Vijayawada Municipal Corporation Act, 1981

Visakhapatnam Municipal Corporation Act, 1979

Visakhapatnam Municipal Corporation Act, 1986

Visakhapatnam Port Trust Employees (Classification, Control And Appeal) Regulations, 1968

Victoria Memorial (Amendment) Act, 1981

Vidyasagar University Act, 1981

Village Chaukidari Act, 1870

Vaghodia Notified Area Consolidated Tax Rules, 1997

Vaghodia Notified Area Consolidated Tax Rules, 2003

Valia Notified Area Consolidated Tax Rules, 2001

Valia Notified Area Consolidated Tax Rules, 2003

Valia-Jhagadia Notified Area Consolidated Tax Rules, 1997

Valia-Jhagadia Notified Area Consolidated Tax Rules, 2003

Valsad Notified Area Consolidated Tax Rules, 2003

Vapi Notified Area Consolidated Tax Rules, 2003

Vasna (Borsad) Notified Area Consolidated Tax Rules, 1998

Vasna (Borsad) Notified Area Consolidated Tax Rules, 2003

Veterinary Compounder (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Village Panchayat Secretary (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Vir Narmad South Gujarat University (Amendment) Act, 2012

Vithal Udyognagar Notified Area (Additional) Consolidated Tax Rules, 1997

Vithal Udyognagar Notified Area Consolidated Tax Rules, 2003

Visveswaraiah Technological University (Amendment) Act, 2015

Visveswaraiah Technological University Act, 1994

Vidarbha Irrigation Development Corporation And The Konkan Irrigation Development Corporation (Amendment) Act, 2007

Voluntary Social Welfare Agencies (Registration And Control) Ordinance, 1961

Vardhman Mahaveer Open University Kota (Amendment) Act, 2013

Vit University Jaipur (Change Of Name) Act, 2013

Velliyakundam Impartible Estate Act, 1933

Vellore City Municipal Corporation Act, 2008

Vexatious Litigation (Prevention) Act, 1949