ka Udgrahan Adhiniyam, 1985
Madhya Pradesh Motor Vehicles Rules, 1994
Madhya Pradesh Motoryan Karadhan (Sanshodhan) Adhiniyam, 2015
Madhya Pradesh Motoryan Karadhan Adhiniyam, 1991
Madhya Pradesh Municipal Corporation Act, 1956
Madhya Pradesh Municipal Refuse (Conversion Into Manure) Act, Samvat 2007
Madhya Pradesh Municipalities Act, 1961
Madhya Pradesh Nagar Tatha Gram Nivesh (Sanshodhan) Adhiniyam, 2010
Madhya Pradesh Nagar Tatha Gram Nivesh (Sanshodhan) Adhiniyam, 2011
Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973
Madhya Pradesh Nagariya Kshetron Ke Bhoomihin Vyakti (Pattadhriti Adhikaron Ka Pradan Kiya Jana) Adhiniyam, 1984
Madhya Pradesh Nagariya Sthawar Sampatti Kar Adhiniyam, 1964
Madhya Pradesh Nagarpalik Vidhi (Dwitiya Sanshodhan) Adhiniyam, 2011
Madhya Pradesh Nagarpalik Vidhi (Sanshodhan) Adhiniyam, 2009
Madhya Pradesh Nagarpalik Vidhi (Sanshodhan) Adhiniyam, 2010
Madhya Pradesh Nagarpalik Vidhi (Sanshodhan) Adhiniyam, 2011
Madhya Pradesh Nagarpalik Vidhi (Sanshodhan) Adhiniyam, 2012
Madhya Pradesh Nagarpalik Vidhi (Sanshodhan) Adhiniyam, 2013
Madhya Pradesh Nagarpalik Vidhi (Sanshodhan) Adhiniyam, 2015
Madhya Pradesh National Parks Act, 1955
Madhya Pradesh Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007
Madhya Pradesh Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Dwitiya Sanshodhan Adhiniyam, 2010
Madhya Pradesh Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Dwitiya Sanshodhan Adhiniyam, 2013
Madhya Pradesh Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Dwitiya Sanshodhan Adhyadesh, 2014
Madhya Pradesh Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Sanshodhan Adhiniyam, 2010
Madhya Pradesh Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Sanshodhan Adhiniyam, 2011
Madhya Pradesh Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Sanshodhan Adhiniyam, 2012
Madhya Pradesh Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Sanshodhan Adhiniyam, 2013
Madhya Pradesh Niji Vyavasayik Shikshan Sanstha (Pravesh Ka Viniyaman Avam Shulk Ka Nirdharan) Adhiniyam, 2007
Madhya Pradesh Niji Vyavsayik Shikshan Sanstha (Pravesh Ka Viniyaman Avam Shulk Ka Nirdharan) Sanshodhan Adhiniyam, 2013
Madhya Pradesh Nikshepakon Ke Hiton Ka Sanrakshan Adhiniyam, 2000
Madhya Pradesh Nirashriton Avam Nirdhan Vyaktiyon Ki Sahayata Adhiniyam, 1970
Madhya Pradesh Official Language Act, 1957
Madhya Pradesh Opium Smoking Act, 1929
Madhya Pradesh Padat Bhumi Ka Krishikaran Adhiniyam, 1996
Madhya Pradesh Panchayat Raj Avam Gram Swaraj (Dwitiya Sanshodhan) Adhiniyam, 2013
Madhya Pradesh Panchayat Raj Avam Gram Swaraj (Sanshodhan) Adhiniyam, 2011
Madhya Pradesh Panchayat Raj Avam Gram Swaraj (Sanshodhan) Adhiniyam, 2013
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993
Madhya Pradesh Pariyojana Ke Karan Visthapit Vyakti (Punhsthapan) Adhiniyam, 1985
Madhya Pradesh Pashu (Niyantran) Adhiniyam, 1976
Madhya Pradesh Peya Jal Parirakshan Adhiniyam, 1986
Madhya Pradesh Phal Paudh Ropani (Viniyaman) Adihiniyam, 2010
Madhya Pradesh Prakoshtha Swamitva Adhiniyam, 2000
Madhya Pradesh Prathamik, Middle School Tatha Madhyamik Shiksha (Pathya Pustakon Sambandhi Vyavastha) Adhiniyam, 1973
Madhya Pradesh Prisoners Release On Probation Act, 1954
Madhya Pradesh Professional Tax Act, 1995
Madhya Pradesh Public Health Act, 1949
Madhya Pradesh Public Trusts (Amendment And Validation) Act, 1964
Madhya Pradesh Public Trusts Act, 1951
Madhya Pradesh Rajkoshiya Uttardayitva Avam Budget Prabandhan (Sanshodhan) Adhiniyam, 2011
Madhya Pradesh Rajkoshiya Uttardayitva Avam Budget Prabandhan (Sanshodhan) Adhiniyam, 2015
Madhya Pradesh Rajkoshiya Uttardayitva Avam Budget Prabandhan Adhiniyam, 2005
Madhya Pradesh Rajmarg Adhiniyam, 2004
Madhya Pradesh Rajya Alpsankhyak Ayog Adhiniyam, 1996
Madhya Pradesh Rajya Anusuchit Janjati Ayog Adhiniyam, 1995
Madhya Pradesh Rajya Beej Evam Farm Vikas Nigam Adhiniyam, 1980
Madhya Pradesh Rajya Bhumi Vikas Nigam (Nirsan) Adhiniyam, 2010
Madhya Pradesh Rajya Mahila Ayog Adhiniyam, 1995
Madhya Pradesh Rajya Matsya Vikas Nigam Adhiniyam, 1979
Madhya Pradesh Rajya Pashudhan Evam Kukkut Vikas Nigam Adhiniyam, 1982
Madhya Pradesh Rajya Pichhada Varg Ayog Adhiniyam, 1995
Madhya Pradesh Rajya Prashasanik Adhikaran (Lambit Evam Nirakrat Avedano Ka Antaran) Adhiniyam, 2003
Madhya Pradesh Rajya Sadak Parivahan Seva (Bina Tikat Yatra Ki Rok) Adhiniyam, 1974
Madhya Pradesh Rajya Suraksha Adhiniyam, 1990
Madhya Pradesh Recognised Examinations Act, 1937
Madhya Pradesh Refugees Registration And Movement Act, 1947
Madhya Pradesh Refugees Rehabilitations (Loans) Act, 1949
Madhya Pradesh Regulation Of Couching Act, 1944
Madhya Pradesh Regulation Of Uses Of Land Act, 1948
Madhya Pradesh Regulation Of Waters Act, 1949
Madhya Pradesh Reorganisation Act, 2000
Madhya Pradesh Resettlement And Rehabilitation Of Displaced Persons (Land Acquisition) Act, 1949
Madhya Pradesh Resettlement And Rehabilitation Of Disposal Persons (House-Building Material Acquisition) Act, 1949
Madhya Pradesh Resettlement Of Displaced Landholders (Land Acquisition) Act, 1954
Madhya Pradesh Sah Chikitsiy Parishad Adhiniyam, 2000
Madhya Pradesh Sahakari Society (Punargathan Aur Nirman) Adhiniyam, 2000
Madhya Pradesh Sahayata Upkram (Vishesh Upbandh) Adhiniyam, 1978
Madhya Pradesh Sale Of Khaddar Act, 1953
Madhya Pradesh Samaj Ke Kamjor Vargon Ke Krishi Bhumi Dharakon Ka Udhar Dene Walon Ke Bhumi Hadapane Sambandhi Kuchakron Se Paritran Tatha Mukti Adhiniyam, 1976
Madhya Pradesh Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976
Madhya Pradesh Sampatti Virupan Nivaran Adhiniyam, 1994
Madhya Pradesh Sarvajanik Sthan (Dharmik Bhawan Evam Gatividhiyon Ka Viniyaman) Adhiniyam, 2001
Madhya Pradesh Sarvajanik Upakramon Ke Karmachariyon Ka Lok Seva Me Samviliyan Pratishedh Adhiniyam, 2000
Madhya Pradesh Second Extension Of Laws Act, 1961
Madhya Pradesh Shakari Krishi Aur Gramin Vikas Bank Adhiniyam, 1999
Madhya Pradesh Shaskiya Sevak (Adhivarshiki-Ayu) Adhiniyam, 1967
Madhya Pradesh Shaskiya Sevak (Adhivarshiki-Ayu) Sanshodhan Adhiniyam, 2011
Madhya Pradesh Shaskiya Sevak (Adhivarshiki-Ayu) Sanshodhan Adhiniyam, 2013
Madhya Pradesh Shops And Establishment Rules, 1959
Madhya Pradesh Shops And Establishments (Amendment) Ordinance, 2014
Madhya Pradesh Shops And Establishments Act, 1958
Madhya Pradesh Shram Kalyan Nidhi (Sanshodhan) Adhiniyam, 2014
Madhya Pradesh Shram Kalyan Nidhi (Sanshodhan) Adhyadesh, 2014
Madhya Pradesh Shram Kalyan Nidhi Adhiniyam, 1982
Madhya Pradesh Shri Ganapati Mandir Khajrana (Indore) Adhiniyam, 2003
Madhya Pradesh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 1999
Madhya Pradesh Slate Pencil Karmkar Kalyan Nidhi Adhiniyam, 1982
Madhya Pradesh Slaughter Of Animals Act, 1915
Madhya Pradesh Society Registrikaran Adhiniyam, 1973
Madhya Pradesh Special Police Establishment Act, 1947
Madhya Pradesh State Aid To Industries Act, 1958
Madhya Pradesh State Legislature (Delegation Of Powers) Act, 1993
Madhya Pradesh State Warehousing Corporation (Apportionment Of Assets, Rights And Liabilities) Order, 2006
Madhya Pradesh Sthaniya Kshetra Me Mal Ke Fravesh Par Kar (Sanshodhan) Adhiniyam, 2012
Madhya Pradesh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar (Sanshodhan) Adhiniyam, 1997
Madhya Pradesh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar (Sanshodhan) Adhiniyam, 1999
Madhya Pradesh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar (Sanshodhan) Adhiniyam, 2010
Madhya Pradesh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar (Sanshodhan) Adhiniyam, 2011
Madhya Pradesh Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Adhiniyam, 1976
Madhya Pradesh Sthaniya Nidhi Sampariksha Adhiniyam, 1973
Madhya Pradesh Sugarcane (Purchase Tax) Act, 1961
Madhya Pradesh Sugarcane (Regulation Of Supply And Purchase) Act, 1958
Madhya Pradesh Swatwadharik Adhikar Sampati (Vindhya Pradesh Kshetra) Adhiniyam, 1965
Madhya Pradesh Swayatta Sahakarita (Sanshodhan) Adhiniyam, 2010
Madhya Pradesh Swayatta Sahkarita Adhiniyam, 1999
Madhya Pradesh Temporary Postponement Of Execution Of Decrees Act, 1958
Madhya Pradesh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1964
Madhya Pradesh Tendu Patton Ke Nirvartan Hetu Nyuntam Dar Nishchayan Adhiniyam, 1972
Madhya Pradesh Towns (Periphery) Control Act, 1960
Madhya Pradesh Tractor Dwara Kheti (Prabharo Ki Vasuli) Adhiniyam, 1972
Madhya Pradesh Tractor Dwara Tori Gai Bhoomiyo Par Asudhar Shulka Adhiniyam, 1972
Madhya Pradesh Tuberculosis Sanatorium (Regulation Of Buildings) Act, 1948
Madhya Pradesh Uchcha Nyayalaya (Khand Nyayapeeth Ko Appeal) Adhiniyam, 2005
Madhya Pradesh Upcharika, Prasavika, Sahai Upcharika-Prasavika Swasthya Paridarshak Registration Adhiniyam, 1972
Madhya Pradesh Upcharyagriha Tatha Rujopchar Sambandhi Sthapanaye (Registrikaran Tatha Anugyapan) Adhiniyam, 1973
Madhya Pradesh Uphar Vastu (Vidhi Viruddha Kabza) Adhiniyam, 1965
Madhya Pradesh Upkar (Sanshodhan) Adhimiyam (Amendment), 2001
Madhya Pradesh Upkar Adhiniyam, 1981
Madhya Pradesh Value Added Tax (Amendment) Act, 2007
Madhya Pradesh Value Added Tax Act, 2002
Madhya Pradesh Van Bhumi Shashwat Patta Prati Sanharan Adhiniyam, 1973
Madhya Pradesh Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969
Madhya Pradesh Van Upaj Ke Kararon Ka Punrikshan Adhiniyam, 1987
Madhya Pradesh Vanaspati Rog Tatha Vinashi Kit Adhiniyam, 1972
Madhya Pradesh Vanijya Fasal (Bhumi Par Kar) Adhiniyam, 1966
Madhya Pradesh Vanijyik Kar (Dwitiya Sanshodhan) Adhyadesh, 1999
Madhya Pradesh Vanijyik Kar (Sanshodhan) Adhiniyam, 1997
Madhya Pradesh Vanijyik Kar (Sanshodhan) Adhiniyam, 1999
Madhya Pradesh Vanijyik Kar (Sanshodhan) Adhiniyam, 2000
Madhya Pradesh Vanijyik Kar (Sanshodhan) Adhiniyam, 2003
Madhya Pradesh Vas-Sthan Dakhalkar (Bhumiswami Adhikaron Ka Pradan Kiya Jana) Adhiniyam, 1980
Madhya Pradesh Vat (Amendment) Act, 2008
Madhya Pradesh Vat (Amendment) Act, 2009
Madhya Pradesh Vat (Amendment) Act, 2010
Madhya Pradesh Vat (Amendment) Act, 2011
Madhya Pradesh Vat (Amendment) Act, 2012
Madhya Pradesh Vat (Amendment) Act, 2015
Madhya Pradesh Vat (Amendment) Ordinance, 2008
Madhya Pradesh Vat (Second Amendment) Act, 2010
Madhya Pradesh Vat (Second Amendment) Act, 2012
Madhya Pradesh Vat (Second Amendment) Act, 2015
Madhya Pradesh Vat (Third Amendment) Act, 2011
Madhya Pradesh Vat Act, 2002
Madhya Pradesh Vat Rules, 2006
Madhya Pradesh Vexatious Litigation (Prevention) Act, 2015
Madhya Pradesh Vibhagiya Janch (Sakshiyon Ka Hazir Karaya Jana Tatha Dastavejon Ka Pesh Karaya Jana) Adhiniyam, 1979
Madhya Pradesh Vidhan Mandal Sadasya Nirharta Nivaran Adhiniyam, 1967
Madhya Pradesh Vidhan Sabha Karyawahi (Prakashan Ka Paritran) Adhiniyam, 1973
Madhya Pradesh Vidhan Sabha Neta Pratipaksha (Vetan Tatha Bhatta) Adhiniyam, 1980
Madhya Pradesh Vidhan Sabha Sachivalaya Seva Adhiniyam, 1981
Madhya Pradesh Vidhan Sabha Sadasya Vetan, Bhatta Tatha Pension (Sanshodhan) Adhiniyam, 2010
Madhya Pradesh Vidhan Sabha Sadasya Vetan, Bhatta Tatha Pension (Sanshodhan) Adhiniyam, 2011
Madhya Pradesh Vidhan Sabha Sadasya Vetan, Bhatta Tatha Pension Adhiniyam, 1972
Madhya Pradesh Vidhan Sabha, Adhyaksha Tatha Upadhyaksha Evam Neta Pratipaksha Vetan Tatha Bhatta Vidhi (Sanshodhan) Adhiniyam, 2010
Madhya Pradesh Vidyut Pradaya Upakram (Arjan) Adhiniyam, 1974
Madhya Pradesh Vidyut Sudhar Adhiniyam, 2000
Madhya Pradesh Vikraya Rashi Tatha Kraya Rashi Par Kar Adhiniyam, 1972
Madhya Pradesh Vilasita, Manoranjan, Amod Evam Vigyapan Kar (Sanshodhan) Adhiniyam, 2012
Madhya Pradesh Vilasita, Manoranjan, Amod Evam Vigyapan Kar Adhiniyam, 2011
Madhya Pradesh Village Refuse (Conversion Into Manure) Act, Samvat, 2008
Madhya Pradesh Vinirdishta Bhrashta Acharan Nivaran Adhiniyam, 1982
Madhya Pradesh Vishesh Kshetra Suraksha Adhiniyam, 2000
Madhya Pradesh Vishesh Sashastra Bal Adhiniyam, 1968
Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973
Madhya Pradesh Vrikshon Ka Parirakshan (Nagariya Kshetra) Adhiniyam, 2001
Madhya Pradesh Vritti Kar (Sanshodhan) Adhiniyam, 1999
Madhya Pradesh Vritti Kar (Sanshodhan) Adhiniyam, 2010
Madhya Pradesh Vritti Kar (Sanshodhan) Adhiniyam, 2012
Madhya Pradesh Vritti Kar Adhiniyam, 1995
Madhya Pradesh Vrittikar Adhiniyam, 1995
Madhya Pradesh Vyavsayik Parkisha Mandal Adhiniyam, 2007
Madhya Pradesh Zila Yojana Samiti Adhiniyam, 1995
Madhya Pradeshs Shops And Establishments (Amendment) Act, 2014
Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007
Maharishi Mahesh Yogi Vedic Vishwavidyalaya Adhiniyam, 1995
Maharshi Panini Sanskrit Vishwavidyalaya (Sanshodhan) Adhiniyam, 2010
Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991
Miscellaneous Rules Under The Ceiling On Agricultural Holdings Act 1960
MA1F2E~1
Maharashrta Ministers Salaries And Allowances Act, 1956
Maharashtara Land Revenue (Alluvion And Diluvion Rules, 1967
Maharashtra (Change Of Short Titles Of Certain Bombay Acts) Act, 1980
Maharashtra (Change Of Short Titles Of Certain Bombay Acts) Act, 2011
Maharashtra (Second Supplementary) Appropriation Act, 2003
Maharashtra (Supplementary) Appropriation Act, 2003
Maharashtra (Third Supplementary) Appropriation Act, 2006
Maharashtra (Third Supplementary) Appropriation Act, 2010
Maharashtra (Third Supplementary) Appropriation Act, 2012
Maharashtra (Urban Areas) Protection And Preservation Of Trees (Amendment) Act, 2015
Maharashtra (Urban Areas) Protection And Preservation Of Trees Act, 1975
Maharashtra (Vidarbha Region) Agricultural Debtor Relief Rules, 1969
Maharashtra (Vidarbha Region) Agricultural Debtors Relief Act, 1969
Maharashtra Abolition Of Subsisting Proprietory Rights To Mines And Minerals In Certain Lands Act, 1985
Maharashtra Acquisition Of Lands For Lower Panzra Medium Irrigation Project (Validation) Act, 1994
Maharashtra Administrative Tribunal (Contempt Of Courts) Rules, 1996
Maharashtra Administrative Tribunal (Grant Of Certified Copies) Rules, 1992
Maharashtra Advertisements Tax Act, 1967
Maharashtra Advertisements Tax Rules, 1967
Maharashtra Advocates Welfare Fund (Amendment) Act, 2015
Maharashtra Advocates Welfare Fund Act, 1981
Maharashtra Advocates Welfare Fund Regulations, 1983
Maharashtra Agricultural Income Tax Act, 1962
Maharashtra Agricultural Income Tax Rules, 1962
Maharashtra Agricultural Lands (Ceiling On Holdings) (Amendment) Act, 2011
Maharashtra Agricultural Lands (Ceiling On Holdings) Act, 1961
Maharashtra Agricultural Lands (Ceiling On Holdings) Rules, 1962
Maharashtra Agricultural Lands (Ceilings On Holdings) (Amendment) Act, 2006
Maharashtra Agricultural Pests And Diseases (Amendment) Act, 2014
Maharashtra Agricultural Produce Marketing (Development And Regulation) (Amendment) Act, 2007
Maharashtra Agricultural Produce Marketing (Development And Regulation) (Amendment) Act, 2008
Maharashtra Agricultural Produce Marketing (Development And Regulation) (Amendment) Act, 2010
Maharashtra Agricultural Produce Marketing (Development And Regulation) (Second Amendment) Act, 2006
Maharashtra Agricultural Produce Marketing (Regulation) (Amendment) Rules, 2010
Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963
Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967
Maharashtra Agricultural Universities (Krishi Vidyapeeths) (Amendment) Act, 2010
Maharashtra Agricultural Universities (Krishi Vidyapeeths) (Amendment) Act, 2013
Maharashtra Agricultural Universities (Krishi Vidyapeeths) (Second Amendment) Act, 2013
Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983
Maharashtra Ancient Monuments And Archaeological Sites And Remains Act, 1960
Maharashtra Animal And Fishery Sciences University (Amendment) Act, 2010
Maharashtra Animal And Fishery Sciences University Act, 1998
Maharashtra Animal Preservation Act, 1976
Maharashtra Animal Preservation Rules, 1978
Maharashtra Apartment Ownership Act, 1970
Maharashtra Apartment Ownership Rules, 1970
Maharashtra Appropriation (Excess Expenditure) Act, 2003
Maharashtra Appropriation (Excess Expenditure) Act, 2006
Maharashtra Appropriation (Second Excess Expenditure) Act, 2006
Maharashtra Appropriation (Vote On Account) Act, 2003
Maharashtra Baronetcies (Amendment) Act, 1973
Maharashtra Biological Diversity (Amendment) Rules, 2010
Maharashtra Borstal Schools Rules, 1965
Maharashtra Casinos (Control And Tax) Act, 1976
Maharashtra Chairmans And Speakers Medical Attendance Rules, 1964
Maharashtra Change Of Short Titles Of Certain Bombay Acts Act, 1980
Maharashtra Chit Fund Rules, 1976
Maharashtra Chit Funds Act, 1974
Maharashtra Cinemas (Regulation) Rules, 1966
Maharashtra Civil Courts (Amendment) Act, 2015
Maharashtra Civil Services (Commutation Of Pension) Rules, 1984
Maharashtra Civil Services (Conduct) Rules, 1979
Maharashtra Civil Services (Discipline And Appeal) Rules, 1979
Maharashtra Civil Services (General Conditions Of Service) Rules, 1981
Maharashtra Civil Services (Joining Time, Foreign Service And Payments During Suspension, Dismissal And Removal) Rules, 1981
Maharashtra Civil Services (Pension) Rules, 1982
Maharashtra Co Operative Sugar Factories(Under Erection And Certain Others) (Postponement Of Elections) Act, 1977
Maharashtra Co-Operative Societies (Amendment) Act, 2006
Maharashtra Co-Operative Societies (Amendment) Act, 2007
Maharashtra Co-Operative Societies (Amendment) Act, 2008
Maharashtra Co-Operative Societies (Amendment) Act, 2010
Maharashtra Co-Operative Societies (Amendment) Act, 2013
Maharashtra Co-Operative Societies (Amendment) Act, 2014
Maharashtra Co-Operative Societies (Amendment) Act, 2015
Maharashtra Co-Operative Societies (Second Amendment) Act, 2013
Maharashtra Co-Operative Societies (Third Amendment) Act, 2007
Maharashtra Co-Operative Societies Act, 1960
Maharashtra Co-Operative Societies Rules, 1961
Maharashtra College Teachers (Temporary Postponement Of Confirmation) Act, 1973
Maharashtra Construction Of References To District Magistrate In The Hyderabad Area (Repeal) Act, 1960
Maharashtra Consumer Protection Rules, 2000
Maharashtra Contingency Fund Act, 1956
Maharashtra Control Of Organised Crime Act, 1999
Maharashtra Control Of Organised Crime Rules, 1999
Maharashtra Cotton Seeds (Regulation Of Supply, Distribution, Sale And Fixation Of Sale Price) Act, 2009
Maharashtra Debt Relief (Adjustment Of Debts) Rules, 1964
Maharashtra Debt Relief (Retrospective Extension Of Duration Of Certain Chapters) Act, 1987
Maharashtra Debt Relief Act, 1975
Maharashtra Deletion Of The Term Famine (From Laws Applicable To The State) Act, 1963
Maharashtra Departmental Inquiries (Enforcement Of Attendance Of Witnesses And Production Of Documents) Act, 1986
Maharashtra Devdasi System (Abolition) (Amendment) Act, 2013
Maharashtra Devdasi System (Abolition) Act, 2005
Maharashtra Development Plans Rules, 1970
Maharashtra Director Of Prohibition And Excise (Change In Designation) Act, 1973
Maharashtra Disabled Persons (Rehabilitation And Welfare) Act, 1993
Maharashtra District Planning And Metropolitan Planning Committees (Constitution And Functions) Act, 1994
Maharashtra District Planning Committees (Constitution And Functions) (Amendment) Act, 2012
Maharashtra District Planning Committees (Constitution And Functions) Act, 1998
Maharashtra Dog Race-Courses Licensing Act, 1976
Maharashtra Domestic Workers Welfare Board Act, 2008
Maharashtra Drinking Water Supply Rquisition Act, 1983
Maharashtra Drugs (Control) Appeal Rules, 1962
Maharashtra Drugs (Control) Confiscated Articles (Disposal) Rules, 1962
Maharashtra Drugs (Control) Rules, 1963
Maharashtra Education (Cess) (Fund) Rules, 1968
Maharashtra Education (Cess) (Remission Of Special Assessment) Rules, 1964
Maharashtra Education (Cess) Tax On Lands And Buildings (Collection And Refund) Rules, 1962
Maharashtra Education (Cess)(Special Assessment On Agricultural Lands) Rules, 1962
Maharashtra Education And Employment Guarantee (Cess) (Amendment) Act, 2006
Maharashtra Education And Employment Guarantee (Cess) (Amendment) Act, 2012
Maharashtra Education And Employment Guarantee (Cess) (Fund) Rules, 1968
Maharashtra Education And Employment Guarantee (Cess) Act, 1962
Maharashtra Educational Institutions (Management) Act, 1976
Maharashtra Educational Institutions (Prohibition Of Capitation Fee) Act, 1987
Maharashtra Educational Institutions (Regulation Of Fee) Act, 2011
Maharashtra Educational Institutions (Transfer Of Management) Act, 1971
Maharashtra Employees Of Private Schools (Conditions Of Service) Regulation Act, 1977
Maharashtra Employees Of Private Schools (Conditions Of Service) Rules, 1981
Maharashtra Employment Guarantee (Amendment) Act, 2006
Maharashtra Employment Guarantee Act, 1977
Maharashtra Employment Guarantee Rules, 1979
Maharashtra Entertainments Duty (Amendment And Continuance) Act, 2014
Maharashtra Entertainments Duty (Amendment) Act, 2014
Maharashtra Entertainments Duty (Amendment) Act, 2015
Maharashtra Essential Services Maintenance Act, 1994
Maharashtra Essential Services Maintenance Act, 2005
Maharashtra Evacuee Interest (Separation) Supplementary Act, 1960
Maharashtra Extension Of Municipal Limits(Validation) Act, 1967
Maharashtra Factories Rules, 1963
Maharashtra Felling Of Tree (Regulation) Rules, 1967
Maharashtra Felling Of Trees (Regulation) Act, 1964
Maharashtra Finance Commission (Miscellaneous Provisions) Act, 1994
Maharashtra Fire Prevention And Life Safety Measures (Amendment) Act, 2015
Maharashtra Fire Prevention And Life Safety Measures Act, 2006
Maharashtra Fiscal Responsibility And Budgetary Management Act, 2005
Maharashtra Fiscal Responsibility And Budgetary Management Rules, 2006
Maharashtra Fisheries (Amendment) Act, 2015
Maharashtra Fisheries Act, 1960
Maharashtra Fisheries Rules, 1969
Maharashtra Forest Development Tax On Sale Of Forest Produce By Govt Or Forest Development Corporation Act, 1983
Maharashtra Forest Produce (Regulation Of Trade) Act, 1969
Maharashtra Fruit Nurseries And Sale Of Fruit Plants (Regulation) Act, 1969
Maharashtra Fruits Nurseries And Sale Of Fruit Plants (Regulation) Act, 1969
Maharashtra Government Servants Inquiries (Evidence Of Corruption) Act, 1965
Maharashtra Government Servants Regulation Of Transfers And Prevention Of Delay In Discharge Of Official Duties (Amendment) Act, 2007
Maharashtra Government Servants Regulation Of Transfers And Prevention Of Delay In Discharge Of Official Duties (Amendment) Act, 2014
Maharashtra Government Servants Regulation Of Transfers And Prevention Of Delay In Discharge Of Official Duties Act, 2005
Maharashtra Gramdan Act, 1964
Maharashtra Ground Water (Regulation For Drinking Water Purposes) Act, 1993
Maharashtra Groundwater (Development And Management) Act, 2009
Maharashtra Groundwater (Regulation For Drinking Water Purposes) Act, 1993
Maharashtra Gunthewari Developments (Regularisation, Upgradation And Control) Act, 2001
Maharashtra Habitual Offenders Rules, 1960
Maharashtra High Court (Hearing Of Writ Petitions By Division Bench And Abolition Of Letters Patent Appeals) (Amendment) Act, 2008
Maharashtra High Court (Hearing Of Writ Petitions By Division Bench And Abolition Of Letters Patent Appeals) Act, 1986
Maharashtra Homoeopathic Practitioners And The Maharashtra Medical Council (Amendment) Act, 2014
Maharashtra Horticulture Development Corporation Act, 1984
Maharashtra Housing (Regulation And Development) Act, 2012
Maharashtra Housing And Area Development (Amendment) Act, 2008
Maharashtra Housing And Area Development (Disposal Of Land) Regulations, 1982
Maharashtra Housing And Area Development (Estate Management, Sale, Transfer And Exchange Of Tenements) Regulations, 1981
Maharashtra Housing And Area Development (Maharashtra Slum Improvement Fund) Rules, 1988
Maharashtra Housing And Area Development Act, 1976
Maharashtra Increase Of Land Revenue And Special Assessment Act, 1974
Maharashtra Increase Of Land Revenue And Special Assessment Rules, 1974
Maharashtra Industrial Development (Amendment) Act, 2013
Maharashtra Industrial Development Act, 1961
Maharashtra Industrial Development Rules, 1962
Maharashtra Industrial Relation To (Validation Of Certain Proceedings) Act, 1972
Maharashtra Irrigation (Fixation Of Extra Charge On Water Rates) Rules, 1982
Maharashtra Irrigation Act, 1976
Maharashtra Jeevan Authority Act, 1976
Maharashtra Judicial Service Rules, 2008
Maharashtra Keeping And Movement Of Cattle In Urban Areas (Control) Act, 1976
Maharashtra Keeping And Movement Of Cattle Urban Areas (Control) Rules, 1976
Maharashtra Khar Land Development Rules, 1981
Maharashtra Khar Lands Development Act, 1979
Maharashtra Khoti Abolition Act, 1949
Maharashtra Kidney Transplantation Act, 1982
Maharashtra Kidney Transplantation Rules, 1989
Maharashtra Krishna Valley Development Corporation Act, 1996
Maharashtra Labour Welfare Board Employees (Conditions Of Service) Rules, 1961
Maharashtra Labour Welfare Board Employees(Revision Of Pay) Rules, 1970
Maharashtra Land Revenu Code(Amalgamanation Of Bombay And Kokan Division) Act, 1983
Maharashtra Land Revenue (Assesment And Settlement Of Land Revenue Of Agricultural Lands) Rules, 1970
Maharashtra Land Revenue (Disposal Of Government Trees, Roduce Of Trees, Grazing And Other Natural Products) Rules, 1969
Maharashtra Land Revenue Code (Amendment) Act, 2014
Maharashtra Land Revenue (Appeals, Revision And Review)Rules, 1967
Maharashtra Land Revenue (Boundaries And Boundary Marks) Rules, 1969
Maharashtra Land Revenue (City Of Bombay) Rules, 1968
Maharashtra Land Revenue (Construction Of Watercourse) Rules, 1967
Maharashtra Land Revenue (Conversion Of Use Of Land Non Agricultural Assessment) Rules, 1969
Maharashtra Land Revenue (Extraction And Removal Of Minor Minerals) Rules, 1968
Maharashtra Land Revenue (Extraction And Removal Of Minor Minerals) (First Amendment) Rules, 2010
Maharashtra Land Revenue (Inclusion Of Certain Bhumidharis In Occupants Class I, Permission) Rules, 1968
Maharashtra Land Revenue (Inquiry Into Title Of Land) Rules, 1967
Maharashtra Land Revenue (Partition Of Holdings) Rules, 1967
Maharashtra Land Revenue (Permission For Use Of Water) Rules, 1969
Maharashtra Land Revenue (Procedure Of Revenue Officers) Rules, 1967
Maharashtra Land Revenue (Qualifications For Conferral Of Powers Of Assistant Or Deputy Collector Or Tahsildar) Rules, 1968
Maharashtra Land Revenue (Register Of Alienated Lands) Rules, 1967
Maharashtra Land Revenue (Regulation Of Right To Trees Etc.) Rules, 1967
Maharashtra Land Revenue (Restrictions Of Use Of Land) Rules, 1968
Maharashtra Land Revenue (Revenue Tribunal) Rules, 1967
Maharashtra Land Revenue (Revival Of Certain Rules Relating To Non-Agricultural Assessment) Act, 1972
Maharashtra Land Revenue (Village, Town And City Survey) Rules, 1969
Maharashtra Land Revenue Code (Amalgamation Of Bombay And Konkan Divisions) Act, 1983
Maharashtra Land Revenue Code (Amendment) Act, 2007
Maharashtra Land Revenue Code (Amendment) Act, 2009
Maharashtra Land Revenue Code (Amendment) Act, 2015
Maharashtra Land Revenue Code (Second Amendment) Act, 2007
Maharashtra Land Revenue Code (Second Amendment) Act, 2014
Maharashtra Land Revenue Code (Second Amendment) Act, 2015
Maharashtra Land Revenue Code (Third Amendment) Act, 2007
Maharashtra Land Revenue Code And The Maharashtra Restoration Of Lands To Scheduled Tribes (Amendment) Act, 2010
Maharashtra Land Revenue Code, 1966
Maharashtra Land Revenue Record Of Rights And Registers (Preparation And Maintenance) Rules, 1971
Maharashtra Land Revenue Restoration Of Occupancy (Unauthorisedly Transferred By Occupants Belonging To Scheduled Tribes) Rules, 1969
Maharashtra Legislative Council (Chairman And Deputy Chairman) And Maharashtra Legislative Assembly (Speaker And Deputy Speaker) Salaries And Allowances Act, 1956
Maharashtra Legislative Council (Chairman And Deputy Chairman) And The Maharashtra Legislative Assembly (Speaker And Deputy Speaker) Salaries And Allowences Rules, 1987
Maharashtra Legislative Council (Chairman) And The Maharashtra Legislative Assembly (Speaker) Sumptury Allowance Rules, 1965
Maharashtra Legislature Mebers (Free Transit By Railway) Rules, 1965
Maharashtra Legislature Members (Appoinment Of Personal Assistant) Rule, 1981
Maharashtra Legislature Members (Free Transit By Road Transport Service) Rules, 1961
Maharashtra Legislature Members (Medical Attendance) Rules, 1966
Maharashtra Legislature Members (Removal Of Disqualifications) Act, 1956
Maharashtra Legislature Members Pension (Amendment) Act, 2006
Maharashtra Legislature Members Pension (Amendment) Act, 2007
Maharashtra Legislature Members Pension (Amendment) Act, 2008
Maharashtra Legislature Members Pension (Amendment) Act, 2011
Maharashtra Legislature Members Pension (Amendment) Act, 2013
Maharashtra Legislature Members Pension (Second Amendment) Act, 2007
Maharashtra Legislature Members Pension (Third Amendment) Act, 2006
Maharashtra Legislature Members Pension Act, 1976
Maharashtra Legislature Members Pension Rules, 1977
Maharashtra Legislature Members Salaries And Allowances (Amendment) Act, 2007
Maharashtra Legislature Members Salaries And Allowances (Amendment) Act, 2008
Maharashtra Legislature Members Salaries And Allowances Act, 1956
Maharashtra Legislature Members Salaries And Allowances And Pension (Amendment) Act, 2008
Maharashtra Libraries (Libraries Of Research And Literary Institutions Recognition For Grant In Aid) Rules, 1974
Maharashtra Live-Stock Improvement (Amendment) Act, 2013
Maharashtra Local Authorites Census Expenses Contribution Act, 1950
Maharashtra Local Authorities (Postponement Of Election For The Duration Of The Emergency)(Repeal) Act, 1963
Maharashtra Local Authority Members Disqualification (Amendment) Act, 2006
Maharashtra Local Authority Members Disqualification Act, 1986
Maharashtra Local Authority Members Disqualification Act, 1987
Maharashtra Local Authority Members Disqualification Rules, 1987
Maharashtra Lokayukta (Conditions Of Service) Rules, 1973
Maharashtra Lokayukta And Upa-Lokayuktas (Amendment) Act, 2011
Maharashtra Lokayukta And Upa-Lokayuktas (Competent Authorities) Rules, 1973
Maharashtra Lokayukta And Upa-Lokayuktas Act, 1971
Maharashtra Lokayukta And Upa-Lokayuktas Rules, 1974
Maharashtra Lrgislature Membera (Touring By Govt. Motor Vehicles) Rules, 1981
Maharashtra Luxury-Cum-Entertainment Amusement Tax On Holders Of Television Sets (Refel) Act, 1985
Maharashtra Management Of Irrigation Systems By Farmers Act, 2005
Maharashtra Marine Fishing Regulation (Amendment) Act, 2015
Maharashtra Marine Fishing Regulation Act, 1981
Maharashtra Marine Fishing Regulation Rules, 1982
Maharashtra Maritime Board Act, 1996
Maharashtra Mathadi, Hamal And Other Manual Workers (Regulation Of Employment And Welfare) Act, 1969
Maharashtra Medical And Dental Colleges Admissions (Regulation And Abolition Of All India Quota) Act, 2003
Maharashtra Medical Council Act, 1965
Maharashtra Medical Council Rules, 1967
Maharashtra Medical Pracitioners Act, 1961
Maharashtra Medical Practitioners (Amendment) Act, 2014
Maharashtra Medical Practitioners Act, 1961
Maharashtra Medicare Service Persons And Medicare Service Institutions (Prevention Of Violence And Damage Or Loss To Property) Act, 2010
Maharashtra Metropolitan Planning Committee (Constitution And Functions) (Continuance Of Provisions) Act, 1999
Maharashtra Mineral Development (Creation And Utilisation) Fund Act, 2001
Maharashtra Ministers Salaries And Allowances Act, 1956
Maharashtra Minor Forest Produce (Regulation Of Trade) Act, 1969
Maharashtra Minor Mineral Extraction (Development And Regulation) Rules, 2013
Maharashtra Miscellaneous Alienations (In Hydrabad Enclaves) Abolition Act, 1965
Maharashtra Money-Lending (Regulation) (Amendment) Act, 2014
Maharashtra Money-Lending (Regulation) Act, 2014
Maharashtra Motor Vehicle (Fourth Amendment) Rules, 2010
Maharashtra Motor Vehicles (Third Amendment) Rules, 2010
Maharashtra Mounicipal (Co-Option Of Councillors) Rulrs, 1967
Maharashtra Mounicipalites (Cattel-Pounds) Rulrs, 1967
Maharashtra Mounicipalites (Conduct Of Business) Rules, 1966
Maharashtra Muncipalities (Consolidated Property Tax) Rules, 1969
Maharashtra Muncipalities (Disciunt And Interest In Respect Of Municipal Dues) Rules, 1970
Maharashtra Muncipalities (Elcection To Subjects Committers) Rules, 1966
Maharashtra Muncipalities Elcection Rules, 1966
Maharashtra Municipal Corporation And Municipal Councils (Third Amendment) Act, 2007
Maharashtra Municipal Corporations (Amendment) Act, 2006
Maharashtra Municipal Corporations (Amendment) Act, 2011
Maharashtra Municipal Corporations (Amendment) Act, 2015
Maharashtra Municipal Corporations (Second Amendment) Act, 2007
Maharashtra Municipal Corporations (Second Amendment) Act, 2011
Maharashtra Municipal Corporations (Second Amendment) Act, 2015
Maharashtra Municipal Corporations (Temporary Provisions) Act, 1996
Maharashtra Municipal Corporations (Third Amendment) Act, 2011
Maharashtra Municipal Corporations And Municipal Councils (Amendment) Act, 2006
Maharashtra Municipal Corporations And Municipal Councils (Amendment) Act, 2007
Maharashtra Municipal Corporations And Municipal Councils (Amendment) Act, 2008
Maharashtra Municipal Corporations And Municipal Councils (Amendment) Act, 2009
Maharashtra Municipal Corporations And Municipal Councils (Amendment) Act, 2010
Maharashtra Municipal Corporations And Municipal Councils (Amendment) Act, 2011
Maharashtra Municipal Corporations And Municipal Councils (Fifth Amendment) Act, 2008
Maharashtra Municipal Corporations And Municipal Councils (Second Amendment) Act, 2006
Maharashtra Municipal Corporations And Municipal Councils (Second Amendment) Act, 2007
Maharashtra Municipal Corporations And Municipal Councils (Second Amendment) Act, 2010
Maharashtra Municipal Corporations And Municipal Councils (Second Amendment) Act, 2011
Maharashtra Municipal Corporations And Municipal Councils (Second Amendment) Act, 2012
Maharashtra Municipal Corporations And Municipal Councils (Sixth Amendment) Act, 2008
Maharashtra Municipal Corporations And Municipal Councils (Third Amendment) Act, 2010
Maharashtra Municipal Corporations And Municipal Councils (Third Amendment) Act, 2012
Maharashtra Municipal Corporations And Municipal Councils, Nagar Panchayats And Industrial Townships (Third Amendment) Act, 2006
Maharashtra Municipal Corporations And The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships (Amendment) Act, 2015
Maharashtra Municipal Corporations And The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships (Second Amendment) Act, 2015
Maharashtra Municipal Corporations, Municipal Councils And Maharashtra Regional And Town Planning (Amendment) Act, 2010
Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships (Second Amendment) Act, 2006
Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships (Amendment) Act, 2006
Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships (Amendment) Act, 2010
Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships (Second Amendment) Act, 2012
Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships (Third Amendment) Act, 2015
Maharashtra Municipal Councils, Nagar Panchayats And Insustrial Townships Act, 1965
Maharashtra Municipal Property Tax Board Act, 2011
Maharashtra Mupicipalities Backward Class Peersons(Recruit In Municpal Services) Rules, 1977
Maharashtra National And State Parks Act, 1970
Maharashtra National Law University (Amendment) Act, 2015
Maharashtra National Law University Act, 2014
Maharashtra New Town Development Authorities (Term Of Office And Conditions Of Service Of Members) Rules, 1976
Maharashtra Non-Biodegradable Garbage (Control) Act, 2006
Maharashtra Nurses (Preparation Of List) Rules, 1970
Maharashtra Nurses Act, 1966
Maharashtra Official Languages (Amendment) Act, 2015
Maharashtra Official Languages (Expected Purposes) Rules, 1966
Maharashtra Official Languages Act, 1964
Maharashtra Official Languages Act, 1965
Maharashtra Ownership Flats (Regulation Of The Promotion Of Construction, Etc.) Rules, 1964
Maharashtra Ownership Flats (Regulation Of The Promotion Of Construction, Sale, Management And Transfer) (Amendment) Act, 2005
Maharashtra Ownership Flats (Regulation Of The Promotion Of Construction, Sale, Management And Transfer) (Amendment) Act, 2008
Maharashtra Ownership Flats (Regulation Of The Promotion Of Construction, Sale, Management And Transfer) (Retrospective And Extension Of Duration) Act, 2000
Maharashtra Ownership Flats (Regulation Of The Promotion Of Construction, Sale, Management And Transfer) Act, 1963
Maharashtra Paramedical Council Act, 2011
Maharashtra Police (Amendment And Continuance) Act, 2014
Maharashtra Police (Amendment) Act, 2015
Maharashtra Police (Second Amendment) Act, 2014
Maharashtra Police Officers (Change In Designation) Act, 1962
Maharashtra Prevention And Eradication Of Human Sacrifice And Other Inhuman, Evil And Aghori Practices And Black Magic Act, 2013
Maharashtra Prevention Of Begging Rules, 1964
Maharashtra Prevention Of Communal, Anti-Social And Other Dangerous Activities Act, 1980
Maharashtra Prevention Of Dangerous Activities Of Slum Lords, Bootleggers And Drug Offenders Act, 1981
Maharashtra Prevention Of Dangerous Activities Of Slumlords, Bootleggers, Drug-Offender, Dangerous Persons And Video Pirates Act, 1981
Maharashtra Prevention Of Dangerous Activities Of Slumlords, Bootleggers, Drug-Offenders And Dangerous Person (Amendment) Act, 2009
Maharashtra Prevention Of Dangerous Activities Of Slumlords, Bootleggers, Drug-Offenders And Dangerous Persons (Amendment) Act, 2007
Maharashtra Prevention Of Dangerous Activities Of Slumlords, Bootleggers, Drug-Offenders, Dangerous Persons And Video Pirates (Amendment) Act, 2015
Maharashtra Prevention Of Defacement Of Property Act, 1995
Maharashtra Prevention Of Food Adulteration Rules, 1962
Maharashtra Prevention Of Fragmentation And Consolidation Of Holdings (Amendment) Act, 2015
Maharashtra Prevention Of Malpractices At University Board And Other Specified Examinations Act, 1982
Maharashtra Preventive Detention Act, 1970
Maharashtra Private Forests (Acquisition) Act, 1975
Maharashtra Private Forests (Acquisition) Rules, 1975
Maharashtra Private Security Guards (Regulation Of Employment And Welfare) Act, 1981
Maharashtra Prohibition Of Ragging Act, 1999
Maharashtra Project Affected Persons Rehabilitation (Amendment) Act, 2013
Maharashtra Project Affected Persons Rehabilitation Act, 1999
Maharashtra Protection Of Interest Of Depositors (In Financial Establishments) Act, 1999
Maharashtra Provincial Collection Of Taxes Act, 1962
Maharashtra Provision Of Facilities For Agricultural Credit By Banks Act, 1974
Maharashtra Provisional Collection Of Taxes Act, 1962
Maharashtra Public Libraries Act, 1967
Maharashtra Public Libraries, State Library Council And District Library Committees (Transaction Of Business Procedure) Rules, 1973
Maharashtra Public Records Act, 2005
Maharashtra Purchase Tax On Sugarcane Act, 1962
Maharashtra Raw Cotton (Grading And Marking) Rules, 1972
Maharashtra Raw Cotton (Procurement Processing And Marketing) (Price Fluctuation Fund) Rules, 1973
Maharashtra Raw Cotton (Procurement, Processing And Marketing) (Capital Formation Fund) Rules, 1984
Maharashtra Raw Cotton (Procurement, Processing And Marketing) (Disposal Of Cotton Seeds) Rules, 1972
Maharashtra Raw Cotton (Procurement, Processing And Marketing) (Prohibition On Transport Of Kapas Outside The State) Rules, 1972
Maharashtra Raw Cotton (Procurement, Processing And Marketing) Act, 1971
Maharashtra Raw Cotton (Procurement, Processing And Marketing) Receipt To Tenderer Of Kapas) Rules, 1972
Maharashtra Raw Cotton (Procurement, Processing And Marketing)(Prohibition On Carrying On Business In Kapas) Rules, 1972
Maharashtra Raw Cotton (Procurement, Processing And Marketing)(Prohibition On Cotton Ginning And Processing Factories) Rules, 1972
Maharashtra Raw Cotton (Procurement, Processing And Marketing)(Retrospective Extension Of Duration) Act, 2000
Maharashtra Raw Cotton (Recovery Of Defaulted Payments) Rules, 1972
Maharashtra Raw Cotton (Sale And Disposal Of Bales) Rules, 1972
Maharashtra Realisation Of Land Revenue Rules, 1967
Maharashtra Realisation Of Land Rules, 1966
Maharashtra Recognition Of Trade Unions And Prevention Of Unfair Labour Practices Act, 1971
Maharashtra Recognition Of Trade Unions And Prevention Of Unfair Labour Practices Rules, 1975
Maharashtra Regional And Town Planning (Amendment And Continuance) Act, 2014
Maharashtra Regional And Town Planning (Amendment And Validation) Act, 2010
Maharashtra Regional And Town Planning (Amendment) Act, 2007
Maharashtra Regional And Town Planning (Amendment) Act, 2011
Maharashtra Regional And Town Planning (Amendment) Act, 2015
Maharashtra Regional And Town Planning (Regional Planning Board) Rules, 1967
Maharashtra Regional And Town Planning (Second Amendment) Act, 2009
Maharashtra Regional And Town Planning (Second Amendment) Act, 2010
Maharashtra Regional And Town Planning (Second Amendment) Act, 2015
Maharashtra Regional And Town Planning (Third Amendment) Act, 2009
Maharashtra Regional And Town Planning (Third Amendment) Act, 2015
Maharashtra Regional And Town Planning Act, 1966
Maharashtra Regional Planning Boards (Finance And Accounts) Rules, 1967
Maharashtra Regulation Of Marriage Bureaus And Registration Of Marriages Act, 1998
Maharashtra Regulation Of Sugarcane Price (Supplied To Factories) Act, 2013
Maharashtra Regulation Of Use Of Pre-Natal Diagnostic Techniques Act, 1988
Maharashtra Regulation Of Use Of Pre-Natal Diagnostic Techniques Rules, 1988
Maharashtra Religious Endowments (Reconstruction On Resettlement Sites) Act, 1970
Maharashtra Religious Endowments (Reconstruction On Resettlement Sites) Rules, 1971
Maharashtra Rent Control Act, 1999
Maharashtra Requisitioning (And Control) Of Motor Vehicles Act, 1965
Maharashtra Resettlement Of Project Displaced Persons Act, 1976
Maharashtra Restoration Of Lands To Scheduled Tribes Act, 1974
Maharashtra Restoration Of Lands To Scheduled Tribes Rules, 1975
Maharashtra Revenue Patels (Abolition Of Office) Act, 1962
Maharashtra Right To Information (Repeal) Act, 2005
Maharashtra Right To Information Act, 2000
Maharashtra Right To Information Act, 2002
Maharashtra Right To Information Act, 2003
Maharashtra Right To Information Rules, 2000
Maharashtra Right To Information Rules, 2002
Maharashtra Right To Information Rules, 2005
Maharashtra Right To Public Services Act, 2015
Maharashtra Sale Of Trees By Occupants Belonging To Scheduled Tribes (Regulation) Act, 1969
Maharashtra Sales Tax On The Transfer Of Property In Goods Involved In The Execution Of Works Contracts (Re-Enacted) Act, 1989
Maharashtra Sales Tax On The Transfer Of The Right To Use Any Goods For Any Purpose Act, 1985
Maharashtra Sales Tax On Transfer Of The Right To Use Any Goods For Any Purpose Rules, 1986
Maharashtra Scheduled Commodities Wholesale Dealers Licensing (Amendment) Order, 2010
Maharashtra Secondary And Higher Secondary Education Boards Act, 1965
Maharashtra Self-Financed Schools (Establishment And Regulation) (Second Amendment) Act, 2013
Maharashtra Self-Financed Schools (Establishment And Regulation) Act, 2012
Maharashtra Sinhastha Fair Pilgrim Tax Act, 1980
Maharashtra Sinhastha Fair Piligrim Tax Act, 1980
Maharashtra Slum Areas (Improvement, Clearance And Redevelopment) (Amendment) Act, 2014
Maharashtra Slum Areas (Improvement, Clearance And Redevelopment) (Other Manner Of Publication Of Declaration) Rules, 1971
Maharashtra Slum Areas (Improvement, Clearance And Redevelopment) Act, 1971
Maharashtra Slum Areas (Improvement, Clearance And Redevelopment) Protection Of Tenants In Slum Areas From Eviction Rules, 1971
Maharashtra Slum Areas (Improvement, Clearance And Redevelopment) Tribunal Rules, 1972
Maharashtra Slum Areas (Improvement, Clearance And Redevelopments Clearance Areas Order) (Publicity Etc) Rules, 1973
Maharashtra Special Provision For Payment Of Court-Fees Act, 1976
Maharashtra Special Provision For Payment Of Stamp Duty (No.2) Act, 1974
Maharashtra Special Provision For Payment Of Stamp Duty Act, 1974
Maharashtra Stamp (Amendment) Act, 2015
Maharashtra State Aid To Industries Act, 1960
Maharashtra State Aid To Industries Rules, 1961
Maharashtra State Board Of Nursing And Paramedical Education Act, 2013
Maharashtra State Board Of Technical Education (Amendment) Act, 2005
Maharashtra State Board Of Technical Education Act, 1997
Maharashtra State Commission For Backward Classes Act, 2005
Maharashtra State Commission For Safai Karmacharis Act, 1997
Maharashtra State Commission For Women Act, 1993
Maharashtra State Cotton Control Adviqry Board (Allowances To Non-Official Member) Rules, 1972
Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002
Maharashtra State Council Of Examinations Act, 1998
Maharashtra State Electricity Fund Rules, 1964
Maharashtra State Enterprises (Restructuring And Other Special Provisions) (Amendment) Act, 2006
Maharashtra State Enterprises (Restructuring And Other Special Provisions) Act, 2000
Maharashtra State Enterprises (Restructuring And Other Special Provisions) Act, 2001
Maharashtra State Legal Services Authority Rules, 1998
Maharashtra State Legislature Proceedings (Protection Of Publication) Act, 1969
Maharashtra State Minorities Commission Act, 2004
Maharashtra State Security Corporation (Amendment) Act, 2012
Maharashtra State Security Corporation Act, 2010
Maharashtra State Security Corporation Ordinance, 2010
Maharashtra State Tax On Professions, Trades, Callings And Employments (Amendment) Act, 2006
Maharashtra State Tax On Professions, Trades, Callings And Employments Act, 1975
Maharashtra State Tax On Professions, Trades, Callings And Employments Rules, 1975
Maharashtra State Tax Professions, Trades, Callings And Employments And The Maharashtra Value Added Tax (Amendment) Act, 2007
Maharashtra State-Aid To Industries Act, 1960
Maharashtra Supply Of Forest Produce By Government (Revision Of Agreements) Act, 1982
Maharashtra Supply Of Forest-Produce By Government (Revision Of Agreements) Rules, 1983
Maharashtra Suraksha Dal Act, 1986
Maharashtra Tapi Irrigation Development Corporation Act, 1997
Maharashtra Tax Laws (Levy And Amendment) Act, 2010
Maharashtra Tax Laws (Levy And Amendment) Act, 2013
Maharashtra Tax Laws (Levy, Amendment And Validation) Act, 2004
Maharashtra Tax Laws (Levy, Amendment And Validation) Act, 2005
Maharashtra Tax Laws (Levy, Amendment And Validation) Act, 2006
Maharashtra Tax Laws (Levy, Amendment And Validation) Act, 2007
Maharashtra Tax Laws (Levy, Amendment And Validation) Act, 2011
Maharashtra Tax Laws (Levy, Amendment And Validation) Act, 2015
Maharashtra Tax On Buildings (With Larger Residential Premises) (Re-Enacted) Act, 1979
Maharashtra Tax On Buildings (With Larger Residential Premises) (Re-Enacted) Rules, 1979
Maharashtra Tax On Entry Of Motor Vehicles Into Local Areas Act, 1987
Maharashtra Tax On Lotteries Act, 2006
Maharashtra Tax On Luxuries And Tax By Way Of Cess On Other Facilities, Services, Enjoyments, Utilities, Consumptions Etc Act, 1987
Maharashtra Tax On Luxuries Rules, 1987
Maharashtra Tax On Sale Of Electricity (Amendment) Act, 2008
Maharashtra Tax On Sale Of Electricity Act, 1963
Maharashtra Tax On The Entry Of Goods Into Local Areas Act, 2002
Maharashtra Tax Taxl (Levy, Amendment And Validation) Act, 2014
Maharashtra Temporary Increase In Entertainments Duty And Education Cess Act, 1972
Maharashtra Temporary Increase In Taxes On Motor Vehicles And Passengers Act, 1972
Maharashtra Tenancy And Agricultural Lands, Hyderabad Tenancy And Agricultural Lands And Maharashtra Tenancy And Agricultural Lands (Vidarbha Region) (Amendment) Act, 2015
Maharashtra Textile Companies (Acquisition And Transfer Of Undertakings) Act, 1982
Maharashtra Town Planning Schemes Rules, 1974
Maharashtra Tribal Economic Condition (Improvement) Act, 1976
Maharashtra Truck Terminal (Regulation Of Location) Act, 1995
Maharashtra Unaided Private Professional Educational Institutions (Regulation Of Admissions And Fees) Act, 2015
Maharashtra Unemployment Allowance Payment To Workmen In Factories (For Temporary Period) Act, 1976
Maharashtra Unemployment Allowance To Workmen In Factories (For Temporary Period) Act, 1976
Maharashtra Universities (Amendment) Act, 2011
Maharashtra Universities (Amendment) Act, 2013
Maharashtra Universities (Amendment) Act, 2015
Maharashtra Universities (Second Amendment) Act, 2011
Maharashtra Universities (Second Amendment) Act, 2013
Maharashtra Universities (Second Amendment) Act, 2015
Maharashtra Universities (Temporary Postponement Of Elections Of Members Of University Authorities And Other Bodies) Act, 1993
Maharashtra Universities (Temporary Postponement Of Elections Of Members Of University Authorities And Other Bodies) Act, 2015
Maharashtra Universities Act, 1994
Maharashtra University Of Health Sciences (Amendment) Act, 2009
Maharashtra University Of Health Sciences (Amendment) Act, 2010
Maharashtra University Of Health Sciences (Second Amendment) Act, 2010
Maharashtra University Of Health Sciences Act, 1998
Maharashtra Upa-Lokayuktas (Conditions Of Service) Rules, 1973
Maharashtra Vacant Lands (Further Interim Protection To Occupiers From Eviction And Recovery Of Arrears Of Rent) Act, 1980
Maharashtra Vacant Lands (Prohibition Of Unauthorised Occupation And Summary Eviction) Act, 1975
Maharashtra Vaccination Act, 1964
Maharashtra Value Added Tax (Amendment And Validation) Act, 2011
Maharashtra Value Added Tax (Amendment) Act, 2008
Maharashtra Value Added Tax (Amendment) Act, 2010
Maharashtra Value Added Tax (Amendment) Act, 2011
Maharashtra Value Added Tax (Amendment) Act, 2013
Maharashtra Value Added Tax (Amendment) Act, 2014
Maharashtra Value Added Tax (Amendment) Ordinance, 2010
Maharashtra Value Added Tax (Amendment) Rules, 2010
Maharashtra Value Added Tax (Levy, Amendment And Validation) Act, 2009
Maharashtra Value Added Tax Act, 2002
Maharashtra Veterinary Practitioners Act, 1971
Maharashtra Vexatious Litigation (Prevention) Act, 1971
Maharashtra Vidarbha Irrigation Development Corporation Act, 1997
Maharashtra Village Employment Fund Rules, 1974
Maharashtra Village Panchayats (Amendment And Continuance) Act, 2014
Maharashtra Village Panchayats (Amendment) Act, 2015
Maharashtra Village Panchayats (Audit Of Accounts) Rules, 1961
Maharashtra Village Panchayats (Delegation Of Powers Of District Courts) Rules, 1966
Maharashtra Village Panchayats (Employees) Provident Fund Rules, 1961
Maharashtra Village Panchayats (Inspection, Copies And Search Of Records) Rules, 1963
Maharashtra Village Panchayats (Limits On The Payment Of Grant-In-Aid) Rules, 1977
Maharashtra Village Panchayats (Postponement Of Elections Due To Ensuing General Elections To The State Legislative Assembly, Zilla Parishads And Panchayat Samitis) Act, 1977
Maharashtra Village Panchayats (Principles For Extensions Of Village Sites And Regualtion Of Buildings) Rules, 1967
Maharashtra Village Panchayats (Temporary Further Postponement Of Elections Due To Elections To Maharashtra Legislative Assembly) Act, 1980
Maharashtra Village Panchayats (Temporary Postponement Of Elections Due To Elections To Lok Sabha) Act, 1980
Maharashtra Village Panchayats (Third Amendment) Act, 2012
Maharashtra Village Panchayats And The Maharashtra Regional And Town Planning (Amendment) Act, 2014
Maharashtra Village Panchayats Taxes And Fees Rules, 1960
Maharashtra Village Panchayats Upa-Sarpanch (Restrictions On Powers And Functions) Rules, 1961
Maharashtra Village Police Act, 1967
Maharashtra Water Conservation Corporation Act, 2000
Maharashtra Water Resources And Regulatory Authority (Amendment And Continuance) Act, 2011
Maharashtra Water Resources Regulatory Authority Act, 2005
Maharashtra Workmens Minimum House Rent Allowance Rules, 1990
Maharashtra Workmens Minimum House-Rent Allowance (Amendment) Act, 2010
Maharashtra Zilla Parishads And Panchayat Samitis (Amendment) Act, 2010
Maharashtra Zilla Parishads And Panchayat Samitis (Amendment) Act, 2011
Maharashtra Zilla Parishads And Panchayat Samitis (Amendment) Act, 2013
Maharashtra Zilla Parishads And Panchayat Samitis Act, 1961
Maharasrta Local Authorites Census Expenses Contribution Rules, 1989
Maharshtra Land Revenue (Revenue Surves And Sub-Division Of Survey Number) Rules, 1969
Maharshtra Maritime Board Act, 1996
Mahatma Phule Vastu Sangrahalaya Poona Act, 1968
Mahrashtra Labour Welfare Board Emploees (Pay) Rules, 1965
Mahrashtra Recognition Of Trade Unions And Prevention Of Unfair Labour Practices Act, 1971
Mahul Creek (Extinguishment Of Rights) Act, 1922
Marathwada University Act, 1974
Markets And Fairs Act, 1862
Members Of Maharashtra Legislature (Allowances) Rules
Minimum Wages (Maharashtra Amendment) Act, 2010
Mit Art, Design And Technology University Act, 2015
Multi State Co Operative Societies (Privileges, Properties And Funds, Accounts, Audit, Winding Up And Execution Of Decrees, Orders And Decisions) Rules, 1985
Multi State Co Operative Societies Act, 1984
Multi State Co Operative Societies Rules, 1985
Mumbai Metropolitan Region Specified Commodities Markets (Regulation Of Location) Act, 1983
Mumbai Municipal Corporation (Amendment) Act, 2006
Mumbai Municipal Corporation (Amendment) Act, 2008
Mumbai Municipal Corporation (Amendment) Act, 2015
Mumbai Municipal Corporation (Second Amendment) Act, 2006
Mumbai Municipal Corporation (Second Amendment) Act, 2008
Mumbai Municipal Corporation (Temporary Amendment) Act, 2007
Mumbai Municipal Corporation (Third Amendment) Act, 2006
Mumbai Municipal Corporation Act, 1888
Mumbai Municipal Corporation And The Bombay Provincial Municipal Corporations (Temporary Amendment) Act, 2007
Mumbai Municipal Corporation And The Maharashtra (Urban Areas) Protection And Preservation Of Trees (Amendment) Act, 2012
MUMBAI~1
Maintenance And Welfare Of Parents And Senior Citizens Act, 2007
Mines And Minerals (Development And Regulation) Act, 1957
Maharishi Dayanand University Act, 1975
Maharshi Dayanand University (Second Amendment) Act, 2012
Martial Law Order No. 1371 (Repeal) Act, 1989
Medical Colleges (Governing Bodies) (Punjab Repeal) Ordinance, 1970
Miani Sahib Graveyard Ordinance, 1962
Minhaj University Lahore Act, 2005
Minimum Wages (West Pakistan Amendment) Ordinance, 1970
Minimum Wages Ordinance, 1961
Multi-Unit Co-Operative Societies Act, 1942
Murree Kahuta Hilly Areas Development Authority (Repeal) Ordinance, 1978
Murree-Kahuta Development Authority Act, 1986
Music In Muslim Shrines Act, 1942
Muslim Family Laws (Punjab Amendment) Act, 1975
Madhav University, Pindwaka (Sirohi) Act, 2014
Maharaj Vinayak Global University Jaipur Act, 2012
Maharaja Ganga Singh University Bikaner (Amendment) Act, 2013
Maharaja Ganga Singh University, Bikaner (Amendment) Act, 2012
Maharana Pratap University Of Agriculture And Technology Udaipur (Amendment) Act, 2013
Maharana Pratap University Of Agriculture And Technology Udaipur (Amendment) Act, 2015
Maharshi Dayanand Saraswati University (Amendment) Act, 2013
Marwar Marriage Fund Administration Act, 1961
Mewar Shishu Hitkarini Sabha Decree (Enforceability) Act, 1958
Minimum Wages (Rajasthan Amendment And Validation) Act, 1969
Mody University Of Science And Technology, Lakshmangarh (Sikar) Act, 2013
Mohan Lal Sukhadia University (Amendment) Act, 2013
Motor Vehicles (Rajasthan Amendment) Act, 1961
Motor Vehicles (Rajasthan Amendment) Act, 1963
Motor Vehicles (Rajasthan Amendment) Act, 1969
Motor Vehicles (Rajasthan Amendment) Act, 1973
Motor Vehicles (Rajasthan Amendment) Act, 1982
Motor Vehicles (Rajasthan Amendment) Act, 1992
Madras (Transferred Territory) Extension Of Laws Act, 1957
Madras (Transferred Territory) Extention Of Term Of Office Of Municipal Councillors Act, 1958
Madras (Transferred Territory) Re-Enacting Act, 1957
Madras Abkari Act, 1886
Madras Agricultural Pests And Diseases Act, 1919
Madras Agriculturists Relief (Amendment) Act, 1943
Madras Agriculturists Relief (Amendment) Act, 1948
Madras Agriculturists Relief (Amendment) Act, 1949
Madras Agriculturists Relief (Amendment) Act, 1950
Madras Agriculturists Relief Act, 1938
Madras Aliyasantana Act, 1949
Madras Anatomy Act, 1951
Madras Animal Preservation Act, 1958
Madras Animals And Birds Sacrifices Prohibition Act, 1950
Madras Beedi Industrial Premises (Regulation Of Conditions Of Work) Act, 1958
Madras Betting Tax (Amendment) Act, 1958
Madras Betting Tax Act, 1935
Madras Bhoodan Yagna Act, 1958
Madras Board Of Revenue Act, 1894
Madras Borstal Schools Act, 1925
Madras Buildings (Lease And Rent Control) Act, 1949
Madras Buildings (Lease And Rent Control) Amendment Act, 1951
Madras Buildings (Lease And Rent Control) Second Amendment Act, 1951
Madras Canals And Public Ferries Act, 1890
Madras Catering Establishments Act, 1958
Madras Cattle-Disease Act, 1866
Madras Children (Amendment) Act, 1958
Madras Children Act, 1920
Madras Christian Marriages Validation Act, 1934
Madras Christian Marriages Validation Act, 1952
Madras City Civil Court (Amendment) Act, 1955
Madras City Civil Court And Presidency Small Cause Courts (Amendment) Act, 1916
Madras City Civil Court And Presidency Small Cause Courts (Amendment) Act, 1945
Madras City Improvement Trust (Amendment) Act, 1958
Madras City Land-Revenue (Amendment) Act, 1867
Madras City Land-Revenue Act, 1851
Madras City Municipal (Amendment) Act, 1922
Madras City Municipal (Amendment) Act, 1951
Madras City Municipal (Amendment) Act, 1958
Madras City Municipal, District Municipalities And Local Boards (Second Amendment) Act, 1942
Madras City Police (Amendment) Act, 1907
Madras City Police (Extension To The City Of Maduri And To The City Of Coimbaroe ) Act, 1987
Madras City Police Act, 1888
Madras City Police, Towns Nuisances And Prevention Of Cruelty To Animals (Amendment) Act, 1942
Madras City Tenants Protection Act, 1921
Madras Civil And Village Courts (Amendment) Act, 1951
Madras Co-Operative Land Mortgage Banks Act, 1934
Madras Co-Operative Societies (Amendment) Act, 1958
Madras Co-Operative Societies Act, 1932
Madras Coffee-Stealing Prevention Act, 1878
Madras Commercial Crops Markets (Amendment) Act, 1955
Madras Commercial Crops Markets Act, 1933
Madras Compulsory Labour Act, 1858
Madras Consolidated Fund (Charged Expenditure) Act, 1950
Madras Contingency Fund Act, 1954
Madras Cotton (Trade Stocks) Census Act, 1949
Madras Cotton Control Act, 1952
Madras Court Of Small Causes (Validation Of Proceedings) Act, 1943
Madras Court Of Wards Act, 1902
Madras Cultivating Tenants (Payment Of Fair Rent) Act, 1956
Madras Cultivating Tenants Protection (Amendment) Act, 1956
Madras Cultivating Tenants Protection (Amendment) Act, 1958
Madras Cultivating Tenants Protection Act, 1955
Madras Debt Conciliation (Amendment) Act, 1943
Madras Debt Conciliation Act, 1936
Madras Debtors Protection Act, 1934
Madras Decentralization Act, 1914
Madras Devadasis Prevention Of Dedication Act, 1947
Madras District Boards (Amendment) Act, 1957
Madras District Boards (Amendment) Act, 1958
Madras District Boards Act, 1920
Madras District Collectors Powers (Delegation) Act, 1956
Madras District Municipalities (Amendment) Act, 1936
Madras District Municipalities (Amendment) Act, 1950
Madras District Municipalities (Amendment) Act, 1958
Madras District Municipalities And Local Boards (Amendment) Act, 1921
Madras District Municipalities And Local Boards (Amendment) Act, 1947
Madras District Municipalities And Local Boards (Second Amendment) Act, 1946
Madras District Police (Amendment) Act, 1865
Madras District Police Act, 1859
Madras Dramatic Performances Act, 1954
Madras Drugs (Control) Act, 1949
Madras Electricity Duty Act, 1939
Madras Elementary Education (Amendment) Act, 1935
Madras Elementary Education (Amendment) Act, 1939
Madras Elementary Education Act, 1920
Madras Entertainments Tax (Amendment) Act, 1958
Madras Essential Articles Control And Requisitioning (Temporary Powers) Act, 1949
Madras Essential Articles Control And Requisitioning (Temporary Powers) Amendment Act, 1958
Madras Essential Articles Control And Requisitioning (Temporary Powers) Re-Enacting Act, 1956
Madras Estates (Abolition And Conversion Into Ryotwari) Act, 1948
Madras Estates (Abolition And Conversion Into Ryotwari) Amendment Act, 1951
Madras Estates (Abolition And Conversion Into Ryotwari) Amendment Act, 1954
Madras Estates (Abolition And Conversion Into Ryotwari), Estates Land (Reduction Of Rent) And Estates (Supplementary) (Amendment) Act, 1958
Madras Estates (Supplementary) Act, 1956
Madras Estates Communal, Forest And Private Lands (Prohibition Of Alienation) Act, 1947
Madras Estates Land (Reduction Of Rent) Act, 1947
Madras Estates Land (Reduction Of Rent) Amendment Act, 1951
Madras Estates Land (Reduction Of Rent) Amendment Act, 1956
Madras Estates Land (Reduction Of Rent) Second Amendment Act, 1951
Madras Estates Land (Third Amendment) Act, 1936
Madras Estates Land Act, 1908
Madras Famine Relief Fund Act, 1936
Madras Gaming Act, 1930
Madras General Clauses Act, 1891
Madras General Sales Tax (Amendment) Act, 1951
Madras General Sales Tax (Amendment) Act, 1958
Madras General Sales Tax (Definition Of Turnover And Validation Of Assessments) Act, 1954
Madras General Sales Tax (Emergency Provisions) Act, 1958
Madras General Sales Tax (Third Amendment) Act, 1956
Madras General Sales Tax Act, 1939
Madras General Sales Tax And The Madras Medium Cotton Mill Cloth (Sales Tax) (Amendment) Act, 1957
Madras Hackney Carriage Act, 1911
Madras Hereditary Village-Offices (Amendment) Act, 1942
Madras Hereditary Village-Offices (Amendment) Act, 1950
Madras Hereditary Village-Offices Act, 1895
Madras High Court (Establishment Of A Permanent Bench At Madurai) Amendment Order, 2009
Madras High Court (Jurisdictional Limits) Act, 1927
Madras High Court (Jurisdictional Limits) Extension Act, 1985
Madras Hindu Religious And Charitable Endowments Act, 1951
Madras Hindu Transfers And Bequests Act, 1914
Madras Home Guards Act, 1948
Madras Impartible Estates Act, 1904
Madras Inams (Assessment) Act, 1956
Madras Inams Act, 1869
Madras Indebted Agriculturists (Temporary Relief) Act, 1954
Madras Indian Ports (Amendment) Act, 1925
Madras Irrigation (Voluntary Cess) Act, 1942
Madras Irrigation Cess (Amendment) Act, 1900
Madras Irrigation Cess (Amendment) Act, 1945
Madras Irrigation Tanks (Improvement) Act, 1949
Madras Irrigation Works (Repairs, Improvement And Construction) Act, 1943
Madras Jute (Control Of Prices And Sales) Act, 1950
Madras Jute Goods Control Act, 1949
Madras Land Encroachment Act, 1905
Madras Land Improvement Schemes (Contour Bunding And Contour Trenching) Act, 1949
Madras Land Revenue (Additional Surcharge) Act, 1955
Madras Land Revenue (Surcharge) Act, 1954
Madras Land Revenue Assessment (Amendment) Act, 1914
Madras Land-Revenue Assessment Act, 1876
Madras Lapsed Acts (Removal Of Doubts) Act, 1948
Madras Limited Proprietors Act, 1911
Madras Marumakkattayam (Amendment) Act, 1947
Madras Marumakkattayam (Removal Of Doubts) Act, 1955
Madras Marumakkattayam Act, 1932
Madras Maternity Benefit Act, 1934
Madras Medical Registration Act, 1914
Madras Merged States (Laws) Act, 1949
Madras Minor Ports Fund Act, 1938
Madras Motor Vehicles (Taxation Of Passengers And Goods) Act, 1952
Madras Motor Vehicles Taxation Act, 1931
Madras Municipal And Local Boards (Amendment) Act, 1947
Madras Municipal Police Act, 1878
Madras Nambudri Act, 1932
Madras Nurses And Midwives Act, 1926
Madras Official Language Act, 1956
Madras Official Seals Act, 1865
Madras Outports Landing And Shipping Fees Act, 1885
Madras Panchayats Act, 1958
Madras Payment Of Salaries And Removal Of Disqualifications (Amendment) Act, 1952
Madras Payment Of Salaries And Removal Of Disqualifications Act, 1951
Madras Places Of Public Resort Act, 1888
Madras Plantations Agricultural Income-Tax (Amendment) Act, 1957
Madras Plantations Agricultural Income-Tax (Amendment) Act, 1958
Madras Plantations Agricultural Income-Tax Act, 1955
Madras Prevention Of Begging Act, 1945
Madras Prevention Of Couching Act, 1945
Madras Prevention Of Food Adulteration Rules, 1961
Madras Probation Of Offenders (Amendment) Act, 1947
Madras Probation Of Offenders Act, 1936
Madras Prohibition (Amendment) Act, 1958
Madras Prohibition (Supplementary) Act, 1941
Madras Proprietary Estates Village Service Act, 1894
Madras Proprietary Estates Village Service And Hereditary Village-Offices (Amendment) Act, 1943
Madras Proprietary Estates Village Service And Hereditary Village-Offices (Amendment) Act, 1954
Madras Proprietary Estates Village-Service (Amendment) Act, 1914
Madras Proprietary Estates Village-Service And Hereditary Village-Offices (Amendment) Act, 1941
Madras Public Health (Amendment) Act, 1958
Madras Public Libraries Act, 1948
Madras Public Property Malversation Act, 1837
Madras Re-Enacting (No. Ii) Act, 1948
Madras Re-Enacting (No. Iii) Act, 1948
Madras Re-Enacting Act, 1949
Madras Re-Enacting Act, 1950
Madras Re-Enacting And Repealing (No. 1) Act, 1948
Madras Registration Of Births And Deaths Act, 1899
Madras Registration Of Practitioners Of Integrated Medicine Act, 1956
Madras Registration Of Veterinary Practitioners Act, 1957
Madras Rent And Revenue Sales Act, 1839
Madras Repealing And Amending Act, 1951
Madras Repealing And Amending Act, 1952
Madras Repealing And Amending Act, 1955
Madras Repealing And Amending Act, 1957
Madras Requisitioning And Acquisition Of Immovable Property Act, 1956
Madras Restoration Of Village Officers (Validation) Act, 1939
Madras Revenue Commissioner Act, 1849
Madras Revenue Enquiries Act, 1893
Madras Revenue Recovery And City Land-Revenue (Amendment) Act, 1937
Madras Revenue Summonses Act, 1869
Madras Rinderpest Act, 1940
Madras Rivers Conservancy Act, 1884
Madras Sales Of Motor Spirit Taxation (Amendment) Act, 1943
Madras Sales Of Motor Spirit Taxation (Amendment) Act, 1958
Madras Sales Of Motor Spirit Taxation (Second Amendment) Act, 1958
Madras Sales Of Motor Spirit Taxation Act, 1939
Madras Silkworm Diseases (Prevention And Eradication) Act, 1948
Madras Silkworm Seed (Production, Supply And Distribution) Act, 1956
Madras Slum Improvement (Acquisition Of Land) Act, 1954
Madras Stamp (Amendment) Act, 1922
Madras Stamp (Increase Of Duties) Act, 1943
Madras State Aid To Industries (Amendment) Act, 1956
Madras State Aid To Industries Act, 1922
Madras State Housing Board Act, 1961
Madras Suppression Of Disturbances Act, 1948
Madras Suppression Of Immoral Traffic Act, 1930
Madras Survey And Boundaries Act, 1923
Madras Temple Entry Authorization Act, 1947
Madras Tenants And Ryots Protection Act, 1949
Madras Tobacco (Taxation Of Sales And Registration) Act, 1953
Madras Town Planning Act, 1920
Madras Towns Nuisances (Amendment And Extension To Pudukkottai) Act, 1951
Madras Towns Nuisances Act, 1889
Madras Traffic Control Act, 1938
Madras Tuberculosis Sanatoria (Regulation Of Buildings) Act, 1947
Madras University (Amendment) Act, 1942
Madras University Act, 1923
Madras Village Officers Restoration Act, 1926
Madras Warehouses Act, 1951
Madras Weights And Measures (Enforcement) Act, 1958
Madras Weights And Measures Act, 1948
Madras, Bengal And Bombay Children (Supplementary) Act, 1925
Malabar Compensation For Tenants Improvements Act, 1899
Malabar Land Registration Act, 1895
Malabar Tenancy (Amendment) Act, 1956
Malabar Tenancy Act, 1929
Malabar Wills Act, 1898
Mappilla Succession Act, 1918
Mappilla Wills Act, 1928
Mettur Canal Irrigation Cess Act, 1953
Mettur Township Act, 1940
Motor Transport Workers (Tamil Nadu Amendment) Act, 2008
Motor Vehicles (Madras Amendment) Act, 1948
Motor Vehicles (Madras Amendment) Act, 1949
Motor Vehicles (Madras Amendment) Act, 1954
Motor Vehicles (Madras Amendment) Act, 1957
Muslim Personal Law (Shariat) Application (Madras Amendment) Act, 1949
Medicinal And Toilet Preparations Excise Duties Act, 1955
Motor Vehicles (Uttar Pradesh Amendment) Act, 1989
Municipal Corporation Of Hyderabad (Inspection Of Milchcattle, Construction Of Cattle-Sheds And Dairies, Protecting Of Milchcattle And Milk Against Contamination) Bye-Laws, 1964
Maharashtra Legislative Council (Chairman And Deputy Chairman) And Maharashtra Legislative Assembly (Speaker And Deputy Speaker) (Appointment Of Personal Assistant) Rules, 1982
Maharashtra Municipal Corporation Temporary Postponement Of Elections (Of The Mayors And Deputy Mayours Due To Ensuing General Elections To The State Legislative Assembly And Certain Other Elections) Act, 2004
Maharashtra Municipal Corporations Temporary Postponement Of Elections (Of The Mayors And Deputy Mayors Due To Ensuing General Elections To The State Legislative Assembly And Certain Other Elections) Act, 2004
Maharashtra Scheduled Castes, De-Notified Tribes (Vimukta Jatis), Nomadic Tribes, Other Backward Classes And Special Backward Category (Regulation Of Issuance And Verification Of) Caste Certificate Rules, 2012
Maharashtra Slum Areas (Improvement, Clearance And Redevelopment) (Other Manner Of Publication Of Notification Regarding Restriction On Building In Slum Areas, Etc.) Rules, 1971
Maharashtra State Public Services (Reservation For Scheduled Castes, Scheduled Tribes, De-Notified Tribes (Vimukta Jatis), Nomadic Tribes, Special Backward Category And Other Backward Classes) (Amendment) Act, 2015
Maharashtra State Public Services (Reservation For Scheduled Castes, Scheduled Tribes, De-Notified Tribes (Vimukta Jatis), Nomadic Tribes, Special Backward Category And Other Backward Classes) Act, 2001
Maharashtra Unauthorized Institutions And Unauthorized Courses Of Study In Agriculture, Animal And Fishery Sciences, Health Sciences, Higher, Technical And Vocational Education (Prohibition) Act, 2013
Ministry Of Health And Family Welfare, Central Leprosy Training And Research Institute, Chengalpattu Senior Orthotic Technician, Group C Post, Recruitment Rules, 2007
Maharashtra Private Professional And Educational Institutions (Reservation Of Seats For Admission For SCs, STs, De-Notified Tribes (Vimukta Jatis), Nomadic Tribes And Other BCs) Act, 2006
Maharashtra SCs, STs, De-Notified Tribes (Vimukta Jatis), Nomadic Tribes, Other BCs And Special Backward Category (Regulation Of Issuance And Verification Of) Caste Certificate Act, 2000
Maharshi Dayanand University] Act, 1975
Mumbai Municipal Corporation (Amendment) Ordinance, 2019
Maharashtra Stamp Act, 1958

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