Scheduled Castes And Scheduled Tribes Orders (Amendment) Act, 1956

Sri Krishna Devaraya University (Amendment) Act, 1983

Sri Padmavathi Mahila Viswavidyalayam Act, 1983

Sri Venkateswara Institute Of Medical Sciences University Act, 1995

Sri Venkateswara Vedic University Act, 2006

Srivenkateswara Veterinary University Act, 2005

State Board Of Technical Education And Training Andhra Pradesh (Establishment Organisation And Jurisdiction) Rules, 1983

Salaries And Allowances Of Members Of The Legislative Assembly (Manipur) Eighteenth Amendment Act, 2010

Salaries And Allowances Of Ministers (Manipur) Eleventh Amendment Act, 2010

Salaries And Allowances Of Ministers (Tripura) (Eighteenth Amendment) Act, 2007

Salaries And Allowances Of Ministers (Tripura) Act, 1972

Salaries, Allowances And Pension Of Members Of The Legislative Assembly (Tripura) (Eighteenth Amendment) Act, 2007

Salaries, Allowances And Pension Of Members Of The Legislative Assembly (Tripura) (Seventeenth Amendment) Act, 2005

Salary Allowances And Pension Of Members Of The Legislative Assembly (Tripura) Act, 1972

Salary And Allowances Of The Leader Of Opposition In The Assam Legislative Assembly Act, 1978

Scheduled Tribes And Other Traditional Forest Dwellers (Recognition Of Forest Rights) Act, 2006

State Of Nagaland (Amendment) Act, 1981

S. B. Dey Sanatorium Acquisition Act, 1979

Sadar And Subdivisional Hospitals Act, 1955

Sagore Dutt Hospital Act, 1958

Shri Ramkrishna Sarada Vidya Mahapitha Act, 1973

Singur Land Rehabilitation And Development Act, 2011

Sree Balaram Seva Mandir Acquisition Act, 1978

Sree Saraswaty Press Limited (Acquisition And Transfer Of Undertakings) Act, 1984

Sri Aurobindo Memorial Act, 1972

St Thomas School Act, 1923

Scheduled Castes And Scheduled Tribes Orders (Amendment) Act, 1976

State Commission For Backward Classes (Amendment) Act, 2007

Speaker And Deputy Speaker Of The Legislative Assembly Of The National Capital Territory Of Delhi (Salaries And Allowances) Act, 1994

Standards Of Weights And Measures (Enforcement)Act, 1985

Sachin Notified Area Consolidated Tax Rules, 1997

Sachin Notified Area Consolidated Tax Rules, 2003

Sagbara And Mehwassi Estates (Proprietary Rights Abolition Etc.) Rules, 1962

Sagbara And Mehwassi Estates Regulation, 1962

Sardar Patel University (Amendment) Act, 1970

Sardar Patel University Act, 1955

Sardar Vallabhbhai Vidyapeeth (Amendment) Act, 1965

Sardarnagar Notified Area Consolidated Tax Rules, 1974

Sarigam Notified Area Consolidated Tax Rules, 1997

Sarigam Notified Area Consolidated Tax Rules, 2003

Saurashtra Acts (Interpretation) Act, 1952

Saurashtra Agricultural Debtors Relief Act, 1954

Saurashtra Agricultural Debtors Relief Rules, 1954

Saurashtra Barkhali Abolition Act, 1951

Saurashtra Barkhali Abolition Rules, 1951

Saurashtra Children Act, 1954

Saurashtra Estates Acquisition Act, 1952

Saurashtra Felling Of Trees (Infliction Of Punishment) Act, 1951

Saurashtra Felling Of Trees (Infliction Of Punishment) Rules, 1961

Saurashtra Gharkhed, Tenancy Settlement And Agricultural Lands Ordinance, 1949

Saurashtra Land Reforms Act, 1951

Saurashtra Land Reforms And The Saurashtra Barkhali Abolition (Gujarat Revenue Tribunal Procedure) Rules, 1966

Saurashtra Land Reforms Rules, 1951

Saurashtra Prohibition Of Leases Of Agricultural Lands Act, 1953

Saurashtra University (Amendment) Act, 1968

Saurashtra University Act, 1965

Schedule Castes And Scheduled Tribes In Gujarat State Order, 1956

School Health Assistant (Class-Iii) (Panchayat Service) Recruitment Rules, 2000

School Health Inspector, (Class-Hi)(Panchayat Service) Recruitment Rules, 2000

Secondary Education Regulations, 1974

Section Officer, Class-Ii, In The Office Of The Gujarat Public Service Commission Recruitment Rules, 1999

Section Officer, Class-Ii, Recruitment Rules, 2000

Senior Account Clerk (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Senior Clerk (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Senior Clerk (In The Gujarat Sales Tax Tribunal) Class-Iii, Recruitment Rules, 2000

Senior Clerk, Class-Iii (In The Office Of The Commissionerate Of Cottage And Rural Industries And Subordinate Office) Recruitment Rules, 2000

Senior Clerk, Class-Iii, In The Office Of The Consumer Disputes Redressal Commission And Consumer Disputes Redressal Forums, Gujarat State Recruitment Rules, 2004

Senior Clerk, Class-Iii, Recruitment Rules, 2004

Senior Clerk-Cum-Inspector, In The Gujarat State Wakf Board, Recruitment Regulations, 2000

Senior Intelligence Officer (Equivalent To Police Inspector) In The State Crime Investigation Department (Intelligence Bureau), Class-Ii Recruitment Rules, 1991

Senior Library Clerk, Class-Iii, Recruitment Rules, 1999

Senior Pharmacist (Panchayat Service) (Class-Iii) Recruitment Rules, 2002

Senior Pharmacist, Class Iii, Recruitment Rules, 2003

Senior Scientific Officer (Food) Class-I, Recruitment Rules, 1999

Sevak (Class Iii) (Panchayat Service) Recruitment Rules, 1998

Shree Somnath Sanskrit University Act, 2005

Shri Govind Guru University Act, 2015

Social Welfare Inspector (Class-Iii) (Junior Grade) (Panchayat Service) Recruitment Rules, 1998

Social Welfare Inspector (Senior Grade) (Class Iii) (Panchayat Service) Recruitment Rules, 1998

Social Welfare Officer, House Master, Lady Superintendent, Ashramshala Adhikari, Training Officer And Chitnis Under Commissionerate Of Tribal Development Recruitment Rules, 2001

Societies Registration (Gujarat Amendment) Act, 1965

South Gujarat University Act, 1965

Speaker And The Deputy Speaker Travelling And Daily Allowances Rules, 1960

Speaker And The Deputy Speaker Travelling And Daily Allowances Rules, 1960

State Ports Consultative Committee Order, 1982

Statistical Assistant (Class Iii) (Panchayat Service) Recruitment Rules, 1998

Statistical Assistant (Panchayat Service) Recruitment (Examination) Rules, 1974

Statistical Assistant, Class-Iii (In The Directorate Of Economics And Statistics) Recruitment Rules, 2004

Statutory Investigation Into Railway Accidents Rules, 1998

Stenographers, Stenotypists And Typist (Panchayats Service) Recruitment (Examination) Rules, 1973

Superintendent, Class-Ii, In The Gujarat State Wakf Board, Recruitment Regulations, 2000

Surendranagar District Mela Rules, 1974

Surveyor, Class-Iii (Panchayat Service) Recruitment Rules, 1999

Sweeper, Class-Iv, In The Inferior Service Of The Commissionerate Of Fisheries, Recruitment Rules, 2004

SweeperWard Boy (Class-Iv) (Panchayat Service) Recruitment Rules, 2002

Salaries And Allowances Of Ministers (Himachal Pradesh) Act, 2000

Shimla Road Users And Pedestrians (Public Safety And Convenience) Act, 2007

State Of Himachal Pradesh Act, 1970

Salaries And Allowances Of The Members Of The Jammu And Kashmir State Legislature Act, 1960

Salary And Allowances Of Leaders Of Opposition In The State Legislature Act, 1985

Sapphire Act, 1989

Sher-I-Kashmir Institute Of Medical Sciences (Grant Of Degrees) Act, 1983

Sher-I-Kashmir Universities Of Agricultural, Sciences And Technology Act, 1982

Shri Shiv Khori Shrine Act, 2008

Small Causes Court Act, 1968

Specific Relief Act, 1977

Sri Pratap Jammu And Kashmir Laws (Consolidation) Act, 1977

State Land Acquisition Act, 1990

Succession (Property Protection) Act, 1977

Succession Certificate Act, 1977

Scheduled Castes And The Scheduled Tribes (Prevention Of Attrocities) (Karnataka Amendment) Act, 2002

Shri Guru Thipperudra Swamy Muzrai Institution (Management) Rules, 1993

Special Enquiry Committee Act, 1948

Sravanabelagola Digamber Jain Muzrai Institutions Management Rules, 1967

Sri Yediyur Siddalingeswaraswamy Muzrai Institution (Management) Rules, 1967

State Commission For Women Act, 1995

State Open University Act, 1992

Samrat Ashok Technological Institute (Degree) Vidisha (Prabandh Grahan) Adhiniyam, 1987

Saugar, Jabalpur Aur Indore Vishwavidyalaya (Nam Parivartan) Adhiniyam, 1982

School Of Planning & Architecture (Spa), Bhopal (Director) Recruitment Rules, 2009

Special Marriage Rules, 1956

Salsette Estates (Land Revenue Exemption Abolition) Act, 1951

Salsette Estates (Land Revenues Exemption Abolition) Act, 1951

Sandip University Act, 2015

Satara, Sholapur And Southern Maratha Country Law Act, 1863

Shivraj Fine Art Litho Works (Acquisition And Transfer Of Undertaking) Act, 1984

Shree Sai Baba Sansthan Trust (Shirdi) Act, 2004

Shree Siddhi Vinayak Ganapati Temple Trust (Prabhadevi) Act, 1980

Shree Siddhi Vinayak Ganpati Trust (Prabhadevi) (Amendment) Act, 2008

Shree Siddhivinayak Ganapati Temple Trust (Prabhadevi) (Amendment) Act, 1983

Societies Registration (Goa, Daman And Diu First Amendment) Act, 1979

Spicer Adyentist University Act, 2014

State Election Commissioner (Qualifications And Appointment) (Amendment) Act, 2011

State Election Commissioner (Qualifications And Appointment) Act, 1994

Surgeon General With Government, Etc. (Change In Designations) Act, 1972

Shri Jagannath Temple (Amendment) Act, 2008

Shri Jagannath Temple Act, 1955

Shri Jagannath Temple Amendment Act, 1983

Societies Registration (Orissa Amendment) Act, 1958

Societies Registration (Orissa Amendment) Act, 1969

Societies Registration (Orissa Amendment) Act, 1979

Sasti Roti Authority Act, 2010

Specific Relief (Punjab Amendment) (Repeal) Ordinance, 1983

Stage Carriages (Punjab Amendment) Act, 1924

Succession (West Pakistan Amendment) Ordinance, 1965

Sugar Factories Control Act, 1950

Superior College, Lahore Act, 2004

Sardar Patel University Of Police Security And Criminal Justice Jodhpur Act, 2012

Shekhawati University Sikar Act, 2012

Singhania University, Pacheri Bari (Jhunjhunu) Act, 2008

Sir Padampat Singhania University, Udaipur Act, 2008

Sir Padampat Singhania University, Udaipur Ordinance, 2007

Swami Keshwanand Rajasthan Agriculture University Bikaner (Amendment) Act, 2013

Sikkim (Repeal And Miscellaneous Provisions) Act, 1985

Sikkim Anti Drugs Act, 2006

Sikkim Entertainment Tax Act, 1980

Sikkim Police Act, 2008

Sikkim Sales Tax Act, 1983

Sikkim University Act, 2006

Sevvalpatti Impartible Estate Act, 1930

Societies Registration (Madras Amendment) Act, 1954

State Co-Operative Societies (Re-Constitution And Formation) Act, 1954

Sanjay Gandhi Post Graduate Institute Of Medical Sciences (Amendment) Act, 2010

Sarva Uttar Pradesh Gramin Bank (Officers And Employees) Service Regulations, 2008

Sharda University Uttar Pradesh Act, 2009

Societies Registration (Uttar Pradesh Amendment) Act, 2000

Societies Registration (Uttar Pradesh Amendment) Act, 2009

Spirituous Preparations (Inter-State Trade And Commerce) Control Act, 1955

Swami Vivekanand Subharti University Uttar Pradesh Act, 2008

Salaries, Allowances, Pensions And Other Benefits Of The (Ministers, Speaker, Deputy Speaker, Leader Of Opposition, Government Chief Whip And The Members Of The Legislative Assembly) Tripura, Act, 2008

Salaries, Allowances, Pensions And Other Benefits Of The Ministers, Speaker, Deputy Speaker, Leader Of Opposition, Government Chief Whip And The Members Of The Legislative Assembly (Tripura) (Amendment) Act, 2009

Section Officer (Legal) On Legal Side Of The Legal Department And The Legislative And Parliamentary Affairs Department, In The Secretariat Service, Recruitment (Examination) Rules, 2000

Salaries And Allowances Of Ministers (Himachal Pradesh) Act, 1971