N.T.R. University Of Health Sciences (Amendment) Act, 2001

N.T.R.University Of Health Sciences Act, 1986

Nagarjunasagar Project (Acquisition Of Land) Act, 1956

National Academy Of Legal Studies And Research University (Amendment) Act, 2010

National Academy Of Legal Studies And Research University Act, 1998

Nizams Institute Of Medical Sciences Act, 1989

Nizams Trust Deeds (Validation) Act, 1950

Nagaland (Requisition Of Porters) Act, 1965

Nagaland (Sales Of Petroleum And Petroleum Products, Including Motor Spirit And Lubricants) Taxation Act, 1967

Nagaland Appropriation Act, 1976

Nagaland Cinemas (Regulation) Act, 1969

Nagaland Communitisation Of Public Institutions And Services Act, 2001

Nagaland Finance (Sales Tax) Rules, 1970

Nagaland Fisheries Act, 1980

Nagaland Sales Tax Act, 1967

Nagaland Sales Tax Rules, 1970

Nagaland Standards Of Weights And Measures (Enforcement) Rules, 1986

Nagaland State Legislature Members (Removal Of Disqualification) Act, 1964

Nagaland Town And Country Planning Act, 1966

Nagaland Tree Felling Regulation, 2002

Nagaland Weights And Measures (Enforcement) Act, 1968

National Sports Club Of Assam (Taking Over Of Management And Control) Act, 1977

National Defence Fund (West Bengal Collection) Act, 1962

National Iron And Steel Company Limited (Acquisition And Transfer Of Undertakings) Act, 1984

National Waterway (Allahabad-Haldia Stretch Of The Ganga-Bhagirathi-Hooghly River) Act, 1982

Netaji Subhas Open University Act, 1997

Netajinagar College (Taking Over Of Management) Act, 1978

Niramoy Group Of Institution Acquisition Act, 1982

North Bengal University Act, 1981

North Suburban Hospital Acquisition Act, 1980

Nalanda Open University Act, 1995

Najafgarh Agricultural Produce Market Committee By-Laws, 1980

Narela Agricultural Produce Market Committee By-Laws, 1980

National Capital Territory Of Delhi Laws (Special Provisions) Act, 2009

National Capital Territory Of Delhi Laws (Special Provisions) Second Act, 2009

New Delhi Municipal Council (Amendment) Act, 2011

New Delhi Municipal Council Act, 1994

Naik (Class Iv) (Panchayat Service) Recruitment Rules, 1998

Naik, Class-Iv (In The Office Of The Government Pleader, Gujarat High Court) Recruitment Rules, 1999

Nandesari Notified Area Consolidated Tax Rules, 2003

Nirma University Of Science And Technology Act, 2003

North Gujarat University Act, 1986

Nurse Midwife (Class-Iii) (Panchayat Service)Recruitment Rules, 1999

National Defence Fund Donations Of Immovable Property (Exemption From Stamp Duty And Registration) Act, 1963

Nanjaraja Bahadur Chatram (Management) Rules, 1993

National Law School Of India (Amendment) Act, 2004

National Law School Of India (Amendment) Act, 2011

National Law School Of India Act, 1986

Nagpur Improvement Trust (Amendment) Act, 2011

Nanded Sikh Gurudwara Sachkhand Shri Hazur Apchalnagar Sahib (Amendment) Act, 2015

New Mumbai Municipal Corporation Act, 1888

Nalini Devi Womens College Of Education (Taking Over Of Management) Act, 1991

National Defence Fund (Orissa Collection) Act, 1963

National Law University Orissa Act, 2008

National College Of Business Administration And Economics, Lahore Ordinance, 2002

National Institute Of Mental Health And Neuro-Sciences, Bangalore Act, 2012

Nazaria-I-Pakistan Foundation (Repeal) Act, 2008

New Murree Development Authority Act, 2004

North-West Border Military Police Act, 1904

Notaries (West Pakistan Amendment) Ordinance, 1966

Notaries (West Pakistan Amendment) Ordinance, 1969

Nathdwara Temple Act, 1959

Nims University Rajasthan, Jaipur Act, 2008

Nilgiris Game And Fish Preservation Act, 1879

New Okhla Industrial Development Authority Service Regulations, 1981