Wild Life (Protection) (Assam) Rules, 1980

Waste Lands (Requisitioning And Utilization) Act, 1952

West Bengal (Compulsory Censorship Of Film Publicity Materials) Act, 1974

West Bengal (Prevention Of Violent Activities) Act, 1970

West Bengal Acquisition And Settlement Of Homestead Land Act, 1969

West Bengal Acquisition Of Homestead Land For Agricultural Labourers, Artisans And Fishermen Act, 1975

West Bengal Acupuncture System Of Therapy Act, 1996

West Bengal Additional Tax And One-Time Tax On Motor Vehicles (Amendment) Act, 2008

West Bengal Additional Tax And One-Time Tax On Motor Vehicles Act, 1989

West Bengal Administrative Tribunal (Salaries And Allowances And Conditions Of Service Of Chairman, Vice-Chairman And Members) Amendment Rules, 2010

West Bengal Administrative Tribunal (Salaries And Allowances And Conditions Of Service Of Chairman, Vice-Chairmen And Members) Amendment Rules, 2007

West Bengal Administrative Tribunal (Salaries And Allowances And Conditions Of Service Of Chairman, Vice-Chairmen And Members) Amendment Rules, 2009

West Bengal Advertisement Tax Act, 1976

West Bengal Advocates Welfare Corporation Act, 2012

West Bengal Advocates Welfare Fund Act, 1991

West Bengal Agricultural Credit Operations Act, 1973

West Bengal Agricultural Income-Tax (Notices) Act, 1952

West Bengal Agricultural Landsand Fisheries (Acquisition And Re-Settlement) Act, 1958

West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

West Bengal Alienation Of Land (Regulation) Act, 1960

West Bengal Alienation Of Land(Temporary Provisions) Act, 1954

West Bengal Animal Slaughter Control Act, 1950

West Bengal Anti-Profiteering Act, 1958

West Bengal Apartment (Regulation Of Construction And Transfer) Act, 1972

West Bengal Apartment Ownership (Amendment) Act, 2003

West Bengal Apartment Ownership (Amendment) Act, 2008

West Bengal Apartment Ownership Act, 1972

West Bengal Appropriation (Excess Expenditure, 1950-51) Act, 1955

West Bengal Appropriation (Excess Expenditure, 1951-52) Act, 1957

West Bengal Appropriation (Excess Expenditure, 1952-53, 1953-54 And 1954-55) Act, 1960

West Bengal Appropriation (Excess Expenditure, 1955-56, 1956-57, 1957-58 And 1958-59) Act, 1963

West Bengal Appropriation (Excess Expenditure, 1959-60 And 1960-61) Act, 1964

West Bengal Appropriation (Excess Expenditure, 1963-64, 1964-65, 1965-66, 1966-67 And 1967-68) Act, 1975

West Bengal Appropriation (Excess Expenditure, 1968-69, 1969-70, 1970-71, 1971-72, 1972-73 And 1973-74) Act, 1983

West Bengal Appropriation (No. 2) Act, 1950

West Bengal Appropriation (No. 2) Act, 1951

West Bengal Appropriation (No. 2) Act, 1952

West Bengal Appropriation (No. 2) Act, 1953

West Bengal Appropriation (No. 2) Act, 1954

West Bengal Appropriation (No. 2) Act, 1955

West Bengal Appropriation (No. 2) Act, 1956

West Bengal Appropriation (No. 2) Act, 1957

West Bengal Appropriation (No. 2) Act, 1958

West Bengal Appropriation (No. 2) Act, 1959

West Bengal Appropriation (No. 2) Act, 1960

West Bengal Appropriation (No. 2) Act, 1961

West Bengal Appropriation (No. 2) Act, 1962

West Bengal Appropriation (No. 2) Act, 1963

West Bengal Appropriation (No. 2) Act, 1964

West Bengal Appropriation (No. 2) Act, 1965

West Bengal Appropriation (No. 2) Act, 1966

West Bengal Appropriation (No. 2) Act, 1967

West Bengal Appropriation (No. 2) Act, 1969

West Bengal Appropriation (No. 2) Act, 1972

West Bengal Appropriation (No. 2) Act, 1974

West Bengal Appropriation (No. 2) Act, 1975

West Bengal Appropriation (No. 2) Act, 1976

West Bengal Appropriation (No. 2) Act, 1977

West Bengal Appropriation (No. 2) Act, 1978

West Bengal Appropriation (No. 2) Act, 1979

West Bengal Appropriation (No. 2) Act, 1980

West Bengal Appropriation (No. 2) Act, 1981

West Bengal Appropriation (No. 2) Act, 1982

West Bengal Appropriation (No. 2) Act, 1983

West Bengal Appropriation (No. 2) Act, 1984

West Bengal Appropriation (No. 3) Act, 1951

West Bengal Appropriation (No. 3) Act, 1953

West Bengal Appropriation (Vote On Account) (No. 2) Act, 1982

West Bengal Appropriation (Vote On Account) Act, 1952

West Bengal Appropriation (Vote On Account) Act, 1957

West Bengal Appropriation (Vote On Account) Act, 1958

West Bengal Appropriation (Vote On Account) Act, 1962

West Bengal Appropriation (Vote On Account) Act, 1967

West Bengal Appropriation (Vote On Account) Act, 1969

West Bengal Appropriation (Vote On Account) Act, 1972

West Bengal Appropriation (Vote On Account) Act, 1977

West Bengal Appropriation (Vote On Account) Act, 1982

West Bengal Appropriation (Vote On Account) Act, 1983

West Bengal Appropriation (Vote On Account) Act, 1984

West Bengal Appropriation Act, 1950

West Bengal Appropriation Act, 1951

West Bengal Appropriation Act, 1952

West Bengal Appropriation Act, 1953

West Bengal Appropriation Act, 1954

West Bengal Appropriation Act, 1955

West Bengal Appropriation Act, 1956

West Bengal Appropriation Act, 1957

West Bengal Appropriation Act, 1958

West Bengal Appropriation Act, 1959

West Bengal Appropriation Act, 1960

West Bengal Appropriation Act, 1961

West Bengal Appropriation Act, 1962

West Bengal Appropriation Act, 1963

West Bengal Appropriation Act, 1964

West Bengal Appropriation Act, 1965

West Bengal Appropriation Act, 1966

West Bengal Appropriation Act, 1967

West Bengal Appropriation Act, 1969

West Bengal Appropriation Act, 1972

West Bengal Appropriation Act, 1973

West Bengal Appropriation Act, 1974

West Bengal Appropriation Act, 1975

West Bengal Appropriation Act, 1976

West Bengal Appropriation Act, 1977

West Bengal Appropriation Act, 1978

West Bengal Appropriation Act, 1979

West Bengal Appropriation Act, 1980

West Bengal Appropriation Act, 1981

West Bengal Appropriation Act, 1982

West Bengal Appropriation Act, 1983

West Bengal Appropriation Act, 1984

West Bengal Appropriations (Vote On Account) (No. 2) Act, 1977

West Bengal Backward Classes (Other Than Scheduled Castes And Scheduled Tribes) (Reservation Of Vacancies In Services And Posts) Act, 2012

West Bengal Backward Classes Development And Finance Corporation Act, 1995

West Bengal Bargadars Act, 1956

West Bengal Bhudan Yagna (Repealing) Act, 1979

West Bengal Board Of Madrasah Education Act, 1994

West Bengal Board Of Revenue (Repealing) Act, 1995

West Bengal Board Of Secondary Ducation Act, 1963

West Bengal Board Of Secondary Education Act, 1963

West Bengal Building (Regulation Of Promotion Of Construction And Transfer By Promoters) Act, 1993

West Bengal Building Tax Act, 1996

West Bengal Cattle Licensing Act, 1959

West Bengal Cement Control Act, 1948

West Bengal Central Valuation Board Act, 1978

West Bengal Children Act, 1959

West Bengal Cinema (Regulation) Act, 1954

West Bengal Clinical Establishment Rules, 2001

West Bengal Clinical Establishments (Registration And Regulation) Act, 2010

West Bengal Clinical Establishments Act, 1950

West Bengal Closing Of Canals Act, 1959

West Bengal Co-Operative Societies (Amendment) Act, 2011

West Bengal Co-Operative Societies Act, 1983

West Bengal Co-Operative Societies Act, 2006

West Bengal Co-Operative Societies Rules, 2011

West Bengal Cold Storage (Licensing And Regulation ) Act, 1966

West Bengal Cold Storage (Licensing And Regulation) Act, 1966

West Bengal Collective Fines Act, 1950

West Bengal College Service Commission Act, 1978

West Bengal College Service Commission Act, 2012

West Bengal College Teachers (Security Of Service) Act, 1975

West Bengal Colleges (Payment Of Salaries) Act, 1978

West Bengal Commission For Backward Classes (Amendment) Act, 2010

West Bengal Commission For Backward Classes Act, 1993

West Bengal Commission For Women Act, 1992

West Bengal Comprehensive Area Development Act, 1974

West Bengal Consolidated Fund (Charged Expenditure) Act, 1951

West Bengal Consumer Protection Rules, 1987

West Bengal Corneal Grafting Act, 1965

West Bengal Correctional Services Act, 1992

West Bengal Council Of Higher Secondary Education Act, 1975

West Bengal Criminal Law (Amendment) Act, 1964

West Bengal Criminal Law Amendment (Special Courts) Act, 1949

West Bengal Cruelty To Animals (Repeal Of Laws) Act, 1974

West Bengal Dental Board Act, 1950

West Bengal Dentists (Repealing) Act, 1951

West Bengal Development Corporation Act, 1954

West Bengal District Boards Act, 1947

West Bengal District Planning Committee Act, 1994

West Bengal District School Boards Act, 1947

West Bengal Districts (Change Of Name Of Deputy Commissioners) Act, 1984

West Bengal Disturbances Commission Of Enquiry Act, 1950

West Bengal Disturbed Areas Act, 1947

West Bengal Drugs (Control) Act, 1950

West Bengal Duty On Inter-State River Valley Authority Electricity Act, 1973

West Bengal Electrical Undertakings (Recovery Of Dues) Act, 2000

West Bengal Employees State Insurance (Medical Benefit) Rules, 1974

West Bengal Employment Scheme Loans (Recovery) Act, 1976

West Bengal Employment Scheme Loans (Recovery) Act, 1992

West Bengal Entertainment-Cum-Amusement Tax Act, 1982

West Bengal Entertainments And Luxuries (Hotels And Restaurants)Tax Act, 1972

West Bengal Estates Acquisition Act, 1953

West Bengal Evacuee Property Act, 1951

West Bengal Excise (Selection Of New Sites And Grant Of License For Retail Sale Of Liquor And Certain Other Intoxicants) Rules, 2003

West Bengal Factories And Mines (Control Of Dismantling) Act, 1948

West Bengal Finance Act, 2006

West Bengal Finance Act, 2007

West Bengal Finance Act, 2012

West Bengal Finance Act, 2013

West Bengal Finance Act, 2014

West Bengal Finance Commission (Miscellaneous Provisions) Act, 2011

West Bengal Fire Services (Maintenance Of Discipline) Act, 1974

West Bengal Fire Services (Maintenance Of Discipline) Repealing Act, 1978

West Bengal Fire Services Act, 1950

West Bengal Fisheries (Requisition And Acquisition) Act, 1965

West Bengal Gambling And Prize Competitions Act, 1957

West Bengal Government Land (Regulation Of Transfer) Act, 1993

West Bengal Government Premises (Regulation Of Occupancy) Act, 1984

West Bengal Government Premises (Tenancy Regulation) Act, 1976

West Bengal Government Town Ships (Extension Of Civic Amenities) Act, 1975

West Bengal Gramdan (Repealing) Act, 1979

West Bengal Ground Water Resources (Management,Control And Regulation) Act, 2005

West Bengal Heritage Commission Act, 2001

West Bengal Highways Act, 1964

West Bengal Home Guards Act, 1962

West Bengal Homoeopathic System Of Medicine Act, 1963

West Bengal Housing Board Act, 1972

West Bengal Industrial Infrastructure Development Corporation Act, 1974

West Bengal Inland Fisheries (Amendment) Act, 2008

West Bengal Inland Fisheries Act, 1984

West Bengal Irrigation (Imposition Of Water Rate For Damodar Valley Corporation Water) Act, 1958

West Bengal Irrigation (Imposition Of Water Rate) Act, 1974

West Bengal Jute (Control Of Prices) Act, 1950

West Bengal Jute Goods (Control) Act, 1950

West Bengal Jute Goods Act, 1950

West Bengal Khadi And Village Industries Board Act, 1959

West Bengal Labour Welfare Fund Act, 1974

West Bengal Land (Requisition And Acquisition) (Validation Of Orders) Act, 1965

West Bengal Land (Requisition And Acquisition) Act, 1948

West Bengal Land (Requisition And Acquisition) Re-Enacting Act, 1977

West Bengal Land Development And Planning Act, 1948

West Bengal Land Reforms Act, 1955

West Bengal Land Reforms And Tenancy Tribunal Act, 1997

West Bengal Land Reforms And Tenancy Tribunal Rules, 1997

West Bengal Land Revenue And Cess (Apportionment) Act, 1963

West Bengal Land Revenue, Rent And Cess (Apportionment) Act, 1948

West Bengal Law Clerks Act, 1997

West Bengal Legislative Assembly Proceedings (Protection Of Publication) Act, 1978

West Bengal Legislature (Members Pension) Act, 1986

West Bengal Legislature (Prohibition Of Simultaneous Membership) Act, 1952

West Bengal Legislature (Removal Of Disqualifications) Act, 1952

West Bengal Lifts And Escalators Act, 1955

West Bengal Livestock Improvement Act, 1954

West Bengal Local Authorities (Postponement Of Elections) Repealing Act, 1963

West Bengal Local Bodies (Electoral Offences And Miscellaneous Provisions) Act, 1952

West Bengal Luxury Tax Act, 1994

West Bengal Maintenance Of Public Order Act, 1970

West Bengal Maintenance Of Public Order Act, 1972

West Bengal Marine Fishing Regulation Act, 1993

West Bengal Maritime Board Act, 2000

West Bengal Mazdoor, Tindal, Loader, Godownman And Other Workers (Regulation Of Employment And Welfare) Act, 1981

West Bengal Medical And Dental Colleges (Regulation Of Admission) (Repealing) Act, 1977

West Bengal Medical And Dental Colleges (Regulation Of Admission) Act, 1973

West Bengal Medical Council (Temporary Supersession) Act, 1985

West Bengal Medicare Service Persons And Medicare Service Institutions (Prevention Of Violence And Damage To Property) Act, 2009

West Bengal Metropolitan Planning Committee Act, 1994

West Bengal Mining Settlements (Health And Welfare) Act, 1964

West Bengal Minorities Commission Act, 1996

West Bengal Minorities Development And Finance Corporation Act, 1995

West Bengal Molasses Control Act, 1973

West Bengal Motor Vehicles (Taxation On Goods And Passengers) Act, 1985

West Bengal Motor Vehicles Rules, 1989

West Bengal Motor Vehicles Tax Act, 1979

West Bengal Municipal (Building) Rules, 1996

West Bengal Municipal Act, 1993

West Bengal Municipal Corporation Act, 2006

West Bengal Municipal Elections Act, 1994

West Bengal Municipal Employees (Compulsory Retirement) Act, 1976

West Bengal Municipal Employees (Compulsory Retirement) Repealing Act, 1978

West Bengal National University Of Juridical Sciences Act, 1999

West Bengal National Volunteer Force Act, 1949

West Bengal Nationalised Text-Books Act, 1977

West Bengal Non-Agricultural Tenancy Act, 1949

West Bengal Non-Government Educational Institutions And Local Authorities (Control Of Provident Fund Of Employees) Act, 1983

West Bengal Non-Trading Corporations Act, 1965

West Bengal Official Language Act, 1961

West Bengal Panchayat (Amendment) Act, 2010

West Bengal Panchayat Act, 1957

West Bengal Panchayat Act, 1973

West Bengal Panchayat Elections Act, 2003

West Bengal Parliamentary Secretaries (Appointment, Salaries, Allowances And Miscellaneous Provisions) Act, 2012

West Bengal Payment Of Subsistence Allowance Act, 1969

West Bengal Police Act, 1952

West Bengal Pre-University, University Entrance And Three-Year Degree Course (Discontinuance Of Admission For Prosecution Of Study) Act, 1978

West Bengal Premises Rent Control (Temporary Provisions) Barrackpore And Tollygunge) (Validation) Act, 1955

West Bengal Premises Requisition And Control (Temporary Provisions) Act, 1947

West Bengal Premises Tenancy (Amendment) Act, 2008

West Bengal Premises Tenancy (Amendment) Act, 2009

West Bengal Premises Tenancy Act, 1956

West Bengal Premises Tenancy Act, 1997

West Bengal Premises Tenancy Rules, 1999

West Bengal Preservation Of Historical Monuments And Objects And Excavation Of Archaeological Sites Act, 1957

West Bengal Primary Education Act, 1973

West Bengal Primary School Teachers Recruitment Rules, 2001

West Bengal Private Forests Act, 1948

West Bengal Prohibition Of Audio-Video Piracy Act, 2013

West Bengal Prohibition Of Ragging In Educational Institutions Act, 2000

West Bengal Prohibition Of Smoking And Spitting And Protection Of Health Of Non-Smokers And Minors Act, 2001

West Bengal Prohibition Of Smoking In Show Houses And Public Halls Act, 1950

West Bengal Prohibition Of Unlawful Possession Of Gift Goods Act, 1990

West Bengal Prohibition Of Unlawful Possession Of Property Of Electrical Undertakings Act, 1994

West Bengal Public Land (Eviction Of Unauthorised Occupants) Act, 1962

West Bengal Public Libraries Act, 1979

West Bengal Public Works Contractors (Regulation And Control) Act, 2006

West Bengal Raw Jute Futures Act, 1948

West Bengal Relief Of Rural Indebtedness Act, 1975

West Bengal Relief Undertakings (Special Provisions) Act, 1972

West Bengal Requisition Of Vehicles Act, 1979

West Bengal Restoration Of Alienated Land Act, 1973

West Bengal Restriction On Construction In Unsafe Areas Act, 1979

West Bengal Right To Public Services Act, 2013

West Bengal Rural Employment And Production Act, 1976

West Bengal Rural Indebtedness Relief Act, 1975

West Bengal Salaries And Allowances Act, 1952

West Bengal Sales Tax (Settlement Of Dispute) (Amendment) Act, 2000

West Bengal Sales Tax (Settlement Of Dispute) Act, 1999

West Bengal Scheduled Castes And Scheduled Tribes (Identification) (Amendment) Act, 2007

West Bengal Scheduled Castes And Scheduled Tribes (Identification) (Amendment) Act, 2008

West Bengal Scheduled Castes And Scheduled Tribes (Identification) Act, 1994

West Bengal Scheduled Castes And Scheduled Tribes (Reservation Of Vacancies In Services And Posts) (Amendment) Act, 2005

West Bengal Scheduled Castes And Scheduled Tribes (Reservation Of Vacancies In Services And Posts) (Amendment) Act, 2009

West Bengal Scheduled Castes And Scheduled Tribes (Reservation Of Vacancies In Services And Posts) Act, 1976

West Bengal Scheduled Castes And Scheduled Tribes Development And Finance Corporation (Amendment) Act, 1981

West Bengal Scheduled Castes Development And Finance Corporation (Amendment) Act, 1980

West Bengal Scheduled Castes Development And Finance Corporation Act, 1976

West Bengal School Service Commission Act, 1997

West Bengal Schools (Control Of Expenditure) Act, 2005

West Bengal Schools (Recruitment Of Non Teaching Staff) Rules, 2O05

West Bengal Separation Of Judicial And Executive Functions Act, 1970

West Bengal Services (Appointment, Probation And Confirmation) Rules, 1979

West Bengal Services (Classification, Control And Appeal) Rules, 1971

West Bengal Services (Determination Of Seniority) Rules, 1981

West Bengal Settled Estates (Repealing) Act, 1973

West Bengal Shops And Establishments Act, 1963

West Bengal Slum Areas (Improvement And Clearance) Act, 1972

West Bengal Societies Registration Act, 1961

West Bengal Special Economic Zone Act, 2003

West Bengal Standards Of Weights And Measures (Enforcement) Act, 1958

West Bengal State Dental Service Act, 2009

West Bengal State Health Service Act, 1990

West Bengal State Higher Educational Institutions (Reservation In Admission) Act, 2013

West Bengal State Laws (Extension To Cooch Behar) Act, 1950

West Bengal State Legislature (Delegation Of Powers) Act, 1968

West Bengal State Legislature (Delegation Of Powers) Act, 1970

West Bengal State Legislature (Delegation Of Powers) Act, 1971

West Bengal State Tax On Consumption Or Use Of Goods Act, 2001

West Bengal State Tax On Professions, Trades, Callings And Employment Act, 1979

West Bengal State Tubewell And Lift Irrigation Act, 1974

West Bengal Tanks (Acquisition Of Irrigation Rights) Act, 1974

West Bengal Tax On Entry Of Goods Into Local Areas Act, 2012

West Bengal Taxation Laws (Amendment) Act, 1969

West Bengal Taxation Laws (Amendment) Act, 1981

West Bengal Taxation Laws (Amendment) Act, 1982

West Bengal Taxation Laws (Amendment) Act, 2008

West Bengal Taxation Laws (Amendment) Act, 2010

West Bengal Taxation Laws (Amendment) And Repealing Act, 1983

West Bengal Taxation Laws (Amendment) Ordinance, 2008

West Bengal Taxation Laws (Second Amendment) Act, 1979

West Bengal Taxation Laws (Second Amendment) Act, 1983

West Bengal Thika Tenancy (Acquisition And Regulation) Act, 2001

West Bengal Town And Country (Planning And Development) Act, 1979

West Bengal Traffic Regulation Act, 1965

West Bengal Transferred Territories (Assimilation Of Laws) Act, 1958

West Bengal Transport Undertakings (Prevention Of Ticketless Travel) Act, 1975

West Bengal Trees (Protection And Conservation In Non-Forest Areas) Act, 2006

West Bengal Undesirable Advertisements (Control) Act, 1948

West Bengal Universities (Control Of Expenditure) (Cessation Of Application) Act, 1979

West Bengal Universities (Control Of Expenditure) Act, 1976

West Bengal University Laws Amendment (No. 2) Act, 1976

West Bengal University Laws Amendment (Repealing) Act, 1977

West Bengal Utilisation Of Land For Production Of Food Crops Act, 1969

West Bengal Vaccination Act, 1973

West Bengal Valuation Board (Amendment) Act, 2007

West Bengal Valuation Board (Amendment) Act, 2009

West Bengal Valuation Board (Registration Of Valuer-Surveyor) Rules, 1993

West Bengal Valuation Board (Valuation Of Land And Buildings) Rules, 1984

West Bengal Valuation Board Act, 1978

West Bengal Value Added Tax (Amendment) Ordinance, 2008

West Bengal Value Added Tax Act, 2003

West Bengal Veterinary Practitioners Act, 1960

West Bengal Warehouses Act, 1963

West Bengal Wild Life Preservation Act, 1959

West Bengal Workmens House-Rent Allowance Act, 1974

West Bengal Zilla Parishads Act, 1963

West Dinajpur Union Boards Act, 1950

West Bengal Prevention Of Defacement Of Property Act, 1976

Wakf Act, 1995

Weighment Of Consignments (In Wagon-Load Or Train-Load) Rules, 1990

Welfare Officers (Recruitment And Conditions Of Service) (Gujarat) Rules, 1963

Wireman (Class-Iii) (Panchayat Service) Recruitment Rules, 1998

Work Assistant (Class Iii) (Panchayat Service) Recruitment Rules, 1998

Water Mills (Jandar And Gharat) Act, Svt. 1989

War Risks (Factories) Insurance (Repealing) Act, 1945

Water (Prevention And Control Of Pollution) Cess (Amendment) Act, 2003

Western Orissa Development Council (Amendment) Act, 2001

Western Orissa Development Council (Amendment) Act, 2003

Western Orissa Development Council Act, 2000

Walled City Of Lahore Act, 2012

West Pakistan (Adaptation And Repeal Of Laws) Act, 1957

West Pakistan Agricultural Bank (Recovery Of Dues) Ordinance, 1959

West Pakistan Border Area Regulation 1959 (Punjab Amendment) Ordinance, 1981

West Pakistan Co-Operative Board (Dissolution) Act, 1966

West Pakistan Cotton Control (Validation Of Levy Of Fees) Ordinance, 1966

West Pakistan Criminal Law (Amendment) Act (Transfer Of Pending Cases) Ordinance, 1971

West Pakistan Establishment And Improvement Of Parks And Historical Places (Lahore) (Repeal) Ordinance, 1968

West Pakistan Family Courts Act, 1964

West Pakistan Finance Act, 1962

West Pakistan Foodstuffs (Control) (Punjab Amendment And Validation) Ordinance, 1971

West Pakistan Laws (Adaptation) Order, 1964

West Pakistan Minimum Wages For Unskilled Workers Ordinance, 1969

West Pakistan Muslim Personal Law (Shariat) Act, 1962

West Pakistan Prohibition Of Opium Smoking Ordinance, 1960

West Pakistan Publication Of Books (Regulation And Control) Ordinance, 1969

West Pakistan Publication Of Textbooks (Regulation And Control) Ordinance, 1970

West Pakistan Railway Servants Benevolent Fund Ordinance, 1969

West Pakistan Railway Servants Welfare Fund Ordinance, 1969

West Pakistan Repealing Ordinance, 1970

West Pakistan Shops And Establishments Ordinance, 1969

West Pakistan Validation Of Naib-Tehsildars And Naib-Tehsildar Candidates Selection Ordinance, 1962

Whipping Act, 1909

Women University Multan Act, 2010

Wage Laws (Rajasthan Amendment) Act, 1976

Wild Life (Protection) (Rajasthan) Rules, 1977

Wakf (Tamil Nadu Amendment) Act, 2003

Wild Birds And Animals (Protection) Act, 1912