• Experience
    10 Years

  • Practicing
    Bombay High Court Supreme Court Of India
  • lawyer

  • User Ratings (4)

  • Expertise
    Administrative Law

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lawyer cspl

Telephonic Consultation

  • Duration: 30 Minutes
  • 1.00 /-

Video Conference

  • Duration: 30 Minutes
  • 1.00 /-

Personal Meeting

  • Duration: 30 Minutes
  • 1.00 /-


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