• Experience
    4 Years

  • Practicing
    Delhi High Court District Court Dwarka District Court Karkardooma District Court Patiala House District Court Rohini District Court Saket District Court Tis Hazari Supreme Court Of India
  • Firoz

  • User Ratings (0)

  • Expertise
    Arbitration & Conciliation Cheque Bounce Civil Law Corporate Law Criminal Law Divorce & Alimony Family Law Recovery & Debt

Advocate
Firoz Khan

Personal Meeting

  • Duration: 30 Minutes
  • 2000.00 /-


Appointment Details


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