Railway Protection Act, 1886

Rangaraya Medical College (Taking Over Of Management) Act, 1977

Registration (Andhra Pradesh Amendment) Act, 1999

Registration (Andhra Pradesh Second Amendment) Act, 1999

Registration (Andhra Pradesh) Amendment Act, 1974

Registration Of Political Parties And Allotment Of Symbols Order, 2001

Regulations For Allotment On Lease Cum Sale Of Tenements And Premises Constructed By The Erstwhile City Improvement Board

Removal Of Civil Disabilities Act, 1938

Reservation Of Lands For Resumption For Personal Cultivation Rules, 1957

Revised Rules For Admission Into Post Graduate Medical Courses (AyurvedaUnaniHomoeopathy) In The Medical Colleges In The State Of Andhra Pradesh

Rules For Admission To Post Graduate Courses In The Medical Colleges In The State Of Andhra Pradesh

Rules For Constitution And Appointment Of Joint Committee Of Gram Panchayat And Mandal Parishad Powers And Procedure Rules

Rules For Maintenance Of Registers And Accounts By Mandal Parishads And Zilla Parishads

Rules For Regulating Traffic In Streets By Surface Markings, 1971

Rules For Remission Suspension Of Land Revenue In Andhra Area

Rules For The Conduct Of Business At A Meeting Of Mandal Parishad, Zilla Parishad Or A Standing Committee Of A Zilla Parishad

Rules For The Election Of Members Of The Executive Committee Under Sub Section (1) Of Section 11 Of The Andhra Pradesh Medical Practitioners Registration Act, 1968

Rules For The Publication Of Resolution And Notification For Levy Of Taxes In Mandal Parishad And Zilla Parishads

Rules Made By The High Court Under The Andhra Pradesh Civil Courts Act, 1972

Rules Regarding Grant Of Pattadari Rights In Non Khalsa Village

Rules Relating Proceedings Of Gram Panchayats And Their Committees Orders Issued

Rules Relating To Admission Of Students In To B.Ed. Course In UniversityGovernmentPrivate Aided And Unaided Non-Minority Colleges Of Education In The State

Rules Relating To Audit, Surcharge, Disallowance And Appeals Under The Andhra Pradesh Panchayat Raj Act, 1994

Rules Relating To Delegation Of Functions Of Executive Officers

Rules Relating To Form And Content Of Licences - Notices And Permissions Etc., In The Gram Panchayats Under Andhra Pradesh Panchayat Raj Act, 1994

Rules Relating To Powers Of Entry And Inspection

Rules Relating To Public Halting Places, Cart-Stands Etc., In The Gram Panchayat Areas

Rules Relating To The Manner Of Publication Of Notification Levying New Taxes And Enhancement Of Existing Taxes By The Municipal Councils

Rules Under Andhra Pradesh (Andhra Area) Estates Land (Reduction Of Rent) Rules, 1947

Rules Under Andhra Pradesh Pests And Diseases Act, 1919

Rules Under Andhra Pradesh(Andhra Area) Estates Land (Reduction Of Rent) Act, 1947

Rules Under Chapter 2 Of The Andhra Pradesh Education Act, 1982

Rules Under Chapter Ii Of The Andhra Pradesh Education Act, 1982

Rules Under The Agency Tracts Interest And Land Transfer Act, 1917

Rules Under Town-Planning Act, 1920

Registration (Assam Amendment) Act, 2009

Rice Milling Industry (Regulation And Licensing) Rules, 1959

Rice-Milling Industry (Regulation) Act, 1958

Rules For Procedure For The Sale Of Pounds And Markets By Municipal Boards And Town Committees In Assam, 1958

Rules For The Election Of Commissioners Of Municipal Boards Under Assam Municipal Act, 1956

R.G. Kar Medical College And Hospital Act, 1958

Rabindra Bharati (Temporary Supersession) Act, 1975

Rabindra Bharati Act, 1981

Rabindra Cultural Institutions (Taking Over Of Management) Act, 1980

Rabindra Mukta Vidyalaya Act, 2001

Ramrikdas Haralalka Hospital Acquisition Act, 1982

Raw Jute (Central Jute Board And Miscellaneous Provisions) Repealing Act, 1952

Rehabilitation Of Displaced Persons And Eviction Of Persons In Unauthorised Occupation Of Land (Continuance Of Provisions) Act, 1964

Ranchi District Aboriginal Raiyats Agricultural Land Restoration Act, 1947

Ranchi District Tana Bhagat Raiyats Agricultural Lands Restoration Act, 1947

Regulation Farmed By The Board Of Ayurvedic And Unani Systems Of Medicine, Delhi

Regulations For Licensing And Controlling Places Of Amusement (Other Than Cinemas) And Performances For Public Amusement, 1980

Rules For The Carrying In Streets And Public Places Of Gun Powder And Other Explosive Substances Under Section 3 Of Delhi Control Of Carrying Explosives Regulations, 1980

Rules Of Procedure And Conduct Of Business In The Metropolitan Council Of Delhi

Radio Operator (Head Constable Grade-I) Recruitment Rules, 1992

Radio Operator (Head Constable Grade-I) Recruitment Rules, 1992

Railway (Disposal Of Goods Not Removed From Notified Railway Stations) Rules, 1990

Railway (Notices Of And Inquires Into Accidents) Rules, 1998

Railway Accident (Compensation) Rules, 1990

Railway Accidents (Compensation) Rules, 1989

Railway Accidents Untoward Incidents (Compensation) Rules, 1990

Railway Passengers (Cancellation Of Ticket And Refund Of Fare) Rules, 1998

Railway Passengers (Cancellation Of Tickets And Refund Of Fares) Rules, 1990

Railway Passengers (Manner Of Investigation Of Untoward Incidents) Rules, 2003

Railway Rates Tribunal (Procedure) Regulations, 1990

Railway Rates Tribunal (Salaries And Allowances And Conditions Of Service Of Chairman And Members) Rules, 1995

Railways (Disposal Of Goods Not Removed From Notified Railway Stations) Rules, 1975

Railways (Extent Of Monetary Liability And Prescription Of Percentage Charge) Rules, 1990

Railways (Manner Of Delivery Of Consignments And Sale Proceeds In The Absence Of Railway Receipt) Rules, 1990

Railways (Prescription Of Infectious And Contagious Diseases For Animals) Rules, 1990

Railways (Prescription Of Offensive Goods) Rules, 1990

Railways (Punitive Charges For Overloading Of Wagon) Rules, 1990

Railways (Punitive Charges For Overloading Of Wagon) Rules, 2004

Railways (Punitive Charges For Overloading Of Wagon) Rules, 2005

Railways Passangers Cancellation Of Tickets And Refunded Of Rairs) Rules, 1986

Record-Keeper, In The Gujarat State Wakf Board, Recruitment Regulations, 2000

Recovery Of Debts Due To Banks And Financial Institutions Act, 1993

Recruitment Rules For The Post Of Driver (Class-Iii) (In The Gujarat Water Supply And Sewerage Board), 1997

Research Assistant (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Research Officer, Class-Ii, In The Gujarat Statistical Service Recruitment Rules, 2004

Rules For Provident Fund Of The Gujarat Medical Council

Rules For Regulating Cultivation Of Hemp And Manufacture Of Ganja And For Deposit Of Hemp Drugs In The Bonded Warehouses

Rules For Regulating The Import, Export And Transport Of Hemp And Any Intoxicating Drugs

Rules Made By The Central Government Under Sec. 49A Of The Advocates Act, 1961 Re; Right Of Practising Advocates To Take Up Law Teaching

Rules Relating To The Grant Of Letters Of Administration To Consular Officers Under Sec. 56 Of The Act

Registration (Amendment And Validation Of Transfers Of Property) Act, 1955

Religious Endowments Act, 1977

Residents Of The State Of Jammu And Kashmir (Relaxation Of Upper Age Limit For Recruitment To Central Civil Services And Posts) Amendment Rules, 2007

Residents Of The State Of Jammu And Kashmir (Relaxation Of Upper Age Limit For Recruitment To Central Civil Services Posts) Amendment Rules, 2009

Right To Information Act, 2009

Rajendra Institute Of Medical Sciences (Amendment) Act, 2006

Ranchi District Aboriginal Raiyats Agricultural Lands Restoration Act, 1947

Railway Lands (Employment Of Foreign Forces) Act, 1941

Rajiv Gandhi University Of Health Sciences (Amendment) Act, 2007

Rajiv Gandhi University Of Health Sciences Act, 1994

Recycled Plastics Manufacture And Usage Rules, 1999

Registration (Karnataka Amendment) Act, 1975

Registration (Karnataka Amendment) Act, 1976

Registration (Karnataka Amendment) Act, 1980

Registration (Karnataka Amendment) Act, 1984

Registration (Karnataka Amendment) Act, 1987

Registration (Karnataka Amendment) Act, 2000

Registration (Karnataka Amendment) Act, 2001

Registration (Karnataka Amendment) Act, 2002

Registration (Karnataka Second Amendment) Act, 1976

Renuka Yellamma Devasthana (Administration) Act, 1974

Renuka Yellamma Devasthana (Administration) Rules, 1975

Retroceded Area (Application Of Laws) Act, 1948

Retrocession (Miscellaneous Provisions) Act, 1947

Retrocession (Transitional Provisions) Act, 1947

Robertsonpet Municipality (Formation And Miscellaneous Provisions) Act, 1964

Roerich And Devikarani Roerich Estate (Acquisition And Transfer) (Amendment) Act, 2001

Roerich And Devikarani Roerich Estate (Acquistion And Transfer) Act, 1996

Rules For The Manufacture, Use, Import, Export And Storage Of Hazardous Micro OrganismsGenetically Engineered Organisms Or Cells

Rules Governing Probate And Succession Matters, 1966

Rules In Regard To Proceedings Under The Indian Divorce Act, 1869

Rules Prescribing The Procedure To Be Followed By Tribunals And By District Courts In The Conduct Of Inquiries Referred Under Section 10 Of The Indian Bar Councils Act, 1926

Rules To Regulate The Proceedings For Contempt Of Subordinate Courts And Of The High Court Under The Contempt Of Courts Act, 1952

Rules Under Arbitration Act, 1940

Rules Under The Mysore Religious And Charitable Institutions Regulation

Rules Under The Weights And Measures Act, 1902

Registration (Kerala Amendment) Act, 1998

Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

Rajmata Vijaya Raje Scindia Krishi Vishwavidyalaya (Sanshodhan) Adhiniyam, 2009

Rajmata Vijaya Raje Scindia Krishi Vishwavidyalaya (Sanshodhan) Adhiniyam, 2011

Rashtriya Vidhi Sansthan Vishwavidyalya Adhiniyam, 1997

Registration (Madhya Pradesh Amendment) Act, 2009

Registration (Madhya Pradesh Amendment) Act, 2014

Railway Protection Force (Amendment) Act, 2003

Rajiv Gandhi Science And Technology Commission Act, 2004

Registration (Goa, Daman And Diu Amendment) Act, 1985

Regularisation Of Unauthorised Developments In The City Of Ulhasnagar Act, 2006

Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement (Goa Amendment) Act, 2015

Rules For The Marking Of Free-Board (Load-Line) For Ferry Boats

Rules For The Reservation Of Land To Ex-Proprietors Recorded As Bir Chhota Ghas, Etc. Vesting In The State Under The Act, 1950

Rules Regarding Assessment Of Compensation, 1950

Rules Regarding Clearance Of Forest Land, 1950

Rules Regarding Determination Of Debts, 1950

Rules Regarding Partition Of Home-Farm, 1950

Rules Regarding Payment Of Compensation, 1950

Rules Regarding Procedure To Be Followed By The Mines Tribunal, 1950

Rules Regarding Purchase Of Rights In Trees, 1950

Rules Regarding Rehabilitation Grant, 1950

Ravenshaw University Act, 2005

Registration (Orissa Amendment) Act, 1975

Registration (Orissa Amendment) Act, 1989

Registration (Orissa Amendment) Act, 1991

Registration (Orissa Amendment) Act, 2001

Revenue Recovery (Orissa Amendment) Act, 1981

Race Courses Licensing (Repeal) Ordinance, 1985

Railways (Transport Of Goods) (West Pakistan Amendment) Act, 1963

Railways (Transport Of Goods) (West Pakistan Amendment) Ordinance, 1965

Railways (Transport Of Goods) (West Pakistan Amendment) Ordinance, 1967

Railways (Transport Of Goods) (West Pakistan Amendment) Ordinance, 1970

Railways (West Pakistan Amendment) Act, 1964

Redemption Of Mortgages (Punjab) Act, 1913

Registration (Punjab Amendment) Act, 1941

Registration (West Pakistan Amendment) Act, 1967

Repealing (Punjab Loans Limitation) Act, 1923

Restriction Of Habitual Offenders (Punjab) Act, 1918

Road Transport Workers Ordinance, 1961

Raffles University Neemrana (Alwar) Act, 2011

Rajasthan Advocates Welfare Fund (Amendment) Act, 2012

Rajasthan Agricultural Produce Markets (Amendment) Bill, 2011

Rajasthan Agricultural Produce Markets (Second Amendment) Act, 2011

Rajasthan Air (Prevention And Control Of Pollution) Rules, 1983

Rajasthan And Madhya Pradesh (Transfer Of Territories) Act, 1959

Rajasthan Animal Diseases Act, 1959

Rajasthan Appropriation (No 4) Act, 2015

Rajasthan Appropriation (No.1) Act, 2015

Rajasthan Boiler Attendants Rules 1954

Rajasthan Canal (Substitution Of Name) Act, 1985

Rajasthan Cinemas (Regulation) Act, 1952

Rajasthan Civil Courts (Amendment) Act, 2015

Rajasthan Civil Services (Classification, Control And Appeal) Rules, 1958

Rajasthan Civil Services (Commutation Of Pension) (Amendment) Rules, 2008

Rajasthan Civil Services (Commutation Of Pension) Rules, 1996

Rajasthan Civil Services (Conduct) Rules, 1971

Rajasthan Civil Services (Medical Attendance) (Amendment) Rules, 2008

Rajasthan Civil Services (Medical Attendance) (Amendment) Rules, 2010

Rajasthan Civil Services (Pension) (Amendment) Rules, 2008

Rajasthan Civil Services (Pension) (Amendment) Rules, 2010

Rajasthan Civil Services (Pension) Rules, 1996

Rajasthan Civil Services (Revised Pay) (First Amendment) Rules, 2008

Rajasthan Civil Services (Revised Pay) (Second Amendment) Rules, 2010

Rajasthan Civil Services (Service Matters Appellate Tribunals) Act, 1976

Rajasthan Co-Operative Land Mortgage Banks Act, 1956

Rajasthan Co-Operative Societies Act, 1965

Rajasthan Colonisation (Allotment And Sale Of Government Land In The Indira Gandhi Canal Colony Area) (Amendment) Rules, 2008

Rajasthan Colonisation (Allotment And Sale Of Government Land In The Indira Gandhi Canal Colony Area) (Fifth Amendment) Rules, 2007

Rajasthan Colonisation (Allotment And Sale Of Government Land In The Indira Gandhi Canal Colony Area) (Sixth Amendment) Rules, 2007

Rajasthan Colonisation (Gang Canal Lands Permanent Allotment And Sale) (Amendment) Rules, 2008

Rajasthan Colonisation (Jawai Project Government Land Allotment And Sale) (Amendment) Rules, 2008

Rajasthan Colonisation (Medium And Minor Irrigation Projects Government Lands Allotment) (Amendment) Rules, 2008

Rajasthan Colonisation Act, 1954

Rajasthan Compassionate Appointment Of Dependents Of Deceased Government Servants Rules, 1996

Rajasthan Computer State And Subordinate Service (Amendment) Rules, 2007

Rajasthan Computer State And Subordinate Service (Second Amendment) Rules, 2008

Rajasthan Computer State And Subordinate Service Rules, 1992

Rajasthan Contingency Fund Act, 1956

Rajasthan Control Of Goondas Act, 1975

Rajasthan Court-Fees And Suits Valuation Act, 1961

Rajasthan Cyber Cafe Rules, 2007

Rajasthan Dacoity Affected Areas Act, 1986

Rajasthan Disciplinary Proceedings (Summoning Of Witnesses And Production Of Documents) Act, 1959

Rajasthan Discontinuance Of Cesses Act, 1959

Rajasthan District Boards Act, 1954

Rajasthan Divisional Commissioner (Office Abolition) Act, 1962

Rajasthan Economiser Rules, 1959

Rajasthan Educational Service Rules, 1970

Rajasthan Educational Subordinate Service Rules, 1971

Rajasthan Electricity (Duty) Act, 1962

Rajasthan Electricity Regulatory Commission (Electricity Supply Code And Connected Matters-Eighth Amendment) Regulations, 2004

Rajasthan Electricity Regulatory Commission (Fees For Petitions) Regulations, 2005

Rajasthan Enterainments And Advertisements Tax Rules, 1957

Rajasthan Enterprises Single Window Enabling And Clearance Act, 2011

Rajasthan Entertainments And Advertisements Tax Act, 1957

Rajasthan Epidemic Diseases Act, 1957

Rajasthan Escheats Regulation Act, 1956

Rajasthan Essential Services Maintenance Act, 1970

Rajasthan Evacuee Interest (Separation) Second Supplementary Act, 1961

Rajasthan Evacuee Interest (Separation) Supplementary Act, 1953

Rajasthan Excise (Amending And Extending) Act, 1957

Rajasthan Excise (Amending And Extending) Act, 1978

Rajasthan Excise (Amendment) Act, 2007

Rajasthan Excise (Amendment) Rules, 2010

Rajasthan Excise (Second Amendment) Rules, 2010

Rajasthan Excise (Third Amendment) Rules, 2010

Rajasthan Excise Act, 1950

Rajasthan Excise And Taxation Officers (Change In Designations) Act, 1964

Rajasthan Excise Rules, 1956

Rajasthan Factories Rules, 1951

Rajasthan Famine Relief Works Employees (Exemption From Labour Laws) Act, 1964

Rajasthan Finance (Agricultural Income-Tax) Act, 1958

Rajasthan Finance (Agricultural Income-Tax) Act, 1959

Rajasthan Finance (No. 2) Act, 1977

Rajasthan Finance Act, 1961

Rajasthan Finance Act, 1963

Rajasthan Finance Act, 1978

Rajasthan Finance Act, 1979

Rajasthan Finance Act, 1982

Rajasthan Finance Act, 1986

Rajasthan Finance Act, 1988

Rajasthan Finance Act, 1990

Rajasthan Finance Act, 1999

Rajasthan Finance Act, 2007

Rajasthan Finance Act, 2010

Rajasthan Finance Act, 2014

Rajasthan Finance Act, 2015

Rajasthan Fisheries Act, 1953

Rajasthan Flood Plain Zoning Act, 1990

Rajasthan Forest (Amendment) Act, 2012

Rajasthan Forest Act, 1953

Rajasthan Gaushala Act, 1960

Rajasthan Gazette (Raj-Patra) Act, 1956

Rajasthan Goods (Control Of Production, Supply, Distribution And Trade And Commerce) Act, 2014

Rajasthan Government Electrical Undertakings (Dues Recovery) Act, 1960

Rajasthan Government Servants Insurance (Amendment) Rules, 2010

Rajasthan Guaranteed Delivery Of Public Services (Amendment) Act, 2013

Rajasthan Guaranteed Delivery Of Public Services Act, 2011

Rajasthan High Court Ordinance, 1949

Rajasthan Higher Judicial Service Rules, 1969

Rajasthan Highways Act, 1995

Rajasthan Holdings (Consolidation And Prevention Of Fragmentation) (Amending And Validating) Act, 1969

Rajasthan Holdings (Consolidation And Prevention Of Fragmentation) Act, 1963

Rajasthan Holdings Consolidation Operation Validating Act, 1960

Rajasthan Home Guards Act, 1963

Rajasthan Homoeopathic Medicine (Amendment) Act, 1983

Rajasthan Homoeopathic Medicine Act, 1969

Rajasthan Housing Board Act, 1970

Rajasthan Housing Schemes (Land Acquisition) Act, 1960

Rajasthan Identification Of Prisoners Act, 1956

Rajasthan Imposition Of Ceiling On Agricultural Holding Act, 1973

Rajasthan Imposition Of Ceiling On Agricultural Holdings (Amendment) Act, 2012

Rajasthan Industrial Area Development Authority Act, 1995

Rajasthan Industrial Tribunal (Constitution And Proceedings) Validating Act, 1959

Rajasthan Irrigation And Drainage Act, 1954

Rajasthan Jagir Decisions And Proceedings (Validation) Act, 1955

Rajasthan Jagir Lands Resumption (Validating) Act, 1957

Rajasthan Jagirdars Compensation And Rehabilitation Grants (Final Orders Validation) Act, 1959

Rajasthan Jagirdars Debt Reduction Act, 1956

Rajasthan Judicial Service Rules, 2010

Rajasthan Kasar Bhom Abolition Act, 1961

Rajasthan Khadi And Village Industries Board Act, 1955

Rajasthan Lakes (Protection And Development) Authority Act, 2015

Rajasthan Land Acquisition Act, 1953

Rajasthan Land Acquisition Rules, 1956

Rajasthan Land Development Corporation Act, 1975

Rajasthan Land Reforms And Acquisition Of Land-Owners Estates Act, 1963

Rajasthan Land Reforms And Resumption Of Jagirs (Amendment) Act, 2011

Rajasthan Land Reforms And Resumption Of Jagirs Act, 1952

Rajasthan Land Revenue (Allotment Of Land For Agricultural Purposes (Second Amendment) Rules, 2007

Rajasthan Land Revenue (Amendment) Act, 2011

Rajasthan Land Revenue (Amendment) Bill, 2011

Rajasthan Land Revenue (Conversion Of Agricultural Land For Non-Agricultural Purposes In Rural Areas) (Amendment) Rules, 2007

Rajasthan Land Revenue (Conversion Of Agricultural Land For Non-Agricultural Purposes In Rural Areas) Rules, 1992

Rajasthan Land Revenue (Industrial Areas Allotment) (Amendment) Rules, 2007

Rajasthan Land Revenue (Industrial Areas Allotment) (Second Amendment) Rules, 2007

Rajasthan Land Revenue (Surcharge) Act, 1960

Rajasthan Land Revenue Act, 1956

Rajasthan Land Tax Act, 1985

Rajasthan Lands (Restrictions On Transfer) Act, 1976

Rajasthan Lands Special Irrigation Charges Act, 1953

Rajasthan Lands Summary Settlement Act, 1953

Rajasthan Laws (Application To Sirohi) Act, 1953

Rajasthan Laws (Extension) Act, 1957

Rajasthan Laws Repealing Act, 1954

Rajasthan Legislative Assembly (Officers And Members Emoluments And Pension) (Amendment) Act, 2015

Rajasthan Legislative Assembly (Officers And Members Emoluments And Pension) Act, 1956

Rajasthan Legislative Assembly Members (Prevention Of Disqualification) Act, 1969

Rajasthan Legislative Assembly Members (Removal Of Disqualification) Act, 1956

Rajasthan Legislative Assembly Secretariat (Recruitment And Conditions Of Service) (Amendment) Rules, 2008

Rajasthan Legislature (Delegation Of Power) Act, 1993

Rajasthan Live-Stock Improvement Act, 1958

Rajasthan Local Fund Audit Act, 1954

Rajasthan Lokayukta And Up-Lokayuktas Act, 1973

Rajasthan Maternity Benefit Act, 1953

Rajasthan Medical Act, 1952

Rajasthan Mica Act, 1958

Rajasthan Mining Settlement Act, 1956

Rajasthan Ministers Salaries Act, 1956

Rajasthan Minor Mineral Concession Rules, 1986

Rajasthan Money-Lenders Act, 1963

Rajasthan Monuments, Archaeological Sites And Antiquities (Amendment) Act, 2006

Rajasthan Monuments, Archaeological Sites And Antiquities (Amendment) Act, 2007

Rajasthan Monuments, Archaeological Sites And Antiquities Act, 1961

Rajasthan Monuments, Archaeological Sites Antiquities (Amendment) Act, 2007

Rajasthan Motor Transport Vehicles Toll Act, 1991

Rajasthan Motor Vehicles (Amendment) Rules, 2008

Rajasthan Motor Vehicles (Draft Amendment) Rules, 2008

Rajasthan Motor Vehicles (Iiird Amendment) Rules, 2007

Rajasthan Municipalities (Amendment) Act, 2011

Rajasthan Municipalities (Disposal Of Urban Land) (Amendment) Rules, 2008

Rajasthan Municipalities Act, 2009

Rajasthan Non-Government Educational Institutions (Amendment) Act, 2011

Rajasthan Non-Government Educational Institutions (Amendment) Bill, 2011

Rajasthan Non-Government Educational Institutions Act, 1989

Rajasthan Nurses, Midwives, Health Visitors And Auxiliary Nurse-Midwives Registration (Amendment) Act, 2013

Rajasthan Panchayati (Modification Of Provisions In Their Application To The Scheduled Areas) Act, 1999

Rajasthan Panchayati Raj (Amendment) Act, 2011

Rajasthan Panchayati Raj (Amendment) Act, 2015

Rajasthan Panchayati Raj (Election) Rules, 1994

Rajasthan Panchayati Raj (Second Mendment) Act, 2015

Rajasthan Panchayati Raj Rules, 1996

Rajasthan Panchayats Raj Act, 1994

Rajasthan Police Act, 2007

Rajasthan Power Sector Reforms Act, 1999

Rajasthan Power Sector Reforms Transfer Scheme, 2000

Rajasthan Prevention Of Anti-Social Activities Act, 2006

Rajasthan Prevention Of Defacement Of Property (Amendment) Act, 2015

Rajasthan Prevention Of Defacement Of Property Act, 2006

Rajasthan Prevention Of Juvenile Smoking Act, 1950

Rajasthan Prevention Of Witch-Hunting Act, 2015

Rajasthan Prisoners Open Air Camp Rules, 1972

Rajasthan Private Universities Laws (Amendment) Act, 2013

Rajasthan Protected Forest (Exercise Of Concession) Rules, 1960

Rajasthan Protected Forests (Exercise Of Rights) Rules, 1960

Rajasthan Public Premises (Eviction Of Unauthorised Occupants) Act, 1964

Rajasthan Public Trusts (Amendment) Act, 2007

Rajasthan Public Trusts Act, 1959

Rajasthan Raj Bhawan Right To Information Rules, 2006

Rajasthan Rehabilitation Of Beggars Or Indigents Act, 2012

Rajasthan Rent Control (Amendment) Bill, 2011

Rajasthan Rent Control Act, 2001

Rajasthan Right To Hearing (Amendment) Act, 2014

Rajasthan Right To Hearing Act, 2012

Rajasthan Right To Information (High Court And Subordinbate Courts) Rules, 2006

Rajasthan Right To Information Act, 2000

Rajasthan River Basin And Water Resources Planning Act, 2015

Rajasthan Road Development Act, 2002

Rajasthan Sales Tax (Amendment) Act, 1976

Rajasthan Sales Tax (Amendment) Act, 1978

Rajasthan Sales Tax (Amendment) Act, 1979

Rajasthan Sales Tax (Amendment) Act, 1982

Rajasthan Sales Tax (Amendment) Act, 1994

Rajasthan Sales Tax Act, 1994

Rajasthan Schools (Regulation Of Collection Of Fee) Act, 2013

Rajasthan Self-Financed Private Universities Ordinance, 2004

Rajasthan Service (Amendment) Rules, 2010

Rajasthan Shops And Commercial Establishments (Amendment And Validation) Act, 1982

Rajasthan Shops And Commercial Establishments (Employees Life Insurance) Act, 1987

Rajasthan Shops And Commercial Establishments Act, 1958

Rajasthan Soil And Water Conservation Act, 1964

Rajasthan Special Courts Act, 2012

Rajasthan Stamp (Amendment) Act, 2004

Rajasthan Stamp (Amendment) Rules, 2009

Rajasthan Stamp (Amendment) Rules, 2010

Rajasthan Stamp (Second Amendment) Rules, 2010

Rajasthan Stamp Act, 1998

Rajasthan Stamp Law (Adaptation) (Amendment) Act, 1976

Rajasthan Stamp Rules, 2004

Rajasthan State And Subordinate Services (Direct Recruitment By Combined Competitive Examination) Rules, 1999

Rajasthan State Bus Terminal Development Authority Act, 2015

Rajasthan State Cattle Fairs Act, 1963

Rajasthan State Commission For Women Act, 1999

Rajasthan State Highways Act, 2014

Rajasthan State Legislature (Delegation Of Powers) Act, 1993

Rajasthan Superimposed Stamps Validating Act, 1962

Rajasthan Tax On Entry Of Goods Into Local Areas Act, 1999

Rajasthan Tax On Entry Of Motor Vehicles Into Local Areas Act, 1988

Rajasthan Tax On Luxuries (In Hotels And Lodging Houses) Act, 1990

Rajasthan Tax On Luxuries (Tobacco And Its Products) Act, 1994

Rajasthan Taxation Tribunal (Repeal) Act, 1999

Rajasthan Technical University (Amendment) Act, 2013

Rajasthan Tenancy (Amendment) Act, 2010

Rajasthan Tenancy (Amendment) Act, 2011

Rajasthan Tenancy (Amendment) Act, 2013

Rajasthan Tenancy Act, 1955

Rajasthan Transparency In Public Procurement Rules, 2013

Rajasthan Transparency Public Procurement Act, 2012

Rajasthan Universities Teachers And Officers (Selection For Appointment) (Amendment) Act, 2011

Rajasthan Universities Teachers And Officers (Selection For Appointment) (Amendment) Act, 2013

Rajasthan University Of Veterinary And Animal Sciences (Amendment) Act, 2013

Rajasthan Validation Of Execution Of Certain Leases, Licences And Agreements Act, 1987

Rajasthan Value Added Sales Tax Act, 2003

Rajasthan Value Added Tax (Amendment) Ordinance, 2008

Rajasthan Value Added Tax (Amendment) Rules, 2007

Rajasthan Value Added Tax (Amendment) Rules, 2008

Rajasthan Value Added Tax (Amendment) Rules, 2009

Rajasthan Value Added Tax (Amendment) Rules, 2010

Rajasthan Value Added Tax (Fifth Amendment) Rules, 2008

Rajasthan Value Added Tax (Fourth Amendment) Rules, 2006

Rajasthan Value Added Tax (Fourth Amendment) Rules, 2007

Rajasthan Value Added Tax (Fourth Amendment) Rules, 2008

Rajasthan Value Added Tax (Second Amendment) Rules, 2006

Rajasthan Value Added Tax (Second Amendment) Rules, 2007

Rajasthan Value Added Tax (Second Amendment) Rules, 2008

Rajasthan Value Added Tax (Second Amendment) Rules, 2009

Rajasthan Value Added Tax (Second Amendment) Rules, 2010

Rajasthan Value Added Tax (Seventh Amendment) Rules, 2008

Rajasthan Value Added Tax (Sixth Amendment) Rules, 2008

Rajasthan Value Added Tax (Tenth Amendment) Rules, 2008

Rajasthan Value Added Tax (Third Amendment) Rules, 2006

Rajasthan Value Added Tax (Third Amendment) Rules, 2007

Rajasthan Value Added Tax (Third Amendment) Rules, 2008

Rajasthan Value Added Tax Act, 2003

Rajasthan Value Added Tax Bill, 2003

Rajasthan Value Added Tax Rules, 2006

Rajasthan Video Films Regulation Of Exhibition Act, 1990

Rajasthan Water Resources Regulatory Act, 2012

Rajasthan Water Supply And Sewerage Corporation Act, 1979

Rajasthan Wild Animals And Birds Protection Act, 1951

Rajasthan Wild Animals And Birds Protection Rules, 1958

Rajasthan Women And Child Development (State And Subordinate) Service Rules, 1998

Rajiv Gandhi Tribal University Udaipur Act, 2012

Registration (Rajasthan Amendment) Act, 1976

Registration (Rajasthan Amendment) Act, 1982

Registration (Rajasthan Amendment) Act, 1989

Rnb Global University, Bikaner Act, 2015

Rajapalayam Municipal Executive Authority (Functions Validation) Act, 1942

Registration (Tamil Nadu Amendment) Act, 2008

Registration (Tamil Nadu Amendment) Act, 2009

Registration (Tamil Nadu Amendment) Act, 2012

Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement (Tamil Nadu Amendment) Act, 2014

Rules For Moving Of The Motion Of No Confidence Against Upa-Sarpanch Of The Gram Panchayat, Or President Or Vice-President Of Mandal Parishad, Or Chairman Or Vice-Chairman Of The Zilla Parishad

Rules Relating To Levy Of Licence Fees For Grant Of Permission And Licence In Respect Of Machinery Or Manufacturing Plants Driven By Electrical PowerSteamWater Or Mechanical Rules

Redemption Of Mortgages (Himachal Pradesh) Act, 1971