
Experience
15 Years-
Practicing
Delhi High Court District Court Gurgaon Supreme Court Of India -
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Advocate
Vivek Nasa
Personal Meeting
- Duration: 30 Minutes
- 3000.00 /-
Telephonic Consultation
- Duration: 30 Minutes
- 3000.00 /-
Video Conference
- Duration: 30 Minutes
- 5000.00 /-
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