Payment Of Wages (Andhra Pradesh Amendment) Act, 1968

Payment Of Wages (Andhra Pradesh Amendment) Act, 1982

Potti Sreeramulu Telugu University Act, 1985

Powers And Functions Of T.T.D. Board, 1990

Powers And Functions Of Temporary President Of The Mandal Parishad And Temporary Chairman Of Zilla Parishad

Process Fees Rules, 1965

Pawi Autonomous District Agricultural Land Act, 1979

Press (Objectionable Matter) (Extension To Assam Autonomous Districts) Act, 1953

Press And Registration Of Books (Extension To Lushai Hills) Act, 1954

Provisions Of The Panchayats (Extension To The Scheduled Areas) Act, 1996

Paschim Banga Ayurvedic System Of Medicine Act, 1961

Paschim Banga Unani System Of Medicine Act, 1979

Payment Of Wages (West Bengal Amendment) Act, 1975

Payment Of Wages (West Bengal Amendment) Act, 1981

Police (West Bengal Amendment) Act, 1963

Police (West Bengal Amendment) Act, 1964

Police (West Bengal Amendment) Act, 1973

Presidency University Act, 2009

Prevention Of Adulteration Of Food, Drugs And Cosmetics (West Bengal Amendment) Act, 1973

Prevention Of Adulteration Of Food, Drugs And Cosmetics (West Bengal Amendment) Amending Act, 1974

Prisoners (West Bengal Amendment) Act, 1955

Prisons (West Bengal Amendment) Act, 1957

Private Fisheries Protection Act, 1889

Prohibition Of Smoking In Passenger Vehicles Act, 1953

Protection Of Muhammadan Pilgrims Act, 1896

Provincial Small Cause Courts (West Bengal Amendment) Act, 1972

Provincial Small Cause Courts (West Bengal Amendment) Act, 1978

Puri Lodging-House And The Puri Lodging-House (Extension) (Repealing) Act, 1964

Patna University (Amendment) Act, 1993

Patna University (Amendment) Act, 1995

Patna University (Amendment) Act, 2006

Patna University (Amendment) Act, 2007

Patna University (Amendment) Act, 2008

Porahat Estate Act, 1893

Prevention Of Defacement Of Property Act, 1987

Prevention Of Witch Practices Act, 1999

Prisoners (Bihar Amendment) Act, 1956

Prisoners (Bihar Amendment) Act, 2003

Prisons (Bihar Amendment) Act, 1956

Pandit Sundar Lal Sharma (Open) University Chhattisgarh Act, 2004

Pandit Sundarlal Sharma (Open) University Chhattisgarh (Amendment) Act, 2006

Police Control Of Carrying Explosives Regulations, 1980

Police Forces (Restriction Of Rights) Amended Rules, 1967

Police-Forces (Restriction Of Rights) Act, 1966

Police-Forces (Restriction Of Rights) Rules, 1966

Procedure And Conduct Of Business Regulations, 1958

Punjab Ancient And Historical Monuments And Archaeoogical Sites And Remains Act, 1964

Punjab Borstal Act, 1926

Punjab Cinemas (Regulation) Act, 1952

Punjab Copying Fees Act, 1936

Punjab Court Of Wards Act, 1903

Punjab Courts Act, 1918

Punjab Custom (Power To Contest) Act, 1920

Punjab Debtors Protection Act, 1936

Punjab Excise Act, 1914

Punjab Fisheries Act, 1914

Punjab Industrial Establishments (National And Festival Holidays And Casual And Sick Leave) Act, 1965

Punjab Land Revenue Act, 1887

Punjab Limitation (Custom) Act, 1920

Punjab Military Transport Act, 1916

Punjab Municipal Act, 1911

Punjab Pre-Emption Act, 1913

Punjab Relief Of Indebtedness Act, 1934

Punjab Security Of State Act, 1953

Punjab Suppression Of Indecent Advertisement Act, 1941

Punjab Tenants (Security Of Tenure) Act, 1950

Punjab Village And Small Towns Patrol Act, 1918

Punjab Wild Birds And Wild Animals Protection Act, 1933

Panch Mahals Mehwassi Tenure Abolition Act, 1949

Panchayat Services Senior Clerk And Aval Karkun Qualifying Examination Rules, 1976

Panchayats Services (Reservation And Posts For Women) Rules, 1997

Pandit Deendayal Petroleum University (Amendment) Act, 2012

Pandit Deendayal Petroleum University Act, 2007

Panoli Notified Area Consolidated Tax Rules, 1998

Panoli Notified Area Consolidated Tax Rules, 2003

Para Medical Assistant (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Parsi Public Trusts Registration Act, 1936

Passengers (Change Of Names) Rules, 1990

Peon (Panchayat Service) Recruitment Rules, 1998

Petrochemical Complex Notified Area Consolidated Tax Rules, 2003

Pharmacy (Gujarat Amendment) Act, 1970

Physiotherapist, Class-Iii, In The Employees State Insurance Scheme Recruitment Rules, 2005

Plumber (Class-Iv) (Panchayat Service) Recruitment Rules, 1999

Police Constable (Armed Branch) Class-Iii, In The Gujarat Subordinate Service, In The Police Department, Recruitment Rules, 1993

Police Constable (Un-Armed And Women Branch) Competitive Examination Rules, 2006

Police Constable (Woman Branch) Class-Hi, In The Gujarat Sub-Ordinate Service, In The Police Department, Recruitment Rules, 1993

Police Sub Inspector (Wireless) Recruitment Rules, 1991

Police Sub-Inspector (Motor Transport) Recruitment Rules, 1986

Police Sub-Inspector (Unarmed Branch) Recruitment Rules, 1997

Police Sub-Inspector (Unarmed Branch, Class-Iii) Recruitment Rules, 2003

Police Sub-Inspector (Unarmed Female Branch) Class-Hi Recruitment Rules, 1994

Police Wireless Inspector Recruitment Rules, 1982

Por-Ramangamdi Notified Area Consolidated Tax Rules, 2001

Por-Ramangamdi Notified Area Consolidated Tax Rules, 2003

Port Of Kandla Petroleum Rules, 1990

Presidency Small Cause Courts (Gujarat Amendment) Act, 1968

Presidency Small Cause Courts (Gujarat Amendment) Act, 2015

Press And Registration Of Books (Extension Of Bombay Amendments) Act, 1961

Prevention Of Blackmarketing And Maintenance Of Supplies Of Essential Commodities Act, 1980

Principal, Class-I (Government Arts, Science, Commerce And Law Colleges) Recruitment Rules, 2005

Prisoners (Bombay Extension And Amendment) Act, 1958

Prisons And Civil Jails (Bombay Extension, Unification And Amendment) Act, 1958

Probationary Section Officers (Legal) (Conditions Of Service Re-Lating To Training And Passing Of Pre-Service Examination) Rules, 1999

Probationary Section Officers (Legal) (Conditions Of Service Relating To Training And Passing Of Pre-Service Examination) Rules, 1999

Professor Recruitment Rules, 1999

Provincial Small Cause Courts (Gujarat Amendment) Act, 2015

Provincial Small Cause Courts (Suits Validation) Act, 1955

Public Amusement Performances (Certificate Of Suitability) Rules, 1975

Publication Assistant In Directorate Of Archaeology Recruitment Rules, 2000

Press And Registration Of Books And Newspapers Himachal Pradesh Amendment) Act, 1973

Punjab Brewery (Amendment) Commencement Rules, 2000

Punjab Excise (Himachal Pradesh Amendment) Act, 2001

Plyboard Industries (Acquisition Of Shares And Of The Industrial Undertakings) Act, 1987

Poisons Act, 1977

Police Act, 1983

Prevention Of Corruption (Amendment) Act, 2006

Prevention Of Corruption (Amendment) Act, 2007

Prevention Of Corruption Act, 2006

Prevention Of Cruelty To Animals Act, 1990

Prevention Of Ribbon Development Act, 2007

Prevention Of Rum Rasum Act, 1997

Public Gambling Act, 1977

Public Servants (Inquiries) Act, 1977

Payment Of Wages (Karnataka Amendment) Act, 1976

Payment Of Wages (Karnataka Amendment) Act, 1981

Ponnampet Notified Area Committee (Continuance And Validation) Act, 1961

Press And Registration Of Books (Karnataka Amendment) Act, 1972

Prevention Of Animal Sacrifices Act, 1959

Process Fee Rules Under The Karnataka Court Fees And Suits Valuation Act, 1958

Provincial Insolvency (Karnataka Extension And Amendment) Act, 1962

Public Accountants Default And The Pensions (Karnataka Extension And Amendment) Act, 1979

Public Liability Insurance Act, 1991

Public Liability Insurance Rules, 1991

Pariyaram Medical College And Hospital (Transfer For Administration) Act, 2001

Payment Of Rajabhogam To Thekkemadom Swamiyar Mathapram (Abolition) Act, 1980

Payment Of Salaries And Allowances (Amendment) Act, 1957

Payment Of Salaries And Allowances (Amendment) Act, 1958

Payment Of Salaries And Allowances (Amendment) Act, 1960

Payment Of Salaries And Allowances (Amendment) Act, 1968

Payment Of Salaries And Allowances (Amendment) Act, 1972

Payment Of Salaries And Allowances (Amendment) Act, 1973

Payment Of Salaries And Allowances (Amendment) Act, 1974

Payment Of Salaries And Allowances (Amendment) Act, 1977

Payment Of Salaries And Allowances (Amendment) Act, 1979

Payment Of Salaries And Allowances (Amendment) Act, 1980

Payment Of Salaries And Allowances (Amendment) Act, 1981

Payment Of Salaries And Allowances (Amendment) Act, 1982

Payment Of Salaries And Allowances (Amendment) Act, 1985

Payment Of Salaries And Allowances (Amendment) Act, 1997

Payment Of Salaries And Allowances (Amendment) Act, 2008

Payment Of Salaries And Allowances (Second Amendment) Act, 1979

Payment Of Salaries And Allowances Amendment) Act, 1987

Payment Of Salaries And Allowances Amendment) Act, 1989

Payment Of Wages (Kerala Amendment) Act, 1969

Plantations Labour (Kerala Amendment) Act, 1969

Pre-Degree Course (Abolition) Act, 1997

Payment Of Gratuity Madhya Pradesh Rules, 1973

Pre-Natal Diagnostic Techniques, 1994

Pandharpur Development Authority Act, 2009

Pandharpur Temples Act, 1973

Payment Of Bonus (Maharashtra Amendment) Act, 2010

Payment Of Wages And Minimum Wages (Maharashtra Amendment) Act, 2010

Peint Laws Act, 1894

Poona University Act, 1974

Prevention Of Food Adulteration (Maharashtra Amendment) Act, 2006

Prince Of Wales Museum Act, 1909

Prisons (Goa, Daman And Diu Amendment) Act, 1968

Protection Of Pilgrims Act, 1887

Pulgaon Cotton Mills Limited (Acquisition Of Shares) Act, 1982

Pune City Municipal Corporation Octroi Rules

Pune Municipal Corporation Octroi Standing Orders

Payment Of Wages (Orissa Amendment) Act, 1956

Payment Of Wages (Orissa Amendment) Act, 1960

Police (Orissa Amendment) Act, 1975

Police (Orissa Amendment) Act, 1976

Police (Orissa Amendment) Act, 1986

Prisons (Orissa Amendment) Act, 1956

Prisons (Orissa Amendment) Act, 1958

Provincial Small Cause Courts (Orissa Amendment) Act, 1997

Puri Shri Jagannath Temple (Administration) Act, 1952

Pakistan Arms Ordinance, 1965

Pakistan Criminal Law (West Pakistan Amendment) Ordinance, 1970

Pakistan Day Memorial Cess (Punjab) Act, 1964

Pakistan Environmental Protection Act, 1997

Pakistan Penal Code (West Pakistan Amendment) Act, 1963

Pakistan Rangers Ordinance, 1959

Pakistan Water And Power Development Authority Act, 1958

Pandit Bhagwat Dayal Sharma University Of Health Sciences Rohtak (Amendment) Act, 2009

Payment Of Wages (Haryana Amendment) Act, 1985

Penal Code (West Pakistan Amendment) Act, 1964

Pir Mehr Ali Shah Arid Agriculture University, Rawalpindi Act, 1995

Preconception And Pre-Natal Diagnostic Techniques (Prohibition Of Sex Selection) Haryana Validation Act, 2009

Prevention Of Corruption (West Pakistan Amendment) Ordinance, 1960

Prevention Of Corruption (West Pakistan Amendment) Ordinance, 1970

Prevention Of Corruption Act (West Pakistan Extension) Ordinance, 1958

Protection Of Breast-Feeding And Child Nutrition Ordinance, 2002

Provincial Assembly Of The Punjab Privileges Act, 1972

Provincial Employees Social Security Ordinance, 1965

Provincial Industrial Development (West Pakistan) (Amendment) Ordinance, 1965

Provincial Industrial Development Corporation (West Pakistan Amendment) Ordinance, 1964

Provincial Industrial Development Corporation (West Pakistan) (Amendment) Act, 1967

Provincial Industrial Development Corporation (West Pakistan) (West Pakistanamendment) Ordinance, 1963

Provincial Insolvency (West Pakistan Amendment) Ordinance, 1959

Provincial Motor Vehicles Ordinance, 1965

Public Gambling (Repeal) Act, 1985

Public Health (Emergency Provisions) Ordinance, 1944

Punjab (Multan) Timber Market Act, 1973

Punjab Abolition Of Ala Malkiyat And Talukdari Rights Act, 1952

Punjab Abolition Of Jagirs Act, 1952

Punjab Abolition Of Village Cess (Malba) Act, 1961

Punjab Acquisition Of Land (Housing) (Repeal) Act, 1985

Punjab Acquisition Of Property (Residence Of Government Officials) Ordinance, 1963

Punjab Acquisition Of Property (Wapda House) Ordinance, 1963

Punjab Acquisition Of Property (Wapda Office) (Second) Ordinance, 1963

Punjab Adhoc Public Accounts Committee (Composition And Functions) Ordinance, 2002

Punjab Administrative Vigilance Commission (Repeal) Ordinance, 1982

Punjab Advisors (Salary, Allowances And Privileges) Ordinance, 2002

Punjab Aerial Ropeways Act, 1926

Punjab Affiliated Colleges (Security Of Service) Amendment Act, 2014

Punjab Agricultural Development And Supplies Corporation Act, 1973

Punjab Agricultural Development Finance Corporation (Recovery Of Arrears) Act, 1958

Punjab Agricultural Income Tax Act, 1997

Punjab Agricultural Pests Ordinance, 1959

Punjab Agricultural Produce Markets (Amendment) Act, 2015

Punjab Agricultural Produce Markets (General) Rules, 1962

Punjab Agricultural Produce Markets (Haryana Amendment) Act, 2005

Punjab Agricultural Produce Markets Act, 1961

Punjab Agricultural Produce Markets Ordinance, 1978

Punjab Agricultural Research Board Act, 1997

Punjab Agriculturists Loans Act, 1958

Punjab Alienation Of Land Act, 1900

Punjab Ancient, Historical Monuments, Archaeological Sites And Cultural Heritage Maintenance Board (Amendment) Act, 2015

Punjab Animals Compound Feed And Feed Stuff Ordinance, 2002

Punjab Animals Slaughter Control Act, 1963

Punjab Anti-Corruption Establishment Ordinance, 1961

Punjab Apartment And Property Regulation Act, 1995

Punjab Apartment Ownership Act, 1995

Punjab Appropriation (No. 2) Act, 2012

Punjab Appropriation (No. 2) Act, 2015

Punjab Appropriation (No. 3) Act, 2015

Punjab Appropriation Act, 2015

Punjab Autonomous Bodies Immovable Property (Ejectment Of Unauthorized Occupants) Ordinance, 1965

Punjab Ayurvedic And Unani Practitioners (Haryana Amendment) Act, 2014

Punjab Bait-Ul-Mal Act, 1991

Punjab Bhudan Yagna Rules, 1959

Punjab Board Of Revenue Act, 1957

Punjab Board Of Technical Education Ordinance, 1962

Punjab Boards Of Intermediate And Secondary Education Act, 1976

Punjab Bus Stands And Traffic Control (Gujranwala) Ordinance 1963 (Xx Of 1963) (Repeal) Act, 2011

Punjab Bus Stands And Traffic Control (Lahore) Ordinance 1963 (Xix Of 1963) (Repeal) Act, 2011

Punjab Capital (Development And Regulation) Building Rules, 1952

Punjab Civil Courts Ordinance, 1962

Punjab Civil Servants Act, 1974

Punjab Civil Services (General And Common Conditions Of Service) Rules, 1994

Punjab Civil Services (Punishment And Appeal) Rules, 1970

Punjab Co-Operative Societies Act, 1961

Punjab Co-Operative Societies And Co-Operative Banks (Repayment Of Loans) Ordinance, 1966

Punjab Co-Operative Societies Rules, 1963

Punjab Colonization Of Government Land Act, 1912

Punjab Commercial Crops Cess Act, 1974

Punjab Compulsory Primary Education Act, 1994

Punjab Conferment Of Proprietary Rights On Non-Proprietors In Abadi Deh Act, 1995

Punjab Consolidation Of Holdings Ordinance, 1960

Punjab Consumer Protection Act, 2005

Punjab Control Of Goondas (Removal Of Doubts) Ordinance, 1972

Punjab Control Of Goondas Ordinance, 1959

Punjab Corporation Employees (Special Powers) Ordinance, 1978

Punjab Cotton Control (Validation Of Levy Of Fees) Ordinance, 1971

Punjab Cotton Control (Validation Of Transportation Fee) Act, 1974

Punjab Cotton Control Ordinance, 1966

Punjab Council Of The Arts Act, 1975

Punjab Court Fees (Abolition) Ordinance, 1983

Punjab Criminal Procedure (Election Offences) Amendment Act, 1936

Punjab Criminal Prosecution Service (Constitution, Functions And Powers) Act, 2006

Punjab Daanish Schools And Centres Of Excellence Authority Act, 2010

Punjab Departmental Inquiries (Powers) Act, 1958

Punjab Destitute And Neglected Children Act, 2004

Punjab Development Of Cities Act, 1976

Punjab Development Of Damaged Areas Act, 1951

Punjab Development Of Damaged Areas Act, 1952

Punjab District (Reconstitution) Ordinance, 1960

Punjab District Planning Committees Act, 2005

Punjab Duty On Excessive Wastage Of Spirits In Distilleries (Validation) Ordinance, 1969

Punjab Economic Research Institute Ordinance, 1980

Punjab Education Foundation Act, 2004

Punjab Electricity (Emergency Powers) (Control Of Supply) Act, 1949

Punjab Electricity (Emergency Powers) Act, 1941

Punjab Electricity Act, 1939

Punjab Emergency Service Act, 2006

Punjab Employees Efficiency, Discipline And Accountability Act, 2006

Punjab Employees Special Allowance (Payment) Act, 1988

Punjab Entertainments Duty Act, 1955

Punjab Entertainments Duty Act, 1958

Punjab Entertainments Duty Rules, 1956

Punjab Essential Articles (Control) Act, 1973

Punjab Essential Services (Maintenance) Act, 1958

Punjab Ex-Servicemen Corporation (Amendment) Act, 2012

Punjab Examination Commission Act, 2010

Punjab Excise (Delhi Amendment) Act, 1979

Punjab Excise (Himachal Pradesh Amendment) Act, 2011

Punjab Exhibition Of Films On Television Screen Through Video Cassette Players (Regulation) Rules, 1989

Punjab Fair Price Shops (Factories) Ordinance, 1971

Punjab Finance Act, 1963

Punjab Finance Act, 1964

Punjab Finance Act, 1965

Punjab Finance Act, 1966

Punjab Finance Act, 1967

Punjab Finance Act, 1968

Punjab Finance Act, 1972

Punjab Finance Act, 1973

Punjab Finance Act, 1974

Punjab Finance Act, 1975

Punjab Finance Act, 1977

Punjab Finance Act, 1985

Punjab Finance Act, 1986

Punjab Finance Act, 1987

Punjab Finance Act, 1990

Punjab Finance Act, 1992

Punjab Finance Act, 1994

Punjab Finance Act, 1995

Punjab Finance Act, 1996

Punjab Finance Act, 1997

Punjab Finance Act, 1998

Punjab Finance Act, 1999

Punjab Finance Act, 2003

Punjab Finance Act, 2004

Punjab Finance Act, 2005

Punjab Finance Act, 2006

Punjab Finance Act, 2007

Punjab Finance Act, 2008

Punjab Finance Act, 2009

Punjab Finance Act, 2010

Punjab Finance Act, 2011

Punjab Finance Ordinance, 1969

Punjab Finance Ordinance, 1970

Punjab Finance Ordinance, 1971

Punjab Finance Ordinance, 1978

Punjab Finance Ordinance, 1980

Punjab Finance Ordinance, 1981

Punjab Finance Ordinance, 2000

Punjab Finance Ordinance, 2001

Punjab Finance Ordinance, 2002

Punjab Firewood And Charcoal (Restriction) Act, 1964

Punjab Fisheries Ordinance, 1961

Punjab Flood Relief Cess Act, 1973

Punjab Food Authority Act, 2011

Punjab Foodstuffs (Control) Act, 1958

Punjab Forensic Science Agency Act, 2007

Punjab Forest (Sale Of Timber) Act, 1913

Punjab General Clauses Act, 1898

Punjab General Clauses Act, 1956

Punjab General Provident Investment Fund Act, 2009

Punjab General Sales Tax Act, 1948

Punjab Goats (Restriction) Ordinance, 1959

Punjab Good Conduct Prisoners (Temporary Release) Act, 1962

Punjab Government Dues Recovery Ordinance, 1962

Punjab Government Educational And Training Institutions Ordinance, 1960

Punjab Government Employees Welfare Fund Ordinance, 1969

Punjab Government Lands (Resumption Of Grants And Extinguishment Of Rights) Act, 1950

Punjab Government Lands And Buildings (Recovery Of Possession) Ordinance, 1966

Punjab Government Servants Benevolent Fund Ordinance, 1960

Punjab Government Servants Housing Foundation Act, 2004

Punjab Gram Panchayat (Common Purposes Land) Eviction And Rent Recovery Act, 1976

Punjab Gram Panchayat Rules, 1952

Punjab Graveyards (Preservation And Maintenance) Act, 1958

Punjab Health Foundation Act, 1992

Punjab Healthcare Commission Act, 2010

Punjab Heritage Foundation Act, 2005

Punjab Highways Authority Act, 1989

Punjab Highways Ordinance, 1959

Punjab Hindu Womens Rights To Agricultural Land Ordinance, 1959

Punjab Historical Mosques And Shrines Fund Cess Ordinance, 1960

Punjab Holy Quran (Printing And Recording) Act, 2011

Punjab Homeopathic Practitioners Act, 1965

Punjab Horse-Race Betting Tax Act, 1958

Punjab Housing And Town-Planning Agency Ordinance, 2002

Punjab Industrial Development Board Act, 1973

Punjab Industrial Establishment (National And Festival Holidays And Casual And Sick Leave) Act, 1965

Punjab Industrial Facilitation Rules, 2008

Punjab Industrial Housing Act, 1956

Punjab Industrial Relations Act, 2010

Punjab Industries (Control On Establishment And Enlargement) Ordinance, 1963

Punjab Information Technology Board Ordinance, 1999

Punjab Institute Of Language, Art And Culture Act, 2004

Punjab Institute Of Textile Technology Cess Act, 1962

Punjab Irrigation And Drainage Authority Act, 1997

Punjab Jagirs Act, 1941

Punjab Jinnah Abadis For Non-Proprietors In Rural Areas Act, 1986

Punjab Journalists Housing Foundation Act, 2004

Punjab Judicial Academy Act, 2007

Punjab Juvenile Smoking Act, 1918

Punjab Juvenile Smoking Ordinance, 1959

Punjab Katchi Abadis Act, 1992

Punjab Kinnaird College For Women, Lahore Ordinance, 2002

Punjab Labour Welfare Fund Act, 1965

Punjab Land Dispositions (Saving Of Shamilat) Ordinance, 1959

Punjab Land Improvement Scheme Act, 1963

Punjab Land Preservation (Extension To Dera Ghazi Khan Excluded Area) Regulation, 1959

Punjab Land Preservation Act, 1900

Punjab Land Reforms Act, 1972

Punjab Land Reforms Rules, 1973

Punjab Land Revenue (Abolition) Act, 1998

Punjab Land Revenue Act, 1967

Punjab Land Revenue Amendment Rules, 2008

Punjab Land Utilization Authority Ordinance, 1981

Punjab Lands Improvement Tax Act, 1975

Punjab Laws (Application) Act, 1966

Punjab Liquor Licence (Chandigarh Iiird Amendment) Rules, 2009

Punjab Livestock Associations And Livestock Associations Union (Registration And Control) Ordinance, 1979

Punjab Livestock, Dairy And Poultry Development Board Act, 1974

Punjab Local Councils High Schools (Taking Over) Ordinance, 1970

Punjab Local Government Institutions (Dissolution) (Extension Of Limitation) Ordinance, 1971

Punjab Local Government Ordinance, 2001

Punjab Local Option (Repeal) Ordinance, 1985

Punjab Lokpal Act, 1996

Punjab Maintenance Of Public Order Ordinance, 1960

Punjab Marriage Functions (Prohibition Of Ostentatious Displays And Wasteful Expenses) (Repeal) Act, 2006

Punjab Maternity Benefit Ordinance, 1958

Punjab Medical And Health Institutions Act, 2003

Punjab Milk Boards Ordinance, 1963

Punjab Mineral Development Corporation Act, 1975

Punjab Minerals (Cancellation Of Sand Leases In Restricted Areas) Ordinance, 1984

Punjab Ministers (Salaries, Allowances And Privileges) Act, 1975

Punjab Minor Canals Act, 1905

Punjab Minor Mineral (Cancellation Of Leases) Act, 1977

Punjab Minor Mineral Concession Rules, 1964

Punjab Motor Vehicles Taxation Act, 1924

Punjab Motor Vehicles Taxation Act, 1958

Punjab Municipal (Amendment) Act, 2012

Punjab Municipal (General) Rules, 1979

Punjab Municipal (Haryana Octroi Surcharge Validation) Act, 1969

Punjab Municipal (Second Amendment) Act, 2014

Punjab Municipal Corporation (Amendment) Act, 2012

Punjab Municipal Corporation (Second Amendment) Act, 2014

Punjab Municipal Corporation Act, 1976

Punjab Municipal Corporation Law (Extension To Chandigarh) Act, 1994

Punjab Municipal Corporation Law (Extension To Chandigarh) Amendment Act, 2000

Punjab Municipal Fund (Amendment) Act, 2012

Punjab Municipal General Rules, 1979

Punjab Murderous Outrages Act, 1867

Punjab Muslim Personal Law (Shariat) Application (Removal Of Difficulties) Act, 1975

Punjab Muslim Personal Law (Shariat) Application (Removal Of Doubts) Ordinance, 1972

Punjab National Calamities (Prevention And Relief) Act, 1958

Punjab New Capital (Periphery) Contr0l (Haryana Amendment) Act, 2014

Punjab New Capital (Periphery) Control (Haryana Amendment) Act, 2012

Punjab New Capital (Periphery) Control Act, 1952

Punjab New Mandi Townships (Development And Regulation) Act, 1960

Punjab Nurses Registration Act, 1932

Punjab Occupancy Tenants (Vesting Of Proprietary Rights) Act, 1952

Punjab Offie Of The Ombudsman Act, 1997

Punjab Package Deal Properties (Disposal) Act, 1976

Punjab Package Deal Properties (Disposal) Rules, 1976

Punjab Panchayati Raj Act, 1994

Punjab Parliamentary Secretaries (Salary, Allowances And Privileges) Ordinance, 2002

Punjab Passengers And Goods Taxation Act, 1952

Punjab Passengers And Goods Taxation Rules, 1952

Punjab Pension Fund Act, 2007

Punjab Plantation And Maintenance Of Trees Act, 1974

Punjab Police Service Rules, 1959

Punjab Power Development Board Act, 2011

Punjab Pre-Emption (Removal Of Doubts) Ordinance, 1972

Punjab Pre-Emption Act, 1991

Punjab Prevention Of Gambling Ordinance, 1978

Punjab Private Colleges (Management And Control) Ordinance, 1970

Punjab Private Educational Institutions (Promotion And Regulation) Ordinance, 1984

Punjab Private Health Sciences Educational Institutions (Regulation Of Admission, Fixation Of Fee And Making Of Reservation) Act, 2006

Punjab Private Security Companies (Regulation And Control) Ordinance, 2002

Punjab Privatization Board Act, 2010

Punjab Privy Purses (Charged Expenditure) Ordinance, 1969

Punjab Procurement Regulatory Authority Act, 2009

Punjab Professions, Trades, Callings And Employments Taxation (Himachal Pradesh Repealing) Act, 1968

Punjab Prohibition Of Cow Slaughter Act, 1955

Punjab Prohibition Of Expressing Matters On Walls Act, 1995

Punjab Prohibition Of Kite Flying Ordinance, 2001

Punjab Prohibition Of Private Money Lending Act, 2007

Punjab Prohibition Of Smoking In Cinema Houses Ordinance, 1960

Punjab Prohibition On Manufacture, Sale, Use And Import Of Polythene Bags (Black Or Any Other Polythene Bag Below Fifteen Micron Thickness) Ordinance, 2002

Punjab Protection And Restoration Of Tenancy Rights Act, 1950

Punjab Provincial Assembly (Salaries, Allowances And Privileges Of Members) Act, 1974

Punjab Provincial Assembly Deputy Speaker (Salary, Allowances And Privileges) Act, 1975

Punjab Provincial Assembly Speaker (Salary, Allowances And Privileges) Act, 1975

Punjab Public Defender Service Act, 2007

Punjab Public Premises And Land (Eviction And Rent Recovery) Act, 1973

Punjab Public Service Commission Examination Reforms Act, 1977

Punjab Public Service Commission Ordinance, 1978

Punjab Public-Private Partnership For Infrastructure Act, 2010

Punjab Qaumi Razakars Ordinance, 1965

Punjab Re-Organisation Act, 1966

Punjab Real Estate Agents And Motor Vehicles Dealers (Regulation Of Business) Ordinance, 1980

Punjab Reclamation Of Land Act, 1959

Punjab Recovery Of Cost (Copies Of Essential Revenue Records) Ordinance, 1963

Punjab Redemption And Restitution Of Mortgaged Lands Act, 1964

Punjab Regional And Town Planning And Development (Amendment) Act, 2015

Punjab Regional And Town Planning And Development (General) Rules, 1995

Punjab Regional And Town Planning And Development Act, 1995

Punjab Registration Of Money-Lenders Act, 1938

Punjab Regulation And Control Of Loudspeakers And Sound Amplifiers Ordinance, 1965

Punjab Relief Of Indebtedness Ordinance, 1960

Punjab Religious Premises And Land (Eviction And Rent Recovery) Act, 1997

Punjab Rented Premises Act, 2009

Punjab Requisitioned Land (Continuance) Act, 1958

Punjab Requisitioning And Acquisition Of Immovable Property Rules, 1954

Punjab Requisitioning Of Immovable Property (Temporary Powers) Act, 1956

Punjab Requisitioning Of Motor Vehicles (Temporary Powers) Ordinance, 1970

Punjab Restitution Of Mortgaged Lands Act, 1938

Punjab Resumption Of Jagirs Act, 1957

Punjab Rice (Restrictions On Cultivation) Ordinance, 1959

Punjab Right To Information Rules, 2005

Punjab Right To Service Act, 2011

Punjab Riverain Boundaries Act, 1899

Punjab Road Transport Board Removal Of Undesirable Employees Ordinance, 1965

Punjab Sales Tax Ordinance, 2000

Punjab Scheduled Castes And Backward Classes (Reservation In Services) Act, 2006

Punjab Scheduled Roads And Controlled Areas Restriction Of Unregulated Development (Haryana Amendment) Act, 2009

Punjab Scheduled Roads And Controlled Areas Restriction Of Unregulated Development (Haryana Amendment) Act, 2012

Punjab Scheduled Roads And Controlled Areas Restriction Of Unregulated Development (Haryana Amendment) Act, 2014

Punjab Scheduled Roads And Controlled Areas Restriction Of Unregulated Development Act, 1963

Punjab School Teachers Extension In Service Act, 2015

Punjab Secretariat Allowance (Withdrawal) Act, 1997

Punjab Security Of Land Tenures (Amendment) Act, 1997

Punjab Security Of Land Tenures Act, 1953

Punjab Security Of Land Tenures Rules, 1956

Punjab Seed Corporation Act, 1976

Punjab Seeds And Fruit Plants Ordinance, 1965

Punjab Service Tribunals Act, 1974

Punjab Shops And Commercial Establishments Act, 1958

Punjab Shops And Establishments (Security) Act, 1999

Punjab Silkworms (Regulation And Control) Ordinance, 1972

Punjab Small Industries Corporation Act, 1973

Punjab Social Services Board Ordinance, 1970

Punjab Soil Reclamation Act, 1952

Punjab Special Assistants (Salary, Allowances And Privileges) Ordinance, 2002

Punjab Special Economic Zones Act, 2009

Punjab Special Powers (Press) Act, 1956

Punjab Special Premises (Preservation), Ordinance, 1985

Punjab Stamp (Dealing Of Under-Valued Instruments) (First Amendment) Rules, 2009

Punjab Stamp (Dealing Of Under-Valued Instruments) (Second Amendment) Rules, 2009

Punjab Stamp Rules, 1934

Punjab State Aid To Industries Act, 1935

Punjab State Board Of Technical Education And Industrial Training (Amendment) Act, 2015

Punjab State Commission For Women Act, 2001

Punjab State Election Commission Act, 1994

Punjab State Legislature (Prevention Of Disqualification) Act, 1952

Punjab State Tubewell Act, 1954

Punjab Subordinate Judiciary Service Tribunal Act, 1991

Punjab Sugarcane (Regulation Of Purchase And Supply) Act, 1953

Punjab Suppression Of Prostitution Ordinance, 1961

Punjab Survey And Rectangulation Of Lands Ordinance, 1959

Punjab Suspension Of Local Councils Ordinance, 1999

Punjab Taunsa Barrage Betterment Tax Ordinance, 1971

Punjab Tax On Lotteries Act, 2005

Punjab Tax On Luxuries Act, 2009

Punjab Technical Education And Vocational Training Authority Act, 2010

Punjab Tenancy (Validation And Extension Of Period For Payment Of Compensation) Ordinance, 1969

Punjab Tenancy Act, 1887

Punjab Tendoo Leaves (Prohibition On Possession And Use In The Border-Belt) Act, 1974

Punjab Text-Book Board Ordinance, 1962

Punjab Thal (Increase In Value) Ordinance, 1978

Punjab Timber Market (Lahore) Ordinance, 1963

Punjab Tobacco Vend Act, 1958

Punjab Tolls On Roads And Bridges Ordinance, 1962

Punjab Town Improvement Act, 1922

Punjab Transfusion Of Safe Blood Ordinance, 1999

Punjab Tribunals Of Inquiry Ordinance, 1969

Punjab Undesirable Companies Ordinance, 1959

Punjab Undesirable Cooperative Societies (Dissolution) Act, 1993

Punjab Universities And Boards Of Intermediate And Secondary Education Malpractices Act, 1950

Punjab Universities Removal Of Undesirable Government Servants Ordinance, 1962

Punjab University Act, 1947

Punjab Urban Immovable Property (Validation Of Tax) Act, 1976

Punjab Urban Immovable Property Tax (Validation Of Lists) Act, 1943

Punjab Urban Immovable Property Tax Act, 1958

Punjab Usurious Loans Ordinance, 1959

Punjab Vaccination Ordinance, 1958

Punjab Vagrancy Ordinance, 1958

Punjab Value Added Tax (Amendment) Act, 2008

Punjab Value Added Tax (Amendment) Act, 2012

Punjab Value Added Tax (Amendment) Ordinance, 2010

Punjab Value Added Tax (Fourth Amendment) Act, 2007

Punjab Value Added Tax (Third Amendment) Rules, 2009

Punjab Value Added Tax Act, 2005

Punjab Value Added Tax Rules, 2005

Punjab Vegetable Market (Lahore) Ordinance, 1963

Punjab Village Common Lands (Regulation) Act, 1961

Punjab Village Common Lands (Regulation) Rules, 1964

Punjab Vocational Training Council Act, 1998

Punjab Waqf Properties Ordinance, 1979

Punjab Weights And Measures (International System) Enforcement Act, 1975

Punjab Weights And Measures Ordinance, 1965

Punjab Wildlife (Protection, Preservation, Conservation And Management) Act, 1974

Punjabi University Act, 1961

Pacific Medical University, Udaipur Act, 2014

Public Wakfs (Extension Of Limitation) (Rajasthan Amendment) Act, 1978

Payment Of Wages (Madras Amendment) Act, 1957

Periyar Irrigation Tanks (Preservation) Act, 1934

Police (Madras Amendment) Act, 1948

Police (Madras Amendment) Act, 1955

Presidency Small Cause Courts (Madras Amendment) Act, 1927

Presidency Small Cause Courts (Madras Amendment) Act, 1955

Presidency Small Cause Courts (Madras Amendment) Act, 1956

Presidency-Towns Insolvency (Madras Amendment) Act, 1943

Prevention Of Insults To National Honour Act, 1957

Prince Of Arcot Endowments Act, 1922

Prisoners (Madras Amendment) Act, 1949

Prisoners (Madras Amendment) Act, 1958

Prisons (Madras Amendment No. Ii) Act, 1947

Prisons (Madras Amendment) Act, 1940

Prisons (Madras Amendment) Act, 1947

Prisons And Indian Lunacy (Madras Amendment) Act, 1938

Provincial Insolvency (Madras Amendment) Act, 1953

Provincial Small Cause Courts (Madras Amendment) Act, 1949

Pudukkottai (Settlement Of Inams) Act, 1955

Prevention Of Black Marketing And Maintenance Of Supplies Of Essential Commodities Act, 1980

Prisons (Uttar Pradesh Amendment) Act, 2002

Pandit Bhagwat Dayal Sharma Post-Graduate Institute Of Medical Sciences, Rohtak (Conditions Of Service Of Teachers) Act, 1986

Punjab Panchayat Samitis (Haryana Validation) Act, 1974

Punjab Professions, Trades, Callings And Employments Taxation (Haryana Repealing) Act, 1977