• Experience
    4 Years

  • Practicing
    Punjab and Haryana High Court
  • Gurmukh

  • User Ratings (0)

  • Expertise
    Child Custody Civil Law Consumer Protection Intellectual Property Rights

Advocate
Gurmukh Singh

Personal Meeting

  • Duration: 30 Minutes
  • 2000.00 /-

Video Conference

  • Duration: 30 Minutes
  • 1000.00 /-


Appointment Details


Lawyer
Schedule Type
Start Time
End Time