• Experience
    14 Years

  • Practicing
    Armed Forced Tribunal (AFT) Delhi Central Administrative Tribunal (CAT) Delhi Consumer Commission Delhi High Court District Consumer Forums, Delhi District Court Karkardooma District Court Saket District Court Tis Hazari Family Court, Delhi
  • OM

  • User Ratings (0)

  • Expertise
    Administrative Law Arbitration & Conciliation Armed Forced Tribunal Cheque Bounce Civil Law Contract Act Corporate Law Criminal Law Family Law
  1.   
  2. Lawyer Search   
  3. Lawyer Profile   
  4. Appointment

Advocate
OM PUNIA

Personal Meeting
  • Duration: 30 Minutes
  • 5000.00 /-

Telephonic Consultation
  • Duration: 30 Minutes
  • 5000.00 /-

Video Conference

  • Duration: 30 Minutes
  • 5000.00 /-


Appointment Details

Lawyer
Schedule Type
Start Time
End Time