1.   
  2. Bare Acts

Search Acts (State Acts)

      • Telangana State Industrial Project Approval And Self Certification System Act, 2014
      • Telugu University (Amendment) Act, 1990
      • Telugu University (Amendment) Act, 1994
      • Telugu University Act, 1985
      • Transfer Of Profession And Eviction Rules, 1957
      • Tungabhadra Project (Prevention Of Speculation In Land) Act, 1947
      • Tripura Additional Sales Tax Act, 1990
      • Tripura Agricultural Credit Operations Act, 1976
      • Tripura Agricultural Debtors Relief Act, 1975
      • Tripura Agricultural Debtors Relief Rules, 1976
      • Tripura Agricultural Indebtedness Relief Act, 1979
      • Tripura Agricultural Produce Markets (Second Amendment) Act, 2007
      • Tripura Agricultural Produce Markets Act, 1980
      • Tripura Amusements Tax Act, 1973
      • Tripura Appropriation Act, 2007
      • Tripura Board Of Secondary Education Act, 1973
      • Tripura Buildings (Lease And Rent Control) Act, 1975
      • Tripura Cooperative Societies (Second Amendment) Act, 2009
      • Tripura Departmental Inquiries (Enforcement Of Attendance Of Witnesses And Production Of Documents) Act, 1974
      • Tripura Fiscal Responsibility And Budget Management (Amendment) Act, 2007
      • Tripura Fiscal Responsibility And Budget Management Act, 2005
      • Tripura Housing Board (Amendment) Act, 2007
      • Tripura Land Revenue And Land Reforms (Ninth Amendment) Act, 2006
      • Tripura Land Revenue And Land Reforms Act, 1960
      • Tripura Lokayukta Act, 2008
      • Tripura Motor Vehicles (Licensing Of Collecting And Forwarding Agents) Rules, 1974
      • Tripura Motor Vehicles Tax (Seventh Amendment) Act, 2009
      • Tripura Motor Vehicles Tax Act, 1972
      • Tripura Motor Vehicles Tax Rules, 1978
      • Tripura Municipal (Amendment) Act, 2004
      • Tripura Municipal (Fourth Amendment) Act, 2010
      • Tripura Municipality Disclosure Act, 2007
      • Tripura Panchayat Raj Rules, 1961
      • Tripura Panchayats (Constitution Of State Panchayat Election Commission) Rules, 1993
      • Tripura Panchayats (Delimitation Of Constituencies) Rules, 1993
      • Tripura Panchayats (Election) Rules, 1984
      • Tripura Panchayats (Fifth Amendment) Act, 2010
      • Tripura Panchayats (First Amendment) Act, 1994
      • Tripura Panchayats (Fourth Amendment) Act, 2009
      • Tripura Panchayats (Second Amendment) Act, 1998
      • Tripura Panchayats (Third Amendment) Act, 2003
      • Tripura Panchayats Act, 1993
      • Tripura Plant Diseases And Pests Act, 1969
      • Tripura Prevention Of Defacement Of Property (Second Amendment) Act, 2007
      • Tripura Prevention Of Defacement Of Property Act, 1976
      • Tripura Professions, Trades, Callings And Employments Taxation Act, 1976
      • Tripura Professions, Trades, Callings And Employments Taxation Rules, 1977
      • Tripura Public Premises (Eviction Of Unauthorised Occupants) Act, 1982
      • Tripura Public Premises (Eviction Of Unauthorised Occupants) Act, 1983
      • Tripura Recording Of Marriage Act, 2003
      • Tripura Sales Tax (Eighth Amendment) Act, 2000
      • Tripura State Legislature Members (Declaration Of Assets And Liabilities) Act, 2006
      • Tripura State Legislature Members (Removal Of Disqualifications) Act, 1972
      • Tripura State Rifles (Second Amendment) Act, 2006
      • Tripura Tea Companies (Taking Over Of Management Of Certain Tea Units) (Amendment) Act, 2003
      • Tripura Tea Companies (Taking Over Of Management Of Certain Tea Units) (Third Amendment) Act, 2003
      • Tripura Tea Companies (Taking Over Of Management Of Certain Tea Units) Act, 1986
      • Tripura Town And Country Planning Act, 1975
      • Tripura University Act, 2006
      • Tripura Value Added Tax (Amendment) Act, 2007
      • Tripura Weights And Measures (Enforcement) Act, 1967
      • Trlpura Panchayats (Preparation Of Electoral Rolls) Rules, 1993
      • Technicians Studio Private Limited Act, 1980
      • Transferred Territories (Application Of West Bengal Tax Laws) Act, 1957
      • Tribunals Of Criminal Jurisdiction Act, 1952
      • Tripura Agricultural Income-Tax Rules, 1952
      • Tulsiram Lakshmi Devi Jaiswal Hospital Act, 1962
      • Tibbia College Act, 1952
      • Tibbia College Board Rules, 1953
      • Towns Nuisances Act, 1889
      • Technician, Class-Iii, In The District Institute Of Education And Training And Gujarat Council Of Educational Research And Training, Recruitment Rules, 2004
      • Telephone Operator (Class Iii) (Panchayat Service) Recruitment Rules, 1998
      • Tolls On Roads And Bridges Act, 1875
      • Tracer (Class-Iii) (Panchayat Service) Recruitment Rules, 1998
      • Transport, Handling And Storage Of Dangerous Goods In The Port Of Kandla Regulations, 1991
      • Transfer Of Land (Validating) Act, 2011
      • Transfer Of Land Validation Act, 2003
      • Treasure Trove Act, 1954
      • Trusts Act, 1977
      • Termination Of The Present War (Definition) Act, 1919
      • Town Planning Laws (Amendment) Act, 1986
      • Travancore-Cochin Hindu Religious Institutions (Amendment) Act, 2007
      • Travancore-Cochin Payment Of Salaries And Allowances (Amendment) Act, 1956
      • Travancore-Cochin Payment Of Salaries And Allowances Act, 1951
      • Travancore-Cochin Vehicles Taxation (Amendment And Validation) Act, 1959
      • Tribunal For The Kerala Local Self Government Institutions Rules, 1999
      • Trivandrum Municipal Corporation (Dissolution) Amendment Act, 1978
      • Trivandrum Municipal Corporation (Dissolution) Amendment Act, 1979
      • Trivandrum Municipal Corporation (Dissolution) Second Amendment Act, 1978
      • Tuljapur Development Authority Act, 2008
      • Thal (Increase In Value) (Validation Of Levy Of Tax) Ordinance, 1971
      • Thal Development (Validating) Ordinance, 1971
      • Thal Development Act, 1949
      • The Ajmer Tenancy And Land Records Act, 1950
      • The Rajasthan Private Universities Act, 2005
      • The Rajasthan Public Trusts Rules, 1962
      • The Rajasthan Rent Control Act, 2001
      • The Rajasthan Water (Prevention And Control Of Pollution) Rules, 1975
      • The Rajasthan Weights And Measures (Enforcement) Act, 1958
      • TA91E8~1
      • TAD28E~1
      • TAF1FA~1
      • Tamil Nadu (Case Flow Management In Subordinate Courts) Rules, 2007
      • Tamil Nadu (Fixation Of Commission To Department Of Posts) Rules, 2004
      • Tamil Nadu Acquisition Of Land For Harijan Welfare Schemes Act, 1978
      • Tamil Nadu Acquisition Of Land For Industrial Purposes (Amendment) Act, 2005
      • Tamil Nadu Acquisition Of Land For Industrial Purposes Act, 1997
      • Tamil Nadu Acquisition Of Land For Industrial Purposes Rules, 2001
      • Tamil Nadu Additional Assessment And Additional Water-Cess (Amendment) Act, 2003
      • Tamil Nadu Additional Sales Tax (Amendment) Act, 2005
      • Tamil Nadu Administrative Tribunal (Salaries And Allowances And Conditions Of Service Of Chairman, Vice-Chairman And Members) Amendment Rules, 2010
      • Tamil Nadu Administrative Tribunal (Salaries And Allowances And Conditions Of Service Of Chairman, Vice-Chairmen And Members) Amendment Rules, 2009
      • Tamil Nadu Admission In Professional Educational Institutions Act, 2006
      • Tamil Nadu Advocates Clerks Welfare Fund (Amendment) Act, 2013
      • Tamil Nadu Advocates Welfare Fund (Amendment) Act, 2013
      • Tamil Nadu Agricultural Income Tax (Repeal) Act, 2004
      • Tamil Nadu Agricultural Labourers - Farmers (Social Security And Welfare) Act, 2006
      • Tamil Nadu Agricultural Produce Marketing (Regulation) Act, 1987
      • Tamil Nadu Agricultural Produce Marketing (Regulation) Amendment Act, 2014
      • Tamil Nadu Agricultural Service Co-Operative Societies (Appointment Of Special Officers) Amendment Act, 1988
      • Tamil Nadu Aided Institutions (Prohibition Of Transfers Of Property) Act, 1948
      • Tamil Nadu Animals And Birds Sacrifices Prohibition (Repeal) Act, 2004
      • Tamil Nadu Apartment Ownership Act, 1994
      • Tamil Nadu Appointment On Preferential Basis In The Services Under The State Of Persons Studied In Tamil Medium Act, 2010
      • Tamil Nadu Appropriation (No. 2) Act, 2004
      • Tamil Nadu Appropriation (No. 3) Act, 2005
      • Tamil Nadu Appropriation (No. 4) Act, 2012
      • Tamil Nadu Appropriation (No. 5) Act, 2004
      • Tamil Nadu Appropriation (No.10) Act, 2004
      • Tamil Nadu Appropriation (No.2) Act, 2005
      • Tamil Nadu Appropriation (No.2) Act, 2007
      • Tamil Nadu Appropriation (No.3) Act, 2003
      • Tamil Nadu Appropriation (No.3) Act, 2004
      • Tamil Nadu Appropriation (No.4) Act, 2004
      • Tamil Nadu Appropriation (No.6) Act, 2004
      • Tamil Nadu Appropriation (No.7) Act, 2004
      • Tamil Nadu Appropriation (No.8) Act, 2004
      • Tamil Nadu Appropriation (No.9) Act, 2004
      • Tamil Nadu Appropriation (Vote On Account) Act, 2003
      • Tamil Nadu Appropriation (Vote On Account) Act, 2004
      • Tamil Nadu Appropriation (Vote On Account) Act, 2009
      • Tamil Nadu Appropriation (Vote On Account) Act, 2013
      • Tamil Nadu Appropriation Act, 2003
      • Tamil Nadu Appropriation Act, 2004
      • Tamil Nadu Appropriation Act, 2009
      • Tamil Nadu Appropriation Act, 2012
      • Tamil Nadu Appropriation Act, 2013
      • Tamil Nadu Backward Classes, Scheduled Castes And Scheduled Tribes (Reservation Of Seats In Private Educational Institutions) Act, 2006
      • Tamil Nadu Building And Construction Workers (Conditions Of Employment And Miscellaneous Provisions) Act, 1984
      • Tamil Nadu Buildings (Lease And Rent Control) Act, 1960
      • Tamil Nadu Cinemas Regulation Act, 1955
      • Tamil Nadu Civil Courts Act, 1873
      • Tamil Nadu Civil Courts And Chennai City Civil Court (Amendment) Act, 2003
      • Tamil Nadu Civil Courts And The Chennai City Civil Court (Amendment) Act, 2010
      • Tamil Nadu Civil Courts And The Chennai City No.12004 Civil Court (Amendment) Act, 2004
      • Tamil Nadu Civil Services (Disciplinary Proceedings Tribunal) Rules, 1955
      • Tamil Nadu Civil Services (Discipline And Appeal) Rules, 1955
      • Tamil Nadu Co-Operative Societies (Amendment) Act, 2003
      • Tamil Nadu Co-Operative Societies (Amendment) Act, 2004
      • Tamil Nadu Co-Operative Societies (Amendment) Act, 2005
      • Tamil Nadu Co-Operative Societies (Amendment) Act, 2006
      • Tamil Nadu Co-Operative Societies (Amendment) Act, 2007
      • Tamil Nadu Co-Operative Societies (Amendment) Act, 2008
      • Tamil Nadu Co-Operative Societies (Amendment) Act, 2009
      • Tamil Nadu Co-Operative Societies (Amendment) Act, 2010
      • Tamil Nadu Co-Operative Societies (Amendment) Act, 2012
      • Tamil Nadu Co-Operative Societies (Amendment) Act, 2013
      • Tamil Nadu Co-Operative Societies (Appointment Of Special Officers) Act, 1976
      • Tamil Nadu Co-Operative Societies (Appointment Of Special Officers) Act, 2006
      • Tamil Nadu Co-Operative Societies (Appointment Of Special Officers) Amendment Act, 2003
      • Tamil Nadu Co-Operative Societies (Appointment Of Special Officers) Amendment Act, 2005
      • Tamil Nadu Co-Operative Societies (Appointment Of Special Officers) Amendment Act, 2007
      • Tamil Nadu Co-Operative Societies (Appointment Of Special Officers) Amendment Act, 2008
      • Tamil Nadu Co-Operative Societies (Appointment Of Special Officers) Amendment Act, 2009
      • Tamil Nadu Co-Operative Societies (Appointment Of Special Officers) Amendment Act, 2010
      • Tamil Nadu Co-Operative Societies (Appointment Of Special Officers) Amendment Act, 2011
      • Tamil Nadu Co-Operative Societies (Appointment Of Special Officers) Amendment Act, 2012
      • Tamil Nadu Co-Operative Societies (Appointment Of Special Officers) Second Amendment Act, 2008
      • Tamil Nadu Co-Operative Societies (Appointment Of Special Officers) Second Amendment Act, 2010
      • Tamil Nadu Co-Operative Societies (Appointment Of Special Officers) Second Amendment Act, 2012
      • Tamil Nadu Co-Operative Societies (Fifth Amendment) Act, 2012
      • Tamil Nadu Co-Operative Societies (Fourth Amendment) Act, 2008
      • Tamil Nadu Co-Operative Societies (Fourth Amendment) Act, 2010
      • Tamil Nadu Co-Operative Societies (Fourth Amendment) Act, 2012
      • Tamil Nadu Co-Operative Societies (Second Amendment) Act, 2003
      • Tamil Nadu Co-Operative Societies (Second Amendment) Act, 2004
      • Tamil Nadu Co-Operative Societies (Second Amendment) Act, 2006
      • Tamil Nadu Co-Operative Societies (Second Amendment) Act, 2008
      • Tamil Nadu Co-Operative Societies (Second Amendment) Act, 2010
      • Tamil Nadu Co-Operative Societies (Second Amendment) Act, 2012
      • Tamil Nadu Co-Operative Societies (Third Amendment) Act, 2006
      • Tamil Nadu Co-Operative Societies (Third Amendment) Act, 2008
      • Tamil Nadu Co-Operative Societies (Third Amendment) Act, 2010
      • Tamil Nadu Co-Operative Societies (Third Amendment) Act, 2012
      • Tamil Nadu Co-Operative Societies Act, 1983
      • Tamil Nadu Court-Fees And Suits Valuation (Amendment) Act, 2003
      • Tamil Nadu Court-Fees And Suits Valuation (Amendment) Act, 2007
      • Tamil Nadu Court-Fees And Suits Valuation Act, 1955
      • Tamil Nadu Debt Relief Act, 1976
      • Tamil Nadu District Municipalities (Amendment) Act, 2004
      • Tamil Nadu District Municipalities (Amendment) Act, 2006
      • Tamil Nadu District Municipalities (Second Amendment) Act, 2004
      • Tamil Nadu District Municipalities Act, 1920
      • Tamil Nadu Dr. Ambedkar Law University (Amendment) Act, 2012
      • Tamil Nadu Dr. M.G.R. Medical University, Chennai (Amendment) Act, 2012
      • Tamil Nadu Duty On Transfers Of Property (In Municipal Areas) Act, 2009
      • Tamil Nadu Duty On Transfers Of Property (In Municipal Areas) Amendment Act, 2010
      • Tamil Nadu Educational Development Day (Declaration And Celebration) Act, 2006
      • Tamil Nadu Educational Institutions (Prohibition Of Collection Of Capitation Fee) Act, 1992
      • Tamil Nadu Educational Institutions (Temporary Control Of Property) Act, 1949
      • Tamil Nadu Educational Institutions (Temporary Control Of Property) Amendment And Validation Act, 1975
      • Tamil Nadu Employees Insurance Courts Rules, 1951
      • Tamil Nadu Entertainment Tax (Amendment) Act, 2003
      • Tamil Nadu Entertainments Tax (Amendment) Act, 2004
      • Tamil Nadu Entertainments Tax (Amendment) Act, 2010
      • Tamil Nadu Entertainments Tax (Second Amendment) Act, 2003
      • Tamil Nadu Entertainments Tax (Special Provisions And Validation) Act, 1986
      • Tamil Nadu Entertainments Tax (Third Amendment) Act, 2003
      • Tamil Nadu Entertainments Tax Act, 1939
      • Tamil Nadu Entry Into Public Places (Removal Of Restriction On Dress) Act, 2014
      • Tamil Nadu Essential Services Maintenance (Amendment) Act, 2003
      • Tamil Nadu Essential Services Maintenance (Repeal) Act, 2006
      • Tamil Nadu Establishment Of Private Law Colleqes (Prohibition) Act, 2014
      • Tamil Nadu Exhibition Of Films On Television Screen Through Video Cassette Recorders (Regulation) Act, 1984
      • Tamil Nadu Exhibition Of Films On Television Screen Through Video Cassette Recorders (Regulation) Rules, 1984
      • Tamil Nadu Exhibition Of Films On Television Screen Through Video Cassette Recorders And Cable Television Network (Regulation) Amendment Act, 2004
      • Tamil Nadu Farmers Management Of Irrigation System (Amendment) Act, 2008
      • Tamil Nadu Farmers Management Of Irrigation Systems Act, 2000
      • Tamil Nadu Fiscal Responsibility (Amendment) Act, 2004
      • Tamil Nadu Fiscal Responsibility (Amendment) Act, 2005
      • Tamil Nadu Fiscal Responsibility (Amendment) Act, 2010
      • Tamil Nadu Fiscal Responsibility (Amendment) Act, 2015
      • Tamil Nadu Fiscal Responsibility (Second Amendment) Act, 2010
      • Tamil Nadu Fiscal Responsibility Act, 2003
      • Tamil Nadu Fisheries University (Amendment) Act, 2012
      • Tamil Nadu Fisheries University (Amendment) Act, 2014
      • Tamil Nadu Fishermen And Labourers Engaged In Fishing And Other Allied Activities (Social Security And Welfare) Act, 2007
      • Tamil Nadu Fishermen And Labourers Engaged In Fishing And Other Allied Activities (Social Security And Welfare) Amendment Act, 2014
      • Tamil Nadu Forest (Amendment) Act, 1919
      • Tamil Nadu Forest (Amendment) Act, 1965
      • Tamil Nadu Forest (Validation) Act, 1882
      • Tamil Nadu Forest Act, 1882
      • Tamil Nadu General Sales Tax (Amendment) Act, 2003
      • Tamil Nadu General Sales Tax (Amendment) Act, 2004
      • Tamil Nadu General Sales Tax (Amendment) Act, 2005
      • Tamil Nadu General Sales Tax (Amendment) Act, 2006
      • Tamil Nadu General Sales Tax (Fifth Amendment) Act, 2004
      • Tamil Nadu General Sales Tax (Fourth Amendment) Act, 2004
      • Tamil Nadu General Sales Tax (Fourth Amendment) Act, 2006
      • Tamil Nadu General Sales Tax (Second Amendment) Act, 2003
      • Tamil Nadu General Sales Tax (Second Amendment) Act, 2004
      • Tamil Nadu General Sales Tax (Second Amendment) Act, 2005
      • Tamil Nadu General Sales Tax (Second Amendment) Act, 2006
      • Tamil Nadu General Sales Tax (Sixth Amendment) Act, 2004
      • Tamil Nadu General Sales Tax (Third Amendment) Act, 2004
      • Tamil Nadu General Sales Tax (Third Amendment) Act, 2006
      • Tamil Nadu General Sales Tax Act, 1959
      • Tamil Nadu Government Servants Conduct Rules, 1973
      • Tamil Nadu Groundwater (Development And Management) Act, 2003
      • Tamil Nadu Groundwater (Development And Management) Repeal Act, 2013
      • Tamil Nadu Highways Act, 2001
      • Tamil Nadu Hill Areas (Preservation Of Trees) Act, 1955
      • Tamil Nadu Hindu Religious And Charitable Endowments (Amendment) Act, 2003
      • Tamil Nadu Hindu Religious And Charitable Endowments (Amendment) Act, 2006
      • Tamil Nadu Hindu Religious And Charitable Endowments (Amendment) Act, 2007
      • Tamil Nadu Hindu Religious And Charitable Endowments (Amendment) Act, 2008
      • Tamil Nadu Hindu Religious And Charitable Endowments (Amendment) Act, 2009
      • Tamil Nadu Hindu Religious And Charitable Endowments (Amendment) Act, 2010
      • Tamil Nadu Hindu Religious And Charitable Endowments (Amendment) Act, 2013
      • Tamil Nadu Hindu Religious And Charitable Endowments (Second Amendment) Act, 2003
      • Tamil Nadu Hindu Religious And Charitable Endowments (Second Amendment) Act, 2012
      • Tamil Nadu Hindu Religious And Charitable Endowments (Third Amendment) Act, 2003
      • Tamil Nadu Hindu Religious And Charitable Endowments Act, 1959
      • Tamil Nadu Home Guards Act, 1963
      • Tamil Nadu Hostels And Homes For Women And Children (Regulation) Act, 2014
      • Tamil Nadu Industrial Disputes (Working Journalists) Rules, 1959
      • Tamil Nadu Industrial Establishments (Conferment Of Permanent Status To Workmen) Act, 1981
      • Tamil Nadu Industrial Establishments (Conferment Of Permanent Status To Workmen) Amendment Act, 2003
      • Tamil Nadu Industrial Establishments (National And Festival Holidays) Act, 1958
      • Tamil Nadu Industrial Establishments (National And Festival Holidays) Amendment Act, 2007
      • Tamil Nadu Infrastructure Development (Amendment) Act, 2014
      • Tamil Nadu Labour Welfare Fund Act, 1972
      • Tamil Nadu Land Reforms (Fixation Of Ceiling On Land) Act, 1961
      • Tamil Nadu Land Reforms (Fixation Of Ceiling On Land) Amendment Act, 1971
      • Tamil Nadu Land Reforms (Fixation Of Ceiling On Land) Amendment Act, 1979
      • Tamil Nadu Land Reforms (Fixation Of Ceiling On Land) Amendment Act, 1983
      • Tamil Nadu Land Reforms (Fixation Of Ceiling On Land) Amendment Act, 1994
      • Tamil Nadu Land Reforms (Fixation Of Ceiling On Land) Amendment Act, 2008
      • Tamil Nadu Land Reforms (Fixation Of Ceiling On Land) Amendment And Special Provisions Act, 2003
      • Tamil Nadu Land Reforms (Fixation Of Ceiling On Land) Fifth Amendment Act, 1972
      • Tamil Nadu Land Reforms (Fixation Of Ceiling On Land) Fourth Amendment Act, 1972
      • Tamil Nadu Land Reforms (Fixation Of Ceiling On Land) Second Amendment Act, 1974
      • Tamil Nadu Land Reforms (Fixation Of Ceiling On Land) Second Amendment Act, 1994
      • Tamil Nadu Land Reforms (Fixation Of Ceiling On Land) Third Amendment Act, 1972
      • Tamil Nadu Land Reforms (Reduction Of Ceiling On Land) Act, 1970
      • Tamil Nadu Laws (Special Provisions) Act, 2008
      • Tamil Nadu Laws (Special Provisions) Act, 2010
      • Tamil Nadu Laws (Special Provisions) No. 2 Act, 2010
      • Tamil Nadu Legislative Council Act, 2010
      • Tamil Nadu Legislature (Prevention Of Disqualification) Amendment Act, 2014
      • Tamil Nadu Legislature (Prevention Of Disqualification) Second Amendment Act, 2014
      • Tamil Nadu Local Authorities Finance Act, 1961
      • Tamil Nadu Local Bodies Ombudsman (Amendment) Act, 2015
      • Tamil Nadu Local Bodies Ombudsman Act, 2014
      • Tamil Nadu Local Fund Audit Act, 2014
      • Tamil Nadu Manual Workers (Regulation Of Employment And Conditions Of Work) Amendment Act, 2003
      • Tamil Nadu Manual Workers (Regulation Of Employment And Conditions Of Work) Amendment Act, 2006
      • Tamil Nadu Manual Workers (Regulation Of Employment And Conditions Of Work) Amendment Act, 2007
      • Tamil Nadu Manual Workers (Regulation Of Employment And Conditions Of Work) Amendment Act, 2014
      • Tamil Nadu Maternity Benefit Rules, 1967
      • Tamil Nadu Medicare Service Persons And Medicare Service Institutions (Prevention Of Violence And Damage Or Loss To Property) Act, 2008
      • Tamil Nadu Metropolitan Planning Committee Act, 2009
      • Tamil Nadu Minor Mineral Concession Rules, 1959
      • Tamil Nadu Money Lenders Act, 1957
      • Tamil Nadu Motor Vehicles (Special Provisions) Act, 1992
      • Tamil Nadu Motor Vehicles Taxation (Amendment) Act, 2003
      • Tamil Nadu Motor Vehicles Taxation (Amendment) Act, 2007
      • Tamil Nadu Motor Vehicles Taxation (Amendment) Act, 2008
      • Tamil Nadu Motor Vehicles Taxation (Amendment) Act, 2009
      • Tamil Nadu Motor Vehicles Taxation (Amendment) Act, 2010
      • Tamil Nadu Motor Vehicles Taxation (Amendment) Act, 2012
      • Tamil Nadu Motor Vehicles Taxation (Second Amendment) Act, 2008
      • Tamil Nadu Motor Vehicles Taxation (Second Amendment) Act, 2009
      • Tamil Nadu Motor Vehicles Taxation (Second Amendment) Act, 2010
      • Tamil Nadu Motor Vehicles Taxation (Third Amendment) Act, 2008
      • Tamil Nadu Motor Vehicles Taxation (Third Amendment) Act, 2009
      • Tamil Nadu Municipal Corporations And Town And Country Planning (Amendment) Act, 2003
      • Tamil Nadu Municipal Corporations Laws (Amendment) Act, 2008
      • Tamil Nadu Municipal Laws (Amendment) Act, 2003
      • Tamil Nadu Municipal Laws (Amendment) Act, 2006
      • Tamil Nadu Municipal Laws (Amendment) Act, 2008
      • Tamil Nadu Municipal Laws (Amendment) Act, 2009
      • Tamil Nadu Municipal Laws (Amendment) Act, 2010
      • Tamil Nadu Municipal Laws (Amendment) Act, 2011
      • Tamil Nadu Municipal Laws (Amendment) Act, 2012
      • Tamil Nadu Municipal Laws (Fifth Amendment) Act, 2008
      • Tamil Nadu Municipal Laws (Fourth Amendment) Act, 2008
      • Tamil Nadu Municipal Laws (Fourth Amendment) Act, 2012
      • Tamil Nadu Municipal Laws (Second Amendment) Act, 1998
      • Tamil Nadu Municipal Laws (Second Amendment) Act, 2003
      • Tamil Nadu Municipal Laws (Second Amendment) Act, 2008
      • Tamil Nadu Municipal Laws (Second Amendment) Act, 2009
      • Tamil Nadu Municipal Laws (Second Amendment) Ordinance, 2003
      • Tamil Nadu Municipal Laws (Seventh Amendment) Act, 2008
      • Tamil Nadu Municipal Laws (Sixth Amendment) Act, 2008
      • Tamil Nadu Municipal Laws (Third Amendment) Act, 2008
      • Tamil Nadu Municipal Laws And The Chennai Metropolitan Area Groundwater (Regulation) Amendment Act, 2014
      • Tamil Nadu Municipal Laws Second Amendment Act, 1997
      • Tamil Nadu Municipal Police (Repeal) Act, 2008
      • Tamil Nadu Music And Fine Arts Extent University Act, 2013
      • Tamil Nadu National Law School (Amendment) Act, 2012
      • Tamil Nadu National Law School Act, 2012
      • Tamil Nadu Open University (Amendment) Act, 2003
      • Tamil Nadu Open University (Amendment) Act, 2006
      • Tamil Nadu Panchayats (Amendment) Act, 2003
      • Tamil Nadu Panchayats (Amendment) Act, 2004
      • Tamil Nadu Panchayats (Amendment) Act, 2005
      • Tamil Nadu Panchayats (Amendment) Act, 2007
      • Tamil Nadu Panchayats (Amendment) Act, 2008
      • Tamil Nadu Panchayats (Amendment) Act, 2009
      • Tamil Nadu Panchayats (Amendment) Act, 2011
      • Tamil Nadu Panchayats (Amendment) Act, 2014
      • Tamil Nadu Panchayats (Eighth Amendment) Act, 2008
      • Tamil Nadu Panchayats (Fifth Amendment) Act, 2006
      • Tamil Nadu Panchayats (Fifth Amendment) Act, 2007
      • Tamil Nadu Panchayats (Fifth Amendment) Act, 2008
      • Tamil Nadu Panchayats (Fourth Amendment) Act, 2003
      • Tamil Nadu Panchayats (Fourth Amendment) Act, 2004
      • Tamil Nadu Panchayats (Fourth Amendment) Act, 2005
      • Tamil Nadu Panchayats (Fourth Amendment) Act, 2006
      • Tamil Nadu Panchayats (Fourth Amendment) Act, 2007
      • Tamil Nadu Panchayats (Fourth Amendment) Act, 2008
      • Tamil Nadu Panchayats (Fourth Amendment) Act, 2009
      • Tamil Nadu Panchayats (Ninth Amendment) Act, 2008
      • Tamil Nadu Panchayats (Opening And Maintenance Of Market) Rules, 2000
      • Tamil Nadu Panchayats (Second Amendment) Act, 2003
      • Tamil Nadu Panchayats (Second Amendment) Act, 2004
      • Tamil Nadu Panchayats (Second Amendment) Act, 2005
      • Tamil Nadu Panchayats (Second Amendment) Act, 2006
      • Tamil Nadu Panchayats (Second Amendment) Act, 2007
      • Tamil Nadu Panchayats (Second Amendment) Act, 2008
      • Tamil Nadu Panchayats (Second Amendment) Act, 2009
      • Tamil Nadu Panchayats (Second Amendment) Act, 2012
      • Tamil Nadu Panchayats (Second Amendment) Ordinance, 2003
      • Tamil Nadu Panchayats (Seventh Amendment) Act, 2008
      • Tamil Nadu Panchayats (Sixth Amendment) Act, 2006
      • Tamil Nadu Panchayats (Sixth Amendment) Act, 2007
      • Tamil Nadu Panchayats (Sixth Amendment) Act, 2008
      • Tamil Nadu Panchayats (Third Amendment) Act, 2003
      • Tamil Nadu Panchayats (Third Amendment) Act, 2004
      • Tamil Nadu Panchayats (Third Amendment) Act, 2005
      • Tamil Nadu Panchayats (Third Amendment) Act, 2006
      • Tamil Nadu Panchayats (Third Amendment) Act, 2007
      • Tamil Nadu Panchayats (Third Amendment) Act, 2008
      • Tamil Nadu Panchayats (Third Amendment) Act, 2009
      • Tamil Nadu Panchayats (Third Amendment) Act, 2012
      • Tamil Nadu Panchayats Act, 1994
      • Tamil Nadu Parks, Play-Fields And Open Spaces (Preservation And Regulation) Act, 1959
      • Tamil Nadu Patta Pass Book Act, 1983
      • Tamil Nadu Pawnbrokers Act, 1943
      • Tamil Nadu Payment Of Salaries (Amendment) Act, 2006
      • Tamil Nadu Payment Of Salaries (Amendment) Act, 2007
      • Tamil Nadu Payment Of Salaries (Amendment) Act, 2008
      • Tamil Nadu Payment Of Salaries (Amendment) Act, 2010
      • Tamil Nadu Payment Of Salaries (Amendment) Act, 2012
      • Tamil Nadu Payment Of Salaries (Second Amendment) Act, 2006
      • Tamil Nadu Payment Of Salaries (Second Amendment) Act, 2008
      • Tamil Nadu Payment Of Salaries (Second Amendment) Act, 2009
      • Tamil Nadu Payment Of Salaries (Second Amendment) Act, 2010
      • Tamil Nadu Payment Of Subsistence Allowance Act, 1981
      • Tamil Nadu Payment Of Subsistence Allowance Rules, 1981
      • Tamil Nadu Physical Education And Sports University (Amendment) Act, 2007
      • Tamil Nadu Physical Education And Sports University (Amendment) Act, 2012
      • Tamil Nadu Physical Education And Sports University (Amendment) Act, 2014
      • Tamil Nadu Physical Education And Sports University (Second Amendment) Act, 2007
      • Tamil Nadu Physical Education And Sports University Act, 2004
      • Tamil Nadu Police (Reforms) Act, 2013
      • Tamil Nadu Preservation Of Private Forests (Continuance) Act, 1965
      • Tamil Nadu Preservation Of Private Forests (Extension To Kanyakumari District) Act, 1979
      • Tamil Nadu Preservation Of Private Forests Act, 1949
      • Tamil Nadu Private Clinical Establishments (Regulation) Act, 1997
      • Tamil Nadu Private Colleges (Regulation) Act, 1976
      • Tamil Nadu Private Forests (Assumption Of Management) Act, 1961
      • Tamil Nadu Prize Schemes (Prohibition) Act, 1979
      • Tamil Nadu Prohibition (Amendment) Act, 2003
      • Tamil Nadu Prohibition (Amendment) Act, 2004
      • Tamil Nadu Prohibition (Amendment) Act, 2007
      • Tamil Nadu Prohibition (Amendment) Act, 2008
      • Tamil Nadu Prohibition (Amendment) Act, 2014
      • Tamil Nadu Prohibition Act, 1937
      • Tamil Nadu Prohibition Of Charging Exorbitant Interest Act, 2003
      • Tamil Nadu Prohibition Of Forcible Conversion Of Religion (Repeal) Act, 2006
      • Tamil Nadu Prohibition Of Harassment Of Woman Act, 1998
      • Tamil Nadu Prohibition Of Ragging Act, 1997
      • Tamil Nadu Prohibition Of Smoking And Spitting Act, 2003
      • Tamil Nadu Protection Of Interests Of Depositors (In Financial Establishments) Act, 1997
      • Tamil Nadu Protection Of Interests Of Depositors (In Financial Establishments) Amendment Act, 2003
      • Tamil Nadu Protection Of Interests Of Depositors (In Financial Establishments) Amendment Act, 2004
      • Tamil Nadu Protection Of Interests Of Depositors (In Financial Establishments) Amendment Act, 2008
      • Tamil Nadu Protection Of Tanks And Eviction Of Encroachment Act, 2007
      • Tamil Nadu Public Buildings (Licensing) Act, 1965
      • Tamil Nadu Public Health Act, 1939
      • Tamil Nadu Public Libraries (Amendment) Act, 2007
      • Tamil Nadu Public Premises (Eviction Of Unauthorised Occupants) Amendment Act, 2010
      • Tamil Nadu Recognised Private Schools (Regulation) Act, 1973
      • Tamil Nadu Recognised Private Schools (Regulation) Amendment Act, 1986
      • Tamil Nadu Registration Of Marriages Act, 2009
      • Tamil Nadu Regulation Of Admission In Professional Courses Act, 2006
      • Tamil Nadu Regulation Of Jallikattu Act, 2009
      • Tamil Nadu Revenue Recovery Act, 1864
      • Tamil Nadu Right To Information (Fees) Rules, 2005
      • Tamil Nadu Right To Information Act, 1997
      • Tamil Nadu Rosewood Trees (Conservation) Act, 1994
      • Tamil Nadu Rosewood Trees (Conservation) Act, 2010
      • Tamil Nadu Sales Tax (Settlement Of Arrears) Act, 2006
      • Tamil Nadu Sales Tax (Settlement Of Arrears) Act, 2008
      • Tamil Nadu Sales Tax (Settlement Of Arrears) Act, 2010
      • Tamil Nadu Sales Tax (Settlement Of Arrears) Act, 2011
      • Tamil Nadu Sales Tax (Settlement Of Arrears) Amendment Act, 2010
      • Tamil Nadu Sales Tax (Settlement Of Arrears) Ordinance, 2008
      • Tamil Nadu Sales Tax (Settlement Of Disputes) Act, 2002
      • Tamil Nadu Sales Tax, Entertainments Tax And Luxury Tax (Settlement Of Disputes) Act, 1999
      • Tamil Nadu Sandalwood Possession Rules, 1970
      • Tamil Nadu Sandalwood Transit Rules, 1967
      • Tamil Nadu Schools (Regulation Of Collection Of Fee) Act, 2009
      • Tamil Nadu Shops And Establishments (Amendment) Act, 2008
      • Tamil Nadu Shops And Establishments Act, 1947
      • Tamil Nadu Slum Areas (Improvement And Clearance) Act, 1971
      • Tamil Nadu Societies Registration (Amendment) Act, 2010
      • Tamil Nadu Societies Registration Act, 1975
      • Tamil Nadu Special Economic Zones (Special Provisions) Act, 2005
      • Tamil Nadu Special Police Youth Brigade Act, 2013
      • Tamil Nadu Spirituous Preparations (Control) Rules, 1984
      • Tamil Nadu Stamp (Fixation Of Remuneration For Licensed Stamp Vendors) Rules, 1999
      • Tamil Nadu Stamp (Prevention Of Undervaluation Of Instruments) Rules, 1968
      • Tamil Nadu State Agricultural Council (Repeal) Act, 2011
      • Tamil Nadu State Agricultural Council Act, 2009
      • Tamil Nadu State Agricultural Labourers-Farmers (Social Security And Welfare) Amendment Act, 2009
      • Tamil Nadu State Commission For Women Act, 2008
      • Tamil Nadu State Council For Higher Education Act, 1992
      • Tamil Nadu State Council For Technical Education Act, 2010
      • Tamil Nadu State Housing Board (Amendment) Act, 2007
      • Tamil Nadu State Legislature (Delegation Of Powers) Act, 1976
      • Tamil Nadu State Minorities Commission Act, 2010
      • Tamil Nadu Survey And Boundaries Act, 1923
      • Tamil Nadu Tamil Learning Act, 2006
      • Tamil Nadu Tamil New Year (Declaration) Act, 2008
      • Tamil Nadu Tax On Consumption Or Sale Of Electricity (Amendment) Act, 2008
      • Tamil Nadu Tax On Consumption Or Sale Of Electricity Act, 2003
      • Tamil Nadu Tax On Entry Of Goods Into Local Areas (Amendment) Act, 2003
      • Tamil Nadu Tax On Entry Of Goods Into Local Areas (Amendment) Act, 2004
      • Tamil Nadu Tax On Entry Of Goods Into Local Areas Act, 2001
      • Tamil Nadu Tax On Entry Of Motor Vehicles Into Local Areas Act, 1990
      • Tamil Nadu Tax On Luxuries (Amendment) Act, 2003
      • Tamil Nadu Tax On Luxuries (Amendment) Act, 2013
      • Tamil Nadu Tax On Luxuries Act, 1981
      • Tamil Nadu Taxation Special Tribunal (Repeal) Act, 2004
      • Tamil Nadu Taxation Special Tribunal Act, 1992
      • Tamil Nadu Teachers Education University Act, 2008
      • Tamil Nadu Timber Transit Rules, 1968
      • Tamil Nadu Town And Country Planning (Amendment) Act, 2008
      • Tamil Nadu Town And Country Planning (Amendment) Act, 2010
      • Tamil Nadu Town And Country Planning (Amendment) Act, 2012
      • Tamil Nadu Town And Country Planning (Amendment) Act, 2014
      • Tamil Nadu Town And Country Planning (Second Amendment) Act, 2007
      • Tamil Nadu Town And Country Planning Act, 1971
      • Tamil Nadu Transparency In Tenders (Amendment) Act, 2004
      • Tamil Nadu Transparency In Tenders (Amendment) Act, 2006
      • Tamil Nadu Transparency In Tenders (Amendment) Act, 2012
      • Tamil Nadu Transparency In Tenders (Second Amendment) Act, 2012
      • Tamil Nadu Transparency In Tenders Act, 1998
      • Tamil Nadu Transparency In Tenders Rules, 2000
      • Tamil Nadu Uniform System Of School Education Act, 2010
      • Tamil Nadu Universities Laws (Amendment) Act, 2007
      • Tamil Nadu Universities Laws (Amendment) Act, 2010
      • Tamil Nadu Universities Laws (Amendment) Act, 2012
      • Tamil Nadu Universities Laws (Third Amendment) Act, 2010
      • Tamil Nadu University Laws (Second Amendment) Act, 2010
      • Tamil Nadu Urban Land (Ceiling And Regulation) Act, 1978
      • Tamil Nadu Urban Land (Ceiling And Regulation) Repeal Act, 1999
      • Tamil Nadu Urban Land Tax Act, 1966
      • Tamil Nadu Value Added Tax (Amendment) Act, 2007
      • Tamil Nadu Value Added Tax (Amendment) Act, 2008
      • Tamil Nadu Value Added Tax (Amendment) Act, 2009
      • Tamil Nadu Value Added Tax (Amendment) Act, 2010
      • Tamil Nadu Value Added Tax (Amendment) Act, 2012
      • Tamil Nadu Value Added Tax (Amendment) Act, 2014
      • Tamil Nadu Value Added Tax (Amendment) Act, 2015
      • Tamil Nadu Value Added Tax (Fifth Amendment) Act, 2009
      • Tamil Nadu Value Added Tax (Fourth Amendment) Act, 2009
      • Tamil Nadu Value Added Tax (Second Amendment) Act, 2007
      • Tamil Nadu Value Added Tax (Second Amendment) Act, 2008
      • Tamil Nadu Value Added Tax (Second Amendment) Act, 2009
      • Tamil Nadu Value Added Tax (Second Amendment) Act, 2010
      • Tamil Nadu Value Added Tax (Second Amendment) Ordinance, 2008
      • Tamil Nadu Value Added Tax (Special Provision) Act, 2010
      • Tamil Nadu Value Added Tax (Third Amendment) Act, 2008
      • Tamil Nadu Value Added Tax (Third Amendment) Act, 2009
      • Tamil Nadu Value Added Tax Act, 2006
      • Tamil Nadu Value Added Tax Rules, 2007
      • Tamil Nadu Veterinary And Animal Sciences University (Amendment) Act, 2014
      • Tamil Nadu Veterinary And Animal Sciences University (Second Amendment) Act, 2012
      • Tamil Nadu Village Courts Act, 1888
      • Tamil Nadu Village Panchayats (Receipts And Expenditure And Maintenance Of The Accounts Of Village Panchayats) Rules, 2000
      • Tamil Nadu Water Supply And Drainage Board (Amendment) Act, 2008
      • Tamil Nadu Welfare Board For The Disabled Persons Act, 2007
      • Tamil Nadu Wild Elephants Preservation Act, 1873
      • Tamil University (Amendment) Act, 2003
      • Tamil University (Amendment) Act, 2008
      • Tamil University (Amendment) Act, 2012
      • Tanjore Chattram Endowments (Utilization) Act, 1942
      • Tanjore Pannaiyal Protection Act, 1952
      • Thanjavur City Municipal Corporation Act, 2013
      • Thiruvalluvar University (Amendment) Act, 2006
      • Thoothukudi City Municipal Corporation Act, 2008
      • Tiruchirappalli Kaiaeruvaram And Mattuvaram Act, 1958
      • Tiruppur City Municipal Corporation Act, 2008
      • Tuticorin Port Trust (Amendment) Act, 1949
      • Tuticorin Port Trust Act, 1924
      • Teerthanker Mahaveer University Uttar Pradesh Act, 2008
      • The Delhi Medical Council Act ,1997
      • The Delhi Medical Council Rules, 2003
      • Tamil Nadu Prevention Of Dangerous Activities Of Bootleggers, Drug Offenders, Forest Offenders, Goondas, Immoral Traffic Offenders, Slum Grabbers And Video Pirates Act, 1982
      • Tamil Nadu Prevention Of Dangerous Activities Of Bootleggers, Drug-Offenders, Forest-Offenders, Goondas, Immoral Traffic Offenders And Slum-Grabbers (Amendment) Act, 2004
      • Tamil Nadu Prevention Of Dangerous Activities Of Bootleggers, Drug-Offenders, Forest-Offenders, Goondas, Immoral Traffic Offenders, Sand- Offenders, Slum-Grabbers And Video Pirates (Second Amendment) Act, 2014
      • Tamil Nadu Prevention Of Dangerous Activities Of Bootleggers, Drug-Offenders, Forest-Offenders, Goondas, Immoral Traffic Offenders, Sandoffenders, Slum-Grabbers And Video Pirates (Amendment ) Act, 2014
      • Tamil Nadu Prevention Of Dangerous Activities Of Bootleggers, Drug-Offenders, Forest-Offenders, Goondas, Immoral Traffic Offenders, Slum-Grabbers And Video Pirates (Amendment) Act, 2006
      • Tamil Nadu Prevention Of Dangerous Activities Of Bootleggers, Drug-Offenders, Forest-Offenders, Goondas, Immoral Traffic-Offenders, Sand-Offenders, Slum-Grabbers And Video Pirates (Amendment) Act, 2008
      • Tamil Nadu Scrap Merchants And Dealers In Second-Hand Property And Owners Of Automobile Workshops And Tinker Shops (Regulation, Control And Licensing) Amendment Act, 2008
      • THE HARYANA GAUVANSH SANRAKSHAN AND GAUSAMVARDHAN ACT, 2015
      • The Bihar Mica Act, 1947