Packaged Commodities (Regulation) Order, 1975

Palmyra Fibre (Grading And Marking) Rules, 1964

Pan Masala Packing Machines (Capacity Determination And Collection Of Duty) Rules, 2008

Panchayat (Extension Of Scheduled Areas) Act, 1996

Papain (Grading And Marking) Rules, 1979

Paper (Conservation And Regulation Of Use)Order, 1974

Paper (Control Of Production), Order, 1974

Paper (Control) Order, 1979

Paper (Regulation Of Production) Order, 1978

Paradip Port Trust (Adaptation Of Rules) Regulations, 1967

Paradip Port Trust (Payment Fees And Allowances To Trustees) Rules, 1967

Paradip Port Trust (Procedure At Board Meetings) Rules, 1967

Paradip Port Trust Employees (Contributory Outdoor And Indoor Medical Benefit Afterretirement) Regulations, 2000

Paraffin Wax (Supply, Distribution And Price Fixation) Order, 1972

Parel Investments And Trading Private Limited And Domestic Gas Private Limited (Taking Over Of Management) Act, 1979

Parliament (Prevention Of Disqualification) Act, 1959

Parliament (Prevention Of Disqualification) Amendment Act, 2006

Parliament (Prevention Of Disqualification) Amendment Act, 2013

Parliamentary Proceedings (Protection Of Publication) Act, 1977

Parliamentary Proceedings (Protection Of Publication) Repeal Act,1976

Parsi Marriage And Divorce Act, 1936

Part B States (Laws) Act, 1951

Part C States (Miscellaneous Laws) Repealing Act, 1951

Partition Act, 1893

Partnership Act, 1932

Passengers Baggage (Levy Of Fees) Regulations, 1966

Passport (Entry Into India) Act, 1920

Passport Act, 1920

Passport Act, 1967

Passport Rules 1950

Passport Rules, 1980

Passports (Amendment) Act, 2002

Passports Act, 1967

Patent Rules, 2003

Patents (Amendment) Act, 1999

Patents (Amendment) Act, 2002

Patents (Amendment) Act, 2005

Patents Act, 1970

Patents And Designs Act, 1911

Patents Rules, 1972

Patents Rules, 2003

Payment And Settlement Systems (Amendment) Act, 2015

Payment And Settlement Systems Act, 2007

Payment Of Arrears Of Pension (Nomination) Rules, 1983

Payment Of Bonus (Amendment) Act, 2007

Payment Of Bonus (Amendment) Act, 2015

Payment Of Bonus Act, 1965

Payment Of Bonus Rules, 1975

Payment Of Gratuity (Amendment) Act, 1987

Payment Of Gratuity (Amendment) Act, 2009

Payment Of Gratuity (Amendment) Act, 2010

Payment Of Gratuity (Central) Rules, 1972

Payment Of Gratuity Act, 1972

Payment Of Taxes (Transfer Of Property) Act, 1949

Payment Of Undisbursed Wages (Air Transport Services) Rules, 1988

Payment Of Undisbursed Wages (Mines) Rules, 1989

Payment Of Wages (Air Transport Services) Rules, 1968

Payment Of Wages (Amendment) Act, 2005

Payment Of Wages (Deductions For National Defence Fund And Defence Savings Schemes) Rules, 1963

Payment Of Wages (Deductions For National Defence Fund And Savings Scheme) Rules, 1972

Payment Of Wages (Manner Of Recovery Of Excess Deductions) Rules, 1966

Payment Of Wages (Mines) Rules, 1956

Payment Of Wages (Procedure) Application To Scheduled Employments Rules, 1962

Payment Of Wages (Procedure) Rules, 1937

Payment Of Wages (Railways) Rules, 1938

Payment Of Wages Act, 1936

Pension Fund Regulatory And Development Authority Act, 2013

Pensions Act, 1871

Pepper (Grading And Marking) Rules, 1969

Pepsu Tenancy And Agricultural Lands Act, 1955

Pepsu Tenancy And Agricultural Lands Rules, 1958

Performing Animals (Registration) Rules, 2001

Permanent And Continuous Pension Lok Adalat Scheme, 2003

Permanent Lok Adalat (Other Terms And Conditions Of Appointment Of Chairman And Other Persons) Rules, 2003

Personal Injuries (Compensation Insurance) Act, 1963

Personal Injuries (Compensation Insurance) Rules, 1965

Personal Injuries (Compensation Insurance) Rules, 1972

Personal Injuries (Compensation Insurance) Scheme, 1972

Personal Injuries (Emergency Provisions) Act, 1962

Personal Laws (Amendment) Act, 2010

Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995

Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Rules, 1996

Pet Food Products Of Animal Origin (Import Into India) Order, 2005

Petroleum (Berar Extension) Repeal Act, 2002

Petroleum (Storage) Order, 1971

Petroleum Act, 1934

Petroleum And Mineral Pipelines (Acquisition Of Right Of User In Land) Act, 1962

Petroleum And Minerals Pipelines (Acquisition Of Right Of User In Land) Rules, 1963

Petroleum And Minerals Pipelines (Acquisition Of Right Of User In Land) Amendment Act, 2011

Petroleum And Minerals Pipelines (Acquisition Of Right Of User In Land) Amendment Bill, 2010

Petroleum And Minerals Pipelines (Acquisition Of Right Of User In Land) Rules, 1963

Petroleum And Natual Gas Regulatory Board (Salary, Allowances And Other Conditions Of Service Of Secretary) Rules, 2006

Petroleum And Natural Gas Regulatory Board (Annual Report) Rules, 2006

Petroleum And Natural Gas Regulatory Board (Payment Of Compensation) Rules, 2006

Petroleum And Natural Gas Regulatory Board (Salaries, Allowances And Other Conditions Of Service Of Chairperson And Members) Rules, 2006

Petroleum And Natural Gas Regulatory Board Act, 2006

Petroleum Concession Rules, 1949

Petroleum Pipelines (Acquisition Of Right Of User In Land) Amendment Act, 1977

Petroleum Products (Collection Of Information) Order, 1966

Petroleum Products (Maintenance Of Production) Order, 1970

Petroleum Products (Maintenance Of Production, Storage And Supply) Order, 1999

Petroleum Products (Regulation Of Supply To Retail Outlets) Order, 1974

Petroleum Products (Supply And Distribution) Order, 1966

Petroleum Products (Supply And Distribution) Order, 1972

Petroleum Rules, 2002

Pharmacopoeial Laboratory For Indian Medi- Cine, Ghaziabad [Research Officer (Pharma- Cognosy)) Group B Post Recruitment Rules, 1989

Pharmacy Act, 1948

Pharmacy Act, 1996

Pineapples (Grading And Marking) Rules, 1982

Place Of Provision Of Services Rules, 2012

Places Of Worship (Special Provisions) Act, 1991

Planning Board (Asiatic Society) Rules, 1984

Planning Commission (Adviser) Recruitment Rules, 2007

Planning Commission, Adviser (Rural Develop- Ment) Recruitment Rules, 1994

Planning Commission, Deputy Adviser (Forestry) Recruitment Rules, 1999

Plantations Labour (Amendment) Act, 2010

Plantations Labour Act, 1951

Plants, Fruits And Seeds (Regulation Of Import Into India) Order, 1989

Plums (Grading And Marking) Rules, 1938

Poisons Act, 1919

Police (Incitement To Disaffection) Act, 1922

Police Act, 1861

Police Act, 1888

Police Act, 1949

Police Forces (Restriction Of Rights) Act, 1966

Pondicherry (Administration) Act, 1962

Pondicherry (Alteration Of Name) Act, 2006

Pondicherry (Application Of Motor Vehicles Act) Order, 1959

Pondicherry (Extension Of Laws) Act, 1968

Pondicherry (Extention Of Laws) Act, 1968

Pondicherry (Regulation Of Sugar Production) Order, 1962

Pondicherry Court-Fees And Suits Valuation Act, 1972

Pondicherry School Education Act, 1987

Pondicherry University Act, 1985

Pondicherry Weights And Measures (Enforcement) Order, 1961

Poppy Seeds (Grading And Marking) Rules, 1964

Port Of Tuticorin Rules, 1977

Ports Act, 1908

Post Graduate Institute Of Medical Education And Research, Chandigarh Act, 1966

Post Graduate Medical Education Regulations, 2000

Post Office (Monthly Income Account) Rules, 1987

Post Office Act, 1898

Post Office Cash Certificates Act, 1917

Post Office Cumulative Time Deposit Rules 1981

Post Office Recurring Deposit Rules, 1981

Post Office Savings Account Rules, 1981

Post Office Savings Bank General Rules, 1981

Post Office Time Deposit Rules, 1981

Post-Graduate Institute Of Medical Education And Research, Chandigarh (Amendment) Act, 2008

Poultry Management Sepecialist, Central Poultry Training Institute (Group-A) Recruitment Rules, 1999

Power Alcohol Act, 1948

Powers Of Attorney Act, 1882

Powers-Of-Attorney (Amendment) Act, 1982

Prasar Bharati (Broadcasting Corporation Of India) Act, 1990

Prasar Bharati (Broadcasting Corporation Of India) Amendment Act, 2008

Prasar Bharati (Broadcasting Corporation Of India) Amendment Act, 2011

Prasar Bharati (Broadcasting Corporation Of India), Annual Statement Of Accounts Of Corporation Rules, 2006

Prasar Bharati (Curtailment Of Term Of Office Of Part-Time Members) Order, 1999

Pravasi Bhartiya Bima Yojana, 2006

Pravasi Bhartiya Bima Yojna, 2003

Pre-Conception And Pre-Natal Diagnostic Techniques (Prohibition Of Sex Selection) Act, 1994

Pre-Natal Diagnostic Techniques (Prohibition Of Sex-Selection) Rules, 1996

Pre-Natal Diagnostic Techniques (Regulation And Prevention Of Misuse) (Advisory Committees) Rules, 1996

Pre-Natal Diagnostic Techniques (Regulation And Prevention Of Misuse) Act, 1994

Pre-Natal Diagnostic Techniques (Regulation And Prevention Of Misuse) Amendment Act, 2001

Pre-Natal Diagnostic Techniques (Regulation And Prevention Of Misuse) Amendment Act, 2002

Pre-Natal Diagnostic Techniques (Regulation And Prevention Of Misuse) Rules, 1996

Preference Shares (Regulation Of Dividends) Act, 1960

Presidency Magistrates (Court-Fees) Act, 1877

Presidency Small Causes Courts Act, 1882

Presidency Towns Insolvency Act, 1909

President (Discharge Of Functions) Act, 1969

Presidential And Vice-Presidential Elections Act, 1952

Presidential And Vice-Presidential Elections Rules, 1974

Presidents Emoluments And Pension (Amendment) Act, 2008

Presidents Emoluments And Pension Act, 1951

Presidents Pension Act, 1951

Presidents Pension Rules, 1962

Press Act, 1910

Press And Registration Appellate Board (Practice And Procedure) Order, 1961

Press And Registration Of Books Act, 1867

Press Council (Procedure For Conduct Of Meetings And Business) Regulations, 1979

Press Council (Procedure For Inquiry) Regulations, 1979

Press Council (Procedure For Nomination Of Members) Rules, 1978

Press Council (Repeal) Act, 1976

Press Council Act, 1965

Press Council Act, 1978

Press Council Of India (Grant Of Certified Copies) Regulations, 1999

Press Information Bureaus Information Bureaus Headquarters, Regional And Branch Offices (Staff Car Drivers) Recruitment Rules, 1999

Prevention And Control Of Infectious And Contagious Diseases In Animals Act, 2009

Prevention Of Collision On National Waterways Regulations, 2002

Prevention Of Corruption Act, 1947

Prevention Of Corruption Act, 1988

Prevention Of Cruelty To Animals (Establishment And Regulation Of Societies For Prevention Of Cruelty To Animals) Rules, 2001

Prevention Of Cruelty To Animals (Slaughter House) Rules, 2000

Prevention Of Cruelty To Animals (Slaughter House) Rules, 2001

Prevention Of Cruelty To Animals (Transport Of Animals On Foot) Rules, 2001

Prevention Of Cruelty To Animals Act, 1960

Prevention Of Damage To Public Property Act, 1984

Prevention Of Food Adulteration (Extension To Kohima And Mokokchung Districts) Act, 1972

Prevention Of Food Adulteration (Extension To Kohima And Mokokchung Districts) Repeal Act, 2002

Prevention Of Food Adulteration Act, 1954

Prevention Of Food Adulteration Rules, 1955

Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988

Prevention Of Insults To National Honour (Amendment) Act, 2003

Prevention Of Insults To National Honour (Amendment) Act, 2005

Prevention Of Insults To National Honour Act, 1971

Prevention Of Money-Laundering (Amendment) Act, 2005

Prevention Of Money-Laundering (Amendment) Act, 2009

Prevention Of Money-Laundering (Amendment) Act, 2012

Prevention Of Money-Laundering (Appeal) Rules, 2005

Prevention Of Money-Laundering (Manner Of Receiving The Records Authenticated Outside India) Rules, 2005

Prevention Of Money-Laundering (Receipt And Management Of Confiscated Properties) Rules, 2005

Prevention Of Money-Laundering Act, 2002

Prevention Of Publication Of Objectionable Matter (Repeal) Act, 1977

Prevention Of Publication Of Objectionable Matter Act, 1976

Prevention Of Seditious Meetings Act, 1911

Prevention Of Terrorism (Amendment) Act, 2003

Prevention Of Terrorism (Repeal) Act, 2004

Prevention Of Terrorism Act, 2002

Preventive Detention Act, 1950

Prime Ministers Office, Librarian (Group B Post) Recruitment Rules, 1999

Prisoners (Attendance In Courts) Act, 1955

Prisoners Act, 1900

Prisons Act, 1894

Private Limited Company And Unlisted Public Limited Company (Buy-Back Of Securities) Rules, 1999

Private Security Agencies (Regulation) Act, 2005

Private Security Agencies Central Model Rules, 2006

Prize Chits And Money Circulation Schemes (Banning) Act, 1978

Prize Competitions Act, 1955

Probation Of Offenders Act, 1958

Procedure For Admission And Disposal Of Application Rules, 2004

Procedure For Conducting Inquiry Against A Member Of Appropriate Commission Rules, 2004

Procedure For Holding Inquiry By Adjudicating Officer Rules, 2004

Procedure Of The High Court For Uttar Pradesh

Produce Cases Act, 1966

Produce Cess Act, 1966

Produce Cess Laws (Abolition) Act, 2006

Producer Companies (General Reserves) Rules, 2003

Profession Tax Act, 1975

Programme Evaluation Organisation (Planning Commission) Superintendent Recritment Rules, 1999

Prohibition Of Child Marriage Act, 2006

Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

Prohibition Of Simultaneous Membership Rules, 1950

Prohibition On Sale Of Cigarettes And Other Tobacco Products Around Educational Institutions Rules, 2004

Project Imports Regulations, 1986

Promissory Notes (Stamp) Act, 1926

Protection Of Children From Sexual Offences Act, 2012

Protection Of Civil Rights Act, 1955

Protection Of Civil Rights Rules, 1977

Protection Of Human Rights (Amendment) Act, 2006

Protection Of Human Rights Act, 1993

Protection Of Plant Varieties And Farmers Rights Act, 2001

Protection Of Plant Varieties And Farmers Rights Regulations, 2006

Protection Of Women From Domestic Violence Act, 2005

Protection Of Women From Domestic Violence Rules, 2006

Provident Fund Act, 1925

Provident Funds Act, 1925

Provident Institutions (Amal Gamation) Rules 1953

Provincial Insolvency Act, 1920

Provincial Small Cause Courts Act, 1887

Provisional Collection Of Taxes Act, 1931

Provisions Of The Panchayat (Extension To The Scheduled Areas) Act, 1996

Public Accountants Default Act, 1850

Public Companies (Terms Of Issue Of Debentures And Of Raising Of Loans With Option To Convert Such Debentures Or Loans Into Shares) Rules, 1977

Public Debt Act, 1944

Public Distribution System (Control) Order, 2001

Public Employment (Requirement As To Residence) Act, 1957

Public Financial Institutions (Obligation As To Fidelity And Secrecy) Act, 1983

Public Gambling Act, 1867

Public Interest Disclosure (Protection Of Informers) Act, 2002

Public Premises (Eviction Of Unauthorised Occupants) Act, 1958

Public Premises (Eviction Of Unauthorised Occupants) Act, 1971

Public Premises (Eviction Of Unauthorised Occupants) Amendments Act, 2015

Public Premises (Eviction Of Unauthorised Occupants) Rules, 1971

Public Premises (Eviction Of Unauthorized Occupants) Act, 1971

Public Provident Fund Act, 1968

Public Provident Fund Scheme, 1968

Public Records Act, 1993

Public Records Rules, 1997

Public Sector Iron And Steel Companies (Restructuring) And Miscellaneous Provisions Act, 1978

Public Sector Iron And Steel Companies (Restructuring) Miscellaneous Provisions Act, 1978

Public Servants (Inquiries) Act, 1850

Public Suits Validation Act, 1932

Public Wakfs (Extension Of Limitation) Act, 1959

Pulses (Grading And Marking) Rules, 1964

Pulses And Edible Oils (Storage Control) Order, 1977

Pulses, Edible Oilseeds And Edible Oils (Storage Control) Order, 1977

Punjab Disturbed Areas Act, 1983

Punjab Laws Act, 1872

Punjab Legislative Council (Abolition) Act, 1969

Punjab National Bank Officer Employees (Discipline And Appeal) Regulations, 1977

Punjab Pre Emption (Chandigarh And Delhi Repeal) Act, 1989

Punjab Reorganisation Act, 1966

Punjab State Legislature (Delegation Of Powers) Act, 1987

Punjab State Legislature Delegation Of Powers) Act, 1984

Petroleum And Natural Gas Regulatory Board (Procedure For Appointment Of A Person Or Constitution Of An Authority For Conducting Inquiry Against Chairperson Or A Member) Rules, 2006

Prevention Of Money-Laundering (Forms, Search And Seizure And The Manner Of Forwarding The Records And Material To The Adjudicating Authority, Impounding And Custody Of Records And The Period Of Retention) Rules, 2005

Prevention Of Money-Laundering (The Forms And Manner Of Forwarding A Copy Of Order Arrest Of A Person Along With The Material To The Adjudicating Authority And Its Period Of Retention) Rules, 2005

Prevention Of Money-Laundering (The Manner Of Forwarding A Copy Of The Order Of Retention Of Seized Property Along With The Material To The Adjudicating Authority And The Period Of Its Retention Rules, 2005

Payment Of Gratuity (Amendment) Act, 2018

Personal Laws (Amendment) Act, 2019

Protection Of Children From Sexual Offences (Amendment) Act, 2019

Protection Of Human Rights (Amendment) Act, 2019

Public Premises (Eviction Of Unauthorised Occupants) Amendment Act, 2019

Punjab Municipal Corporation Law (Extension To Chandigarh) Amendment Act, 2017

Protection of Children from Sexual Offences Rules, 2020

Prevention Of Corruption (Amendment) Act, 2018

Prevention Of Corruption (Amendment) Bill, 2013

Prevention Of Money-Laundering (Restoration Of Confiscated Property) Rules, 2016