Unclaimed Property Act, 1333

University Of Health Sciences (Amendment) Act, 1987

University Of Health Sciences (Amendment) Act, 1990

Urban Development Authority (Hyderabad) Rules, 1977

Urban Development Authority, Hyderabad (Constitution Of Committees) Rules, 1979

Usurious Loans (Andhra Pradesh Extension And Amendment) Act, 1961

Usurious Loans (Andhra Pradesh) Andhra Area Amendment Act, 1936

Usury Laws Repeal (Andhra Pradesh Extension) Act, 1961

United Khasi-Jaintia Hills Autonomous District (Administration Of Justice)Rules, 1953

United Provinces Panchayat Raj Act, 1947

University Of Calcutta (Matriculation Examination) Act, 1951

Upendra Nath Mukherjee Memorial Hospital Acquisition Act, 1982

Union Public Service Commission Consultation By The (Delhi Municipal Corporation) Regulations, 1959

United Provinces Entertainment And Betting Tax Act, 1937

United Provinces Village Abadi Act, 1947

Uttar Pradesh Fire Service Act, 1944

Uttar Pradesh Land Revenue Act, 1901

Uttar Pradesh Land Utilization Act, 1947

Umergam Notified Area Consolidated Tax Rules, 2003

Usurious Loans Act, 1977

United Nations (Privileges And Immunities) Act, 1948

United Nations (Security Council) Act, 1948

Universities Of Agricultural Sciences Act, 2009

University Of Horticultural Sciences (Amendment) Act, 2015

University Of Horticultural Sciences Act, 2009

University Laws (Amendment) Act, 1976

University Laws (Amendment) Act, 1977

University Laws (Amendment) Act, 1978

University Laws (Amendment) Act, 1979

University Laws (Amendment) Act, 1985

University Laws (Amendment) Act, 1986

University Laws (Amendment) Act, 2001

University Laws (Amendment) Act, 2007

University Laws (Second Amendment) Act, 1979

Unregistered Cashew Nut Factories Prohibition Act, 1967

United State Of Gwalior, Indore And Malwa (Madhya Bharat) Rehabilitation Loans Recovery Act, Samvat 2006

Urban Immovable Property Tax (Abolition) And Genral Tax(Increase Of Maximum Rate) Act, 1962

Urban Immoveable Property Tax (Abolition) And General Tax (Increase Of Maximum Rate) Act, 1962

Uniersity Of Health Sciences, Lahore Ordinance, 2002

University Of Agriculture Faisalabad Act, 1973

University Of Central Punjab, Lahore Ordinance, 2002

University Of Education, Lahore Ordinance, 2002

University Of Engineering And Technology, Lahore Act, 1974

University Of Engineering And Technology, Taxila, Act, 1994

University Of Faisalabad Ordinance, 2002

University Of Gujrat Act, 2004

University Of Lahore Ordinance, 2002

University Of Management And Technology, Lahore Act, 2004

University Of Sargodha Ordinance, 2002

University Of South Asia Lahore Act, 2005

University Of The Punjab Act, 1973

University Of Veterinary And Animal Sciences Lahore Ordinance, 2002

University Of Wah Act, 2009

University Of Engineering And Management Jaipur Act, 2012

University Of Kota (Amendment) Act, 2012

University Of Kota (Amendment) Act, 2013

University Of Rajasthan (Amendment) Act, 2013

Usurious Loans (Madras Amendment) Act, 1936

United Provinces (Temporary) Accommodation Requisition Act, 1947

United Provinces Abatement Of Rent Suits Act, 1938

United Provinces Acquisition Of Property (Flood Relief) Act, 1948

United Provinces Aerial Ropeways Act, 1922

United Provinces Agricultural Tenants (Acquisition Of Privileges) Act, 1949

United Provinces Agriculturists Relief Act, 1934

United Provinces Badrinath (Sanitation And Improvement) (Repeal) Act, 1975

United Provinces Board Of Revenue Act, 1922

United Provinces Borstal Act, 1938

United Provinces Control Of Supplies (Temporary Powers) Act, 1947

United Provinces Cotton (Statistics) Act, 1947

United Provinces Cotton Ginning And Pressing Factories Act, 1949

United Provinces Cotton Pest Control Act, 1936

United Provinces Court Of Wards (Repeal) Act, 1969

United Provinces District Boards Primary Education Act, 1926

United Provinces Encumbered Estates Act, 1934

United Provinces Fire Service Act, 1944

United Provinces Hindu Womens Rights To Property (Extension To Agricultural Land) Act, 1942

United Provinces Honorary Munsifs Act, 1896

United Provinces Indian Medicine Act, 1939

United Provinces Minor Irrigation Works Act, 1920

United Provinces State Tube-Wells Act, 1936

Uttar Pradesh Krishi Utpadan Mandi (Amendment) Act, 1987

Uttar Pradesh Secondary Education Services Commission And Selection Boards (Second Amendment) Act, 1992

Uttar Pradesh (Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam), 1958

Uttar Pradesh (Nagar Kshettra) Bhumi Aur Bhawan Kar (Nirsan) Adhiniyam, 1974

Uttar Pradesh (Regulation Of Building Operations) Rules, 1985

Uttar Pradesh Abolition Of Zare Chaharum Act, 1951

Uttar Pradesh Absorption Of Retrenched Employees Of Government Or Public Corporations In Government Service (Rescission Of Rules) Act, 2009

Uttar Pradesh Admission To Educational Institutions (Reservation For Scheduled Castes, Scheduled Tribes And Other Backward Classes) Act, 2006

Uttar Pradesh Advertisement Tax (Amendment) Act, 2009

Uttar Pradesh Advertisements Tax Act, 1981

Uttar Pradesh Advocates Welfare Fund Act, 1974

Uttar Pradesh Agricultural Credit Act, 1973

Uttar Pradesh Agricultural Diseases And Pests Act, 1954

Uttar Pradesh Agricultural Tenants (Acquisition Of Privileges) (Amendment) And Miscellaneous Provisions Act, 1950

Uttar Pradesh Agricultural Tenants (Acquisition Of Privileges) (Amendment) And Miscellaneous Provisions Act, 1951

Uttar Pradesh Ancient And Historical Monuments And Archaeological Sites And Remains Preservation Act, 1956

Uttar Pradesh Antarim Zila Parishad (Re-Enactment And Continuance) Act, 1968

Uttar Pradesh Antarim Zila Parishad (Re-Enactment And Continuance) Act, 1970

Uttar Pradesh Antarim Zila Parishad Act, 1958

Uttar Pradesh Antomy Act, 1956

Uttar Pradesh Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010

Uttar Pradesh Appropriation (Vote On Account) Act, 1996

Uttar Pradesh Appropriation Act, 1996

Uttar Pradesh Arabi Pharsi University Act, 2009

Uttar Pradesh Area Development Act, 1976

Uttar Pradesh Avas Evam Vikas Parishad Adhiniyam, 1965

Uttar Pradesh Basic Education Act, 1972

Uttar Pradesh Bhagirathi River Valley Authority Act, 1999

Uttar Pradesh Bhoodan Yagna Act, 1952

Uttar Pradesh Bhoomi Evam Jal Sanrakshan Adhiniyam, 1963

Uttar Pradesh Board Of Revenue (Declaration Of Procedure And Validation) Act, 1953

Uttar Pradesh Board Of Revenue (Regulation Of Procedure) Act, 1966

Uttar Pradesh Bricks (Regulation Of Supply) Act, 1990

Uttar Pradesh Cantonments (Control Of Rent And Eviction) (Repeal) Act, 1991

Uttar Pradesh Cattle Purchase Tax Act, 1976

Uttar Pradesh Charitable Endowments (Extension Of Powers) Act, 1950

Uttar Pradesh Children Act, 1951

Uttar Pradesh Cinema (Regulation) (Amendment) Act, 2009

Uttar Pradesh Cinemas (Regulation) Act, 1955

Uttar Pradesh Cinemas And Taxation Laws (Amendment) Act, 1989

Uttar Pradesh Civil Judges (Designation) Act, 1936

Uttar Pradesh Civil Laws (Amendment) Act, 1968

Uttar Pradesh Civil Laws (Amendment) Act, 1970

Uttar Pradesh Civil Laws (Amendment) Act, 1972

Uttar Pradesh Civil Laws (Amendment) Act, 1973

Uttar Pradesh Civil Laws (Amendment) Act, 1991

Uttar Pradesh Civil Laws (Reforms And Amendment) Act, 1954

Uttar Pradesh Civil Laws (Reforms And Amendment) Act, 1963

Uttar Pradesh Civil Laws (Reforms And Amendment) Act, 1976

Uttar Pradesh Co-Operative Land Development Banks (Amendment) Act, 1989

Uttar Pradesh Co-Operative Societies (Amendment) Act, 1989

Uttar Pradesh Co-Operative Societies (Amendment) Act, 2000

Uttar Pradesh Co-Operative Societies (Amendment) Act, 2006

Uttar Pradesh Co-Operative Societies (Amendment) Act, 2010

Uttar Pradesh Co-Operative Societies (Second Amendment) Act, 1989

Uttar Pradesh Co-Operative Societies (Second Amendment) Act, 2007

Uttar Pradesh Co-Operative Societies (Third Amendment) Act, 2007

Uttar Pradesh Co-Operative Societies Act, 1965

Uttar Pradesh Commission For Minorities Act, 1994

Uttar Pradesh Consolidation Of Holdings (Amendment) Act, 2002

Uttar Pradesh Consolidation Of Holdings Act, 1953

Uttar Pradesh Consolidation Of Holdings Rules, 1954

Uttar Pradesh Contingency Fund Act, 1950

Uttar Pradesh Control Of Goondas Act, 1970

Uttar Pradesh Control Of Supplies (Temporary Powers) Act, 1953

Uttar Pradesh Cooperative Societies (Amendment) Act, 1997

Uttar Pradesh Cooperative Societies (Amendment) Act, 2008

Uttar Pradesh Corneal Grafting Act, 1964

Uttar Pradesh Course Books Act, 1978

Uttar Pradesh Court Fees (Payment In Cash) Act, 1975

Uttar Pradesh Court Fees (Remission) Act, 1950

Uttar Pradesh Criminal Law (Composition Of Offences And Abatement Of Trials) (Amendment) Act, 1979

Uttar Pradesh Dacoity Affected Areas Act, 1983

Uttar Pradesh Debt Redemption Act, 1940

Uttar Pradesh Debt Relief Act, 1977

Uttar Pradesh Departmental Inquiries (Enforcement Of Attendance Of Witnesses And Production Of Documents) Act, 1976

Uttar Pradesh Development Council Act, 2006

Uttar Pradesh Disaster Management Act, 2005

Uttar Pradesh District Boards Primary Education Act, 1926

Uttar Pradesh District Planning Committee (Amendment) Act, 2007

Uttar Pradesh District Planning Committee Act, 1999

Uttar Pradesh Dookan Aur Vanijya Adhishthan Adhiniyam, 1962

Uttar Pradesh Dookan Aur Vanijya Adhishthan Niyamavali, 1963

Uttar Pradesh Dookan Aur Vanijya Adhisthan Adhiniyam, 1962

Uttar Pradesh Dookan Aur Vanuya Adhishthan Adhiniyam, 1962

Uttar Pradesh Dr. Bhim Rao Ambedkar Samajik Parivartan Sthal Act, 2007

Uttar Pradesh Dr. Bhim Rao Ambedkar Samajikparivartan Sthal (Repeal) Act, 2009

Uttar Pradesh Educational Institutions (Prevention Of Dissipation Of Assets) Act, 1974

Uttar Pradesh Educational Institutions (Taking-Over Of Management) Act, 1976

Uttar Pradesh Electric Wire And Transformers (Prevention And Punishment Of Theft) Act, 1976

Uttar Pradesh Electricity (Duty) (Amendment) Act, 1984

Uttar Pradesh Electricity (Duty) (Amendment) Act, 1987

Uttar Pradesh Electricity (Duty) Act, 1952

Uttar Pradesh Electricity (Temporary Powers Of Control) (Amendment And Miscellaneous Provisions) Act, 1956

Uttar Pradesh Electricity Reforms Act, 1999

Uttar Pradesh Employment Of Substitute Workmen Act, 1978

Uttar Pradesh Entertainments And Betting Tax (Amendment) Act, 2000

Uttar Pradesh Entertainments And Betting Tax (Amendment) Act, 2006

Uttar Pradesh Entertainments And Betting Tax (Amendment) Act, 2009

Uttar Pradesh Entertainments And Betting Tax (Second Amendment) Act, 2000

Uttar Pradesh Entertainments And Betting Tax Act, 1979

Uttar Pradesh Essential Services Maintenance Act, 1966

Uttar Pradesh Evacuee Interest (Separation) Supplementary Act, 1961

Uttar Pradesh Excise (Amendment) Act, 1989

Uttar Pradesh Excise (Amendment) Act, 1998

Uttar Pradesh Excise (Amendment) Act, 2000

Uttar Pradesh Excise (Settlement Of Licences For Retail Sale Of Beer) (Second Amendment) Rules, 2002

Uttar Pradesh Excise Amendment Act, 1997

Uttar Pradesh Excise Rules (Amendment) Act, 1989

Uttar Pradesh Excise [(Amendment) Re-Enactment And Validation] Act, 1976

Uttar Pradesh Famine Relief Fund Act, 1936

Uttar Pradesh First Offenders Probation Act, 1938

Uttar Pradesh Fisheries Act, 1948

Uttar Pradesh Flood Emergency Powers (Evacuation And Requisition) Act, 1951

Uttar Pradesh Forest Corporation (Amendment) Act, 2008

Uttar Pradesh Forests Corporation Act, 1974

Uttar Pradesh Fruit Nurseries (Regulation) Act, 1976

Uttar Pradesh Gangsters And Anti-Social Activities (Prevention) Act, 1986

Uttar Pradesh Gaon Panchayats And Kshettra Samities (Extension Of Term) Act, 1968

Uttar Pradesh Gaon Panchayats And Kshettra Samitis (Extension Of Term) Act, 1970

Uttar Pradesh Gaon Panchayats And Kshettra Samitis (Extension Of Term) Act, 1971

Uttar Pradesh Gaon Panchayats, Kshettra Samities And Zila Parishads (Sanshodhan) Adhiniyam, 1969

Uttar Pradesh Gautam Buddha University (Amendment) Act, 2008

Uttar Pradesh General Clauses Act, 1904

Uttar Pradesh Goshala Adhiniyam, 1964

Uttar Pradesh Govadh Nivaran Adhiniyam, 1955

Uttar Pradesh Government Electrical Undertakings (Dues Recovery) Act, 1958

Uttar Pradesh Government Estates Thekedari Abolition (Re-Enactment And Validation) Act, 1970

Uttar Pradesh Government Estates Thekedari Abolition Act, 1958

Uttar Pradesh Government Servant (Discipline And Appeal) Rules, 1999

Uttar Pradesh Habitual Offenders Restriction Act, 1952

Uttar Pradesh Health Workers And Health Supervisors (Regulation Of Pay) Act, 1996

Uttar Pradesh High Schools And Intermediate Colleges (Payment Of Salaries Of Teachers And Other Employees) Act, 1971

Uttar Pradesh Higher Education Services Commission (Amendment) Act, 1997

Uttar Pradesh Higher Education Services Commission (Amendment) Act, 2006

Uttar Pradesh Higher Education Services Commission (Amendment) Act, 2007

Uttar Pradesh Higher Education Services Commission (Amendment) Act, 2008

Uttar Pradesh Higher Education Services Commission (Second Amendment) Act, 2006

Uttar Pradesh Higher Education Services Commission (Second Amendment) Act, 2007

Uttar Pradesh Higher Education Services Commission Act, 1980

Uttar Pradesh Higher Judicial Service Rules, 1975

Uttar Pradesh Hindu Religious Institutions (Prevention Of Dissipation Of Properties) (Repeal) Act, 2000

Uttar Pradesh Home Guards Adhiniyam, 1963

Uttar Pradesh Homoeopathic Medical Colleges (Acquisition And Miscellaneous Provisions) Act, 1981

Uttar Pradesh Homoeopathic Medicine (Amendment) Act, 1977

Uttar Pradesh Homoeopathic Medicine Act, 1951

Uttar Pradesh House Sites (Flood Affected Areas) (Temporary Powers) Act, 1957

Uttar Pradesh Imposition Of Ceiling On Land Holdings Act, 1960

Uttar Pradesh Indian Medical Institutions (Acquisition And Miscellaneous Provisions) Act, 1982

Uttar Pradesh Industrial Area Development (Amendment) Act, 2008

Uttar Pradesh Industrial Area Development (Removal Of Doubts And Validation) Act, 1991

Uttar Pradesh Industrial Area Development Act, 1976

Uttar Pradesh Industrial Development Area Act, 1976

Uttar Pradesh Industrial Disputes (Amendment) Act, 2000

Uttar Pradesh Industrial Disputes Act, 1947

Uttar Pradesh Industrial Establishments (National Holidays) Act, 1961

Uttar Pradesh Industrial Housing Act, 1955

Uttar Pradesh Industrial Peace (Timely Payment Of Wages) Act, 1978

Uttar Pradesh Industrial Undertakings (Special Provisions For Prevention Of Unemployment) Act, 1966

Uttar Pradesh Intoxicating Liquor (Objectionable Advertisements) Act, 1976

Uttar Pradesh Irrigation (Emergency Powers) Act, 1950

Uttar Pradesh Janhit Guarantee Adhiniyam, 2011

Uttar Pradesh Judicial Service Rules, 2001

Uttar Pradesh Kesari Gram (Prohibition) Act, 1983

Uttar Pradesh Khadi And Village Industries Board (Amendment) Act, 2008

Uttar Pradesh King Georges Medical University (Amendment) Act, 2006

Uttar Pradesh King Georges University Of Dental Science (Amendment) Act, 2006

Uttar Pradesh Krishi Evam Prodyogik Vishwavidyalaya (Dwitiya Sanshodhan) Adhiniyam, 2006

Uttar Pradesh Krishi Evam Prodyogik Vishwavidyalaya (Sanshodhan) Adhiniyam, 2000

Uttar Pradesh Krishi Evam Prodyogik Vishwavidyalaya (Sanshodhan) Adhiniyam, 2006

Uttar Pradesh Krishi Utpadan Mandi (Amendment And Validation) Act, 1970

Uttar Pradesh Krishi Utpadan Mandi (Amendment) Act, 1977

Uttar Pradesh Krishi Utpadan Mandi (Sanshodhan) Adhiniyam, 1979

Uttar Pradesh Krishi Utpadan Mandi (Sanshodhan) Adhiniyam, 2000

Uttar Pradesh Krishi Utpadan Mandi (Sanshodhan) Adhiniyam, 2001

Uttar Pradesh Krishi Utpadan Mandi (Sanshodhan) Adhiniyam, 2002

Uttar Pradesh Krishi Utpadan Mandi (Sanshodhan) Adhiniyam, 2006

Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

Uttar Pradesh Krishi Utpadan Mandi Laws (Amendment) Act, 1984

Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyavastha) (Sanshodhan) Adhiniyam, 1997

Uttar Pradesh Krishi Utpadan Mandi Samitis (Alpakalik Vyavastha) (Sanshodhan) Adhiniyam, 2002

Uttar Pradesh Krishi Utpadan Mandi Samttis (Alpkalik Vyawastha) (Sanshodhan) Adhiniyam, 1989

Uttar Pradesh Krishi Utpadan Mandi Vidhi (Amendment) Adhiniyam, 2004

Uttar Pradesh Land Laws (Amendment) Act, 1997

Uttar Pradesh Lok Ayukta And Up Lok Ayukta (Adhiniyam) Act, 2006

Uttar Pradesh Lokayukta And Up-Lokayuktas (Amendment) Act, 1989

Uttar Pradesh Lokayukta And Up-Lokayuktas Act, 1975

Uttar Pradesh Ministers And State Legislature Officers And Members Amenities Laws (Amendment) Act, 1997

Uttar Pradesh Minor Minerals (Concession) Rules, 1963

Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 2000

Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 2003

Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 2006

Uttar Pradesh Motor Vehicles Taxation (Amendment) Act, 2009

Uttar Pradesh Motor Vehicles Taxation Act, 1997

Uttar Pradesh Municipal Corporation (Amendment) Act, 2000

Uttar Pradesh Municipal Corporation (Amendment) Act, 2008

Uttar Pradesh Municipal Corporation Act, 1959

Uttar Pradesh Municipalities Act (Dwitiya Uttaranchal Sanshodhan) Act, 2001

Uttar Pradesh Municipalities Act, 1916

Uttar Pradesh National Parks Act, 1935

Uttar Pradesh Opium Smoking Act, 1934

Uttar Pradesh Panchayat Laws (Amendment) Act, 2000

Uttar Pradesh Panchayat Laws (Amendment) Act, 2007

Uttar Pradesh Panchayat Raj Act, 1947

Uttar Pradesh Pandit Deen Dayal Upadhyaya Pashu Chikitsa Vigyan Vishwavidyalaya Evam Go Anusandhan Sansthan (Sanshodhan) Adhiniyam, 2009

Uttar Pradesh Participatory Irrigation Management Act, 2009

Uttar Pradesh Plastic And Other Non-Biodegradable Garbage (Regulation Of Use And Disposal) Act, 2000

Uttar Pradesh Post Graduate Medical Education (Reservation For Scheduled Castes, Scheduled Tribes And Other Backward Classes) Act, 1997

Uttar Pradesh Prevention Of Cow Slaughter Act, 1955

Uttar Pradesh Prevention Of Food Adulteration Rules, 1976

Uttar Pradesh Primary Education Act, 1919

Uttar Pradesh Prisoners (Attendance In Courts) Rules, 1956

Uttar Pradesh Private Forests Act, 1948

Uttar Pradesh Private Professional Educational Institutions (Regulation Of Admission And Fixation Of Fee) Act, 2006

Uttar Pradesh Prohibition Of Smoking (Cinema Houses) Act, 1952

Uttar Pradesh Promotion And Protection Of Fruit Trees (Regulation Of Harmful Establishments And Housing Schemes) Act, 1985

Uttar Pradesh Protection Of Trees Act, 1976

Uttar Pradesh Protection Of Trees In Rural And Hill Areas Act, 1976

Uttar Pradesh Public Land (Permission For Placing And Maintaining Optical Fibre Cable) Rules, 2001

Uttar Pradesh Public Libraries Act, 2006

Uttar Pradesh Public Premises (Eviction Of Unauthorised Occupants) (Amendment) Act, 2007

Uttar Pradesh Public Premises (Eviction Of Unauthorised Occupants) Act, 1972

Uttar Pradesh Public Premises (Eviction Of Unauthorised Occupants) Rules, 1973

Uttar Pradesh Public Services (Reservation For Backward Classes) Act, 1989

Uttar Pradesh Public Services (Reservation For Physically Handicapped, Dependents Of Freedom Fighters And Ex-Servicemen) (Amendment) Act, 1997

Uttar Pradesh Public Services (Reservation For Physically Handicapped, Dependents Of Freedom Fighters And Ex-Servicemen) (Amendment) Act, 2008

Uttar Pradesh Public Services (Reservation For Physically Handicapped, Dependents Of Freedom Fighters And Ex-Servicemen) (Amendment) Act, 2009

Uttar Pradesh Public Services (Reservation For Scheduled Castes, Scheduled Tribes And Other Backward Classes) (Amendment) Act, 2002

Uttar Pradesh Public Services (Reservation For The Scheduled Castes, Scheduled Tribes And Other Backward Classes) (Amendment) Act, 2007

Uttar Pradesh Public Services (Tribunal) (Amendment) Act, 2000

Uttar Pradesh Public Services (Tribunal) (Amendment) Act, 2009

Uttar Pradesh Public Services (Tribunal) Act, 1976

Uttar Pradesh Rajya Vidyut Utpadan Nigam Ltd. (Acquisition And Transfer Of Undertaking) Act, 1992

Uttar Pradesh Rakshak Dal (Amendment) Act, 2009

Uttar Pradesh Recovery Of Taxes And Other Public Moneys (Amendment And Validation) Act, 1970

Uttar Pradesh Recruitment Of Dependants Of Government Servants (Dying-In-Harness) Rules, 1974

Uttar Pradesh Regulation Of Coaching Act, 2002

Uttar Pradesh Regulation Of Cold Storages (Amendment) Act, 1997

Uttar Pradesh Regulation Of Cold Storages Act, 1976

Uttar Pradesh Regulation Of Money-Lending (Amendment) Act, 2006

Uttar Pradesh Regulation Of Money-Lending (Amendment) Act, 2008

Uttar Pradesh Reorganisation (Removal Of Difficulties) Order, 2000

Uttar Pradesh Resin And Other Forest Produce (Regulation Of Trade) Act, 1976

Uttar Pradesh Road Transport Schemes (Validation) Act, 1990

Uttar Pradesh Road Transport Services (Development) Act, 1955

Uttar Pradesh Roadside Land Control (Amendment) Act, 1999

Uttar Pradesh Roadside Land Control Act, 1945

Uttar Pradesh Rural Housing Board (Amendment) Act, 1997

Uttar Pradesh Rural Institute Of Medical Sciences And Research, Saifai Act, 2005

Uttar Pradesh Sahkari Gram Vikas Banks Act, 1964

Uttar Pradesh Sales Of Motor Spirit, Diesel Oil And Alcohol Taxation (Amendment) Act, 1979

Uttar Pradesh Sales Of Motor Spirit, Diesel Oil And Alcohol Taxation (Amendment) Act, 1989

Uttar Pradesh Sales Of Motor Spirit, Diesel Oil And Alcohol Taxation (Amendment) Act, 2000

Uttar Pradesh Sales Of Motor Spirit, Diesel Oil And Alcohol Taxation Act, 1939

Uttar Pradesh Sales Tax (Amendment And Validation) Act, 1970

Uttar Pradesh Sales Tax (Amendment And Validation) Act, 1978

Uttar Pradesh Sales Tax (Amendment And Validation) Act, 1982

Uttar Pradesh Sales Tax (Amendment) Act, 1979

Uttar Pradesh Sales Tax (Second Amendment And Validation) Act, 1983

Uttar Pradesh Secondary Education Services Commission (Amendment) Act, 1998

Uttar Pradesh Secondary Education Services Commission And Selection Boards (Amendment And Validation) Act, 1991

Uttar Pradesh Secondary Education Services Commission And Selection Boards (Amendment) Act, 1985

Uttar Pradesh Secondary Education Services Commission And Selection Boards (Amendment) Act, 1991

Uttar Pradesh Secondary Education Services Commission And Selection Boards (Amendment) Act, 1992

Uttar Pradesh Secondary Education Services Commission And Selection Boards Act, 1982

Uttar Pradesh Secondary Education Services Selection Board (Amendment) Act, 2004

Uttar Pradesh Secondary Education Services Selection Board (Amendment) Act, 1999

Uttar Pradesh Secondary Education Services Selection Board (Amendment) Act, 2001

Uttar Pradesh Secondary Education Services Selection Board (Amendment) Act, 2006

Uttar Pradesh Secondary Education Services Selection Board (Second Amendment) Act, 1999

Uttar Pradesh Secondary Education Services Selection Board (Second Amendment) Act, 2001

Uttar Pradesh Secondary Education Services Selection Board (Second Amendment) Act, 2006

Uttar Pradesh Secondary Education Services Selection Board (Third Amendment) Act, 2007

Uttar Pradesh Secondary Education Services Selection Boards (Amendment) Act, 1995

Uttar Pradesh Sheera Niyantran (Sanshodhan) Adhiniyam, 2000

Uttar Pradesh Sheera Niyantran (Sanshodhan) Adhiniyam, 2009

Uttar Pradesh Sheera Niyantran Adhiniyam, 1964

Uttar Pradesh Shri Badrinath And Shri Kedarnath Temples (Amendment) Act, 1989

Uttar Pradesh Shri Badrinath And Shri Kedarnath Temples Act, 1939

Uttar Pradesh Shri Badrinath Temple (Sanshodhan) Adhiniyam, 1964

Uttar Pradesh Special Area Development Authorities Act, 1986

Uttar Pradesh Special Economic Development Authority (Amendment) Act, 2006

Uttar Pradesh Special Economic Zone Development Authority (Amendment) Act, 2006

Uttar Pradesh Special Economic Zone Development Authority Act, 2002

Uttar Pradesh Sri Kashi Vishwanath Temple (Amendment) Act, 1989

Uttar Pradesh Sri Kashi Vishwanath Temple (Amendment) Act, 1997

Uttar Pradesh Sri Kashi Vishwanath Temple (Amendment) Act, 2003

Uttar Pradesh Stamp (Valuation Of Property) Rules, 1997

Uttar Pradesh Stamp Act, 2008

Uttar Pradesh State Commission For Women (Repeal) Act, 2000

Uttar Pradesh State Commission For Women Act, 1997

Uttar Pradesh State Council Of Higher Education Act, 1995

Uttar Pradesh State Legislature (Delegation Of Powers) Act, 1995

Uttar Pradesh State Legislature (Members Emoluments And Pension (Second Amendment) Act, 2000

Uttar Pradesh State Legislature (Members Emoluments And Pension) (Amendment) Act, 1997

Uttar Pradesh State Legislature (Members Emoluments And Pension) (Amendment) Act, 2000

Uttar Pradesh State Legislature (Members Emoluments And Pension) (Amendment) Act, 2006

Uttar Pradesh State Legislature (Members Emoluments And Pension) (Amendment) Act, 2008

Uttar Pradesh State Legislature (Prevention Of Disqualification) (Amendment) Act, 2006

Uttar Pradesh State Legislature (Prevention Of Disqualification) Act, 1971

Uttar Pradesh State Legislature Members, Ministers And Parliamentary Secretaries Emoluments Laws (Amendment) Act, 1989

Uttar Pradesh State Open School Board Act, 2008

Uttar Pradesh State Road Transport Corporation Employees (Other Than Officers) (Appointing Authorities) Act, 1987

Uttar Pradesh State Universities (Amendment) Act, 1997

Uttar Pradesh State Universities (Amendment) Act, 2006

Uttar Pradesh State Universities (Amendment) Act, 2008

Uttar Pradesh State Universities (Second Amendment) Act, 1997

Uttar Pradesh State Universities Act, 1973

Uttar Pradesh Subordinate Services Selection Commission (Amendment) Act, 1997

Uttar Pradesh Subordinate Services Selection Commission (Amendment) Act, 2006

Uttar Pradesh Subordinate Services Selection Commission Act, 2006

Uttar Pradesh Sugar Undertakings (Acquisition) (Amendment) Act, 2009

Uttar Pradesh Sugarcane (Purchase Tax) (Amendment) Act, 1989

Uttar Pradesh Sugarcane (Purchase Tax) (Amendment) Act, 2006

Uttar Pradesh Sugarcane (Regulation Of Supply And Purchase) (Amendment) Act, 2006

Uttar Pradesh Sugarcane (Regulation Of Supply And Purchase) (Amendment) Act, 2008

Uttar Pradesh Sugarcane (Regulation Of Supply And Purchase) Act, 1953

Uttar Pradesh Sugarcane Cess (Validation) Act, 1961

Uttar Pradesh Sugarcane Cess (Validation) Repeal Act, 2001

Uttar Pradesh Sugarcane Laws (Amendment) Act, 2008

Uttar Pradesh Tax On Entry Of Goods Act, 2000

Uttar Pradesh Tax On Entry Of Goods Into Local Areas (Amendment) Act, 2008

Uttar Pradesh Tax On Entry Of Goods Into Local Areas (Amendment) Act, 2009

Uttar Pradesh Tax On Entry Of Goods Into Local Areas (Second Amendment) Act, 2008

Uttar Pradesh Tax On Luxuries Act, 1995

Uttar Pradesh Taxation And Land Revenue Laws (Amendment) Act, 1999

Uttar Pradesh Technical University (Amendment) Act, 2006

Uttar Pradesh Technical University Act, 2000

Uttar Pradesh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972

Uttar Pradesh Trade Tax (Amendment) Act, 2000

Uttar Pradesh Trade Tax (Amendment) Act, 2008

Uttar Pradesh Trade Tax Act, 1948

Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972

Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And. Eviction) Act, 1972

Uttar Pradesh Urban Local Self Government Laws (Amendment) Act, 2006

Uttar Pradesh Urban Local Self Government Laws (Amendment) Act, 2007

Uttar Pradesh Urban Local Self Government Laws (Second Amendment) Act, 2009

Uttar Pradesh Urban Local Self-Government Laws (Amendment) Act, 1989

Uttar Pradesh Urban Local Self-Government Laws (Second Amendment) Act, 1989

Uttar Pradesh Urban Planning And Development (Amendment) Act, 1997

Uttar Pradesh Urban Planning And Development (Amendment) Act, 2000

Uttar Pradesh Urban Planning And Development (Amendment) Act, 2007

Uttar Pradesh Urban Planning And Development Act, 1973

Uttar Pradesh Value Added Sales Tax Act, 2003

Uttar Pradesh Value Added Tax (Amendment) Act, 2008

Uttar Pradesh Value Added Tax (Amendment) Act, 2009

Uttar Pradesh Value Added Tax (Amendment) Ordinance, 2008

Uttar Pradesh Value Added Tax (Amendment) Ordinance, 2009

Uttar Pradesh Value Added Tax (Second Amendment) Act, 2009

Uttar Pradesh Value Added Tax (Second Amendment) Rules, 2010

Uttar Pradesh Value Added Tax (Third Amendment) Act, 2009

Uttar Pradesh Value Added Tax Act, 2008

Uttar Pradesh Value Added Tax Rules, 2008

Uttar Pradesh Warehouse Act, 1958

Uttar Pradesh Water Management And Regulatory Commission Act, 2008

Uttar Pradesh Water Management And Regulatory Commission Act, 2014

Uttar Pradesh Water Supply And Sewerage (Amendment) Act, 2002

Uttar Pradesh Zamindari Abolition And Land Reforms (Amendment) Act, 2008

Uttar Pradesh Zamindari Abolition And Land Reforms (Special Provision) Act, 2010

Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950

Uttar Pradesh Zila Parishads (Alpakalik Vyawastha) (Sanshodhan) Adhiniyam, 1989