• Experience
    3 Years

  • Practicing
    Delhi High Court District Court Rohini District Court Saket
  • Rohit

  • User Ratings (0)

  • Expertise
    Agricultural Law Arbitration & Conciliation Armed Forced Tribunal Cheque Bounce Child Custody Civil Law Constitutional Law Criminal Law Customs & Central Excise Divorce & Alimony Family Law R.T.I (Right To Information)

Advocate
Rohit Malik

Personal Meeting

  • Duration: 30 Minutes
  • 5000.00 /-


Appointment Details


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