Opium And Dangerous Drugs (Andhra) (Amendment) Act, 1947

Official Trustees (Bengal Amendment) Act, 1940

Official Trustees (Bengal Amendment) Act, 1941

Official Trustees (West Bengal Amendment) Act, 1985

Official Trustees (West Bengal Amendment) Act, 1989

Oriental Gas Company Act, 1960

Orissa Warehouse Act, 1956

Orissa Weights And Measures (Delhi Repeal) Act, 1958

Office Superintendent Recruitment Rules, 2000

Office Superintendent, Class-Iii, Recruitment Rules, 2000

Overseer (Class-Iii) (Panchayat Service) Recruitment Rules, 2000

Overseer (Class-Iii) (Panchayat Service) Recruitment Rules, 2000

Overseer (Class-Iii)(Panchayat Service) Recruitment Rules, 2000

Odisha Entry Tax (Amendment) Act, 2011

Odisha Lokayukta Act, 2014

Odisha Protection Of Interests Of Depositors (In Financial Establishments) Act, 2011

Odisha Right To Public Services Act, 2012

Odisha Special Survey And Settlement Act, 2012

Orissa (Non-Trading) Companies Act, 1959

Orissa (Prevention Of) Gambling Act, 1955

Orissa Additional Sales Tax Repealing Act, 1990

Orissa Administrative Service Class-Ii (Appointment Of Officers Validation) Act, 1987

Orissa Advocates Clerks Welfare Fund Act, 2008

Orissa Advocates Welfare Fund Act, 1987

Orissa Aerial Ropeways Act, 1957

Orissa Agricultural Credit Operations And Miscellaneous Provisions (Banks) Act, 1975

Orissa Agricultural Land (Utilisation) Act, 1969

Orissa Agricultural Produce Markets (Amendment) Act, 2005

Orissa Agricultural Produce Markets Act, 1956

Orissa Agricultural Year Act, 1963

Orissa Aided Educational Institutions (Appointment Of Hindi Teachers Validation) Act, 1992

Orissa Anatomy Act, 1975

Orissa Ancient Monuments Preservation Act, 1956

Orissa Animal Contagious Diseases Act, 1949

Orissa Apartment Ownership Act, 1982

Orissa Appropriation (Vote On Account) Act, 2009

Orissa Appropriation Act, 2002

Orissa Ayurvedic Medicine Act, 1960

Orissa Betterment Charges Act, 1955

Orissa Bhoodan And Gramdan Act, 1970

Orissa Board Of Revenue Act, 1951

Orissa Cattle And Poultry Feed (Regulation) Act, 1979

Orissa Cess Act, 1962

Orissa Children Act, 1982

Orissa Cinemas (Regulation) Act, 1954

Orissa Civil Courts (Amendment) Act, 2010

Orissa Civil Courts Act, 1984

Orissa Clinical Establishments (Control And Regulation) Act, 1990

Orissa Co-Operative Land Mortgage Bank Act, 1938

Orissa Co-Operative Societies Act, 1962

Orissa Communal Forest And Private Lands (Prohibition Of Alienation) Act, 1948

Orissa Compulsory Labour Act, 1948

Orissa Conduct Of Examinations Act, 1988

Orissa Consolidation Of Holdings And Prevention Of Fragmentation Of Land Act, 1972

Orissa Contingency Fund (Amendment) Act, 1979

Orissa Contingency Fund (Amendment) Act, 2008

Orissa Contingency Fund Act, 1967

Orissa Corneal Grafting Act, 1960

Orissa Court Of Wards Act, 1947

Orissa Court-Fees (Amendment) Act, 1939

Orissa Court-Fees (Surcharge Amendment) (Amendment) Act, 1951

Orissa Court-Fees (Surcharge Amendment) Act, 1947

Orissa Court-Fees (Surcharge Amendment) Act, 1958

Orissa Dadan Labour (Control And Regulation) Act, 1975

Orissa Debt Relief Act, 1980

Orissa Development Authorities Act, 1982

Orissa Disciplinary Proceedings (Summoning Of Witnesses And Production Of Documents) Act, 1954

Orissa Displaced Persons (Rehabilitation Loans) Act, 1955

Orissa District Boards And Local Boards (Control And Management) Act, 1954

Orissa District Planning Committees Act, 1998

Orissa Dramatic Performances Act, 1962

Orissa Drugs (Control) Act, 1950

Orissa Education Act, 1969

Orissa Educational Institutions (Super Session) Of Managing Committees) Validation Act, 1979

Orissa Electric Supply-Line Material (Unlawful Possession) Act, 1988

Orissa Electricity (Duty) Act, 1961

Orissa Electricity (Duty) Amendment Act, 1979

Orissa Electricity Reform Act, 1995

Orissa Employees State Insurance Medical Service (Validation Of Appointment) Act, 1994

Orissa Entertainment Tax Act, 2006

Orissa Entry Tax Act, 1999

Orissa Escheats Act, 1979

Orissa Essential Services (Maintenance) Act, 1988

Orissa Estates Abolition Act, 1951

Orissa Evacuee Interest (Separation) (Amendment) Act, 1960

Orissa Evacuee Interest (Separation) Supplementary Act, 1953

Orissa Express Highway Act, 1964

Orissa Eyes (Authority For Use For Therapeutic Purposes) Act, 1985

Orissa Fire Service Act, 1993

Orissa Fire-Works And Loud Speakers (Regulation) Act, 1958

Orissa Fiscal Responsibility And Budget Management Act, 2005

Orissa Forest Act, 1972

Orissa Forest Contract Rules, 1966

Orissa Forest Produce (Control Of Trade) Act, 1981

Orissa Forest Saw Pits And Saw Mills (Control) Rules, 1980

Orissa Freedom Of Religion Act, 1967

Orissa Freedom Of Religion Rules, 1989

Orissa Fruit Nurseries (Regulation) Act, 1997

Orissa General Clauses Act, 1937

Orissa Gift Goods (Unlawful Possession) Act, 1964

Orissa Goshala Act, 1961

Orissa Government Land Settlement Act, 1962

Orissa Government Lands Bar To Acquisition Of The Right Of Occupancy Act, 1950

Orissa Grama Panchayats (Amendment) Act, 1991

Orissa Grama Panchayats (Amendment) Act, 2008

Orissa Grama Panchayats (Postponement Of Election) Act, 1990

Orissa Grama Panchayats (Postponement Of Election) Amendment Act, 1991

Orissa Grama Panchayats (Postponment Of Election) Second Amendment Act, 1991

Orissa Grama Panchayats Act, 1964

Orissa Grama Rakshi Act, 1967

Orissa Hereditary Village Offices (Abolition) Act, 1962

Orissa Hindu Religious Endowments Act, 1951

Orissa Home Guards Act, 1961

Orissa Homoeopathic Act, 1956

Orissa Homoeopathic Medical Teaching Service (Appointment Of Lecturer Validation) Act, 1995

Orissa Housing Board Act, 1968

Orissa Hydro-Electric Projects And Flood Control Works (Survey) Act, 1961

Orissa Industrial Establishments (National And Festival) Holidays Act, 1969

Orissa Industrial Housing Act, 1966

Orissa Industrial Infrastructure Development Corporation Act, 1980

Orissa Industries (Facilitation) Act, 2004

Orissa Irrigation (Validation) Act, 1992

Orissa Irrigation Act, 1959

Orissa Kendu Leaves (Control Of Trade) Act, 1961

Orissa Khadi And Village Industries Board Act, 1955

Orissa Labour Welfare Fund Act, 1996

Orissa Land Reforms (General) Rules, 1965

Orissa Land Reforms Act, 1960

Orissa Land Revenue (Abolition) Act, 1978

Orissa Legislative Assembly Deputy Speakers Salary And Allowances Act, 1959

Orissa Legislative Assembly Members Salaries And Allowances Act, 1938

Orissa Legislative Assembly Members Salary, Allowances And Pension Act, 1954

Orissa Legislative Assembly Proceedings (Protection Of Publication) Act, 1960

Orissa Legislative Assembly Speakers And Deputy Speakers Salaries Act, 1937

Orissa Legislative Assembly Speakers Salary And Allowances Act, 1960

Orissa Limitation (Recovery Of Revenue) Act, 1964

Orissa Live-Stock Improvement Act, 1957

Orissa Local Authorities Census Expenses Contribution Act, 1949

Orissa Local Fund Audit Act, 1948

Orissa Lokpal And Lokayuktas (Repeal) Act, 1992

Orissa Lokpal And Lokayuktas Act, 1995

Orissa Luxury Tax Act, 1995

Orissa Marine Fishing Regulation Act, 1982

Orissa Medical Education Service (Appointment Of Junior Teachers Validation) Act, 1993

Orissa Medical Education Service (Validation Of Gradation Lists Of Junior Teachers) Act, 1988

Orissa Medical Registration Act, 1961

Orissa Medical Service (Appointment Of Assistant Surgeons Validation) Act, 1993

Orissa Medicare Service Persons And Medicare Service Institutions (Prevention Of Violence And Damage To Property) Act, 2008

Orissa Merged States (Laws) Act, 1950

Orissa Merged Territories (Village Offices Abolition) Act, 1963

Orissa Merged Territories Petition Writers Continuance Of Licences Act, 1956

Orissa Minerals (Prevention Of Theft, Smuggling And Other Unlawful Activities) Act, 1988

Orissa Mining And Geology Service (Validation Of Appointment) Act, 2003

Orissa Ministers Salaries Act, 1937

Orissa Ministers Salaries And Allowances Act, 1952

Orissa Money Lenders Act, 1939

Orissa Motor Vehicle Taxation (Second Amendment) Act, 1993

Orissa Motor Vehicles Rules, 1993

Orissa Motor Vehicles Taxation (Amendment) Act, 1990

Orissa Motor Vehicles Taxation (Amendment) Act, 1993

Orissa Motor Vehicles Taxation (Second Amendment) Act, 1990

Orissa Motor Vehicles Taxation Act, 1975

Orissa Muhammedan Marriages And Divorces Registration Act, 1949

Orissa Municipal Act, 1950

Orissa Municipal Corporation Act, 2003

Orissa Municipal Councils (Post Ponment Of Elections) (No.2) Act, 1983

Orissa Municipal Councils (Postponement Of Elections) Act, 1991

Orissa Municipal Councils (Postponement Of Elections) Amendment Act, 1988

Orissa Municipal Councils (Postponment Of Elections) Act, 1983

Orissa Municipal Councils (Reduction Of Term Of Office) Act, 1977

Orissa Municipal Councils (Reduction Of Term Of Office) Act, 1990

Orissa Notified Area Councils (Extension Of Term Of Office And Validation) Act, 1991

Orissa Nurses And Midwives Registration Act, 1938

Orissa Offices Of Profit (Removal Of Disqualifications) Act, 1937

Orissa Offices Of Profit (Removal Of Disqualifications) Act, 1961

Orissa Offices Of Village Police (Abolition) Act, 1964

Orissa Official Language Act, 1954

Orissa Opium Smoking Act, 1947

Orissa Panchayat Samiti (Amendment) Act, 1991

Orissa Panchayat Samiti (Miscellaneous Provisions) Act, 1981

Orissa Panchayat Samiti (Re- Election Of Office Bearer) Act, 1977

Orissa Panchayat Samiti (Re-Election Of Office Bearers) Act, 1981

Orissa Panchayat Samiti Act, 1959

Orissa Panchayat Samiti Election Rules, 1991

Orissa Panchayat Samitis (Postponement Of Election) Act, 1990

Orissa Panchayat Samitis (Postponement Of Election) Amendment Act, 1991

Orissa Panchayat Samitis (Postponement Of Election) Second Amendment Act, 1991

Orissa Panchayati Raj Finance Commission (Miscellaneous Provisions) Act, 1993

Orissa Pani Panchayat (Amendment) Act, 2008

Orissa Pani Panchayat Act 2002

Orissa Port Trust Act, 1962

Orissa Preservation Of Private Forests Act, 1947

Orissa Prevention Of Cow Slaughter Act, 1960

Orissa Prevention Of Dangerous Activities Of Communal Offenders Act, 1993

Orissa Prevention Of Land Encroachment (Amendment) Act, 1979

Orissa Prevention Of Land Encroachment Act, 1972

Orissa Professional Educational Institutions (Regulation Of Admission And Fixation Of Fee) Act, 2007

Orissa Prohibition Act, 1956

Orissa Prohibition Of Alienation Of Land Act, 1972

Orissa Prohibition Of Smoking (In Show Houses) Act, 1961

Orissa Protection Of Scheduled Castes And Scheduled Tribes (Interest In Trees) Act, 1981

Orissa Public Demands Recovery Act, 1962

Orissa Public Embankment Construction And Improvement Act, 1950

Orissa Public Libraries Act, 2001

Orissa Public Premises (Eviction Of Unauthorised Occupants) Act, 1972

Orissa Relief Undertakings (Special Provisions) Act, 1983

Orissa Requisitioning Of Goods Vehicles Act, 1986

Orissa Requisitioning Of Omnibuses Act, 1984

Orissa Reservation Of Posts And Services (For Socially And Educationally Backward Classes) Act, 2008

Orissa Reservation Of Vaancies In Posts And Services (For Scheduled Castes And Scheduled) Tribes Second Amendment Act, 1993

Orissa Reservation Of Vacancies In Posts And Services (For Scheduled Castes And Scheduled Tribes) Act, 1975

Orissa Reservation Of Vacancies In Posts And Services (For Scheduled Castes And Scheduled Tribes) Amendment Act, 1988

Orissa Reservation Of Vacancies In Posts And Services (For Scheduled Cstes And Scheduled Tribes) Amendment Act, 1993

Orissa Restriction Of Habitual Offenders Act, 1952

Orissa Revenue Administration (Units) Act, 1963

Orissa Right To Information Act, 2002

Orissa Rural Infrastructure And Socio-Economic Development Act, 2004

Orissa Sales Tax (Settlement Of Arrears) Act, 2011

Orissa Sales Tax Act, 1947

Orissa Sales Tax Rules, 1947

Orissa Saw Mills And Pits (Control) Amendment Act, 2006

Orissa Saw Mills And Saw Pits (Control) Act, 1991

Orissa Self-Help Co-Operatives Act, 2001

Orissa Service Of Engineers (Validation Of Appointment) Act, 1994

Orissa Service Of Engineers (Validation Of Appointment) Act, 2001

Orissa Service Of Engineers (Validation Of Appointment) Act, 2002

Orissa Shops And Commercial Establishments Act, 1956

Orissa Soil Conservation Act, 1965

Orissa Special Armed Police Act, 1946

Orissa Special Courts (Repeal And Special Provisions) Act, 1995

Orissa Special Courts Act, 2006

Orissa Sports Authorities Act, 1994

Orissa State Aid To Industries Act, 1978

Orissa State Commission For Backward Classes Act, 1993

Orissa State Commission For Women Act, 1993

Orissa State Tax On Professions, Trades, Callings And Employments Act, 2000

Orissa Sugarcane Cess Act, 1959

Orissa Survey And Settlement Act, 1958

Orissa Taxation (On Goods Carried By Roads Or Inland Waterways) Act, 1968

Orissa Technical Education And Training Service (Validation Of Appointment Of Lecturers) Act, 2003

Orissa Tenancy Act, 1913

Orissa Textile And Sericulture Service (Validation Of Appointment Of Assistant Director Of Textiles) Act, 2005

Orissa Textile Mills Limited (Acquisition Of Shares) Act, 1983

Orissa Timber And Other Forest Produce Transit Rules, 1980

Orissa Town Planning And Improvement Trust Act, 1956

Orissa Transport Vehicles (Levy Of Toll) Act, 1992

Orissa Vaccination Act, 1960

Orissa Value Added Tax (Amendment) Act, 2005

Orissa Vesting Of Properties (In Grama Sasans) Act, 1964

Orissa Veterinary Practitioners Act, 1969

Orissa Village Administration Laws Repealing Act, 1975

Orissa Weights And Measures (Enforcement) Act, 1958

Orissa Zilla Parishad Act, 1991

On-Farm Water Management And Water Users Associations Ordinance, 1981

Opium (Punjab Amendment) Act, 1925

Opium (West Pakistan Amendment) Act, 1957

Opjs University, Churu Act, 2013

Opium (Madras Amendment) Act, 1951

Opium And Dangerous Drugs (Madras Amendment) Act, 1947